The Chief Engineer And Anr vs Smt. Bhagirithi W/O Gundappa ...
2022 Latest Caselaw 10260 Kant

                                 1        W.P.No.202583/2021


             IN THE HIGH COURT OF KARNATAKA
                    KALABURAGI BENCH

           DATED THIS THE 4TH DAY OF JULY, 2022

                            BEFORE

     THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY

       WRIT PETITION NO.202583/2021 (LA-RES)


BETWEEN:

1.     The Chief Engineer,
       KNNL, IPC Zone, Gulbarga,
       Kalaburagi.

2.     The Executive Engineer,
       KNNL, BNT Division,
       Kalaburagi.
                                                  ... Petitioners
(By Sri Sundarshan M, Advocate)

AND:
1.     Smt. Bhagirithi W/o Gundappa Balad,
       Age: Major, R/o Gundagurthi Village,
       Taluk: Chittapur, Dist: Kalaburagi.

2.     The Special Land Acquisition Officer,
       M & MIP, Gulbarga,
       Kalaburagi-585102.
                                                ... Respondents
       This Writ Petition is filed under Articles 226 & 227 of
the Constitution of India, praying to issue a writ of certiorari
in the nature of quashing the impugned judgment and award
dated 03.03.2012 passed in LAC No.525/2011 by the learned
Civil Judge (Sr.Dn.) at Chittapur, vide Annexure-A and etc.
                               2          W.P.No.202583/2021


     This petition coming on for Orders this day, the Court
made the following:

                         ORDER

The learned counsel for the petitioners has filed a

memo seeking for permission of this court to withdraw

the writ petition with liberty to file fresh petition.

The said memo is taken on record.

The writ petition is dismissed as withdrawn with

liberty as prayed for.

Sd/-

JUDGE

sn