Sri Rudrappa vs Sri Mahadeva Gowda
2022 Latest Caselaw 8773 Kant

                               -1-



      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

            DATED THIS THE 14TH DAY OF JUNE, 2022

                           BEFORE

           THE HON'BLE MR.JUSTICE B.M.SHYAM PRASAD

      MISCELLANEOUS FIRST APPEAL NO.8353/2015 (CPC)

BETWEEN:

1.   SRI RUDRAPPA
     S/O LATE MUDDAPPA
     @ VEERABHADRAIAH
     AGED ABOUT 74 YEARS

2.   SMT. PUTTATHAYAMMA
     W/O RUDRAPPA
     AGED ABOUT 70 YEARS

3.   SRI. GANGARAJU
     S/O RUDRAPPA
     AGED ABOUT 45 YEARS

4.   SRI. DINESH
     S/O RUDRAPPA
     AGED ABOUT 40 YEARS

5.   SMT. MANGALAMMA
     W/O SIDDAGANGAPPA
     AGED ABOUT 60 YEARS

6.   SRI. THONTARADYA
     S/O LATE SIDDAGANGAPPA
     AGED ABOUT 40 YEARS
                              -2-




7.     SRI. NAGARAJU
       S/O LATE MUDDAPPA @ VEERABADRAIAH
       AGED ABOUT 60 YEARS

8.     SMT. VASANTHAMMA
       W/O NAGARAJU
       AGED ABOUT 55 YEARS

9.     SRI. ANITHA
       D/O NAGARAJU
       AGED ABOUT 35 YEARS

       ALL ARE R/AT
       ADIHHOSAHALLI VILLAGE,
       THYAMAGONDLU HOBLI,
       NELAMANGALA TALUK
       BANGALORE RURAL DISTRICT
                                     ... APPELLANTS

(BY SRI. SREERANGAIAH L, ADVOCATE)



AND:

1.     SRI MAHADEVA GOWDA
       S/O LATE RAMACHANDRAPPA
       AGED ABOUT 50 YEARS
       R/AT NO.28/1, 6TH MAIN, 9TH CROSS,
       MALLESHWARAM,BANGALORE-03

2.     SRI. NATARAJU
       S/O RUDRAPPA
       AGED ABOUT 50 YEARS
                            -3-




3.   SRI. BASAVARAJU
     S/O LATE MUDDAPPA @ VEERABHADRAIAH
     AGED ABOUT 70 YEARS

4.   SMT. SUGUNAMMA
     W/O BASAVARAJU
     AGED ABOUT 65 YEARS

5.   SRI. YOGESH
     S/O BASAVARAJU
     AGED ABOUT 45 YEARS

6.   SMT. HEMAVATHI
     D/O BASAVARAJU
     AGED ABOUT 40 YEARS

7.   SRI. JAGADEESH
     S/O BASAVARAJU
     AGED ABOUT 38 YEARS

8.   SRI. MUNIYAPPA
     S/O LATE MUDDAPPA @ VEERABHDRAIAH
     AGED ABOUT 57 YEARS

9.   SMT. RATHNAMMA
     W/O MUNIYAPPA
     AGED ABOUT 60 YEARS

10. SRI. NAVEENKUMAR
    S/O MUNIYAPPA
    AGED ABOUT 35 YEARS
                           -4-



11. SMT. ERAMMA
    D/O MUNIYAPPA
    AGED ABOUT 33 YEARS

12. SRI RUDRESH
    S/O MUNIYAPPA
    AGED ABOUT 31 YEARS

   RESPONDENTS NO.2 TO12 ARE R/AT
   ADIHOSAHALLI VILLAGE,
   THAYMAGONDLU HOBLI,
   NELAMANGALA TALUK,
   BANGALORE RURAL DISTRICT-562123

                                  ... RESPONDENTS

(BY SRI M S SHANMUKHA, ADVOCATE FOR C/R1,)


    THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
ORDER MFA FILED U/O 43 RULE 1(r) OF CPC, AGAINST

THE ORDER DATED 19.09.2015 PASSED ON IA NO.1 IN
O.S NO.419/2015 ON THE FILE OF THE PRINCIPAL
SENIOR CIVIL JUDGE, AT NELAMANGALA, ALLOWING IA
NO.1 FILED U/O 39 RULE 1 & 2 R/W SEC.151 OF CPC.



    THIS MISCELLANEOUS FIRST APPEAL COMING ON
FOR ADMISSION THIS DAY, THE COURT DELIVERED THE
FOLLOWING:
                               -5-



                         JUDGMENT

According to the information placed on record by the

office, the suit in O.S.No.419/2015 is disposed of on

22.04.2018. If the suit is disposed of, the appeal would not

survive and therefore, the appeal stands dismissed.

SD/-

JUDGE

RB