Ms Megha S Y vs State Of Karnataka
2022 Latest Caselaw 9621 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 24TH DAY OF JUNE 2022

                        PRESENT

       THE HON'BLE MR. JUSTICE ALOK ARADHE

                           AND

THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

                  R.P. NO. 419 OF 2022
                            IN
                  W.A. NO.849 OF 2021
BETWEEN:

MS.MEGHA S Y,
D/O SHIVARAMA Y A,
AGED ABOUT 19 YEARS,
REPTD BY GEETHANJALI V A.,
MOTHER, SPECIAL POWER OF
ATTORNEY HOLDER, R/O 918, 15TH 'A' MAIN,
2ND B CROSS, 3RD STAGE,
I BLOCK, WEST OF CHORD ROAD,
BASAVESHWARANAGAR,
BANGALORE - 560 079.
                                           ... PETITIONER
(BY SRI.H S DHANRAJ, ADVOCATE)

AND:

1. STATE OF KARNATAKA,
   DEPARTMENT OF MEDICAL
   EDUCATION, M S BUILDING,
   BANGALORE - 560 001.
   REP BY ITS PRINCIPAL SECRETARY.

2. MEDICAL COUNSELING COMMITTEE
   (MCC) DIRECTORATE GENERAL OF
   HEALTH SERVICES, MINISTRY OF
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  HEALTH AND FAMILY WELFARE,
  GOVERNMENT OF INDIA,
  NEW DELHI - 110 002.

3. EMPLOYEE STATE INSURANCE
   CORPORATION, PANCHDEEP BHAVAN,
   CIG ROAD, NEW DELHI - 110 002.
   REP BY ITS SECRETARY.

4. MEDICAL COUNCIL OF INDA, POCKET 14,
   SECTOR 8, DWARKA PHASE -I,
   NEW DELHI -110 077,
   REP BY ITS PRINCIPAL.

5. ESIC MEDICAL COLLEGE AND
   PGIMSR, 41ST CROSS,
   RAJAJINAGAR, BANGALORE - 560 010
   KARNATAKA,
   REP BY ITS PRINCIPAL.
6. ESIC MEDICAL COLLEGE SEDAM
   ROAD, GULBARG - 585 010.
   KARNATAKA, REP BY ITS PRINCIPAL.

7. RAJIV GANDHI UNIVERSITY OF
   HEALTH SCIENCE, JAYANAGAR
   4TH T BLOCK, BANGALORE - 560 011.
   KARNATAKA.
   REP BY ITS REGISTRAR.
                                         ... RESPONDENTS
(BY SMT.VANI.H, AGA)
                           ---

     THIS R.P. IS FILED UNDER ORDER 47 RULE 1 OF CPC,
PRAYING TO ALLOW THE REVIEW PETITION AND REVIEW THE
WRIT APPEAL JUDGMENT DATED 08/09/2021 IN WRIT APPEAL
NO.849/2021 OF THIS HON'BLE COURT OF KARNATAKA,
BENGALURU AND ETC.,

     THIS R.P. COMING ON FOR ADMISSION, THIS        DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:
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                            ORDER

This petition has been filed seeking review of the

judgment dated 08.09.2021 passed in W.A.No.849/21. The

order passed by this court neither suffers from any error

apparent on the face of the record nor any jurisdictional

infirmity warranting interference of this court in exercise of

review jurisdiction.

In the result, petition fails and is hereby dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

SS