Zulfikar S/O Kalauddin Raut @ ... vs Smt. Tahira Begum W/O Zulfikar ...
2022 Latest Caselaw 8193 Kant

                                                -1-




                                                      RPFC No. 100113 of 2017


                        IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                             DATED THIS THE 06TH DAY OF JUNE, 2022

                                             BEFORE
                              THE HON'BLE MR JUSTICE E.S.INDIRESH
                          REV.PET FAMILY COURT NO. 100113 OF 2017 (-)
                   BETWEEN:

                   1.   ZULFIKAR S/O KALAUDDIN RAUT @ RAHUT
                        AGED ABOUT: 41 YEARS, OCC: TEACHER,
                        R/O: PLOT NO.78, NILGUND 2ND HALIYAL ROAD,
                        BINDNAL, HUBBALLI,DIST: DHARWAD.


                                                                     ...PETITIONER

                   (BY SRI. VIJAY S CHINIWAR.,ADVOCATE)

                   AND:

                   1.   SMT. TAHIRA BEGUM W/O ZULFIKAR RAHUT
                        AGED ABOUT: 39 YEARS,
                        OCC: TEACHER, R/O: AKBARHUSSAIN PEERZADE
                        KOLEKAR PLOT (BULDOZER NAGAR)
                        OLD HUBBALLI, HUBBALLI-580024.

VN                 2.   IFRAH SHAMEEN D/O ZULFIKAR RAHUT
BADIGER                 AGED ABOUT: 14 YEARS,
                        OCC: STUDENT, R/O: AKBARHUSSAIN PEERZADE
Digitally signed
by V N BADIGER          KOLEKAR PLOT (BULDOZER NAGAR)
Date: 2022.06.13
10:55:29 -0700          OLD HUBBALLI,HUBBALLI-580024.
                        MINOR, REPRESENTED BY NATURAL
                        GUARDIAN MOTHER RESPONDENT NO.1,
                        SMT.TAHIRA BEGUM W/O ZULFIKAR RAHUT.

                   3.   MOHAMMED ADEEN S/O ZULFIKAR RAHUT
                        AGED ABOUT: 9 YEARS,
                        OCC: STUDENT,R/O: AKBARHUSSAIN PEERZADE
                        KOLEKAR PLOT (BULDOZER NAGAR)
                        OLD HUBBALLI,HUBBALLI-580024.
                        MINOR, REPRESENTED BY NATURAL
                               -2-




                                    RPFC No. 100113 of 2017


     GUARDIAN MOTHER RESPONDENT NO.1,
     SMT.TAHIRA BEGUM W/O ZULFIKAR RAHUT.



                                             ...RESPONDENTS

(BY SRI.GURUDEV I GACHCHINAMATH, ADVOCATE FOR R1;

      R2 AND R3 ARE MINORS REPRESENTED BY R1)

      THIS RPFC FILED UNDER SEC.19(4) OF THE FAMILY COURT
ACT, 1984, AGAINST THE JUDGMENT AND ORDER DTD:15.06.2017,
IN CRL.MISC. NO.70/2016, ON THE FILE OF THE PRINCIPAL JUDGE,
FAMILY   COURT,   HUBBALLI, DISMISSING THE PETITION FILED
UNDER SEC.125 OF CR.P.C.

      THIS PETITION IS COMING ON FOR ORDERS THIS DAY THE
COURT MADE THE FOLLOWING:


                           ORDER

Learned counsel appearing for the petitioner filed a

memo seeking withdrawal of the Revision Petition as not

pressed. Accepting the said memo, the Revision Petition is

disposed of as not pressed.

Sd/-

JUDGE

VB