Bandayya S/O Late Mahalingayya ... vs Shivalingamma W/O Alte ...
2022 Latest Caselaw 4844 Kant

                               1




               IN THE HIGH COURT OF KARNATAKA

                       GULBARGA BENCH


         DATED THIS THE 11TH DAY OF NOVEMBER, 2014

                            BEFORE

          THE HON'BLE MR. JUSTICE A.S. PACHHAPURE


             REGULAR FIRST APPEAL No.6040/2012

BETWEEN:

1.     BANDAYYA
       S/O LATE MAHALINGAYYA MATH,
       AGE: 33 YEARS, OCC: PETTY BUSINESS,
       R/O VILLAGE KODLI GATE, TQ. CHINCHOLI,
       DIST. GULBARGA - 585 356.

2.     SHANTABAI
       W/O LATE MAHALINGAYYA MATH,
       AGE: 48 YEARS, OCC: HOUSEHOLD,
       R/O KODLI, TQ. CHINCHOLI,
       DIST. GULBARGA - 585 356.
                                                ... APPELLANTS

(BY SRI. A.M. BIRADAR & SRI. K.S. SAKRY, ADVS.-ABSENT)

AND:

1.     SHIVALINGAMMA
       W/O LATE MAHALINGAYYA MATH,
       AGE: 63 YEARS, OCC: LABOUR,
       R/O VILLAGE KALNOOR,
       TQ. AND DIST. GULBARGA - 585 101.
                               2




2.    SUBHADRABAI
      W/O LATE DODDAYYA MATH,
      AGE: 68 YEARS, OCC: HOUSEHOLD,
      R/O VILLAGE VENKAT BENNUR,
      TQ. AND DIST. GULBARGA - 585 101.
                                             ... RESPONDENTS

(SRI B.K. HIREMATH, ADV. FOR R1 - ABSENT;
 R2 - SERVED & UNREPRESENTED)

     THIS RFA IS FILED U/S. 96 R/W ORDER 41 RULE 1 OF
THE CPC, AGAINST THE JUDGMENT AND DECREE DATED 11.09.2012
PASSED IN O.S. NO.132/2010 ON THE FILE OF THE PRL. SENIOR
CIVIL JUDGE, GULBARGA, WHEREIN THE SUIT OF PLAINTIFF WAS
DECREED PARTLY.

     THIS APPEAL COMING ON FOR FURTHER ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

The order dated 07.10.2014 is not complied with.

Therefore, the appeal stands dismissed.

Sd/-

JUDGE LG