Babanna @ Babu S/O Shivarudrappa ... vs Revappa S/O Shivapa Lamani
2022 Latest Caselaw 12321 Kant

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             IN THE HIGH COURT OF KARNATAKA
                     DHARWAD BENCH

         DATED THIS THE 11TH DAY OF OCTOBER, 2022

                         BEFORE

          THE HON'BLE MS. JUSTICE JYOTI MULIMANI

              M.S.A. NO.100008 OF 2022 (RO)

BETWEEN:
BABANNA @ BABU
S/O SHIVARUDRAPPA YALAVATTI,
AGED 68 YEARS, OCC:AGRICULTURE,
R/O ARALIKATTI TQ. HUBBALLI,
DIST: DHARWAD - 581 204.                   ...APPELLANT


(BY SHRI K.L.PATIL AND SRI S.S.BETURMATH, ADVOCATES.)


AND:


1.     REVAPPA,
       S/O SHIVAPPA LAMANI,
       AGE:42 YEARS, OCC:AGRICULTURE,
       R/O ASTAKATTI, TAL:KALAGHATAGI,
       DIST: DHARWAD - 581 204.

2.     KRISHNA
       S/O TIPPANNA LAMANI,
       AGE:27 YEARS, OCC:AGRICULTURE,
       R/O ASTAKATTI, TAL:KALAGHATAGI,
       DIST:DHARWAD - 581 204.

3.     KUBER
       S/O TIPPANNA LAMANI,
       AGE:23 YEARS, OCC:AGRICULTURE,
       R/O ASTAKATTI, TQ:KALAGHATAGI,
       DIST:DHARWAD - 581 204.
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4.    MAHANTESH
      S/O TIPPANNA LAMANI,
      AGED 22 YEARS, OCC:AGRICULTURE
      AND STUDENT,
      R/O ASTAKATTI, TQ:KALAGHATAGI,
      DIST:DHARWAD - 581 204.

5.    KRISHNAPPA
      S/O SOMALAPPA LAMANI,
      AGED 24 YEARS, OCC:AGRICUTURE,
      R/O ASTAKATTI, TQ. KALAGHATAGI,
      DIST:DHARWAD - 581 204.

6.    RAMACHANDRA
      S/O SOMALAPPA LAMANI,
      AGED 22 YEARS, OCC:AGRICULTURE,
      R/O ASTAKATTI, TQ. KALAGHATAGI,
      DIST:DHARWAD - 581 204.

7.    TIPPANNA
      S/O RAMAPPA LAMANI,
      AGE:30 YEARS, OCC:AGRICULTURE,
      R/O ASTAKATTI, TQ:KALAGHATAGI,
      DIST:DHARWAD - 581 204.

8.    BUDAPPA
      S/O RAMAPPA LAMANI,
      AGED 34 YEARS, OCC:AGRICUTURE,
      R/O ASTAKATTI, TQ. KALAGHATAGI,
      DIST:DHARWAD - 581 204.

9.    IRAPPA
      S/O RAMAPPA LAMANI,
      AGED 32 YEARS, OCC:AGRICUTURE,
      R/O ASTAKATTI, TQ. KALAGHATAGI,
      DIST:DHARWAD - 581 204.

      GURUPADAPPA
      S/O SIDRAMAPPA YALAVATTI,
      SINCE DECEASED BY HIS LEGAL HEIRS.

10.   BASAVARAJ
      S/O GURUPADAPPA YALAVATTI,
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      AGED 57 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

11.   SIDRAM
      S/O GURUPADAPPA YALAVATTI,
      AGED 50 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

12.   MANJUNATH
      S/O GURUPADAPPA YALAVATTI,
      AGED 47 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

13.   KALLAPPA
      S/O GURUPADAPPA YALAVATTI,
      AGED 45 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

14.   UMESH
      S/O GURUPADAPPA YALAVATTI,
      AGED 47 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

15.   KARIYAPPA
      S/O SHIVAPPA LAMANI,
      AGED 45 YEARS, OCC:AGRICUTURE,
      R/O BAMMIGATTI, TQ. HUBBALLI,
      DIST:DHARWAD - 581 207.

16.   SHAKKARAPPA
      S/O RAMAPPA LAMANI,
      AGED 50 YEARS, OCC:AGRICULTURE,
      R/O ASHADKATTI, TAL:KALGHATAGI,
      DIST: DHARWAD - 581 204.
                                        ... RESPONDENTS

     THIS MISCELLANEOUS SECOND APPEAL IS FILED UNDER
ORDER 43 RULE 1(U) OF CIVIL PROCEDURE CODE, 1908,
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PRAYING TO SET ASIDE JUDGMENT DATED 13.09.2021 MADE IN
R.A.NO.119/2019, PASSED BY THE IV ADDITIONAL DISTRICT
AND SESSIONS JUDGE, DHARWAD, ETC.,.

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT PASSED THE FOLLOWING:

                         ORDER

Learned counsel for appellant has filed a memo

stating that appellant is not interested to prosecute the

appeal and he prays to withdraw the same.

Memo is placed on record.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

MRK