Citation : 2022 Latest Caselaw 3848 Kant
Judgement Date : 7 March, 2022
IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
DATED THIS THE 7 t h DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR.JUSTICE RAVI V.HOSMANI
R.F.A. NO.100260/2020 (DEC/PAR)
BETWEEN
1. Smt. Shakuntala W/o. Dhareppa Hejjegar,
Age: 55 years, Occ: Household Work,
R/o. Manjunath Nilaya, Vivekanand Nagar,
IIIrd Cross, H.No.5, Taluka: Gokak,
District: Belagavi - 591231.
2. Shri. Gangaram S/o. Dhareppa He jjegar,
Age: 36 years, Occ: Agriculture,
R/o. Byalikata, T aluka: Gokak,
District: Belagavi - 591231.
3. Shri. Manjunath S/o. Dhareppa He jjegar,
Age: 34 years, Occ: Agriculture,
R/o. Byalikata, T aluka: Gokak,
District: Belagavi - 591231.
...Appellants
(By Sri. Santosh S. Hattikatagi, Advocate)
AND
1. Smt. Mallawwa W/o. Dhareppa He jjegar,
Age: 70 years, Occ: Pensioner,
R/o. H.No.344/D, Shantinikethan Colony,
Bhairideverakoppa Taluk: Hubli,
District: Dharwad - 580009.
2. Shri. Nagaraj , S/o. Dhareppa Hejj egar,
Age: 37 years, Occ: Private service,
R/o.H.No.344/D, Shantinikethan Colony,
Bhairideverakoppa Taluka: Hubli,
District: Dharwad-580009.
2
3. Shri. Santosh S/o. Dhareppa Hejj egar,
Age: 33 years, Occ: Student,
R/o. H.No.344/D, Shantinikethan Colony,
Bhairideverakoppa Taluka: Hubli,
District: Dharwad-580009.
Plaintiff no.1 to 3 in Trial Court Before this Hon'ble Court
respondent no.1 to 3.
4. Smt. Lakkavva W/o. Parasappa Hejjegar,
Age: 63 years, Occ: House hold,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
5. Shri. Anand S/o. Parasappa Hejjegar,
Age: 30 years, Occ: Private Service,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
6. Kumari. Shobha D/o. Parasappa Hejjegar,
Age: 27 years, Occ: Student,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
7. Kumari. Deepa D/o. Parasappa He jjegar,
Age: 23 years, Occ: House hold,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
8. Kumari. Laxmi D/o. Parasappa He jjegar,
Age: 27 years, Occ: House hold,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
9. Shri. Satteppa S/o. I rappa Hejjegar,
Age: 63 years, Occ:Private Service,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
10. Shri. Nagappa S/o. I rappa Hejjegar,
Age: 68 years, Occ:Agricuture,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
3
11. Shri. Ramashiddappa S/o. I rappa Hejjegar,
Age: 66 years, Occ: Agriculture
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
12. Shri. Yallappa, S/o. Irappa Hejjegar,
Age: 58 years, Occ: Business,
R/o.Byalikata, Taluka: Gokak,
District: Belagavi-591231.
13 . Smt. Lakkavva W/o. Lakkappa Hallur,
Age: 83 years, Occ: House hold,
R/o.Maladinni, Taluka: Gokak,
District: Belagavi-591231.
14. Smt. Shivagangavva W/o. Mahaning Konnur,
Age: 68 years, Occ: House hold,
R/o.Byalikata Oni, Taluka: Gokak,
District: Belagavi-591231.
15. Smt. Iravva D/o. Parasappa Hejjegar,
Age: 53 years, Occ: House hold,
R/o.Byalikata O ni, Taluka: Gokak,
District: Belagavi-591231.
16. Shri. Irappa S/o. Parasappa Hejjegar,
Age: 50 years, Occ: Not known,
R/o.Byalikata Oni, Taluka: Gokak,
District: Belagavi-591231.
17. Shri Shidappa S/o. Parasappa He jjegar,
Age: 48 years, Occ:Not known,
R/o.Byalikata Oni, Taluka: Gokak,
District: Belagavi-591231.
18. Shri. Vithal S/o. Parasappa Hejjegar,
Age: 46 years, Occ: House hold,
R/o.Byalikata Oni, Taluka: Gokak,
District: Belagavi-591231.
19. Smt. Rajeshwari W/o.Muttu Biraj ,
Age: 44 years, Occ: House hold,
C/o. Smt. Shakuntala W/o. Dhareppa,
Hejjegar, R/o. Plot No.5, Vivekanand Nagar,
Taluka: Gokak, District: Belagavi-591231.
4
20. Smt. Deepa W/o.Basu Bandi,
Age: 42 years, Occ: House hold,
R/o. Plot No.5, Vivekanand Nagar,
Taluka: Gokak, District: Belagavi-591231.
Defendant No.4 to 22 in T rial Court Before T his Hon' ble Court
Respondent No.3 to 20.
....Respondents
(Note: the defendant no.1 in the suit has died during the
pendency of the suit as such she has not been made as party
as her L.Rs are already on record.)
(steps not taken in respect of R1 to R20)
This RFA is filed under section 96 of CPC against the
judgment and decree dated 23.03.2020 passed in
O.S.No.24/2012 on the file of I Additional Senior Civil Judge,
Gokak, partly decreeing the suit filed for declaration, partition
and separate possession.
This RFA coming on for or ders this day, the court,
delivered the following:
JUDGMENT
Learned counsel for appellants has filed a memo for
withdrawal of appeal, as matter is settled outside court.
Memo is placed on record.
In view of the memo, appeal is dismissed as
withdrawn.
SD/-
JUDGE
BVK
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