Manoj S vs Guddaiah
2022 Latest Caselaw 9183 Kant

                           1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 20TH DAY OF JUNE 2022

                        BEFORE

     THE HON'BLE MR. JUSTICE H. T. NARENDRA PRASAD

              MFA No.1276 OF 2020(MV)

BETWEEN:

MANOJ S
S/O SHIVRAMU
NOW AGED ABOUT 24 YEARS
R/AT ARALIMARA DODDI
HULIYURDURGA KUNIGAL TALUK
TUMKUR DISTRICT.
                                         ...APPELLANT
(BY SRI. RAGHU R., ADV.)

AND:

1.     GUDDAIAH
       S/O MAREOGWDA
       R/A NO 2, JUTTANAHALLI
       KEMPASAGARA POST
       MAGADI TALUK
       RAMANAGARA DISTRICT.

2.     THE MANAGER
       THE NEW INDIA ASSURANCE CO LTD
       REGIONAL OFFICE AT NO 301
       UNITY BUILDING
       11TH A CROSS, P KALINGA RAO
       ROAD NEW MISSION ROAD
       BENGALURU - 560027.
                                      ...RESPONDENTS
                            2



     THIS MFA IS FILED UNDER SECTION 173(1) OF MV
ACT    AGAINST    THE   JUDGMENT    AND    AWARD
DATED:25.02.2019, PASSED IN MVC NO.3473/2017, ON
THE FILE OF THE I-ADDITIONAL SMALL CAUSES JUDGE
AND MACT, BENGALURU (SCCH-11), PARTLY ALLOWING
THE CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MFA COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                     JUDGMENT

Learned counsel for the appellant has filed a

memo dated 17.06.2022 seeking permission to

withdraw this appeal.

Memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA/-