Smt Sharadamma @ Kalamma vs Sri Holalu Sathyanarayana
2022 Latest Caselaw 9536 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 23RD DAY OF JUNE 2022

                      PRESENT

       THE HON'BLE MR. JUSTICE ALOK ARADHE

                        AND

        THE HON'BLE MS.JUSTICE J.M. KHAZI

             M.F.A. NO.438 OF 2013 (MC)

BETWEEN:

SMT.SHARADAMMA
@KALAMMA,
W/O SRI.HOLALU SATHYANARAYANA,
AGED ABOUT 38 YEARS,
HOME MAKER,
C/O HALEMANE KENCHAPPA,
JOSHI LINGAPURA VILLAGE,
HARAPANAHALLI TALUK,
DAVANAGERE DISTRICT,
PINCODE:577 002.
                                          ... APPELLANT
(BY MR.G.S.BALAGANGADHAR       ADV.,)

AND:

SRI.HOLALU SATHYANARAYANA,
S/O LATE HANUMANTHAPPA,
AGED ABOUT 43 YEARS,
UNEMPLOYEE,
R/O UPPARAGERE 12TH WARD,
HARAPANAHALLI,
DAVANAGERE DISTRICT - 577 002.
                                        ... RESPONDENT
(BY MR.C.P.PUTTARAJU, ADV.,)
                         ---
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     THIS MFA FILED U/S 28(1) OF HINDU MARRIAGE ACT
R/W SECTION 19(1) OF FAMILY COURTS ACT, AGAINST THE
JUDGMENT AND DECREE DATED 01.09.2012 PASSED IN
M.C.NO.14/2010 ON THE FILE OF THE II ADDITIONAL
SENIOR CIVIL JUDGE, DAVANAGERE, ALLOWING THE
PETITION FILED U/S 13(1)(i-a) AND (i-b) OF HINDU
MARRIAGE ACT.

     THIS M.F.A. COMING ON FOR FINAL HEARING, THIS
DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:

                       JUDGMENT

None appears for the appellant even when the

matter is called in the second round. It appears that

the appellant is not interested in prosecuting the

appeal.

Accordingly, the appeal is dismissed for want of

prosecution.

Sd/-

JUDGE

Sd/-

JUDGE RV