Citation : 2022 Latest Caselaw 5372 Kant
Judgement Date : 24 March, 2022
IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
DATED THIS THE 24TH DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR. JUSTICE RAVI V.HOSMANI
RSA NO 100148 OF 2018 (DEC/INJ)
BETWEEN
1. SRI. VENKATESH
S/O BEERA GOUDA
AGE ABOUT 54 YEARS,
HINDU, OCC; RYOT
R/O: NELLIKERI,KUMTA-581343.
2. SRI. BEERA
S/O TUILASU GOUDA,
SINCE DECEASED BY HIS LRS
SMT. THIMMAKKA
W/O BEERA GOUDA,
AGE: 66 YEARS,
HOUSEHOLD WORK,
R/O: NELLIKERI, KUMTA-581343.
3. SRI. TULASU BEERA GOUDA
S/O BEERA GOUDA
AGE: 47 YEARS,
OCC; AGRICULTURE
R/O: NELLIKERI, KUMTA-581343.
4. SMT. GOPI
W/O GIRISH GOUDA,
AGE ABOUT 44 YEARS,
OCC; AGRICULTURE
R/O: MADANGERI,
KUMTA-581343.
2
5 . TIMMANNA BEERA GOUDA
S/O BEERA GOUDA
AGED ABAOUT 43 YEARS
OCC; AGRICULTURE
R/O: MADANGERI,KUMTA-581343.
6. SRI RAGHAVENDRA BEERA GOUDA
S/O BEERA GOUDA
AGED ABOUT 39 YEARS,
OCC; AGRICULTURE
R/O: MADANGERI, KUMTA-581343.
7. KUMARA. NETHRAVATHI BEERA GOUDA
D/O BEERA GOUDA
AGED ABOUT 35 YEARS,
OCC; AGRICULTURE
R/O:NELLIKERI, KUMTA-581343.
8 . SRI. KUMAR RAVI BEERA GOUDA
S/O BEERA GOUDA
AGED ABOUT: 31 YEARS,
OCC; AGRICULTURE
R/O: NELLIKERII, KUMTA-581343.
9 . SRI, KUMAR VINOD BEERA GOUDA
S/O BEERA GOUDA,
AGED ABOUT 29 YEARS,
OCC; AGRICULTURE
R/O:NELLIKERI, KUMTA-581343.
10 . SRI SHIVU
S/O TULASU GOUDA,
AGED ABOUT 68 YEARS,
OCC; AGRICULTURE
R/O:NELLIKERI, KUMTA-581343.
11 . SRI DEVU
S/O TULASU GOUDA,
AGED ABOUT 64 YEARS,
OCC; AGRICULTURE,
R/O: NELLIKERI,KUMTA-581343.
3
12 . SRI MANJUNATH
S/O TULASU GOUDA
AGED ABOUT 60 YEARS,
OCC; AGRICULTURE
R/O: NELLIKERI,KUMTA-581343.
13 . SMT. THIMMAKKA
W/O KRISHNA GOUDA,
AGED ABOUT 62 YEARS,
OCC; AGRICULTURE,
R/O: VAKKANALLI,KUMTA-581343.
...APPELLANTS
(BY SRI. RAJASHEKAR GUNJALLI, ADVOCATE) (THROUGH V.C.)
AND
1. SRI. BEERA @ BEERAPPA
S/O SHIVU GOUDA,
SINCE DECEASED BY HIS LRS,
SRI. SHVIAPPA
S/O BEERAPPA GOUDA,
AGED ABOUT 36 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
2. SMT. GANGE
D/O BEERAPPA GOUDA,
AGED ABOUT 38 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
3. SMT. GOURI
D/O BEERAPPA GOUDA
AGED ABOUT 38 YEARS,
OCC; AGRICULTURE
4
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
4. SRI. BALU
S/O BEERAPPA GOUDA
AGED ABOUT 35 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
5. SRI. SHANKAR
S/O BEERAPPA GOUDA
AGED ABOUT 35 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
6. SRI. NARAYANA BEERAPPA GOUDA,
AGED ABOUT 35 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,TQ: KUMTA-584138.
7. SRI. KUMAR RAMA,
S/O BEERAPPA GOUDA,
AGED ABOUT28 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE, TQ: KUMTA-584138.
8. KUMARI PUSHPA
D/O BEERAPPA GOUDA,
AGED ABOUT 26 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE, TQ: KUMTA-584138.
9. KUMAR DEVARAJ
D/O BEERAPPA GOUDA,
AGED ABOUT 26 YEARS,
5
OCC: AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE,
TQ: KUMTA-584138.
10 . KUMAR DAYANAND
D/O BEERAPPA GOUDA,
AGED ABOUT22 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE, TQ: KUMTA-584138.
11 . SMT. NAGAMMA
W/O BEERAPPA GOUDA,
AGD ABOUT 48 YEARS,
OCC; AGRICULTURE
R/O: NEHRU NAGAR,
NELLIKERE, TQ: KUMTA-584138.
12 . SMT. TULASI
W/O SHIVU GOUDA
AGED ABOUT MAJOR,
OCC; AGRICULTURE
R/O: HARKADE, DIVGI,
TQ: KUMTA-581343.
GANGA DEAD BY LRS.
13 . SRI. LAXMAN GANAPATHI GOIUDA H.U.F.,
AGED ABOUT 37 YEARS,
OCC; AGRICULTURE
R/O: VAKKANAHALLI,
TQ: KUMTA-584138.
RESPONDENTS
(BY SRI H.R. DESHPANDE, ADV. FOR C/R2,R5 AND R10-12))
THIS RFA IS FILED UNDER SECTION 100 OF CPC AGAINST THE
JUDGMENT AND DECREE DTD.3.11.2017 PASSED IN R.A.NO.19/2011 ON
THE FILE OF THE SENIOR CIVIL JUDGE, KUMTA, DISMSISING THE
6
APPEAL AND CONFIRMING THE JUDGMNET AND DECREE DTD:12.03.2007
PASSED IN O.S.NO.35/1998 ON THE FILE OF THE SENOR CIVIL JUDGE ,
(JR.DN.), KUMTA, DISMSSING THE SUIT FILED FOR DECLARATION,
PERMANENT INJUCNTION, PARTITION AND SEPARATE POSSESSION.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THIS COURT
DELIVERED FOLLOWING:
JUDGMENT
Learned counsel for appellants' files a memo dated
18.02.2022, stating that, in view of settlement between
parties, appeal be dismissed as not pressed.
2. Memo is taken on record.
3. Appeal is dismissed as not pressed.
Sd/-
JUDGE
Psg*
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