Subray S/O Vasudev Pulkar vs Madhav S/O Vaikunth Pulkar
2022 Latest Caselaw 3500 Kant

     IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH

         DATED THIS THE 2 N D DAY OF MARCH, 2022

                          BEFORE

         THE HON'BLE MR.JUSTICE RAVI V.HOSMANI

              R.S.A. NO.5538/2011 (DEC/INJ)

BETWEEN

SUBRAY S/O VASUDEV PULKAR,
AGE: 69 YEARS, OCC: COOLIE
RO: HONAVAR T OWN
TAL: HONAVAR -581307
DIST: UTTAR KANNADA.
                                              ...APPELLANT
(BY SRI.SHIVARAJ S BALLOLI, ADVOCATE)


AND

1.     MADHAV S/O. VAI KUNTH PULKAR
       AGE: 55 YRS. OCC: RYOT
       R/O: HONAVAR T OWN,
       TAL: HONAVAR -581334
       DIST: UTTAR KANNADA.

2.     ASHOK S/O. VAIK UNTH PULKAR,
       AGE: 55 YEARS, OCC: RAY OT,
       R/O: HONAVAR T OWN,
       TAL: HONAVAR - 581334
       DIST: UTTAR KANNADA.

3.     SUDHABAI K OM NAGESH DIVAGI
       AGE: 61 YEARS, OCC: RY OT,
       R/O: DIVAGI , TAL: KUMTA,
       DIST: UTTAR KANNADA.

4.     SHOBHA KOM KASHINATH MANKIKAR,
       AGE: 42 YEARS, OCC: RY OT,
       R/O: KUMTA PAIKI KALSANKA,
       TAL: KUMTA, DIST: UTTARA KANNADA.
                              2




5.    RUKMABAI KOM VI THAL PULKAR,
      AGE: 57 YEARS, OCC: RY OT,
      R/O: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.


6.    RAJENDRA S/O VI TTAL PULKAR,
      AGE: 33 YEARS, OCC: RY OT,
      R/O: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.


7.    RAJESHWARI BIN VITTAL PULKAR,
      AGE: 33 YEARS, OCC: RY OT,
      R/O: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.


8.    RENUKA BIN VITTAL PULKAR,
      AGE: 33 YEARS, OCC: RY OT,
      R/O: HONAVAR T OWN,
      TAL: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.

9.    RAGHVENDRA BIN VITTAL PULKAR,
      AGE: 30 YEARS,
      OCC: RYOT ,
      R/O: HONAVAR T OWN,
      TAL: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.

10.   RADHIKA BIN VITT AL PULKAR,
      AGE: 35 YEARS, OCC: RY OT,
      R/O: HONAVAR T OWN,
      TAL: HONAVAR - 581 334,
      DIST: UTTARA KANNADA.

11.   MANJUNATH S/O VASUDEV PULKAR,
      OCC: RYOT ,
      R/O: WEST COAST PAPER MILL,
      EMPLOYEES UNION,
      NEAR BAMBU GATE DANDELI .


12.   MOHAN S/O VASUDEV PULKAR,
      AGE: MAJOR, OCC: SERVICE,
                               3




      R/O: PRABHATNAGAE PAIKI ,
      LAXMANTIRTHA ROAD,
      TAL: HONAVAR - 581 334,
      DIST: UTTAR KANNADA.
                                            ....RESPONDENTS

(BY R1, R2, R3, R5 TO R11 ARE SERVED,
 R4 HELD SUFFI CIENT, R12 ABATED)
     THIS RSA FILED UNDER SECTION 100 OF CPC AGAI NST
THE JUDGEMENT AND DECREE DAT ED 16.12.2010 PASSED IN
R.A.NO.414/2001 ON THE FILE OF THE SENIOR CIVI L JUDGE,
HONAVAR, ALLOWING THE APPEAL BY SETTING ASIDE THE
JUDGEMENT    DATED   23.08.2001  PASSED   IN     DECREE
O.S.NO.131/1995 ON THE FILE OF THE PRL. CIVI L JUDGE
(JR.DN)  HONAVAR,   DISMISSING  THE  SUIT  FILED    FOR
DECLARATION AND JUNCTION.

    THIS RSA COMING ON FOR ORDERS THIS DAY, T HE
COURT , DELIVERED THE FOLLOWING:



                        JUDGMENT

It is reported that sole appellant died on 10.03.2017.

Steps are not taken within time.

Appeal is dismissed as abated.

Sd/-

JUDGE

SSP