Chalawadi Mahasabha vs State Of Karnataka
2022 Latest Caselaw 4821 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 15TH DAY OF MARCH 2022

                         PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                           AND

     THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

             W.A. NO.79 OF 2021 (GM-KSR)
                          IN
            W.P.No.17011 OF 2017 (GM-KSR)

BETWEEN:

CHALAWADI MAHASABHA
REP. BY ITS PRESIDENT
SRI. H.P. KUMAR
AGE ABOUT 43 YEARS
SON OF H.D. PUTTAIAH
RESIDENT OF SHREESHA NIVASA
NO.108, 16TH CROSS
M T S LAYOUT
KENGERI SATELLITE TOWN
BENGALURU - 560060.
                                              ... APPELLANT
(BY MR. DINESH RAO N, ADV.,)

AND:

1.     STATE OF KARNATAKA
       REPRESENTED BY ITS SECRETARY
       DEPARTMENT OF REGISTRATION
       AND STAMP, M S BUILDING
       BANGALORE - 560001.

2.     THE DISTRICT REGISTRAR
       DEPARTMENT OF REGISTRATION AND STAMP
       LEELA ARCADE, 3RD FLOOR
                             2



     BEHIND BDA COMPLEX
     NAGARABHAVI II FLOOR
      II MAIN ROAD, BANGALORE - 560086.

3.   DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
     CIRCLE- I, BANGALORE DISTRICT
     OFFICE NO.32
     KARNATAKA STATE CO-OPERATIVE
     UNION BUILDING, 2ND FLOOR
     RACE COURSE ROAD, BANGALORE - 560001.

4.   REGISTRAR OF SOCIETIES
     REGISTRATION DISTRICT
     RAJAJINAGAR, BANGALORE - 560010.

5.   K. SHIVARAM IAS (RETD)
     S/O KEMPAIAH
     AGED ABOUT 63 YEARS
     R/O 681, "NESARA" 9TH A CROSS
     MAHALAKSHMIPURAM
     WEST OF CHORD ROAD, BANGALORE - 560086.

6.   UMESH
     S/O LATE SIDDAIAH
     AGED ABOUT 40 YEARS
     R/O NO 225, KUTEERA VYBHAVA APARTMENTS
     FLAT NO.302, WEST OF CHORD ROAD
     II STAGE, MAHALAKSHMIPURAM
     BANGALORE - 560086.

7.   ENQUIRY OFFICER AND JOINT REGISTRAR
     OF CO-OPERATIVE SOCIETIES (ICDP)
     NO.1, ALI ASKAR ROAD, BANGALORE - 560052.

                                          ... RESPONDENTS
                           ---

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT, PRAYING TO SET ASIDE THE JUDGEMENT
DATED 12/11/2020 PASSED BY THE LEARNED SINGLE JUDGE
MADE IN WP NO.17011/2017 AND ALLOW THE WRIT PETITION.
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     THIS W.A. COMING ON FOR ORDERS,               THIS    DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                             JUDGMENT

Mr.Dinesh Rao N., learned counsel for the appellant.

This Court had granted time to comply with the office

objections on four previous occasions. Even today,

objections have not been complied with.

For non-compliance of office objections, the appeal is

dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

RV