Mrs Gretta Asha D Silva vs Mrs Joyee Severline Rego
2022 Latest Caselaw 9637 Kant

                       1




IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 24TH DAY OF JUNE 2022

                    PRESENT

      THE HON'BLE MR.JUSTICE ALOK ARADHE

                      AND

 THE HON'BLE MR.JUSTICE H.T.NARENDRA PRASAD

      REVIEW PETITION NO.238 OF 2019

BETWEEN:

MRS GRETTA ASHA D SILVA
W/O ALWYN JOSSY D SILVA
AGED ABOUT 39 YEARS
HILL TOP NEAR GARODI
KANKANADY MANGALORE.
                                   ...PETITIONER
(BY SRI.SARAVANA S., ADV.)

AND

MRS JOYEE SEVERLINE REGO
W/O FELIX VINCENT REGO MAJOR
R/A GALAXY COTTAGE
REGO COMPOUND
NEAR JUDUPU BRIDGE KUDUPU POST
MANGALORE.
                                  ...RESPONDENT

(NOTICE IS NOT ORDERED IN R/O RESPONDENT)
                           2




    THIS REVIEW PETITION IS FILED UNDER ORDER
47 RULE 1 OF CPC, PRAYING REVIEW THE ORDER
DATED:25/04/2019 PASSED IN RFA NO. 1550/2011,
ON THE FILE OF THE HON'BLE HIGH COURT OF
KARNATAKA, BENGALURU.

    THIS REVIEW PETITION COMING ON FOR
ORDERS, THIS DAY, ALOK ARADHE J, MADE THE
FOLLOWING:

                        ORDER

Mr.Saravana.S., learned counsel for the

petitioner.

This review petition has been filed seeking

review of the judgment dated 25.4.2019 passed in

RFA 1550/2011.

On perusal of the judgment, we find that the

impugned judgment neither suffers from any infirmity

nor any error apparent on the face of the record,

warranting interference of this Court in the review

jurisdiction.

In the result, review petition fails and is hereby

dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

JY/-