Devindrappa And Anr vs The Spl.Lao And Ors
2022 Latest Caselaw 10445 Kant

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             IN THE HIGH COURT OF KARNATAKA
                    KALABURAGI BENCH

           DATED THIS THE 06TH DAY OF JULY 2022

                         BEFORE

       THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR
                 MSA No.200126/2019 (LA)

BETWEEN:

1.     DEVINDRAPPA S/O SHARANAPPA,
       AGE: 46 YEARS, OCC: AGRICULTURE,

2.     BASAVARAJ S/O SIDRAMAPPA,
       AGE: 65 YEARS, OCC: AGRICULTURE,

       BOTH ARE RESIDENTS OF
       VENKAT ENNUR (POST)
       TQ: DIST: KALABURAGI.
                                           ... APPELLANTS

(BY SMT. ANITA M.REDDY, ADVOCATE)

AND:

1.     THE SPL. LAO KALABURAGI,
       FOR M & MIP, ROOM NO.7,
       MINI VIDHAN SOUDHA,
       KALABURAGI-585102.

2.     THE DEPUTY COMMISSIONER,
       KALABURAGI.

3.     THE EXECUTIVE ENGINEER,
       M.I.DIVISION AT KALABURAGI.
                                          ... RESPONDENTS
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    THIS MISCELLANEOUS SECOND APPEAL IS                  FILED
UNDER SECTION 54 OF THE LAND ACQUISITION ACT.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-

                         JUDGMENT

The appeal is of the year 2019. In spite of granting

sufficient opportunity, the office objections are not complied.

It appears, the appellants are not interested in prosecuting

this appeal. Hence, the appeal is dismissed for non-

compliance of office objections.

Sd/-

JUDGE

KGR*