Karnataka High Court
Ms Saraswathi G J vs The State Of Karnataka on 4 July, 2022
Bench: M.Nagaprasannapresided Bymnpj
-1-
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 04TH DAY OF JULY, 2022
BEFORE
THE HON'BLE MR. JUSTICE M. NAGAPRASANNA
WRIT PETITION No.8442 OF 2020 (S-RES)
C/W
WRIT PETITION No.32046 OF 2014 (S-RES)
WRIT PETITION No.27664 OF 2016 (S-RES)
WRIT PETITION No.28048 OF 2016 (S-RES)
WRIT PETITION No.28052 OF 2016 (S-RES)
WRIT PETITION No.28059 OF 2016 (S-RES)
Digitally signed
by PADMAVATHI WRIT PETITION No.32478 OF 2016 (S-RES)
BK
Location: HIGH
COURT OF WRIT PETITION No.39262 OF 2016 (S-RES)
KARNATAKA
WRIT PETITION No.64750 OF 2016 (S-RES)
WRIT PETITION No.35609 OF 2017 (S-RES)
WRIT PETITION No.41328 OF 2017 (S-RES)
WRIT PETITION No.42932 OF 2017 (S-RES)
WRIT PETITION No.54269 OF 2017 (S-RES)
WRIT PETITION No.5037 OF 2018 (S-RES)
WRIT PETITION No.13693 OF 2018 (S-RES)
WRIT PETITION No.17315 OF 2018 (S-RES)
WRIT PETITION No.19714 OF 2018 (S-RES)
-2-
WP No. 8442 of 2020
AND CONNECTED MATTERS
WRIT PETITION No.19837 OF 2018 (S-RES)
WRIT PETITION No.21267 OF 2018 (S-RES)
WRIT PETITION No.22524 OF 2018 (S-RES)
WRIT PETITION No.22766 OF 2018 (S-RES)
WRIT PETITION No.22892 OF 2018 (S-REG)
WRIT PETITION No.23060 OF 2018 (S-RES)
WRIT PETITION No.23122 OF 2018 (S-RES)
WRIT PETITION No.23138 OF 2018 (S-RES)
WRIT PETITION No.23139 OF 2018 (S-RES)
WRIT PETITION No.23165 OF 2018 (S-RES)
WRIT PETITION No.23269 OF 2018 (S-RES)
WRIT PETITION No.23355 OF 2018 (S-RES)
WRIT PETITION No.23494 OF 2018 (S-REG)
WRIT PETITION No.24278 OF 2018 (S-RES)
WRIT PETITION No.26682 OF 2018 (S-RES)
WRIT PETITION No.43713 OF 2018 (S-RES)
WRIT PETITION No.55848 OF 2018 (S-RES)
WRIT PETITION No.50320 OF 2019 (S-RES)
WRIT PETITION No.51193 OF 2019 (S-RES)
WRIT PETITION No.52481 OF 2019 (S-RES)
WRIT PETITION No.52893 OF 2019 (S-RES)
WRIT PETITION No.52943 OF 2019 (S-REG)
WRIT PETITION No.2086 OF 2020 (S-RES)
-3-
WP No. 8442 of 2020
AND CONNECTED MATTERS
WRIT PETITION No.2923 OF 2020 (S-RES)
WRIT PETITION No.2952 OF 2020 (S-RES)
WRIT PETITION No.3881 OF 2020 (S-RES)
WRIT PETITION No.5040 OF 2020 (S-RES)
WRIT PETITION No.6198 OF 2020 (S-RES)
WRIT PETITION No.6361 OF 2020 (S-RES)
WRIT PETITION No.10001 OF 2020 (S-RES)
WRIT PETITION No.12128 OF 2020 (S-RES)
WRIT PETITION No.13605 OF 2020 (S-RES)
WRIT PETITION No.323 OF 2021 (S-RES)
WRIT PETITION No.1277 OF 2021 (S-RES)
WRIT PETITION No.1330 OF 2021 (S-REG)
WRIT PETITION No.3881 OF 2021 (S-RES)
WRIT PETITION No.6461 OF 2021 (S-RES)
WRIT PETITION No.12498 OF 2021 (S-RES)
WRIT PETITION No.13128 OF 2021 (S-RES)
IN WRIT PETITION No.8442 OF 2020
BETWEEN
SMT.ASHWINIRAJ R.,
W/O HARISH S,
AGED ABOUT 30 YEARS,
R/AT NO.1066/20,
SRI SAPTHAGIRI NIVASA,
BEHIND SAMUDAYA BHAVANA
MAYAKONDA,
-4-
WP No. 8442 of 2020
AND CONNECTED MATTERS
DAVANGERE TQ AND DISTRICT,
KARNATAKA -577 534.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKASA SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOSUE ROAD,
BENGALURU - 560 001.
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATION
INSTITUTIONS SOCIETY,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 AND 7 FLOOR
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
DAVANAGERE DISTRICT - 577 004.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
DAVANAGERE DISTRICT - 577 501.
6. B.K.R. SWAMY SECURITY AGENCIES
NO.310, PAVILION ROAD,
P.J. EXTENSION,
DAVANAGERE - 577 002
... RESPONDENTS
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 AND 5
(PHYSICAL HEARING);
SRI RUBEN JACOB, SR. ADVOCATE FOR R2;
PROF.RAVIVARMA KUMAR, SR.ADV. FOR SRI NAGAIAH,
ADVOCATE FOR R3;
R6- SERVED))
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
TO 5 TO ABSORB THE PETITIONER AS PERMANENT
EMPLOYEES TO THE POSTS OF RESPECTIVE NON-TEACHING
STAFF IN THE SCHOOLS ESTABLISHED AND MANAGED BY
THE R-1 AND 3, OR IN THE ALTERNATIVE AND ETC.,
IN WRIT PETITION No.32046 OF 2014
BETWEEN
1. MS. SARASWATHI G.J.,
D/O JAYARAMAPPA
AGED ABOUT 32 YEARS
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
HIRIYUR TALUK
CHITRADURGA DISTRICT - 577 501.
2. SMT.RENUKAMMA B.R.,
W/O HANUMANTHARAYAPPA
AGED ABOUT 28 YEARS
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
SIRA TALUK
TUMAKURU DISTRICT - 572 116.
3. SRI HANAMA REDDY MINASPUR
S/O JAGANNATH
AGED ABOUT 25 YEARS
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
WP No. 8442 of 2020
AND CONNECTED MATTERS
MOTANAHALLI, YADAGIRI TALUK
YADAGIRI DISTRICT - 584 135.
4. SMT.ROOPA B.,
W/O PRASANNA
AGED ABOUT 33 YEARS
WORKING AS FIRST DIVISION ASSISTANT
MORARJI DESAI RESIDENTIAL SCHOOL
SHOOLENAHALLI
MOLAKALMURU TALUK
CHITRADURGA DISTRICT - 577 501.
5. SMT.KAMALAMMA
W/O RANGAPPA
AGED ABOUT 37 YEARS
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
HIRIYUR TALUK
CHITRADURGA DISTRICT - 577 501.
6. SRI MAHANTH REDDY
S/O HANUMANTHARAYA GOUDA
AGED ABOUT 29 YEARS
STAFF NURSE
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
SHAHAPUR TALUK
YADAGIRI DISTRICT - 584 133.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE
SMT.ANUSHA L., ADVOCATE (PHYSICAL
HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
WP No. 8442 of 2020
AND CONNECTED MATTERS
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF SOCIAL WELFARE
M.S.BUILDING
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF RURAL
DEVELOPMENT & PANCHAYATH RAJ
M.S.BUILDING
BENGALURU - 560 001.
4. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF EDUCATION
(PRIMARY & SECONDARY EDUCATION)
M S BUILDING
BENGALURU - 560 001.
5. THE EXECUTIVE DIRECTOR
THE KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY
NO.179, 2ND & 3RD FLOOR
ROOPA COMPLEX, 1ST MAIN ROAD
SESHADRIPURAM
BENGALURU - 560 020.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 4
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADV. FOR SRI NAGAIAH,
ADVOCATE FOR R5; (VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE STATE OF KARNATAKA TO EXTEND THE SERVICE
WEIGTAGE TO THE NON-TEACHING STAFF ON PAR WITH THAT
OF TEACHING STAFF; DECLARE THAT THE DENIAL OF YEARLY
WP No. 8442 of 2020
AND CONNECTED MATTERS
SERVICE WEIGHTAGE, WHICH HAS NOT BEEN EXTENDED TO
THE PETITIONERS IS PERSE ARBITRARY AD DISCRIMINATORY
AND READ DOWN THE 2011 ORDER DATED 6.4.2011 AND
RULES OF 2014 VIDE ANN-L & K DATED 7.8.2013, KARNATAKA
GAZETTE DATED 13.2.2014 TO SAVE THE RIGHTS OF THE
PETITIONERS UNDER ARTICLE 14 AND DIRECT THE
RESPONDENTS TO EXTEND THE BENEFIT OF THE
WEIGHTAGE AS PROVIDED IN THE SAID RULES TO THE NON-
TEACHING STAFF ALSO AND ETC.,
IN WRIT PETITION No.27664 OF 2016
BETWEEN
1. SRI PARUSHURAMA H.M.,
S/O MAHESHWARAPPA
AGED ABOUT 32 YEARS
WORKING AS PRINCIPAL
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
MEDIHALLI, CHITRADURGA TALUK
CHITRADURGA - 577 501.
2. SRI LOKANATHA G.T.,
S/O K.THIRUKAPPA
AGED ABOUT 33 YEARS
WORKING AS PRINCIPAL
MINORITY MORARJI DESAI GIRLS
RESIDENTIAL SCHOOL
S.N.LAYOUT, RING ROAD,
DAVANGERE TOWN
DAVANGERE DISTRICT - 577 602.
3. SRI THIPPESWAMY M.,
S/O MAHALINGAPPA
AGED ABOUT 34 YEARS
WORKING AS PRINCIPAL
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
DEVARAKOTTA, HIRIYUR TALUK
CHITRADURGA - 577 501.
WP No. 8442 of 2020
AND CONNECTED MATTERS
4. MADHUSHREE S.,
D/O SHIVANNA P.J.,
AGED ABOTU 29 YEARS
WORKING AS KANNADA LECTURER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
DEVARAKOTTA, HIRIYUR TALUK
CHITRADURGA - 577 501.
5. SRI PARAMESHWARAPPA B.S.,
S/O SHIVALINGAPPA
AGED ABOUT 29 YEARS
WORKING AS SOCIAL
SCIENCE TEACHER
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
MEDIHALLI, CHITRADURGA TALUK
CHITRADURGA - 577 501.
6. SHWETHA R.V.,
D/O VISHWANATH R.P.,
AGED ABOUT 27 YEARS
WORKING AS SCIENCE TEACHER
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
MEDIHALLI, CHITRADURGA TALUK
CHITRADURGA - 577 501.
7. SRI NINGANNA B.,
S/O SANNA BYLAPPA
AGED ABOUT 31 YEARS
WORKING AS SOCIAL
SCIENCE TEACHER
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
DEVARAKOTTA, HIRIYUR TALUK
CHITRADURGA - 577 501.
8. SRI PRASANNA KUMARA A.,
S/O ANJINAPPA
AGED ABOUT 30 YEARS
WORKING AS ENGLISH TEACHER
- 10 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MINORITY MORARJI DESAI
RESIDENTIAL HIGH SCHOOL
DEVARAKOTTA, HIRIYUR TLAUK
CHITRADURGA - 577 501.
9. SRI NIRANJANA
S/O SHIVALINGAPPA,
AGED ABOUT 30 YEARS
WORKING AS PHYSICAL
EDUCATION TEACHER
MINORITY MORARAJI DESAI
RESIDENTIAL HIGH SCHOOL
DEVARAKOTTA, HIRIYUR TALUK
CHITRADURGA - 577 501.
10. MANJULA @ GIRIJA ELAKOLLI
D/O LAXMAN ELAKOLLI,
AGED ABOUT 33 YEARS,
WORKING AS SCIENCE TEACHER
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
NO.1, ANCHITAGERI, HUBLI TALUK,
DHARWAD DISTRICT - 580 001.
11. SHARADA P. KURI
D/O. PARAMESHWARAPPA KURI,
AGED ABOUT 35 YEARS,
WORKING AS CRAFT TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
NO 1, ANCHITAGERI, HUBLI TALUK
DHARWAD DISTRICT - 580 001.
12. SAVITHA P. KURI
D/O. PARAMESHWARAPPA KURI,
AGED ABOUT 35 YEARS,
WORKING AS CRAFT TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
NO.2, HUBLI TALUK
- 11 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DHARWAD DISTRICT - 580 001.
13. SRI ASHOKA B.R.,
S/O BUTHI GIDDAPPARA RAMAPPA,
AGED ABOUT 34 YEARS,
WORKING AS PHYSICAL
EDUCATION TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL,
KONDAJJI, KONDAJJI POST,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
14. SRI RAMESHA M.,
S/O LATE M.NARASIMHAPPA,
AGED ABOUT 41 YEARS,
WORKING AS FIRST
DIVISION ASSISTANT,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL,
KONDAJJI, KONDAJJI POST,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
15. SRI REVANASIDDAPPA K.,
S/O BATTI. KENCHAPPA,
AGED ABOUT 38 YEARS,
WORKING AS HORTICULTURE
CRAFT TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL,
KONDAJJI, KONDAJJI POST,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
16. SRI REVANASIDDAPPA K.H.,
S/O KANTRAYARA HALAPPA
AGED ABOUT 35 YEARS,
WORKING AS SOCIAL
SCIENCE TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL,
KONDAJJI, KONDAJJI POST,
- 12 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
17. SRI. RAVI U.M.,
S/O MANJAPPA UPPARA
AGED ABOUT 26 YEARS,
WORKING AS MATHEMATICS TEACHER,
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL,
KONDAJJI, KONDAJJI POST,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.S.M.SHARAVATHI, ADVOCATE (PHYSICAL
HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF MINORITY WELFARE
VIKASA SOUDHA,
BENGALURU - 560 001.
2. THE DIRECTOR
DEPARTMENT OF
MINORITY WELFARE
20TH FLOOR, V.V.TOWER,
DR.B.R.AMBEDKAR ROAD,
BENGALURU - 560 001.
3. THE DISTRICT OFFICER
BACKWARD CLASS & MINORITY
WELFARE DEPARTMENT
CHITRADURGA
CHITRADURGA DISTRICT - 577 501.
4. THE DISTRICT OFFICER
BACKWARD CLASS &
MINORITY WELFARE DEPARTMENT
- 13 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DAVANAGERE
DAVANAGERE DISTRICT - 577 589.
5. THE DISTRICT OFFICER
BACKWARD CLASS & MINORITY
WELFARE DEPARTMENT
DHARWAD
DHARWAD DISTRICT - 580 001.
6. THE EXTENSION OFFICER
BACKWARD AND MINORITY
WELFARE DEPARTMENT, HIRIYUR TALUK,
CHITRADURGA DISTRICT 577 501.
7. THE EXTENSION OFFICER
BACKWARD AND MINORITY
WELFARE DEPARTMENT, HUBLI TALUK,
DHARWAD DISTRICT - 580 001.
8. THE EXTENSION OFFICER
BACKWARD AND MINORITY
WELFARE DEPARTMENT,
DAVANAGERE TALUK,
DAVANAGERE DISTRICT - 577 589.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA (PHYSICAL HEARING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL
FOR THE ENTIRE RECORDS PERTAINING TO THE CASE OF
THE PETITIONERS AND GRANT THE FOLLOWING RELIEF(S);
DIRECT THE RESPONDENTS TO CONSIDER THEIR CASES FOR
EXTENSION OF BENEFIT OF SERVICE WEIGHTAGE OF 5% FOR
EVERY COMPLETED YEARS OF SERVICE AS
ORDERED/DIRECTED BY THIS HON'BLE COURT IN
W.P.NO.22118-22123/2013 (S-RES) VIDE ORDER DTD17.7.2013
AND ETC.,
- 14 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION No.28048 OF 2016
BETWEEN
1. SMT. SOMYASHREE S.R.,
D/O RAMABHOVI,
AGED ABOUT 26 YEARS,
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL
SCHOOL, MEDIHALLI,
CHITRADURGA DISTRICT - 577 531.
2. SMT.ROOPA N.,
D/O NAGAPPA,
AGED MAJOR
WORKING AS STAFF NURSE,
MURAJI DESAI RESIDENTIAL SCHOOL,
SOMANAKATTE, GUNDERI POST,
HOLALKERE TALUK,
CHITRADURGA DISTRICT - 577 526.
3. SMT. JYOTHI S.,
D/O SHIVALINGAPPA B.,
AGED ABOUT 33 YEARS,
WORKING AS FIRST DIVISION,
ASSISTANT, MORARJI DESAI
RESIDENTIAL SCHOOL, MEDIHALLI,
CHITRADURGA DISTRICT - 577 531.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI VIJAYA KUMAR, ADVOCATE (PHYSICAL
HEARING))
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
- 15 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SOCIAL WELFARE DEPARTMENT
VIKASA SOUDHA,
BENGALURU - 1.
2. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REP BY EXECUTIVE DIRECTOR
NO.179, 1ST , 2ND AND 3RD FLOOR,
ROOPA COMPLEX, 1ST MAIN ROAD,
SESHADRIPURAM, BENGALURU - 20.
3. THE PRINCIPAL
MORARJI DESAI
RESIDENTIAL SCHOOL,
MEDIHALLI,
CHITRADURGA DISTRICT - 577 531.
4. THE PRINCIPAL
MURAJI DESAI RESIDENTIAL SCHOOL,
SOMANAKATTE, GUNDERI POST,
HOLALKERE TALUK,
CHITRADURGA DISTRICT - 577 526.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R2 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO CONSIDER THE CLAIM OF
THE PETITIONER SEEKING ABSORPTION IN THE TERMS OF
THE KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS
SOCIETY (ABSORPTION OF PERSONS WORKING AS PRINCIPLAS
AND TEACHERS IN MORARJI DESAI AND KITTUR RANI
CHENNAMMA RESIDENTIAL SCHOOLS ON CONTRACT BASIS
INTO ESTABLISHMENT OF KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY (SPECIAL)
REGULATIONS, 2011 DTD:7.5.2011 (ANENXURE-M) AND GRANT
CONSEQUENTIAL BENEFTIS AND ETC.,
- 16 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION No.28052 OF 2016
BETWEEN
1. SRI CHIKKAPPA G.A.,
S/O AJJAPPA G.,
AGED ABOUT 44 YEARS,
WORKING AS CRAFT TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARABELEKERE
HIRIYUR TALUK
DAVANGERE DISTRICT - 572 143.
2. SRI C.S.PATIL
S/O SHIVANAGOWDA PATIL
AGED ABOUT 44 YEARS,
WORKING AS CRAFT TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
SHIDENUR, BYADAGI TALUK,
HAVERI DISTRICT - 581 106.
3. SRI MANJANNA M.,
S/O MARULAIAH,
AGED ABOUT 40 YEARS,
WORKING AS CRAFT TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KEREBILACHI, CHANNAGIRI TALUK,
DAVANGERE DISTRICT - 577 213.
4. SRI ERAPPA B.C.,
S/O SRI BASAVANNEPPA,
AGED ABOUT 43 YEARS,
WORKING AS CRAFT TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL,
ANAVERI, BHADRAVATHI TALUK,
SHIVAMOGGA DISTRICT - 577 301.
5. SMT. PUSHPALATH C.,
D/O CHINNAIAH,
- 17 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 34 YEARS,
WORKING AS CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KIRUGAVALU POST, MALAVALLI TALUK,
MANDYA DISTRICT - 571 430.
6. SRI PARASHARAMA K.,
S/O SIDDALINGAPPA,
AGED ABOUT 33 YEARS,
WORKING AS CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGARA, BENNIHALLI POST,
HARAPANAHALLI TALUK,
DAVANAGERE DISTRICT - 577 557.
7. SRI OBALESHA D.,
S/O SRI DASAPPA,
AGED ABOUT 35 YEARS,
WORKING AS CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARAKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 572 143.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI VIJAYA KUMAR, ADVOCATE (PHYSICAL
HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
SOCIAL WELFARE DEPARTMENT,
VIKAS SOUDHA,
BENGALURU - 560 001.
2. KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY,
REP. BY ITS EXECUTIVE DIRECTOR,
NO.179, 1ST, 2ND & 3RD FLOOR,
ROOPA COMPLEX, 1ST MAIN ROAD,
- 18 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SHESHADRIPURAM,
BENGALURU - 560 020.
3. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL (MINORITY)
KEREBILACHI VILLAGE, CHANNAGIRI TALUK
DAVANAGERE DISTRICT - 572 143.
4. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
SHIDENOOR VILLAGE, BYADAGI TALUK,
HAVERI DISTRICT - 581 106.
5. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
KEREBILACHI, CHANNAGIRI TALUK,
DAVANAGERE DISTRICT - 577 213.
6. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
ANAVERI VILLAGE, BHADRAVATHI TALUK,
SHIVAMOGGA DISTRICT - 577 301.
7. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
KIRUGAVALU POST, MALAVALLI TALUK,
MANDYA DISTRICT - 571 430.
8. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGARA, BENNIHALLI POST,
HARAPANAHALLI TALUK,
DAVANAGERE DISTRICT - 577 557.
9. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARAKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 572 143.
10. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF MINORITY WELFARE
- 19 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
VIKAS SOUDHA
BENGALURU - 560 001.
11. THE DIRECTOR
DEPARTMENT OF MINORITY WELFARE
20TH FLOOR, V.V.TOWER
DR.B.R.AMBEDKAR VEEDHI
BENGALURU - 560 001.
12. THE DISTRICT OFFICER
BACKWARD CLASSES &
MINORITY WELFARE DEPARTMENT
D C OFFICE BUILDING
ROOM NO.:44, HARIHAR ROAD,
DAVANAGERE - 577 001.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA , AAG A/W SMT.NAGASHREE, AGA
FOR R1 AND R10 TO R12 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR R2
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO CONSIDER THE CLAIM OF
THE PETITIONER SEEKING ABSORPTION IN THE TERMS OF
THE KARNATAKA RESIDENTIAL EDUCATION INSTITUTIONS
SOCIETY [ABSORPTION OF PERSONS WORKING AS PRINCIPALS
AND TEACHERS IN MORARJI DESAI AND KITTUR RANI
CHENNAMMA RESIDENTIAL SCHOOLS ON CONTRACT BASIS
INTO ESTABLISHMENT OF KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY [SPECIAL]
REGULATIONS, 2011, DTD.7.5.2011 [ANNEX-H] AND GRANT
CONSEQUENTIAL BENEFITS AND ETC.,
- 20 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION No.28059 OF 2016
BETWEEN
1. SMT. LAKSMAMMA
D/O PUTTAMADU,
AGED ABOUT 32 YEARS,
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL
CHAKKERE POST, CHANNAPATTANA TALUK
RAMANAGARA DISTRICT - 562 160.
2. SMT. SHWETHA R.V.,
D/O VISHWANATHA,
AGED ABOUT 28 YEARS
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL
MEDEHALLY, CHITRADURGA DISTRICT- 577 501.
3. SRI.PARAMESWARAPPA B.S.,
S/O SHIVALINGAPPA,
AGED ABOUT 29 YEARS
WORKING AS SOCIAL
SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL,
MEDEHALLY,
CHITRADURGA DISTRICT - 577 501.
4. SRI RAGAVENDRA E.,
S/O RANGAPPA,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOPPA POST AND TALUK
CHIKKAMAGALUR DISTRICT
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI VIJAYA KUMAR, ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
- 21 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
PRINCIPAL SECRETARY,
SOCIAL WELFARE DEPARTMENT,
VIKASA SOUDHA - 560 001.
2. THE KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
REP. BY ITS EXECUTIVE DIRECTOR,
NO.179, 1ST , 2ND AND 3RD FLOOR,
ROOPA COMPLEX, 1ST MAIN ROAD,
SHESHADRIPURAM,
BENGALURU - 560 020.
3. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
CHAKKERE POST, CHANNAPATTANA TALUK
RAMANAGARA DISTRICT - 562 160.
4. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
MEDEHALLY POST 577 126,
CHITRADURGA TALUK AND DISTRICT.
5. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
KOPPA POST AND TALUK - 577 126
CHIKKAMAGALUR DISTRICT.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R2 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL
FOR RECORDS RELATING TO ISSUE OF THE IMPUGNED
ENDORSEMENT DTD:26.6.2015 ISSUED BY THE R-2 (VIDE
ANNEXURE-R) AND AFTER PERUSAL SET ASIDE THE SAME;
DIRECT THE RESPONDENTS TO CONSIDER THE ABSORB THE
SERVICES OF THE PETITIONERS IN TERMS OF KARNATAKA
RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
- 22 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(ABSORBATION OF PERSONS WORKING AS TEACHERS IN
MORARJI DESAI RESIDENTIAL SCHOOLS ON CONTRACT BASIS
INTO ESTABLISHMENT OF KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY (SEPCIAL)
REGULATIONS 2011 (ANNEXURE-G) ON PAR WITH THE
TEACHERS WHO WERE ABSORBED IN TERMS OF THE
NOTIFICATION DTD:7.5.2011 AND TO GRANT ALL
CONSEQUENTIAL BENEFITS.
IN WRIT PETITION No.32478 OF 2016
BETWEEN
1. SMT.RENUKAMMA B.R.,
W/O SRI HANUMANTHARAYAPPA,
AGED ABOUT 30 YEARS,
WORKING AS STAFF NURSE
MINORITY MORARJI DESAI
RESIDENTIAL SCHOOL
BHUVANAHALLI, SIRA TALUK,
TUMAKURU DISTRICT,
RESIDING AT BOMMAGANAHALLI,
BERINAHALLI POST, SIRA TALUK,
TUMAKURU DISTRICT - 572 137.
2. SMT.KAMALAMMA S.,
W/O RANGAPPA
AGED ABOUT 40 YEARS,
WORKING AS STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
V.V.PURA, HIRIYUR TALUK,
CHITRADURGA DISTRICT
RESIDING AT GOVT HOSPITAL ROAD,
4TH CROSS, HIRIYUR
CHITRADURGA DIST. - 572 143.
3. SMT. RUPA B.,
W/O H.PRASANNA,
AGED ABOUT 36 YEARS,
WORKING AS FIRST DIVISION ASSISTANT
MORARJI DESAI RESIDENTIAL SCHOOL (ST),
SULENAHALLI, MALAKALMURU TALUK,
- 23 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA DISTRICT
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI VIJAYA KUMAR, ADVOCATE (PHYSICAL HEARING))
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECREATRY
VIDHANA SOUDHA,
BENGALURU - 560 001.
2. STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
DEPAPRTMENT OF
SOCIAL WELFARE
M S BUILDING,
BENGALURU - 560 001.
3. STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
DEPARTMENT OF MINORITIES,
M S BUILDING,
BENGALURU - 560 001.
4. STATE OF KARANTAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF RURAL
DEVELOPMENT AND PANCHAYATRAJ,
M S BUILDING, BENGALURU - 560 001.
5. STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF EDUCATION
(PRIMARY AND SECONDAR EDUCATION),
M.S.BUILDING, BANGALORE-560001
- 24 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
AN ORGANIZATION UNDER SOCIAL
WELFARE DEPARTMENT,
NO.179, III FLOOR, FIRST MAIN ROAD,
SESHADRIPURAM, BENGALURU - 560 020.
7. THE CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYAT, CHITRADURGA
OPP. OLD MIDDLE SCHOOL,
CHITRADURGA - 577 501.
8. THE DISTRICT OFFICER
BACKWARD CLASSES AND MINORITIES
WELFARE DEPARTMENT,
CHITRADURGA - 577 501.
9. THE TALUK WELFARE OFFICER
HIRIYUR, HIRIYUR TALUK,
CHITRADURGA DISTRICT.
10. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKASA SOUDHA,
BENGALURU - 560 001.
11. THE SECRETARY
STATE OF KARANTAKA
PRIMARY AND SECONDARY
EDUCATION DEPARTMENT,
M.S.BUILDING,
BENGALURU - 560 001.
12. KARNATAKA RESIDENTIAL EDUCATION
INSTITUTIONS SOCIETY,
AN ORGANIZATION SOCIAL
WELFARE DEPARTMENT
REPRESENTED BY ITS SECRETARY,
NO.179, III FLOOR, FIRST MAIN ROAD,
SESHADRIPURAM, BENGALURU - 560 020.
- 25 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
13. THE DISTRICT SOCIAL OFFICER
CHITRADURGA DISTRICT,
CHITRADURGA - 577 501.
14. THE DEPUTY COMMISSIONER
CHITRADURGA DISTRICT,
CHITRADURGA - 577 501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO R5 AND
R8 TO R-11 ,
R- 13 AND R- 14 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R6 AND R- 12
(VIDEO CONFERENCING);
R- 7 SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE CIRCULAR DTD:1.4.2016 PRODUCED AS
ANNEXURE-M; DIRECT THE RESPONDENTS TO CONSIDER THE
CASE OF THE PETITIONERS FOR ABSORPTION ON PAR WITH
SRI BADAPPA G.T. AND SRI PRAKASH.M. KAMBLE, WHOSE
SERVICES WERE REGULARIZED ON COMPLETION OF TWO
YEARS OF SERVICE BY AN ORDER DTD:1.8.2012 PRODUCED
AS ANNEXURE-J AND ALSO ON PAR WITH THE BENEFITS
GRANTED IN THE ORDER DTD:30.1.2016 PRODUCED AS
ANNEXURE-K AND IN THE EVENT OF NOT ABSORBING THE
SERVICES OF THE PETITIONERS THE ORDERS DTD:1.8.2012
AND 30.1.2016 MAY BE DIRECTED TO BE RECALLED IN
TERMS OF ARTICLES 14 & 16 OF THE CONSTITUTION OF INDIA
AND ETC.,
IN WRIT PETITION No.39262 OF 2016
BETWEEN
1. SRI THIMMAPPA G.V.,
S/O PATEL VEERABHADRAPPA
AGED ABOUT 43 YEARS
- 26 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS HOSTEL WARDEN
S.T.MORARJI MODEL RESIDENTIAL SCHOOL,
BOMMANAKATTE, GUNDERI POST,
HOLALKERE TALUK
CHITRADURGA - 577 501.
2. SRI T.C.NAGARAJA
S/O CHITTAIAH T.D.,
AGED ABOUT 36 YEARS
WORKING AS FIRST DIVISION ASSISTANT,
S.T.MORARJI MODEL RESIDENTIAL SCHOOL,
BOMMANAKATTE, GUNDERI POST,
HOLALKERE TALUK, CHITRADURGA - 577 501.
3. SMT.ASHPARI
WIFE OF REHAMAN
AGED ABOUT 28 YEARS
WORKING AS STAFF NURSE,
KITTUR RANI CHENNAMMA MODEL
RESIDENTIAL SCHOOL
NEERUGUNDA
HOSADURGA TALUK
CHITRADURGA-577 501.
4. SRI CHANDRASHEKAR S.,
S/O A.R.SHARANAPPA
AGED ABOUT 45 YEARS
WORKING AS WARDEN
BACKWARD CLASSES MINORITY
MORARJI DESAI MODEL RESIDENTIAL SCHOOL
MEDIHALLI MNR
CHITRADURGA TALUK
CHITRADURGA - 577 541.
5. SMT.H.M.DEVARAJAMMA
D/O MYLARAPPA
AGED ABOUT 29 YEARS,
WORKING AS STAFF NURSE (MNR)
BACKWARD & MINORITY RESIDENTIAL SCHOOL,
MEDIHALLI
CHITRADURGA - 577 501.
... PETITIONERS
- 27 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.SHARAVATHI S.M., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY,
DEPARTMENT OF MINORITY WELFARE,
VIKASA SOUDHA
BENGALURU - 560 001.
2. THE DIRECTOR
DEPARTMENT OF MINORITY WELFARE,
20TH FLOOR, V.V.TOWER,
DR.B.R.AMBEDKAR ROAD
BENGALURU - 560 001.
3. THE KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS
THE EXECUTIVE DIRECTOR
NO.178, KARNATAKA STATE
CO-OPERATIVE FEDERATION,
CUNNINGHAM ROAD, BENGALURU - 560 001.
4. THE DISTRICT OFFICER
BACKWARD CLASS & MINORITY
WELFARE DEPARTMENT
CHITRADURGA
CHITRADURGA - 577 501.
5. THE DISTRICT OFFICER
SOCIAL WELFARE DEPARTMENT,
CHITRADURGA
CHITRADURGA - 577 501.
6. THE PRINCIPAL
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
BOMMANAKATTE, GUNDERI POST
HOLALKERE TALUK
CHITRADURGA DISTRICT - 577 501.
- 28 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
7. THE PRINCIPAL
KITTUR RANI CHENNAMMA
MODEL RESIDENTIAL SCHOOL
NEERUGUNDA,
HOSADURGA TALUK
CHITRADURGA DISTRICT - 577 501.
8. THE PRINCIPAL
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL AND MNR
MEDIHALLI
CHITRADURGA DISTRICT - 577 501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 2, 4 AND R5
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING);
R- 7 AND 8 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL
FOR THE ENTIRE RECORDS PERTAINING TO THE CASE OF
THE PETITIOENRS; DIRECT RESPONDENTS TO CONSIDER
THEIR CASES FOR EXTENSION OF BENEFIT OF SERVICE
WEIGHTAGE OF 5% FOR EVERY COMPLETED YEARS OF
SERVICE AS ORDERED / DIRECTED BY THIS HON'BLE COURT
IN W.P.10322/2008 ON 04.08.2008 AND W.P.28048-50/2016 ON
12.05.2016 AT ANX-C, C1; AND ETC.,
IN WRIT PETITION No.64750 OF 2016 (S-RES)
BETWEEN
1. SHILPA C.N.,
D/O NARAYANA
AGED ABOUT 28 YEARS
RESIDING AT A.CHOLENAHALLY(V)
- 29 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
ADAGURU(P), KASABA(H)
CHANNARAYANAPATNA(T)
HASSAN(D) - 573 116.
2. LATHA D.A.,
W/O PREMKUMAR H.K.,
AGED ABOUT 31 YEARS
RESIDING AT HOYSALA NILAYA
NEAR YAGACHI BRIDGE
MAIN ROAD, BELUR
HASSAN DISTRICT - 573 115.
3. DATHATHREYA D.H.,
S/O HUCHAPPA D.R.,
AGED ABOUT 28 YEARS
RESIDING AT DODDASHETTIKERE(P)
MAYASANDRA(H), TURUVEKERE(T)
TUMAKURU DISTRICT - 572 221.
4. MEENAKSHI K.P.,
W/O MAHESH H.S.,
AGED ABOUT 32 YEARS
RESIDING AT HONNAMAARANAHALLY
NUGGEHALLY(H), JAMRUR(P)
CHANNARAYAPATNA(T)
HASSAN DISTRICT - 573 116.
5. RANI
W/O BHARATH KUMAR
AGED ABOUT 26 YEARS
RESIDING AT KALKERE(V)
KALKERE(P)
CHANNARAYAPATNA(T)
HASSAN DISTRICT - 573 116.
6. ASHOKA KUMARA C.A.,
S/O ANKEGOWDA H.K.,
AGED ABOUT 39 YEARS
RESIDING AT CHINAKURALI(V) & (P)
PANDAVAPURA(T)
MANDYA DISTRICT - 571 455.
- 30 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
7. GURUSHANTHAMMA K.,
W/O CHANDRASHEKHAR B.M.,
AGED ABOUT 33 YEARS
RESIDING AT NAGASAMUDRA(V) & (P)
MOLAKALMURU(T)
CHITRADURGA DISTRICT - 577 535.
8. RIHANA S.,
W/O LIYAKATH PASHA
AGED ABOUT 35 YEARS
RESIDING AT
H.S. AUTO MOBILE WORK SHOP
D.M. HALLY, B.M.ROAD
GUHEKALLAMMA TEMPLE
OPPOSITE KANDALLI(P)
HASSAN(T) & DISTRICT - 573 116.
9. C.S.VANI
W/O KESHAVAMURTHY K.S.,
AGED ABOUT 39 YEARS
RESIDING @ C/0 KOTHANAGATTA
SRAVANABELAGOLA (T)
HASSAN DISTRICT - 573 135.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL
HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENT OF SOCIAL WELFARE
M.S.BUILDING
BENGALURU - 560 001.
- 31 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REP. BY CHIEF EXECUTIVE OFFICER
NO.179, 1ST & 3RD FLOOR
ROOPA COMPLEX
1ST MAIN ROAD
SESHADRIPURAM
BENGALURU - 560 020.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 AND R2 (PHYSICAL
HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING);
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO i.
DIRECT THE STATE OF KARNATAKA TO CONSIDER THE
PETITIONERS REPRESENTATION DATED 15.12.2016 AS PER
ANNEX-M AND M1 AND EXTEND THE SERVICE WEIGHTAGE
TO THE NON-TEACHING STAFF ON PAR WITH THAT OF
TEACHING STAFF; AND ETC.,
IN WRIT PETITION No.35609 OF 2017
BETWEEN
1. SMT.GEETHA T.C.,
W/O RAMESHA M.S.,
AGED ABOUT 32 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
KERETHONNUR,PANDAVAPURA TQ.,
MANDYA DIST.,
R/O MATHIKERE VILLAGE,
BALLENAHALLY POST,
BOOKANAKERE HOBALI,
- 32 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
K.R.PET, MANDYA.
2. SMT. MANJULA M.N.,
D/O NATARAJ
AGED ABOUT 30 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
BABY BETTA (BASAVANAGUDI KPPPAL)
CHINAKURALI, PANDAVAPURA TQ.,
MANDYA DIST., R/O MELUKOTE POST,
PANDAVAPURA TALUK, MANDYA DIST.
3. SMT.D.C.SUDHARANI
D/O CHALUVARAJU
AGED ABOUT 32 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL (S.C)
MAYAGANAHALLI, RAMANAGARA TQ.
RAMANAGAR DIST.
R/O HALLIMALA KASABA HOBALI
HARISANDRA POST TQ & DIST.
RAMANAGAR.
4. SMT.KANTHAMANI P.,
W/O UMESHA D.K.,
AGE ABOUT 29 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
KIRUGAVALU (C.P.KOPPALU)
MALAVALLI TQ, MANDYA DIST.
R/O DUGGANAHALLI VILLAGE,
MALAVALLI TQ, MANDYA DIST.
5. SMT. MAHADEVAMMA
D/O MADAIAH
AGED ABOUT 32 YEARS
OCC.STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
BYADARA HALLY, HALAGURU (HOBLI)
MALAVALLI TQ. MANDYA DIST.
R/O TAKAGAVADI VILLAGE,
KIRUGAVALU HOBLI,
- 33 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MALAVALLI TQ, MANDYA DIST.
6. SMT.SUMA T. BOGER
D/O TIRUKAPPA,
AGE ABOUT 30 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
MALLURU SIKARIPURA TQ.
SHIVAMOGGA DIST.
R/O C/O SURESH HALLAPPA A.K.
HOSURU POST, SIKARIPURA TQ.
SHIVAMOGGA DIST.
7. SMT.NINGAMMA P.,
W/O SHIVABASAPPA,
AGE ABOUT 32 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
VALLABHAPURA, H.B.HALL TQ,
BALLARY DIST.
R/O C/O D.C.SUDHARANI
HALLIMALA KASABA HOBALI,
HARISANDRA POST,
TQ & DIST RAMANAGAR.
8. SMT.MEENAKSHAVVA
D/O H.DURGAPPA
AGE ABOUT 28 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL,
MERAKORANAHALI, HADAGALI TQ.
BALLARY DIST.
R/O C/O GEETHA T.C.MATHIKERE VILLAGE,
BALLENAHALLY POST,
BOOKANAKERE HOBALI
K.R.PET, MANDYA.
9. SRI HANAMAREDDY
S/O JAGANATH MINASPUR
AGE ABOUT 28 YEARS
OCC.STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
MOTANAHALLI TQ & DIST. YADAGIRI
- 34 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
R/O C/O DATTAPPA ,# 18,
72 CROSS, 5TH BLOCK,
RAJAJINAGAR, BENGALURU - 10.
10. SMT.UMA MAHESHWARI M.P.,
D/O PUTTARAJU C.,
W/O ASHOKA G.R.,
AGE ABOUT 31 YEARS
OCC: STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL (S.C)
BACHANAHALLI, MALAVALLI TQ,
MANDYA DIST.,
R/O SIDHARTHA NAGAR, NEW EXTENTION,
MALAVALLI TOWN, MALAVALLIT TQ,
MANDYA DIST.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 01.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA,
BENGALURU - 01.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS SECRETARY,
KARNATAKA STATE CO-OPERATIVE BOARD BUIDLING,
6 & 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
... RESPONDENTS
(BY SRI RUBEN JACOB, SR. ADVOCATE FOR R1
- 35 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R2 (PHYSICAL
HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING);
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT AND QUASH THE NOTIFICATION DATED 23.6.2017
ISSUED BY R-1 AT ANNEX-A IN RESPECT OF STAFF NURSE
POSTS; AND ETC.,
IN WRIT PETITION No.41328 OF 2017
BETWEEN
1. SMT. VEENA T.,
D/O THIPPESWAMY,
AGE ABOUT 30 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL, (S.C.) (MARGHATTA),
KOGUNDE, TALUK AND
DISTRICT CHITRADURGA,
R/O. BATHAYYANAHATTI VILLAGE,
NERALAGUNTTE POST,
CHALLAKERE TALUK,
CHITRADURGA DISTRICT.
2. SRI SURESH HANMAPPA AMALAZARI
AGE ABOUT 31 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL (KAVIRANNA),
MUDHOL TALUK,
MUDHOL, DISTRICT BAGALKOT,
R/O. C/O. APPOJAPPA AMALAZARI,
NEAR NARASHINHA SWAMI TEMPLE,
3RD MAIN ROAD, HAKKIGUPI,
VIJAYNAGAR, BENGALURU.
- 36 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. SMT. NAKALAMMA GOUDAGERI
D/O. BHEEMANNA,
AGE ABOUT 33 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
LOKAPUR, TALUK MUDHOL,
DISTRICT BAGALKOT,
R/O. C/O. SIDDESHA.B,
#31, 3RD CROSS, RAMDHAS LAYOUT,
JAVAREGOWDA NAGAR,
R.R. NAGAR, BENGALURU.
4. SRI MALLAPPA
S/O. JATTEPPA,
AGE ABOUT 33 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
DORIGUDDA, (UKKINAL),(SC),
TALUK SHAHAPUR,
DISTRICT YADAGIRI,
R/O. C/O. GANGADHAR B KATTIMANI,
#137, ASHRAYA BUILDING,
11TH CROSS, 1ST STAGE,
GOKULA, YASHWANTAPUR,
BENGALURU.
5. SRI VEERYA NAIK. B.
S/O MANGLYA NAIK.B,
AGE ABOUT 34 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL (S.T.)
MUSTAGATTA, TALUK AND DISTRICT BALLRI,
R/O. C/O. APPOJAPPA AMALAZARI,
NEAR NARASHINHA SWAMI TEMPLE,
3RD MAIN ROAD, HAKKIGUPI, VIJAYNAGAR,
BENGALURU.
6. SMT. RUPA B.,
D/O. BOMMALINGAPPA P.H.,
AGE ABOUT 37 YEARS,
WORKING AS A FDA CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL (S.C.),
- 37 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SULENAHALLI, MOLAKALMURU TALUK,
CHITRADURGA DISTRICT,
R/O. VADDANAHALLI,
RAYANAHALLI POST,
CHITRADURGA TALUK AND DISTRICT.
7. SRI THIPPESWAMY B.,
S/O BADAGI BASAPPA,
AGE ABOUT 30 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (S.C.) 292,
SHIDENUR, TALUK BADAGI,
DISTRICT HAVERI,
R/O. C/O. BASAVALINGAPPA. K,
PAMARAHALLI, ISAMUDRA POST,
TALUK AND DISTRICT,
CHITRADURGA.
8. SRI JAYARAM G.,
S/O GOVINDAPPA G.T.,
AGE ABOUT 44 YEARS,
WORKING AS A FDA CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL,
GULAYANAHATTI,
CHITRADURGA TALUK AND DISTRICT,
R/O. DR. B.R. AMBEDKAR LANE,
RAJENDRA NAGAR, STADIUM ROAD,
TALUK AND DISTRICT, CHITRADURGA.
9. SRI ARAVIND B.S.,
S/O LATE B. SHAMAPPA,
AGE ABOUT 44 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL (S.C.),
KOGUNDE, TALUK AND
DISTRICT CHITRADURGA,
R/O. GHANDI NAGAR,
CHALLAKERE TALUK,
CHITRADURGA DISTRICT.
- 38 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
10. SRI BASAVALINGAPPA K.,
S/O KARIYAPPA,
AGE ABOUT 40 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL (S.T.),
VADERAHALLI,
TALUK AND DISTRICT DAVANAGERE,
R/O. PAMARAHALLI,
ISAMUDRA POST,
TALUK AND DISTRICT CHITRADURGA.
11. SRI RAVI
S/O DODDA HANUMANTHAPPA,
AGE ABOUT 32 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (S.C.) 345,
KOTTUR (KANDAGALLU),
TALUK KUDLIGI,
DISTRICT BALLARI,
R/O. C/O. BASAVALINGAPPA.K,
PAMARAHALLI, ISAMUDRA POST,
TALUK AND DISTRICT CHITRADURGA.
12. SRI SANKETH G.P.,
S/O LATE PARAMESHWARAIAH G.A.,
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL (S.C.),
DEVARAKOTTE, HIRUYURU TALUK,
CHITRADURAGA DISTRICT,
R/O. C/O. MUNIRAJU, T.C. HALLI,
DOMMASANDRA POST,
SARJAPUR ROAD, BENGALURU.
13. SRI SHARANABASAVA GOLLAR
S/O HANMANTHAPPA GOLLAR,
AGE ABOUT 27 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
GANDHI THATVA ADHARITHA
- 39 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
GIRLS RESIDENTIAL SCHOOL,
KURUGODU, MUSTTAGATTE ROAD,
TALUK AND DISTRICT BELLARY,
R/O. C/O. BASAVALINGAPPA. K.
PAMARAHALLI, ISAMUDRA POST,
TALUK AND DISTRICT CHITRADURGA.
14. SRI RAGHU A. S.
S/O SWAMY,
AGE ABOUT 28 YEARS,
WORKING AS A FDA CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL,
MALLIPATTANA, ARAKALAGODU TALUK,
HASSAN DISTRICT,
R/O. G. ANKANAHALLI, PADUVALAHIPPE,
HOLENARASIPURA TALUK,
HASSAN DISTRICT.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA SR.ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE (PHYSICAL HEARING))
AND:
1. THE SECRETARY
KARNATAKA PUBLIC
SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU -1.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
REPTD. BY ITS SECRETARY,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 & 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
- 40 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BENGALURU - 560 052.
... RESPONDENTS
(BY SRI RUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR
R- 2 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT AND QUASH THE NOTIFICATION DATED 23.6.2017
ISSUED BY R-1 AT ANNEX-A IN RESPECT OF STAFF NURSE
POSTS AND LOCAL HYDERABAD KARNATAKA VACANCIES OF
POSTS RESERVED FOR THE FDA CUM COMPUTER OPERATOR
POST AND STAFF NURSE POSTS AND ETC.,
IN WRIT PETITION No.42932 OF 2017
BETWEEN
1. MALLESH S.,
S/O SRINIVASAPPA,
AGED ABOUT 32 YEARS
WORKING AS FDA CUM
COMPUTER OPERATOR,
MURARJI DESAI RESIDENTIAL SCHOOL (SC-61)
HANCHINA SIDDAPURA, BHADRAVATHI TALUK,
SHIVAMOGGA DISTRICT - 577 01.
2. K.B.SIDDAPPA
S/O BASAVARAJAPPA,
AGED ABOUT 38 YEARS
WORKING AS FDA CUM
COMPUTER OPERATOR
MURARJI DESAI RESIDENTIONAL SCHOOL,
K.R.HALLI, BHARAMASAGARA POST,
CHITRADURGA TALUK & DISTRICT - 577 519.
- 41 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. LATHA N.,
D/O NAGARAJA K.,
AGED ABOUT 23 YEARS
STAFF NURSE,
MURARJI DESAI RESIDENTIONAL SCHOOL,
MUGGIDARAGIHALLI, JAGALUR TALUK,
DAVANAGERE DISTRICT,
C/O HEGGERE VILLAGE,
BHARAMASAGARA
CHITRADURGA DISTRICT - 577 519.
4. JAYALAKSHMI N.,
D/O NAGARAJA K.,
AGED ABOUT 26 YEARS
STAFF NURSE,
MURARJI DESAI RESIDENTIONAL SCHOOL
K.R.HALLI, BHARAMASAGARA POST,
CHITRADURGA TALUK & DISTRICT-577519.
C/O HEGGERE VILLAGE, BHARAMASAGARA
CHITRADURGA DISTRICT - 577 519.
5. VIRUPAKSHAPPA S.,
S/O SHANTAKUMAR,
AGED ABOUT 30 YEARS
WORKING AS FDA CUM
COMPUTER OPERATOR
MURARJI DESAI RESIDENTIONAL SCHOOL,
BEGARU MARADI, SHIKARIPURA TALUK,
SHIVAMOGGA DISTRICT.
C/O T.NULENURU, HOLALKERE TALUK,
CHITRADURGA DISTRICT - 577 519.
6. GOWDRA NAGARAJA
S/O SHEKARAPPA,
AGED ABOUT 27 YEARS
WORKING AS FDC,
MURARJI DESAI RESIDENTIONAL SCHOOL,
GIRIYAPURA MUTT, HUVINA HADAGALI TALUK,
BALLARI DISTRICT,
C/O KATEHBENNUR, HADAGALI TALUK,
BELARI DISTRICT - 574 212.
- 42 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
7. JAGADEESH OLI
S/O ERAPPA OLI,
MAJOR, WORKING AS FDA,
MURARJI DESAI RESIDENTIONAL SCHOOL,
MEERAKORNA HALLI, HUVINA HADAGALI TALUK,
BALLARI DISTRICT - 574 212.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD, BENGALURU - 01.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU-01.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 & 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 52.
... RESPONDENTS
(BY SRI RUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR
R- 2 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 23.6.2017 ISSUED BY R-1
- 43 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AT ANNEX-A IN RESPECT OF QUALIFICATION OF STAFF NURSE
POSTS AND LOCAL HYDERABAD KARNATAKA VACANCIES OF
POSTS RESERVED FOR THE FDA CUM COMPUTER OPERATOR
POST AND STAFF NURSE POSTS; AND ETC.,
IN WRIT PETITION No.54269 OF 2017
BETWEEN
1. SUNIL KOTE N.,
S/O NAGESHAPPA D.,
AGED ABOUT 31 YEARS,
WORKING AS FDA CUM
COMPUTER OPERATER,
MURARJI DESAI RESIDENTIONAL SCHOOL,
MARANA BEDA, HANGAL TALUK,
HAVERI DISTRICT
C/O DOTTAGALAGATTA POST & VILLAGE,
CHITRADURGA TALUK AND DISTRICT - 577 541.
2. DEVARAJ S.,
S/O SANNA NAGAPPA,
AGED ABOUT 24 YEARS,
FDA CUM COMPUTER OPERATER,
MURARJI DESAI RESIDENTIONAL SCHOOL,
KANNAYAKAN HALLI, HARAPPANAHALLI TALUK,
DAWANAGERE DISTRICT
C/O PUTAGANAL,
ELEBETHUR POST,
DAVANAGERE TALUK AND
DISTRICT - 577 002.
3. H.VINODAMMA
D/O HANUMANTHAPPA,
AGED ABOUT 35 YEARS,
STAFF NURSE,
MURARJI DESAI RESIDENTIONAL SCHOOL,
VADERAHALLI, CHITRADURGA TALUK
AND DISTRICT-577519
C/O CHOWLURU VILLAGE AND POST,
CHALLAKERE TALUK,
CHITRADURGA DISTRICT - 577 541.
- 44 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
4. MANJUNATH M.S.
S/O SHIVNAGAPPA,
AGED ABOUT 32 YEARS,
WORKING AS
FDA CUM COMPUTER OPERATER,
KETTUR RANI CHENNAMMA
RESIDENTIONAL SCHOOL,
MADAPURA, KARADAGI POST,
SAVANUR TALUK,
HAVERI DISTRICT - 581 128
C/O ALAGATTA VILLAGE AND POST,
CHITRADURGA DISTRICT - 577 541.
5. NAGARAJ K.G.
S/O GOVINDAPPA,
AGED ABOUT 33 YEARS,
WORKING AS FDA
MURARJI DESAI RESIDENTIONAL SCHOOL,
KUNDANA, DEVANAHALLI TALUK,
BENGALURU RURAL DISTRICT
C/O ALAGATTA VILLAGE AND POST,
CHITRADURGA DISTRICT - 577 541.
6. THIPPESWAMY
S/O LAKKAPPA,
AGED ABOUT 30 YEARS,
WORKING AS FDA,
MURARJI DESAI RESIDENTIONAL SCHOOL,
NEGALUR, HAVERI TALUK AND DISTRICT - 581 128.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 01.
- 45 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU - 01.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTION SOCIETY,
KARNATAKA STATE CO-OPERATIVE BOARD BUILDING,
6 & 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD, BENGALURU - 52.
... RESPONDENTS
(BY SRI RUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR
R- 2 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD 23.06.2017 ISSUED BY THE
1ST RESPONDENT VIDE ANNX-A IN RESPECT OF
QUALIFICATION OF STAFF NURSE POSTS AND LOCAL
HYDERABAD KARNATAKA VACANCIES OF POSTS RESERVED
FOR THE FDA CUM COMPUTER OPERATOR POST AND STAFF
NURSE POSTS AND ETC.,
IN WRIT PETITION No.5037 OF 2018
BETWEEN
1. SMT.M.LATHA
WIFE OF PRAKASH,
AGED ABOUT 32 YEARS,
WORKING AS STAFF NURSE,
MURARJI DESAI RESIDENTIAL SCHOOL,
MOLAKALMURU TALUK,
CHITRADURGA DISTRICT - 577 501.
- 46 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
2. SMT.JAYALAKSHMI T.B.,
WIFE OF T.BORAIAH,
AGED ABOUT 32 YEARS,
WORKING AS NURSING TEACHER,
MURARJI DESAI/KITTURANI CHENNAMMA
RESIDENTIAL SCHOOL,
PAVAGADA ROAD,
CHALLAKERE TOWN,
CHITRADURGA DISTRICT - 577 501.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.S.M.SHARAVATHI, ADVOCATE
(PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF SOCIAL WELFARE,
VIKAS SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 560 001.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
REPRESENTED BY ITS SECRETARY,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING,
6 & 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR
R- 1 (PHYSICAL HEARING);
SRI RUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
- 47 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO CALL
FOR THE ENTIRE RECORDS PERTAINING TO THE CASE OF
THE PETITIONERS; QUASH THE IMPUGNED ORDER OF
NOTIFICATION DATED 23.06.2017, WHEREIN INVITED ONLINE
APPLICATIONS TO FILL UP THE VACANCIES INITIALLY FOR THE
APPOINTMENT FOR 3,376 POSTS OUT OF 263 POST AS STAFF
NURSE WITHOUT CONSIDERING THE CLAIM OF THESE
PETITIONERS IN THE RESPONDENTS INSTITUTIONS, WHICH IS
PRODUCED AND MARKED AS ANNEXURE-G AS ILLEGAL,
ARBITRARY, CAPRICIOUS AND PASSED WITHOUT APPLICATION
OF MIND; AND ETC.,
IN WRIT PETITION No.13693 OF 2018
BETWEEN
SMT.ROOPA M.,
D/O. MAHANTHESH T.,
AGE ABOUT 36 YEARS
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
GULAYYANAHATTI,
CHITRADURTA TALUK,
CHITRADURGA DISTRICT.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU - 01.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
- 48 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
REPTD. BY ITS SECRETARY,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 & 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. DISTRICT SOCIAL WELFARE OFFICER
CHITRADURGA DIST.,
CHITRADURGA - 577 501.
5. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
GULAYYANAHATTI,
CHITRADURGA TALUK,
CHITRADURGA DISTRIST - 577 501.
... RESPONDENTS
(BY SRI RUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR
R-2 AND R4 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING);
R5- SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 23.6.2017 ISSUED BY THE
R-1 VIDE ANNEX-A IN RESPECT OF QUALIFICATION AND THE
BENEFIT OF AGE RELAXATION AND SERVICE WEIGHTAGE IN
RESPECT OF STAFF NURSE POSTS; AND ETC.,
- 49 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION No.17315 OF 2018
BETWEEN
1. SWATHI S.,
D/O SURESH S.R.,
AGED ABOUT 24 YEARS,
WORKING AS STAFF NURSE
MURARJI DESAI RESIDENTIAL SCHOOL
MALLIPATTANA, ARAKALGOODU TALUK
HASSAN DISTRICT.
2. PADMA S.R.,
W/O JAYANNA
AGED ABOUT 35 YEARS,
WORKING AS FDA CUM
COMPUTER OPERATOR
MURARJI DESAI RESIDENTIAL SCHOOL
KANDHALLI POST, HASSAN TALUK & DISTRICT.
3. SHRUTHI V MALIMATH
D/O VEERAYYA M MALIMATH
AGED ABOUT 37 YEARS,
STAFF NURSE
MURARJI DESAI RESIDENTIAL SCHOOL
KODEKAL POST, SHORAPURA TALUK
YADAGIRI DISTRICT - 585 237
C/O NEAR MARKET, KODEKAL,
SHORAPUR TALUK
YADAGIRI DISTRICT - 585 237.
4. VENODAMMA H.,
D/O HANUMANTHAPPA
AGED ABOUT 31 YEARS,
STAFF NURSE
MURARJI DESAI RESIDENTIAL SCHOOL (S.T)
VADERAHALLI POST, DAVANAGERE
TALUK & DISTRICT - 577 534.
C/O CHOWLURU VILLAGE,
POST CHALLAKERE TALUK
CHITRADURGA DISTRICT - 577 538.
- 50 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
5. SHAKUNTHALAMMA T.,
D/O THIPPESWAMY
AGED ABOUT 38 YEARS,
WORKED AS STAFF NURSE
MURARJI DESAI RESIDENTIAL SCHOOL
BANNIHATTI.
6. SHASHIKUMAR
S/O PAPAYYA
AGED ABOUT 32 YEARS,
WORKING AS FDA
CUM COMPUTER OPERATOR
ALLEMARI/ AREALLEMARI
MURARJI DESAI RESIDENTIAL SCHOOL
HALLEBIDU POST, BELLURU TALUK
HASSAN DISTRICT.
7. RAMAKIRSHNA
AGED ABOUT 31 YEARS,
WORKING AS FDA
MURARJI DESAI RESIDENTIAL SCHOOL
S AANKANAHALLI, HOLENARASIPURA TALUK
HASSAN DISTRICT.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE FOR P1, P2, 4 TO 7
(PHYSICAL HEARING)
WRIT PETITION IS DISMISSED AS WITHDRAWN IN RESPECT
OF PETITIONER NO.3 VIDE ORDER DATED 30.07.2021)
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD, BENGALURU-01.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU-01.
- 51 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
KARNATAKA STATE CO- OPERATIVE
BOARD BUILDING 6 & 7 FLOOR
NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD,
BENGALURU-52.
... RESPONDENTS
(BY SRI REUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R2 (PHYSICAL HEARING)
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD:23.6.2017 ISSUED THE R-1
VIDE ANNEXURE-A IN RESPECT OF QUALIFICATION OF STAFF
NURSE POSTS AND LOCAL HYDERABAD KARNATAKA
VACANCIES OF POSTS RESERVED FOR THE FDA CUM
COMPUTER OPERATOR POST AND STAFF NURSE POSTS AND
ETC.,
IN WRIT PETITION No.19714 OF 2018
BETWEEN
1. MANJUNATHA S.K.,
S/O LATE KRISHNAMURTHY K.,
AGED ABOUT 40 YEARS
WORKING AS PRINCIPAL
KITTURU RANI CHENAMMA
RESIDENTIAL SCHOOL
NEERGUNDA GATE, HOSADURGA TALUK
CHITRADURGA DISTRICT - 577 527.
2. KRISHNAMURTHY T.,
S/O THIMMABHOVI
AGED ABOUT 34 YEARS
WORKING AS PRINCIPAL
- 52 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL (SC)
DEVARKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577 546.
3. SAVITHA P.,
D/O PANDAPPA,
AGED ABOUT 30 YEARS
WORKING AS ASST. HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL (SC)
DEVARKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577 546.
4. PAVITHRA V.,
D/O VENKATESH B.K.,
AGED ABOUT 31 YEARS
WORKING AS ASST. KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL (SC)
DEVARKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577 546.
5. VEERABHADRAPPA Y.,
S/O YALLAPPA,
AGED ABOUT 36 YEARS
WORKING AS ASST. HINDI TEACHER,
KITTUR RANI CHENNAMMA
RESIDENTIAL SCHOOL,
H.D.KANVE, HOLALKERE,
CHITRADURGA DISTRICT - 577 527.
6. HANUMANTHAPPA T.,
S/O THIPPAIAH T.,
AGED ABOUT 38 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL (ST)
DEVARKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577 546.
7. VIJAYA M.,
W/O VEERANNA H.V.,
AGED ABOUT 43 YEARS
WORKING AS ASST. MATHEMATICS TEACHER,
KITTUR RANI CHENAMMA RESIDENTIAL SCHOOL,
VADDARAHALLI VILLAGE,
- 53 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHOTTANAHALLI POST,
MALAVALLI TALUK, MANDYA DIST. - 571 430.
8. YESHODARAMMA C.,
W/O MAHADEVASWAMY M.,
AGED ABOUT 46 YEARS
WORKING AS ASST. SOCIAL SCIENCE TEACHER,
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL,
VADDARAHALLI VILLAGE,
CHOTTANAHALLI POST,
MALAVALLI TALUK,
MANDYA DIST. - 571 430.
9. YARISWAMY T.,
S/O THIPPESWAMY,
AGED ABOUT 37 YEARS
WORKING AS PRINCIPAL
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL,
H D KANVE HOLALKERE,
CHITRADURGA DISTRICT - 577 527.
10. LINGARAJU G.,
S/O LATE GANGAPPA,
AGED ABOUT 36 YEARS,
WORKING AS PRINCIPAL
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL(SC),
AIMANGALA, HIRIYUR TALUK,
CHITRADURGA DIST. - 577 558.
11. GIRISH S.,
S/O SHIVAKUMAR,
AGED ABOUT 34 YEARS
WORKING AS
ASST. MATHEMATICS TEACHER,
MORARJI DESAI MODEL RESIDENTIAL SCHOOL,
S.HOSAKOTE, NANJANGUDU (TQ)
MYSURU - 571 129.
12. GUNDAIAH L.E.,
S/O ERANNA,
- 54 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 32 YEARS
WORKING ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL (ST)
DEVARAKOTTA, HIRIYUR TALUK,
CHITRADURGA DISTRICT - 577 546.
13. LAKSHAMANA GOWDA Y.S.,
S/O SOMASHEKARA,
WORKING AS HORTICULTURE TEACHER,
MORARJI DESAI MODEL RESIDENTIAL SCHOOL,
S HOSAKOTE, NANJANGUDU (TQ)
MYSURU - 571 129.
14. MALLAMMA H.S.,
W/O KIUBENDRAPPA,
AGED ABOUT 42 YEARS
WORKING AS ASST HINDI TEACHER,
KITTURU RANI CHENAMMA,
RESIDENTIAL SCHOOL
NEERGUNDA GATE, HOSADURGA TALUK,
CHITRADURGA DISTRICT - 577 527.
15. LAKSHMIDEVI N.,
W/O RUDRAMUNIYAPPA P.,
AGED ABOUT 32 YEARS
WORKING AS SOCIAL TEACHER,
KITTUR RANI CHENNAMMA
RESIDENTIAL SCHOOL (SC)
AIMANGALA, HIRIYUR TALUK,
CHITRADURGA DIST. - 577 558.
16. RAVIKUMAR S.,
S/O SANJEEVAPPA,
AGED ABOUT 40 YEARS
WORKING AS PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL (ST)
CHALLAKERE,
CHITRADURGA - 577 522.
17. VEENA M.V.,
W/O H.R.SHANKAR MURTHY,
AGED ABOUT 40 YEARS
WORKING AS HINDI TEACHER,
- 55 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KITTUR RANI CHENNAMMA
RESIDENTIAL SCHOOL,
CHALLAKERE,
CHITRADURGA - 577 522.
18. MANU G.N.,
S/O NAGAPPA,
AGED ABOUT 32 YEARS
WORKING AS PHYSICAL
EDUCATION TEACHER,
KITTUR RANI CHENNAMMA
RESIDENTIAL SCHOOL,
H D KANAVE, HOLALAKERE,
CHITRADURGA - 577 527.
19. VIRUPAKSHAPPA R.,
S/O RUDRESHA GOWDA,
AGED ABOUT 35 YEARS
WORKING AS ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BEGURU MARADI - 581 204.
20. CHANDRA NAIK N.,
S/O NAGA NAIK,
AGED ABOUT 32 YEARS
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BC-65, HAKKALI,
SHIKARIPURA,
SHIVAMOGGA DIST - 577 427.
21. SADASHIV VITTALAPPA BUDNI
S/O VITTALAPPA BUDNI,
AGED ABOUT 35 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL,
KOUJALAGI, GOKAK TALUK,
BELAGAVI DISTRICT.
22. MANJUNATH REVAPPA GANAGI
S/O REVAPPA GANAGI,
AGED ABOUT 36 YEARS
WORKING AS PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL,
- 56 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BAILHONGAL, BAILHONGAL TALUK,
BELAGAVI DISTRICT-591 102.
23. RAVI SHIVRUDRAPPA MARINATH
S/O SHIVRUDRAPPA MARINATH
AGED ABOUT 37 YEARS
WORKING AS SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL (SC)
NAGANURU, GOKAK TALUK,
BELAGAVI DISTRICT - 591 224.
24. GANAGAVVA SANGAPPA KOTABAGI
W/O SANGAPPA KOTABAGI,
AGED ABOUT 34 YEARS
WORKING AS ASST SOCIAL
SCIENCE TEACHER,
MORARJI DESAI
RESIDENTIAL SCHOOL (SC)
SWO BAILHONGAL,
BAILHONGAL TALUK,
BELAGAVI DISTRICT - 591 102.
25. APPU MAHADEV HULLENNAVAR
S/O MAHADEV HULLENNAVAR,
AGED ABOUT 38 YEARS
WORKING AS PRINCIPAL,
MORARJI DESAI RESIDENTIAL
SCHOOL, NIDASOSHI, HUKKERI TALUK,
BELAGAVI DISTRICT - 591 326.
26. RAVI BASAVANTAPPA RODABASANNAVAR
S/O BASAVANTAPPA RODABASANNAVAR,
AGED ABOUT 39 YEARS
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BAILHONGAL, BAILHONGAL TALUK,
BELAGAVI DISTRICT - 591 102.
27. DNYANADEV KRISHNAPPA RATHOD
S/O KRISHNAPPA RATHOD,
AGED ABOUT 35 YEARS
WORKING AS PRINCIPAL,
MORARJI DESAI
- 57 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RESIDENTIAL SCHOOL, HALABHAVI,
BELAGAVI (TQ) & DISTRICT - 591 156.
28. SOMAPPA KASAPPA WADAWADAGI
S/O KASAPPA WADAWADAGI,
AGED ABOUT 48 YEARS
WORKING AS ASST HINDI TEACHER,
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL (SC)
ANJUTAGI, INDI TALUK,
VIJAUYAPURA DISTRICT - 586 209.
29. SUNIL MAHANTESHGOUD BIRADAR
S/O MAHANTESHGOUD BIRADAR,
AGED ABOUT 32 YEARS
WORKING AS ASST
MATHEMATICS TEACHER,
MORARJI DESAI
RESIDENTIAL SCHOOL,
GUBBEWAD, SINDAGI TALUK,
VIJAYAPURA DISTRICT - 586 128.
30. GANAPATI SHIVALAL RATHOD
S/O SHIVALAL RATHOD,
AGED ABOUT 31 YEARS
WORKING AS ASST MATHEMATICS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BANTHANAL, INDI TALUK,
VIJAYAPURA DISTRICT - 586 215.
31. UMADEVI SHRISAILAPPA SAJJAN
W/O SHRISAILAPPA SAJJAN,
AGED ABOUT 37 YEARS
WORKING AS ASST HINDI TEACHER,
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL,
KOLHAR, B BAGEWAI TALUK,
VIJAYAPURA DISTRICT 586 215.
32. DANAMMA N. PATIL
AGED ABOUT 35 YEARS
WORKING AS
ASST KANNADA TEACHER,
- 58 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KITTUR RANI CHENAMMA
RESIDENTIAL SCHOOL,
KARJOL, VIJAYAPURA TALUK &
DISTRICT - 586 215.
33. SHYAMANNA MADEV BANNE
S/O MADEV BANNE,
AGED ABOUT 33 YEARS
WORKING AS
ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MARGUR, INDI TALUK,
VIJAYAPURA DISTRICT - 586 215.
34. SANJAY HANUMANTHRAY GACHINAKATTI
S/O HANUMANTHRAY GACHINAKATTI,
AGED ABOUT 43 YEARS
WORKING AS
ASST P.E.TEASCHER,
MORARJI DESAI RESIDENTIAL SCHOOL (BC)
DEVARA HIPPARGI
VIJAYAPURA DISTRICT - 586 215.
35. MALLIKARJUNA SWAMY N.M.,
AGED ABOUT 33 YEARS
WORKING AS ASST SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NANDIBAILU, TARIKERE TALUK,
CHIKKAMANGALURU DISTRICT - 586 215.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL
HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560 001.
- 59 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY-GRADE-I
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING,
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING,
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF
SOCIAL WELFARE DEPARTMENT,
CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
CHITRADURGA
CHITRADURGA DISTRICT - 581 265.
7. THE DEPUTY COMMISSIONER
MANDYA,
MANDYA DISTRICT - 570 034.
8. THE DEPUTY COMMISSIONER
MYSURU,
MYSURU DISTRICT.
9. THE DEPUTY COMMISSIONER
BELGAVI,
BELGAVI DISTRICT - 581 215.
- 60 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
10. THE DEPUTY COMMISSIONER
VIJAPURURA,
VIJAYAPURA DISTRICT 582 101.
11. THE DEPUTY COMMISSIONER
CHIKKAMANGALURU,
CHIKKAMANGALURU DISTRICT - 572 161.
12. THE DEPUTY COMMISSIONER
SHIVAMOGGA,
SHIVAMOGGA DISTRICT - 577 105.
13. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
CHITRADURGA,
CHITRADURGA DISTRICT - 581 265.
14. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
MANDYA
MANDYA DISTRICT - 570 034.
15. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
MYSURU,
MYSURU DISTRICT - 570 001.
16. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
SHIVAMOGGA,
SHIVAMOGGA DISTRICT - 577 201.
17. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
BELAGAVI,
BELAGAVI DISTRICT - 572 101.
18. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
VIJAYAPURA,
VIJAYAPURA DISTRICT - 586 215.
19. CHIEF EXECUTIVE OFFICER
ZILLA PANCHYATH,
- 61 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHIKKAMANGALURU,
CHIKKAMANGALURU DISTRICT.
20. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
CHITRADURGA,
CHITRADURGA DISTRICT.
21. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND
SOCIAL WELFARE DEPARTMENT,
MANDYA, MANDYA DISTRICT - 570 034.
22. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
MYSURU, MYSURU DISTRICT 570 001.
23. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY, SCHEDULED
TRIBE AND SOCIAL WELFARE DEPARTMENT,
BELGAVI, BELGAVI DISTRICT - 582 012.
24. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT, VIJAYAPURA,
VIJAYAPURA DISTRICT - 586 215.
25. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY, SCHEDULED
TRIBE AND SOCIAL WELFARE DEPARTMENT,
SHIVAMOGGA,
SHIVAMOGGA DISTRICT - 577 105.
26. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
CHIKKAMANGALURU,
- 62 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHIKKAMANGALURU DISTRICT.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W.
SMT.NAGASHREE M.C, AGA FOR R1 TO 3,
R5 TO R12 AND R- 20 TO R- 26 (PHYSICAL HEARING) ,
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO CONFERENCING)
R- 13, 14, 15, 17, 18 AND 19 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 4.4.2018 WHICH HAS BEEN
PRODUCED AS ANNEXURE-L PASSED BY THE RESPONDENT
NO.3 AS ARBITRARY, ILLEGAL, ILLOGICAL AND VIOLATIVE OF
ARTICLES 14 AND 16 OF CONSTITUTION OF INDIA AND ETC.,
IN WRIT PETITION No.19837 OF 2018
BETWEEN
1. JNANENDRA NAIKA K.,
S/O. KUMAR NAIK
AGED ABOUT 32 YEARS
WORKING AS PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL
KEMPEGOWDA CIRCLE (BC),
RAMANAGARA TOWN - 562159.
2. GEETHANJALI M.,
D/O MALAIAH .M,
AGED ABOUT 34
WORKING AS MATHS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KEMPEGOWDA CIRCLE(BC),
RAMANAGARA TOWN - 562 159.
3. KAMALAMMA M.,
D/O MANCHE GOWDA,
AGED ABOUT 36 YEAR
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KEMPEGOWDA CIRCLE(BC),
- 63 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RAMANAGARA TOWN - 562 159.
4. KUMAR
S/O JAYARAMAIAH
AGED ABOUT 34 YEARS
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BC YELEKERI, CHANNAPATTANA
RAMANAGARA TOWN - 562 159.
5. SHARMILA M.S.,
D/O SHIVALINGAIAH MC
AGED ABOUT 35 YEARS
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KEMPEGOWDA CIRCLE (BC)
RAMANAGARA TOWN 562 159.
6. SUNANDA MS
D/O SIDDESH SG
AGED ABOUT 35 YEARS
WORKING AS COMPUTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KEMPEGOWDA CIRCLE (BC)
RAMANAGARA TALUK AND DISTRICT 562 159.
7. NIVEDITHA NG
D/O GAVITHIMMAIAH
AGED ABOUT 46 YEARS
WORKING AS HINDI TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL SC
DODDABADAGERE, HAROHALLI
KANAKAPURA TALUK,
RAMANAGARA - 562 117.
8. RAJESH
S/O LATE PUTTAIAH
AGED ABOUT 37 YEARS
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL BC
H GOLLAHALLI, BAIRAMANGALA
RAMANAGARA - 562 159.
- 64 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
9. HANUMANTHA KUMARA BC
S/O CHIKKAHANUMAIAH
AGED ABOUT 35 YEAR
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL SC
MAYAGANAHALLI
RAMANAGARA - 562 159.
10. RAMYA P.,
D/O PUTTASWAMY GOWDA
AGED ABOUT 32 YEAR
WORKING AS ENGLISH TEACHER
KRCR SCHOOL, CHANNAPATANA TOWN
RAMANAGARA DISTRICT - 562 160.
11. ASHA HS
W/O RAJASHEKHAR TS
AGED ABOUT 30 YEARS
WORKING AS COMPUTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL ST
HUNASEDODDI,
RAMANAGARA 562159
12. KARIBASAVEGOWDA B.,
S/O BASAVEGOWDA
AGED ABOUT 35 YEAR
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL BC
HOSAKOTE, KANAKAPURA TALUK
RAMANAGARA DISTRICT - 562 117.
13. KAVAITHA MR
D/O RAMAKRISHNEGOWDA
AGED ABOUT 30 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
KUDUR MATTA, CHANNARAYAPATTANA TALLUK
HASANA DISTRICT - 573 225.
14. THIMMEGOWDA G.,
S/O GANGANNA
AGED ABOUT 37 YEARS
WORKING AS KANNADA TEACHER
- 65 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL SC
MAYAGANAHALLI
RAMANAGARA - 562 159.
15. MYLARAPPA C.,
S/O CHANDRASHEKAR
AGED ABOUT 35 YEAR
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL BC
HOSAKOTE, KANAKAPURA TALUK
RAMANAGARA DISTRICT - 562 117.
16. SANTHOSH S.,
S/O H.SHIVAMURTHY
AGED ABOUT 37 YEAR
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL BC
BOREGOWDANADODDI, SATHANURU,
KANAKAPURA TALUK
RAMANAGARA DISTRICT - 562 117.
17. M.D. NAGARAJU
S/O DESIGOWDA,
WORKING AS SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
YELEKERI, CHANNAPATNA TOWN,
RAMANAGARA - 562 160.
18. NAGESH RM.,
S/O PAPEGOWDA ALIAS MADEGOWDA,
AGED ABOUT 49 YEAR
WORKING AS PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
BABYBETTA, PANDAVAPURA TALUK.
MANDYA - 571 455.
19. KAVITHA T.,
D/O THAMMAIAH,
AGE ABOUT 32 YEAR
WORKING AS COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
MAYAGANAHALLI,
RAMANAGARA - 562 159.
- 66 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
20. CHETHAN KUMAR BS
S/O SIDDARAJU,
AGED ABOUT 35 YEARS
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL GM,
ANUMANAHALLI,
RAMANAGARA - 562 159.
21. MUTHURAJU
S/O. NANJASHETTY,
AGED ABOUT 34 YEAR
WORKING AS MATHEMATICS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL
THANGALAGERE,
MANDYA DISTRICT - 571 405.
22. SHIVANANDA BK
S/O. KRISHNEGOWDA,
AGED ABOUT 35 YEARS
WORKING AS COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC
BABYBETTA, PANDAVAPURA TALUK,
MANDYA DISTRICT - 571 455.
23. SHIVANNA DB
S/O BORANNA,
AGED ABOUT 47 YEAR
WORKING AS PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
K. HONDALAGERE, MADDURU TALUK,
MANDYA DISTRICT - 571 433.
24. RATHNA D.T
W/O N. SURESH,
AGED ABOUT 46 YEAR
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
K. HONDALAGERE, MADDURU TALUK,
MANDYA DISTRICT - 571 428.
25. RATHNAMMA B.,
D/O. BORAIAH,
- 67 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 38
WORKING AS SOCIAL SCIENCES TEACHER,
KRCR SCHOOL,
HULIKATTE, MAGADI TALUK
RAMANAGARA DISTRICT - 562 120.
26. HEMANTHA KUMAR K.V.
S/O. VENKATESH MURTHY,
AGED ABOUT 33 YEAR
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
HOSAKOTE, KANAKAPURA TALUK,
RAMANAGARA DISTRICT - 562 117.
27. GANGAMBIKE
W/O. NARASIMMAIAH,
AGED ABOUT 39 YEAR
WORKING AS HINDI TEACHER,
KRCR SCHOOL,
HULIKATTE, MAGADI TALUK,
RAMANAGARA DISTRICT - 562 120.
28. JAYALAKSHMAMMA
W/O. SIDDARAJU,
AGED ABOUT 35 YEAR
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
MULLAHALLI KODIHALLI,
KANAKAPURA TALUK
RAMANAGARA DISTRICT - 562 117.
29. MEENAKSHI
W/O. PUTTA NAIK,
AGED ABOUT 42
WORKING AS HINDI TEACHER,
KRCR SCHOOL, SHIVANAHALLI,
KANAKAPURA,
RAMANAGARA DISTRICT - 562 117.
30. THRIVENI D.P.,
D/O PUTTASWAMY,
AGED ABOUT 31 YEARS
WORKING AS SOCIAL SCIENCE TEACHER,
- 68 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL,
THANGALAGERE,
MANDYA - 571 405.
31. GURUSWAMY R.,
S/O. RAMACHANDRA NAIKA,
AGED ABOUT 35 YEAR
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
HOOGYAM HANURU KOLLEGALA,
CHAMARAJANAGARA DISTRICT - 571 444.
32. GURUMURTHI S.,
S/O. SUNDARAIAH,
AGED ABOUT 35 YEAR
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
HOOGYAM HANURU TALUK,
KOLLEGALA,
CHAMARAJANAGARA - 571 444.
33. RAMESHA J.,
S/O. JOGAPPA,
WORKING AS PHYSICAL EDUCATION TEAHCER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
HANURU TALUK, KOLLEGALA
CHAMRAJANAGARA DISTRICT - 571 444.
34. SATHYANARAYANA K.,
S/O. KRISHNASETTY,
AGED ABOUT 44 YEAR
WORKING AS SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
HANURU TALUK, KOLLEGALA,
CHAMARAJANAGARA DISTRICT - 571 444.
35. NANDINI B.,
D/O. B P BASAVANNA,
AGED ABOUT 34 YEAR
WORKING AS KANNADA TEACHER,
KRCR SCHOOL, THIMMARAJIPURA,
KOLLEGALA TALUK,
CHAMARAJANAGARA DISTRICT - 571 444.
- 69 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
36. MAHESH Y.S.
S/O. SIDDA NAIKA,
AGED ABOUT 39 YEAR
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL ST,
MELUKAMMANAHALLI,
GUNDLUPETE TALUK,
CHAMARJANAGARA DISTRICT - 571 111.
37. PUTTASWAMY N.,
S/O. NANJAIAH,
AGED ABOUT 36 YEARS
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL ST
MELUKAMMANAHALLI,
GUNDLUPETE TALUK,
CHAMARJANAGARA DISTRICT - 571 111.
38. SUJATHA D
W/O. JAICHANDRASINGH,
AGED ABOUT 47 YEAR
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
MULLAHALLI GETE,
YELANDURU TALUK,
CHAMRAJANAGARA DISTRICT - 571 441.
39. UMESHA
S/O. KAMANAYAKA,
AGED ABOUT 35 YEAR
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
MULLAHALLI GETE, YELANDURU TALUK,
CHAMARAJANAGARA DISTRICT - 571 441.
40 RAJASHEKARA R.
S/O. RAJASHEKAR,
AGED ABOUT 33 YEAR
WORKING AS PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC ,
MULLAHALLI GETE, YELANDURU TALUK,
CHAMRAJANAGARA DISTRICT - 571 441.
- 70 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
41. SHIVAPRASAD C.V.
S/O. VIJAYAKUMAR C.S
AGED ABOUT 33 YEAR
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC
UMMATTURE,
CHAMARAJANAGARA TALUK
AND DISTRICT - 571 316.
42. ROOPA SHREE G.B.
W/O. MAHENDRA C.H.,
AGED ABOUT 35 YEARS
WORKING AS MATHEMATICS TEACHER,
KRCR SCHOOL, HARADANAHALLI,
CHAMARAJANAGARA TALUK
AND DISTRICT - 571 313.
43. JAYASHREE S.,
W/O. RAMESH,
AGED ABOUT 40 YEAR
WORKING AS HINDI TEACHER,
KRCR SCHOOL, HARADANAHALLI,
CHAMRAJANAGARA TALUK
AND DISTRICT - 571 313.
44. KRISHNAMURTHY K.,
S/O. LATE. KEMPAIAH,
AGED ABOUT 36 YEAR
WORKING AS KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
HANUR, KOLLEGALA TALUK,
CHAMARAJANAGARA DISTRICT - 571 439.
45. REKHA
W/O. NAGASUNDARA,
AGED ABOUT 33 YEAR
WORKING AS SOCIAL SCIENCE TEACHER,
KRCR SCHOOL,
CHAMARAJANAGARA TALUK
AND DISTRICT - 571 313.
46. SEEMA P.,
- 71 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
W/O. SANDEEP C.,
AGED ABOUT 36 YEAR
WORKING AS SCIENCE TEACHER,
KRCR SCHOOL, THIMMARAJIPURA,
KOLLEGALA TALUK,
CHAMARAJANAGARA DISTRICT - 571 440.
47. MAHALAKSHMI S.,
W/O. NAGESH T.C,
AGED ABOUT 42 YEAR
WORKING AS HINDI TEACHER,
KRCR SCHOOL, THIMMARAJIPURA,
KOLLEGALA TALUK,
CHAMARAJANAGARA DISTRICT - 571 440.
48. DHANALAKSHMI H.
W/O. MADESH,
AGED ABOUT 33 YEAR
WORKING AS KANNADA TEACHER,
KRCR SCHOOL, HARADANAHALLI,
CHAMARAJANAGARA TALUK
AND DISTRICT - 571 313.
49. NANJUNDASWAMY S.
S/O. SHIVAPPA,
AGED ABOUT 39 YEAR
WORKING AS
ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL BC,
TERAKANAMBI, GUNDLUPETE TALUK,
CHAMARAJANAGARA DISTRICT - 571 123.
50. KUSUMA K.C
W/O. GIRISH P.
AGED ABOUT 34 YEAR
WORKING AS ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
HANUR, KOLLEGALA TALUK,
CHAMARAJANAGARA DISTRICT - 571 439.
51. SOWMYA
D/O. NAGANNA S.,
- 72 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 33 YEARS
WORKING AS
ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
HARADANAHALLI,
CHAMARAJANAGARA TALUK
AND DISTRICT - 571 313.
52. NINGARAJU S.,
S/O. SIDDAIAH,
AGED ABOUT 46 YEAR
WORKING AS
KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL SC,
HARADANAHALLI,
CHAMRAJANAGARA TALUK & DISTRICT - 571 313.
53. SHIVASWAMY
S/O. NINGAIAH,
AGED ABOUT 37 YEAR
WORKING AS
PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
UMMATTURE, CHAMARAJANAGARA TALUK
AND DISTRICT - 571316.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA SR.ADVOCATE FOR
SRI ANAND R.B., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY - GRADE - I,
DEPARTMENT OF SOCIAL WELFARE,
VIKASA SOUDHA,
BENGALURU - 560 001.
- 73 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING,
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL WELFARE,
DEPARTMENT, CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.,
STATE OF KARNTAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
6. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY, SCHEDULED
TRIBE AND SOCIAL WELFARE DEPARTMENT,
RAMANAGARA,
RAMANAGARA DISTRICT - 562 117.
7. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY, SCHEDULED
TRIBE AND SOCIAL WELFARE DEPARTMENT,
MANDYA,
MANDYA DISTRICT - 571 405.
8. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY, SCHEDULED
TRIBE AND SOCIAL WELFARE DEPARTMENT,
CHAMARAJANAGARA,
CHAMARAJANAGARA DISTRICT - 571 316.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C, AGA FOR R1 TO 3, R5 TO R8
(PHYSICAL HEARING) ,
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
- 74 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 4.4.2018 VIDE ANNEX-L PASSED BY
THE R-3 AS ARBITRARY, ILLEGAL, ILLOGICAL AND VIOLATIVE
OR ARTICLES 14 AND 16 OF CONSTITUTION OF INDIA; AND
ETC.,
IN WRIT PETITION No.21267 OF 2018
BETWEEN
1. DHANANJAYA S.M.,
S/O. MARISIDDAIAH,
AGED ABOUT 35 YEARS
OCC: ASST. ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T.NARSIPURA TALUK,
MYSURU DISTRICT - 571 124.
2. PRAKASH M.,
S/O NAGARAJU,
AGED ABOUT 34 YEARS
OCC: ASST SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T.NARSIPURA TALUK,
MYSURU DISTRICT - 571 124.
3. EREGOWDA K.,
S/O KULLEGOWDA,
AGED ABOUT 36 YEARS
OCC: ASST KANNADA TEACHER,
KITTURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
H D KOTE TALUK,
MYSURU DISTRICT - 571 124.
4. ASHARANI D.N.,
D/O NILAKANTE GOWDA,
AGED ABOUT 29 YEARS
OCC: ASST HINDI TEACHER,
- 75 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KITTURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
H D KOTE TALUK,
MYSURU DISTRICT - 571 124.
5. ANANDAMURTHY M V
S/O. VEERABHADRA PPACHA,
AGED ABOUT 40 YEARS
OCC: ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DHARMAPURA, HUNSUR TALUK
MYSURU DISTRICT - 571 124.
6. LOKESH S.,
S/O. SHIVAIAH
AGED ABOUT 36 YEARS
OCC: PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL,
K.BELTUR, H.D.KOTE TALUK
MYSURU DISTRICT - 571 124.
7. JAGADISHA
S/O B.M.NAGARAJU
AGED ABOUT 38 YEARS
OCC: ASST. KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, HALEBINDU POST,
HUNSUR TALUK
MYSURU DISTRICT - 571 124.
8. SUNEEL KUMA M.S.,
S/O. SRINIVAS M B,
AGED ABOUT 41 YEARS
OCC: ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MARGONAHALLI, K R PET TALUK,
MYSURU DISTRICT - 571 124.
9. MOHAN S.,
S/O. LATE. SOMANNA,
AGED ABOUT 32 YEARS
OCC: ASST KANNADA TEACHER,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL,
T.NARASIPURA TALUK,
MYSURU DISTRICT - 571 124.
10. PUTTAMALLEGOWDA
S/O. HOMBEGOWDA,
AGED ABOUT 54 YEARS
OCC: ASST. MATHS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
T.NARASIPURA TALUK,
MYSURU DISTRICT - 571 124.
11. MAHADEVA D.P.,
S/O PUTTEGOWDA,
AGED ABOUT 36 YEARS
OCC: ASST. HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
T.NARASIPURA TALUK,
MYSURU DISTRICT - 571 124.
12. SULOCHANA G.,
W/O. SURESH D.K.,
AGED ABOUT 38 YEARS
OCC: ASST HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NANJANGUD TALUK,
MYSURU DISTRICT - 571 124.
13. JAYAPRAKASH D.C.,
S/O. CHIKKANNEGOWDA D.M.,
AGED ABOUT 32 YEARS
OCC: ASST. MUSIC TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
K. BELTUR, H D KOTE TALUK,
MYSURU DISTRICT - 571 124.
14. POORNIMA K.,
W/O M.N.SATISH,
AGED ABOUT 46 YEARS
OCC: ASST ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
S. HOSKOTE TALUK,
MYSURU DISTRICT - 571 124.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
15. B.M.DEVARAJU
S/O. LATE. B.S.MADAPPA,
AGED ABOUT 48 YEARS
OCC: ASST PHYSICAL EDUCATION TEACHER,
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
KUDLUR , T. NARSIPURA TALUK,
MYSURU DISTRICT - 571 124.
16. PRASANNA
S/O. CHIKKUSAIAH,
AGED ABOUT 37 YEARS
OCC: ASST COMPUTER TEACHER,
KITTUR RANI RESIDENTIAL SCHOOL,
KUDLUR , T NARSIPURA TALUK,
MYSURU DISTRICT 571 124
17. CHIKKANAYAKA M C
S/O. CHIKKANAYAKA,
AGED ABOUT 35 YEARS
OCC: ASST COMPUTER TEACHER,
KITTUR RANI RESIDENTIAL SCHOOL,
K. BELTOR H O KOTE TALUK,
MYSURU DISTRICT 571 124
18. S. NANDINI
W/O ANAND,
AGED ABOUT 34 YEARS
OCC: ASST. COMPUTER TEACHER,
MORARJI RANI RESIDENTIAL SCHOOL,
K. BELATHUR, HD KOTE TALUK,
MYSURU DISTRICT - 571 124.
19. SUMANGALA B.,
D/O NAGAPPA B.,
AGED ABOUT 38 YEARS
OCC: ASST HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
GIRIYAPURA MATHA, HUVINA HADAGALI TALUK,
BALLARI DISTRICT - 539 219.
20. SARVAMANGALA M.D.,
W/O. JAYARAM,
AGED ABOUT 40 YEARS
- 78 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC: ASST HINDI TEACHER,
KITTURU RANI CHENNAMMA SCHOOL,
SETTANAYAKANAKOPPALU,
K R PET TALUK,
MANDYA DISTRICT - 571 426.
21. SOWMYA S.S.,
W/O. JAGADISH,
AGED ABOUT 33 YEARS
OCC: ASST SOCIAL TEACHER,
KITTURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
SETTANAYAKANAKOPPALU,
K R PET TALUK,
MYSURU DISTRICT 571 426.
22. RAVI P.,
S/O. B PUTTASWAMY GOWDA,
AGED ABOUT 36 YEARS
OCC: ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MANIGANAHALLI, K R PET TALUK,
MYSURU DISTRICT 571 426.
23. MALLIKARJUN
S/O. SANNABASANNA MALIPATIL
AGED ABOUT 37 YEARS
OCC: PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL,
BENDEBEMBALI, SHAPUR TALUK,
YADGIRI DISTRICT - 585 201.
24. JATTEPPA
S/O. JAGALEPPA,
AGED ABOUT 38 YEARS
OCC: ASST. KANNADA TECHAER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BENDEBEMBALI, SHAPUR TALUK,
YADGIRI DISTRICT - 585 201.
25. VIJAYALAXMI
D/O BHIMANNA SAGAR
AGED ABOUT 38 YEARS
- 79 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC ASST SOCIAL SCINECE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BENDEBEMBALI, SHAPUR TALUK
YADGIRI DIST. - 585 201.
26. RAMESH
S/O LINGAYYA GUBBEWAD
AGED ABOUT 32 YEARS
OCC MUSIC TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
GUBBEWAD, SINDGI TALUK
VIJAYAPUR DIST. - 586 128.
27. MADIVALAPPA
S/O SANGAPPA PATIL
AGED ABOUT 33 YEARS
OCC:ASST PHYSICAL EDUCAITON TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KEMBHAVI, SHORAPUR TALUK
YADAGIRI DIST - 585 216.
28. SHANTALING SIDDANNA PATIL
S/O SIDDANNA PATIL
AGED ABOUT 34 YEARS
OCC:ASST KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KEMBHAVI, SHORAPUR TALUK
YADAGIR DIST. - 585 216.
29. RAVISHANKAR
S/O SHIVANNA
AGED ABOUT 45 YEARS
OCC ASST PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KONKAL, GUNJUR CROSS
YADGIRI DIST - 585 201.
30. BHASHUMIYA
S/O MULANSAB
AGED ABOUT 31 YEARS
OCC PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
- 80 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
LINGERE STATION
YADAGIRI TOWN - 585 201.
31. MONAPPA
S/O HAMPANNA PANCHAL
AGED ABOUT 30 YEARS
OCC ASST KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MOTTALLI, YADAGIR TOWN - 585 201.
32. SUNILKUMAR
S/O YASHVANTH KUMAR
AGED ABOUT 35 YEARS
OCC ASST PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MOTTALLI, YADAGIRI TOWN - 585 201.
33. GOUSAPATEL
S/O RASULPATEL
AGED ABOUT 41 YEARS
OCC ASST PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
HUNASAGI, SHORAPUR TALUK
YADAGIRI DIST - 585 215.
34. MALLAPPA
S/O BUDDIVANTAPPA
AGED ABOUT 36 YEARS
OCC ASST SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MOTANALLI, YADGIRI TOWN - 585 214.
35. SRI SANGANNA
S/O BASAVANTRAYA
AGED ABOUT 34 YEARS
OCC: TEACHER SUBJECT KANNADA
QUALIFICATION:B.A., B.ED., D.O.A-12-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL (S.C.320)
HUNASAGI, TALUK SHORAPUR
DISTRICT YADAGIRI - 685 215.
36. MAMMAD GOUSE MUKIHAL
S/O HUSENASA
AGED ABOUT 36 YEARS
- 81 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC:TEAHCER SUBJECT HINDI
QUALIFAICATION:B.A., B.ED., D.O.A-12-08-2009
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL
(ST-453) JAMALADINNI
TALUK MUDDEBIHAL
DISTRICT VIJAYAPUR - 586 245.
37. ASHAFAKAHMAD
S/O HASAN SAB
AGED ABOUT 38 YEARS
OCC:TEACHER SUBJECT PHYSICAL EDUCAITON
QUALIFICATION B.A., Bp.ED., D.O.A 01-08-2008
MORARJI DESAI RESIDENTIAL SCHOOL(S.C-316)
KODEKAL TALUK SHORAPUR
DISTRICT YADAGIRI - 585 237.
38. SHASHIKALA S.,
D/O SOMONAGOWDA
AGED ABOUT 39 YEARS
OCC:PRINCIPAL
QUALIFICATION M.A.B.ED.,D.O.A 19-07-2011
MORARJI DESAI RESIDENTIAL SCHOOL (SC-316)
KODEKAL TALUK SHORAPUR
DISTRICT YADAGIRI - 585 237.
39. PRALHADRAO
S/O MAHIPATIRAO
AGED ABOUT 34 YEARS
OCC:TEAHCER SUBJECT SCIENCE
QUALIFICATION M.SC., B.ED., D.O.A.19-07-2011
MORARJI DESAI RESIDENTIAL SCHOOL(SC-316)
KODEKAL TALUK, SHORAPUR
DISTRICT YADAGIRI - 585 237.
40. HALAKATEPPA
S/O KRISHNAPPA
AGED ABOUT 42 YEARS
OCC:TEACHER SUBJECT PHYSICAL EDUCATION
QUALIFICATION B.A.BP.ED.D.O.A.01-06-2008
MORARJI DESAI RESIDENTIAL SCHOOL
KALEBELAGUNDI TALUK
DISTRICT YADAGIRI - 585 237.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
41. REVANASIDDAPPA
S/O MANIKAPPA
AGED ABOUT 37 YEARS
OCC ASST ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
B C HALLIKHED(K)
HUMNABAD TALUK
BIDAR DIST - 585 330.
42. NAGENDRA
S/O SHANKARAIAH
AGED ABOUT 37 YEARS
OCC ASST SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KUDIGE, SOMWARPET TALUK
COORG DIST - 571 201.
43. GORAK
S/O SHIVAJI
AGED ABOUT 33 YEARS
OCC ASST KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST. - 585 401.
44. SAIYAD DASTAGIR
S/O SAIYAD MOHIYODDIN
AGED ABOUT 39 YEARS
OCC ASST ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST. - 585 401.
45. BASAVARAJ
S/O ERANNA DHANASHETTI
AGED ABOUT 49 YEARS
OCC ASST MATHS TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST. - 585 401.
46. NARAYANA REDDY
S/O RUKMAR REDDY
- 83 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 38 YEARS
OCC ASST PHYSICAL TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST - 585 401.
47. SANJEEV KUMAR
S/O ARJUN KATTIMANI
AGED ABOUT 40 YEARS
OCC ASST SCIENCETEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST - 585 401.
48. SUDHEER
S/O BHARAT RAO GANGA
AGED ABOUT 42 YEARS
OCC ASST COMPUNTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOHINOOR, BASAVAKALYAN TALUK
BIDAR DIST - 585 401.
49. DHARMENDRA
S/O SUBHASH RAO JYOTIKAR,
AGED ABOUT 46 YEARS
OCC PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL,
KOHINOOR, BASAVAKALYAN TALUK,
BIDAR DIST - 585 401.
50. MONOHAR
S/O CHENNABASAPPA SANTAPURE,
AGE MAJOR,
OCC ASST HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KONNELKUNDA, BHALKI TALUK,
BIDAR DIST - 585 330.
51. SIDRAM
S/O MALASHETTEPPA,
AGED ABOUT 38 YEARS
OCC ASSST MATHS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
- 84 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST - 585 330.
52. RAJKUMAR
S/O KAMANNA,
AGED ABOUT 40 YEARS
OCC ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HALLIKHED (K), HUMNABAD TALUK,
BIDAR DIST-585 330.
53. NATARAJ
S/O CHANDRAKANT RAO,
AGED ABOUT 32 YEARS
OCC ASST COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BASAVAKALYAN TALUK,
BIDAR DIST-585 401.
54. MALLIKARJUN SWAMY
S/O REVANASIDDAYYA,
AGED ABOUT 32 YEARS
OCC ASST SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST-585 330.
55. RENUKA
D/O SHANKARAYYA,
AGED ABOUT 29 YEARS
OCC ASST MATHS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KHANPUR, BASAVAKALYAN TALUK,
BIDAR DIST - 585 401.
56. TARASING
S/O SURESH
AGED ABOUT 38 YEARS
OCC ASST HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST - 585 330.
- 85 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
57. SAVITA
S/O ARJUN RAO,
AGED ABOUT 30 YEARS
OCC ASST SOCIAL SCIENCE TEACHER,
KITTURU RANI CHENNAMMA RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST-585 330.
58. SHAMBULING
S/O SHAMARAO PATIL
AGED ABOUT 41 YEARS
OCC ASST PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST - 585 330.
59. SARASWATI
D/O AMRUTRAO,
AGED ABOUT 39 YEARS
OCC ASST PHYSICAL EDUCATION TEACHER,
KITTURU RANI CHENNAMMA RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST - 585 330.
60. RASHMI
D/O KRISHNA HARI YELLA,
AGED ABOUT 37 YEARS
OCC ASST KANNADA TEACHER,
KITTURU RANI CHENNAMMA RESIDENTIAL SCHOOL,
HALLIKHED (K) HUMNABAD TALUK,
BIDAR DIST-585 330.
61. NAINAWATI
D/O SHAMRAO
AGED ABOUT 45 YEARS
OCC ASST CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BETABALKUNDA, BASAVAKALYAN TALUK,
BIDAR DEIST-585 330.
62. SMT.SUVARNA
W/O REVANASHIDAPPA HUKKARA,
AGED ABOUT 41 YEARS
- 86 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC: TEACHER, SUBJECT KANNADA,
QUALIFICATION M.A.B.ED., D.O.A. 12-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
VARSHANAHALLI, RAMASAMUDRA,
YADAGIRI - 585 201.
63. MADIWALAPPA
S/O PRADANEPPA PATIL,
OCCTEACHER SUBJECT KANNADA,
QUALIFICATION M.A. BED, D.O.A. 11-08-2008
MORARJI DESAI RESIDENTIAL SCHOOL,
DOROGUDDA (AAEKINAL)
TALUK SHAPUR, DISTRICT YADAGIRI-585 201
64. RAJAKUMARA
S/O SHIVANNA BADIKER,
AGED ABOUT 32 YEARS
OCC TEACHER SUBJECT PHYSICAL EDUCATION
QUALIFICATION .B.A. BP.ED., D.O.A. 20-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
DOROGUDDA (AAEKINAL)
TALUK SHAPUR, DISTRICT YADAGIRI-585 201.
65. BHAGYAMMA
D/O PARTHAPPA GOWDAPATIL,
AGED ABOUT 38 YEARS
OCC TEACHER SUBJECT SOCIAL SCIENCE,
QUALIFICATION B.A. B.ED. D.O.A. 15-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
DOROGUDDA (AAEKINAL)
TALUK SHAPUR, DISTRICT YADAGIRI-585 201.
66. HANAMANTHAPPA NILAPPA BINGI
S/O NILAPPA BINGI,
AGED ABOUT 38 YEARS
OCC:TEACHER, SUBJECT ENGLISH,
QUALIFICATION:B.A.
B.ED, D.O.A.02-10-2009
KITURU RANI CHENAMMA
RESIDENTIAL SCHOOL,
BEVINAHALLI CROSS, TALUK SHAPUR,
DISTRICT YADAGIRI - 585 201.
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AND CONNECTED MATTERS
67. NIGANNA
S/O BASANNA NAIK,
AGED ABOUT 34 YEARS
OCC:TEACHER SUBJECT KANNADA,
QUALIFICATION M.A. B.ED., D.O.A. 02-10-2009
KITURU RANI CHENAMMA RESIDENTIAL SCHOOL,
BEVINAHALLI CROSS, TALUK SHAPUR,
DISTRICT YADAGIRI - 585 201.
68. SRIKANTH
S/O SHANKARA RATHOD,
AGED ABOUT 34 YEARS
OCC TEACHER SUBJECT PHYSICAL EDUCATION
QUALIFICATION B.A. BP.ED., D.O.A. 10-08-2008
KITURU RANI CHENAMMA RESIDENTIAL SCHOOL,
BEVINAHALLI CROSS, TALUK SHAPUR,
DISTRICT YADAGIRI - 585 201.
69. SWAPNA G.,
D/O MALARAO,
AGED ABOUT 33 YEARS
OCC:TEACHER SUBJECT MATHS
QUALIFICATION M.SC. B.ED. D.O.A. 01-08-2011
KITURU RANI CHENAMMA RESIDENTIAL SCHOOL,
BEVINAHALLI CROSS, TALUK SHAPUR,
DISTRICT YADAGIRI - 585 201.
70. GOWRAMMA
D/O BASAVARAJAPPA,
AGED ABOUT 35 YEARS
OCC:TEACHER SUBJECT SOCIAL SCIENCE,
QUALIFICATION M.A. B.ED., D.O.A. 01-06-2011
KITURU RANI CHENAMMA RESIDENTIAL SCHOOL,
BEVINAHALLI CROSS, TALUK SHAPUR,
DISTRICT YADAGIRI - 585 201.
71. MANIK SAGAR
S/O SHANKAR,
AGED ABOUT 39 YEARS
OCC:AST. TEACHER, SUBJECT SOCIAL SCIENCE
QUALIFICATION M.A. B.ED., D.O.A. 20-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
BAGDAL, TALUK DISTRICT BIDAR - 585 401.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
72. APPE SURYAKANTH
S/O SHARNAPPA,
AGED ABOUT 46 YEARS
OCC:PRINCIPAL
QUALIFICATION M.A. B.ED., D.O.A. 09-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
AURAD, DISTRICT BIDAR-585 401.
73. JAGANNATH
S/O KENCHAPPA,
AGED ABOUT 46 YEARS
OCC:ASST TEACHER, SUBJECT SCIENCE,
QUALIFICATION M.SC. CHEMISTRY,
D.O.A.05-08-2009,
MORARJI DESAI RESIDENTIAL SCHOOL (S.C.DA-0246)
CHIKKANAHALLI SIRA (TALUK)
TUMAKURU DISTRICT - 572 105.
74. GEETHA S.K.,
W/O SARVESH,
AGED ABOUT 35 YEARS
OCC:ASST TEACHER, SUBJECT ENGLISH,
QUALIFICATION M.A.B.ED.,
D.O.A.01-09-2007,
MORARJI DESAI RESIDENTIAL SCHOOL
KAMBADAHALLI, NAGAMANGALA (TALUK)
MANDYA DISTRICT - 571 404.
75. MOHAN KUMAR J.,
W/O NAGARAJU H.G,
AGED ABOUT 35 YEARS
OCC:TEACHER, SUBJECT MATHS,
QUALIFICATION
D.O.A.01-09-2007,
MORARJI DESAI RESIDENTIAL SCHOOL
KAMBADAHALLI, NAGAMANGALA TALUK
MANDYA DISTRICT - 571 404.
76. MAHESHA M.,
S/O MARISWAMY K.,
OCC:ASST KANNADA TEACHER,
QUALIFICATION M.A.B.ED., NEAT
- 89 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
D.O.J.17-06-2011,
MORARJI DESAI RESIDENTIAL SCHOOL
VARAKODU MYSURU - 570 010.
77. SATISH KUMAR N.B.,
S/O BOMAIAH N.C.,
AGED ABOUT 34 YEARS
OCC:ASST COMPUTER TEACHER,
QUALIFICATION B.A. M.A., COMPUTER COURSE
D.O.J.08-06-2009,
MORARJI DESAI RESIDENTIAL SCHOOL
VARAKODU MYSURU - 570 010.
78. GIRISH C.N.,
S/O NANJUNDEGOWDA C.M.,
AGED ABOUT 45 YEARS
OCC:ASST CRAFTS TEACHER
QUALIFICATION DIPLOMA CRAFTS,
D.O.J.05-09-2011,
MORARJI DESAI RESIDENTIAL SCHOOL
VARAKODU MYSURU - 570 010.
79. SHASHIKALA A.PUJARI
D/O AMOGYAPPA
AGED ABOUT 35 YEARS
OCC: TEACHER, COMPUTER,
QUALIFICATION P.G.D.C.B.A.B.ED.,
D.O.A.07-06-2010,
MORAJI DESAI RESIDENTIAL SCHOOL
GUBBEWAD, TALUK SINDAGI,
DISTRICT VIJAYAPUR - 586 128.
80. SHREESHAIL B. MALLI
S/O BASAPPA
AGED ABOUT 32 YEARS
OCC: TEACHER, SUBJECT SOCIAL SCIENCE,
QUALIFICATION M.A.B.ED.,
D.O.A.07-06-2010,
MORAJI DESAI RESIDENTIAL SCHOOL
GUBBEWAD, TALUK SINDAGI,
DISTRICT VIJAYAPUR - 586 128.
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AND CONNECTED MATTERS
81. PRABHAKARA C.S.,
S/O SREENIVASACHARYA
AGED ABOUT 32 YEARS
OCC: TEACHER, SUBJECT SOCIAL SCIENCE,
D.O.A.01-06-2009,
MORAJI DESAI RESIDENTIAL SCHOOL
BEGAR, SRINGERI TALUK (TQ)
CHIKMAGALURU DISTRICT - 577 139.
82. JYOTHI R.,
W/O MANJUNATH
AGED ABOUT 34 YEARS
OCC: TEACHER, SUBJECT KANNADA,
D.O.A.01-06-2009,
MORARJI DESAI RESIDENTIAL SCHOOL
SARAPANAHALLI,
CHIKMAGALURU DISTRICT - 577 101.
83. JAYASHANKARA M.,
S/O MAHALINGAPPA
AGED ABOUT 35 YEARS
OCC: TEACHER, SUBJECT PHYSICAL EDUCATION,
D.O.A.08-09-2009,
MORARJI DESAI RESIDENTIAL SCHOOL
SARAPANAHALLI,
CHIKMAGALURU DISTRICT - 577 101.
84. MANJUNATHA B.S.,
S/O SRINIVASA
AGED ABOUT 35 YEARS
OCC: PRINCIPAL,
AGED ABOUT 35 YEARS
D.O.A.30-07-2008,
MORARJI DESAI RESIDENTIAL SCHOOL
JODILINGADAHALLI, KADUR TALUK
CHIKMAGALORE DISTRICT-577101.
85. PRADEEP KUMAR K.R.,
S/O RAJAPPA
AGED ABOUT 35 YEARS
OCC: TEACHER, SUBJECT ENGLISH,
D.O.A.01-06-2010,
MORARJI DESAI RESIDENTIAL SCHOOL
- 91 -
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AND CONNECTED MATTERS
BIDARAHALLI, MUDIGERE TALUK
CHIKMANGALURU DISTRICT - 577 101.
86. PUSHPA S.R.,
D/O RANGASHETTY,
AGED ABOUT 34 YEARS
OCC:TEACHER SUBJECT KANNADA
D.O.A.20-10-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
JODILINGADAHALLI, KADUR (TQ)
CHIKMANGALORE-577 101.
87. JAGADEESH B.E.,
S/O ERAIAH,
AGED ABOUT 34 YEARS
OCC:TEACHER SUBJECT SOCIAL SCIENCE,
D.O.A.20-08-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
JODILINGADAHALLI, KADUR (TQ)
CHIKMANGALORE-577 101
88. S.THIPPESWAMY
S/O SIRIYANNA
AGED ABOUT 33 YEARS
OCC:TEACHER SUBJECT HINDI,
QUALIFICATION(HINDI) B.A.B.ED.,
D.O.A.06-07-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARAKOTTA HIRIYUR(TQ)
CHITRADURGA - 577 501.
89. NAVEEN KUMAR
S/O GOPALAPPA,
AGED ABOUT 35 YEARS
OCC:TEACHER SUBJECT
PHYSICAL EDUCATION,
QUALIFICATION B.A.B.ED.,
D.O.A.17-09-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARAKOTTA HIRIYUR(TQ)
CHITRADURGA - 577 501.
90. CHANDREGOWDA H.M.,
S/O MALLEGOWDA,
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AND CONNECTED MATTERS
AGED ABOUT 46 YEARS
OCC:TEACHER SUBJECT PHYSICAL EDUCATION,
D.O.A.25-09-2008
MORARJI DESAI RESIDENTIAL SCHOOL,
GOORAMARANAHALLI,
CHANNARAYAPATNA TALUK,
HASSAN-573 116.
91. SHEELA K.,
D/O NARAYANAPPA,
AGED ABOUT 36 YEARS
OCC:PRINCIPAL, D.O.A.01-06-2010,
MORARJI DESAI RESIDENTIAL SCHOOL,
KALAGATTA, VIJAYNAGAR,
HOSPET (TQ), BELLARI-539 219.
92. RAJANNA D.,
S/O DASANNA,
AGED ABOUT 37 YEARS
OCC:ASST.TEACHER SUBJECT KANNADA,
QUALIFICATION M.A.B.ED.,
D.O.A.07-08-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
SIRA (TQ), TUMAKURU - 572 105.
93. MEHTRE SUNITA BABURAO
W/O SANTOSH SAMBAJI,
AGED ABOUT 36 YEARS
OCC:ASST.TEACHER SUBJECT HINDI,
QUALIFICATION M.A.B.ED.,
D.O.A.12-08-2009
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
BHALKI(491), BIDAR-585 401.
94. JAISHILA K.SIDDAVIRE
D/O SHIDDAVIRE,
AGED ABOUT 42 YEARS
OCC:TEACHER SUBJECT SOCIAL SCIENCE,
QUALIFICATION M.A.B.ED.,
D.O.A.12-08-2009
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
BHALKI(491), BIDAR - 585 401.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
95. SUREKHA S.KHELGI
AGED ABOUT 39 YEARS
OCC:ASST TEACHER SUBJECT SCIENCE,
QUALIFICATION B.SC.,.B.ED.,
D.O.A.01-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
HALLIKHED, BIDAR - 585 401.
96. DHARMA S.E.,
S/O EARAIAH,
AGED ABOUT 47 YEARS
OCC:TEACHER SUBJECT SOCIAL SCIENCE,
QUALIFICATION:B.A.,B.ED.,
D.O.A.01-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
M.D.HOSUR (DUDDA)(H)
HASSAN - 573 118.
97. SHIVAKUMAR G.N.,
S/O NARASIMHA,
AGED ABOUT 33 YEARS
OCC:TEACHER SUBJECT ENGLISH,
QUALIFICATION:M.A.,B.ED.,
D.O.A.01-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
M.D.HOSUR (DUDDA)(H), HASSAN-573 118
98. JAGADEESHA H D
S/O DODDEGOWDA,
AGED ABOUT 33 YEARS
OCC:TEACHER SUBJECT PHYSICAL EDUCATION,
QUALIFICATION:B.A.,BP.ED.,
D.O.A.01-01-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
M.D.HOSUR (DUDDA)(H)
HASSAN-573 118
99. UMESHA H.
S/O HALAPPA H V
AGED ABOUT 43 YEARS
OCC:TEACHER SUBJECT
SCIENCE/COMPUTER
D.O.A.01-06-2007
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AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL,
M.D.HOSUR (DUDDA)(H)
HASSAN-573 118
100. HARISH M C
S/O CHIKKE GOWDA,
AGED ABOUT 39 YEARS
OCC:PRINCIPAL
D.O.A.02-11-2009,
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
KONANUR, ARAKALGUD(TQ)
HASSAN -573 118
101. NANDINI K T
D/O THOPAIAH,
AGED ABOUT 32 YEARS
OCC:TEACHER SUBJECT KANNADA,
D.O.A.02-01-2010
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
KONANUR, ARAKALGUD(TQ)
HASSAN -573 118
102. LOKESH V M
S/O MOGANNA GOWDA,
AGED ABOUT 36 YEARS
OCC:TEACHER, D.O.A.01-08-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
MALLIPATANA, ARAKALGUD(TQ)
HASSAN -573 118
103. JYOTHI P K
D/O RAGHU P K
AGED ABOUT 40 YEARS
OCC:ASST. TEACHER SUBJECT SCIENCE,
QUALIFICATION: B.SC., B.ED.,
D.O.A.11-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
BALNAD, PUTTUR
DAKSHINA KANNADA-574 214
104. VINAYA
D/O JAYANTHA BHANDARY
AGED ABOUT 32 YEARS
OCC: TEACHER SUBJECT PHYSICAL EDUCATION,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
MORARJI DESAI RESIDENTIAL SCHOOL,
KALLABETTU, MOODIBRI,
MANGALURU, DAKSHINA KANNADA-574 227
105. ASEED
S/O HAMOD
AGED ABOUT 33 YEARS
OCC:TEACHER SUBJECT PHYSICAL
EDUCATION,
QUALIFICATION B.A.,BP.ED.,
D.O.A 02-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
KAVALAPADUR VILLAGE,
BANTWAL (TQ)
DAKSHINA KANNADA-574 265
106. RAVINDRA GANAPATHI NAIK
S/O GANAPATHI NAIK,
AGED ABOUT 42 YEARS
OCC:ASST TEACHER SUBJECT
KANNADA, QUALIFICATION M.A.,B.ED.,
D.O.A 04-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
PANJA, IVTOKLU VILLAGE,
SULLIA, DAKSHINA KANNADA-574 232
107. PRATHIMA
D/O MAHABALA MARAKALA,
AGED ABOUT 43 YEARS
OCC:TEACHER SUBJECT ENGLISH,
QUALIFICATION M.A.,B.ED.,
D.O.A 03-08-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
BALNAD,PUTTUR,
DAKSHINA KANNADA-574 214
108. SHANDESH K
S/O DANDEPPA,
AGED ABOUT 38 YEARS
OCC:TEACHER SUBJECT ENGLISH,
QUALIFICATION M.A.,B.ED.,
D.O.A 01-12-2008
MORARJI DESAI RESIDENTIAL SCHOOL,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
HARAPANAHALLI TALUK,
DAVANAGERE-583 131
109. GIRISH B M
S/O MAHADEVAPPA K M
AGED ABOUT 34 YEARS
OCC:TEACHER SUBJECT SOCIAL SCIENCE,
QUALIFICATION B.A.,B.ED.,
D.O.A 16-02-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
KANNAYAKANAHALLI, HARAPANAHALLI(TQ)
DAVANAGERE-583 131
110. GIRIJA N. NANDIGAVI
D/O NAGAPPA NANDIGAVI
AGED ABOUT 33 YEARS
OCC TEACHER SUBJECT SCIENCE
QUALIFICATION M.SC.,B.ED, D.O.A 01-12-2008
MORARJI DESAI RESIDENTIAL SCHOOL
KANNAYAKANAHHALI,HARAPANAHALLI (TQ)
DAVANAGERE 583131
111. YUVARAJ NAIK J
S/O MALKA NAIK
AGED ABOUT 36 YEARS
OCC TEACHER SUBJECT PHYSICAL EDUCATION
QUALIFICATION B.A. B.ED, D.O.A02-11-2010
MORARJI DESAI RESIDENTIAL SCHOOL
KANNAYAKANAHALLI
HARAPANAHALLI (TQ)
DAVANAGERE 583131
112. RAMESH M
S/O KALAVVA M
AGED ABOUT 35 YEARS
OCC TEACHER SUBJECT PHYSICAL EDUCATION
QUALIFICATION B.A, BP.ED., D.O.A 02-12-2009
MORARJI DESAI RESIDENTIAL SCHOOL
NAZEER NAGARA, HARAPANAHALLI (TQ)
DAVANAGERE 583 127.
113. RAMAPPA T
S/O MURTHEPPA
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AND CONNECTED MATTERS
AGED ABOUT 36 YEARS
OCC PRINCIPAL, D.O.A 23-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL
AMBALI, HAGARIBOMMANAHALLI (TQ)
BALLARY 539219
114. VEERAIAH K.M.,
S/O KOTRAIAH K.M.,
AGED ABOUT 36 YEARS,
D.O.A 04-09-2008
OCC: ASST TEACHER SUBJECT ENGLISH
MORARJI DESAI RESIDENTIAL SCHOOL
VALLABHAPURA
HAGARI BOMMANAHALLI (TQ)
BALLARI - 583 212.
115. NAGAPPA D.,
S/O RAMAPPA D.,
AGED ABOUT 39 YEARS
OCC:TEACHER SUBJECT PHYSICAL EDUCATION
D.O.A 27-11-2008
MORARJI DESAI RESIDENTIAL SCHOOL
HOSAYARRAGUDI, BALLARY - 583 117.
116. RAJESHWARI GUJJALA
W/O MOHAN KUMAR
AGED ABOUT 32 YEARS
OCC:TEACHER SUBJECT ENGLISH
D.O.A 05-08-2008
MORARJI DESAI RESIDENTIAL SCHOOL
HADAGALI TALUK
BALLARI - 583 219.
117. B.MAHABOOB BASHA
S/O G.KHADAR SAB
AGED ABOUT 39 YEARS
OCC:TEACHER SUBJECT HINDI,
D.O.A 01-02-2010
MORARJI DESAI RESIDENTIAL SCHOOL
METRIKI, SANDOOR TALUK,
BALLARI - 583 135.
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AND CONNECTED MATTERS
118. D.GURUBASAVARAJ
S/O KOTRABASAPPA
AGED ABOUT 41 YEARS
OCC: TEACHER SUBJECT MATHA/COMPUTER
D.O.A 18-07-2005
MORARJI DESAI RESIDENTIAL SCHOOL
VALLABHAPURA , H.B HALLI TALUK
BALLARI - 583 212.
119. K.M.RAJESEKHARAIAH
S/O LATE K.M.BASAIAH
AGED ABOUT 42 YEARS
OCC: TEACHER SUBJECT SCIENCE,
D.O.A 06-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL
NAZEER NAGAR, HARAPANAHALLI TALUK,
DAVANAGERE 583 127.
120. ANITHA
W/O MONAPPA
AGED ABOUT 30 YEARS
OCC: TEACHER SUBJECT ENGLISH
D.O.A 15-09-2010,QUALIFICATION M.A. B.ED
MORARJI DESAI RESIDENTIAL SCHOOL
KARKALA, UDUPI - 574 118.
121. JYOTHI
W/O ANANTHANAIAKA
AGED ABOUT 37 YEARS
OCC TEACHER SUBJECT KANNADA
QUALIFICATION M.A B.ED,
D.O.A 15-09-2010
MORARJI DESAI RESIDENTIAL SCHOOL
KARKALA, UDUPI - 574 118.
122. JAYALAXSHMI
W/O SATISHCHANDRA
AGED ABOUT 44 YEARS
OCC: TEACHER SUBJECT HINDI
QUALIFICATION M.A B.ED., D.O.A 15-09-2010
MORARJI DESAI RESIDENTIAL SCHOOL
KARKALA, UDUPI - 574 118.
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AND CONNECTED MATTERS
123. SARASWATHI M.P.,
W/O RAVINDRA
AGED ABOUT 36 YEARS
OCC: TEACHER SUBJECT KANNADA
QUALIFICATION M.A. B.ED.,
D.O.A 17-08-2009
MORARJI DESAI ENGLISH MEDIUM
RESIDENTIAL SCHOOL
KOTESHWARA, KUNDAPURA TALUK
UDUPI - 576 222.
124. JAYASHREE
AGED ABOUT 34 YEARS
OCC: TEACHER SUBJECT SOCIAL
QUALIFICATION B.A, D.O.A 15-09-2010
MORARJI DESAI RESIDENTIAL SCHOOL
KOTTESHWARA, KUNDAPURA, UDUPI 576 222.
125. SHANKARA MARATI
AGED ABOUT 34 YEARS
OCC: ASST. PHYSCIAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
HERANJALU KAMBADAKONE
BYNDOOR - 574 118.
126. SETHA
AGED ABOUT 34 YEARS
OCC: ASST. MATHS TEACHER D.O.J 17-09-2010
MORARJI DESAI RESIDENTIAL SCHOOL
HERANJALU KAMBADAKONE
BYNDOOR - 574 118.
127. DAKSHAYANI
W/O RAGHAVENDRA
AGED ABOUT 32 YEARS
OCC: TEACHER SUBJECT ENGLISH
QUALIFIACTION: M.A B.ED, D.O.A 16-02-2009
MORARJI DESAI RESIDENTIAL SCHOOL
HERANJALU KAMBADAKONE
BYNDOOR - 574 118.
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AND CONNECTED MATTERS
128. MARADURU ASHOKA
S/O LAKSHMAPPA M.,
AGED ABOUT 38 YEARS
OCC: TEACHER SUBJECT ENGLISH
D.A.A07- 02- 2009
MORARJI DESAI RESIDENTIAL SCHOOL
NAZEER NAGAR, HARAPANAHALLI TALUK,
DAVANAGERE - 583 127.
129. R. ANAND
S/O LAKSHMAPPA
AGED ABOUT 37 YEARS
OCC: TEACHER SUBJECT ENGLISH
D.O.A 01-06-2009
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL
MANCHEHALLI, HARAPANAHALLI TALUK,
DAVANAGERE - 5832713
130. PARASAPPA K.,
S/O HANUMAPPA
AGED ABOUT 35 YEARS
OCC: TEACHER SUBJECT KANNADA
D.O.A 01-06-2009
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL
MANCHEHALLI, HARAPANAHALLI TALUK
DAVANAGERE 5832713.
131. AKKAMAHADEVI K.,
D/O BASAVARAJAPPA K.,
AGED ABOUT 33 YEARS
OCC: TEACHER SUBJECT HINDI
D.O.A 01-06-2009
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL
MANCHEHALLI, HARAPANAHALLI TALUK
DAVANAGERE 5832713.
132. JYOTHILAXMI
D/O RACHANNA
AGED ABOUT 47 YEARS
OCC: ASST HINDI TEACHER
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
- 101 -
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AND CONNECTED MATTERS
GUNDGURTTI, CHITAPURA TALUK
GULBARGA DIST - 585 105.
133. RAMESH K.,
S/O BABU GOWDA
AGED ABOUT 43 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOLURU, BIDRAHALLI, MUDIGERE TALUK,
CHIKKAMAGALUR DIST. 577 132.
134. CHETAN V.,
S/O VENKATESH
AGED ABOUT 30 YEARS
OCC: ASST. KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KOLURU, BIDRAHALLI, MUDIGERE TALUK,
CHIKKAMAGALUR DIST. - 577 132.
135. THAMMANNA GOWDA B.I.,
S/O IYANNA GOWDA,
AGED ABOUT 46 YEARS
OCC: KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BEGAR SHRINGERI,
CHIKKKAMAGALURU DIST - 577 139.
136. REKHA L.J.,
W/O. GELLESH,
AGED ABOUT 32 YEARS
OCC: ASST KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MUDIGERE TOWN & TALUK,
CHIKKAMAGALUR DIST - 5777132.
137. SHANTHAPPA B.,
S/O. BHAGAPPA,
AGED ABOUT 41 YEARS
OCC: ASST. SOCIAL TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KONAKAL, YADGIRI DIST - 585323.
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AND CONNECTED MATTERS
138. LAKSHMI DEVI
D/O CHENNAPPA GOWDA,
AGED ABOUT 34 YEARS
OCC: ASST. SOCIAL TEHACHER,
KITTURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
WARKANAHALLI,
YADGIRI - 585 221.
139. JAGADISH A.H.
S/O HANUMEGOWDA,
AGED ABOUT 49 YEARS
OCC: ASST. SOCIAL SCIENCE TEAHCER,
MORARJI DESAI RESIDENTIAL SCHOOL,
TATTEKERE, H.N. PURA TALUK,
HASSAN DIST - 573 201.
140. VENUGOPALA
S/O SHIVAIAH,
AGED ABOUT 34 YEARS
OCC: ASST. ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MELLAHALLI GATE, YELANDUR TALUK,
CHAMARAJANAGAR DIST. - 571 101.
141. CHINNAMUTTU
S/O. RAMARU,
AGED ABOUT 35 YEARS
OCC: ASST. KANNADA TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MELLAHALLI GATE, YELANDUR TALUK,L
CHAMARAJANAGAR DIST. - 571 101.
142. SHIVAJYOTHI
W/O. VAGEESH,
AGED ABOUT 37 YEARS
OCC: ASST. SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MEERAKANAHALLI,
HUVINAHADAGALLI TALUK,
BALLARI DIST. - 539 219.
- 103 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
143. RADHA KRISHNA GOWDA A.,
S/O. JATTAPPAGOWDA A.,
AGED ABOUT 31 YEARS
OCC: ASST PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
MACHINA BELATHANGADI TALUK,
DAKSHINA KANNADA DIST. - 574 214.
144. BASAMMA
D/O. BASAPPA,
AGED ABOUT 35 YEARS
OCC: ASST ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HUNASAGI, SHORAPUR TALUK,
YADGIRI DIST - 585 201.
145. DEVENDRAPPA
S/O. SATTAPPA,
AGED ABOUT 36 YEARS
OCC: ASST. DRAWING TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KEMBAVI, SHORAPUR TALUK,
YADGIRI DIST - 585 201.
146. NAGARAJ T.B.,
S/O. BASAVARAJAPPA B.H.,
OCC: ASST. SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
ROTRAY BUILDING BIDRAHALLI,L
MUDIGERE TOWN
CHIKKAMAGALUR DIST. - 577132.
147. SHWETHA M.M.,
D/O. MANJUNATHA M.B.,
AGED ABOUT 36 YEARS
OCC: ASST HINDI TEAHCER,
MORARJI DESAI RESIDENTIAL SCHOOL,
ROTRAY BUILDING BIDRAHALLI,
MUDIGERE TOWN
CHIKKAMAGALUR DIST. - 577 132.
148. RAMESH H.C.,
S/O. CHEENKRA,
- 104 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 34 YEARS
OCC: ASST TEACHER SOCIAL SCINECE,
MORARJI DESAI RESIDENTIAL SCHOOL,
ROTRAY BUILDING BIDRAHALLI,
MUDIGERE TOWN
CHIKKAMAGALURU DIST. - 577 132.
149. UDAY KRISHNA B.,
S/O. K.H. BALAKRISHNAIAH,
AGED ABOUT 30 YEARS
OCC: ASST PHYSICAL EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
ROTRAY BUILDING BIDRAHALLI,
MUDIGERE TOWN,
CHIKKAMAGALUR DIST. - 577 132.
150. SHILPASHREE L.
D/O. K. LINGAIAH,
AGED ABOUT 30 YEARS
OCC: ASST. COMPUTER TEACHER
D.O.J. 22-07-2011,
QUALIFICATION: B.COM, M.COM, DCP,
MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T.NARSIPUR TQ.
MYSURU - 571 120.
151. SOWBHAGYA S.,
W/O. MOHAN N.M.,
AGED ABOUT 34YEARS
OCC: ASST. ENGLISH TEACHER,
QUALIFICATION: B.A., B.ED.,
D.O.J., 13/07/2009,
MORARJI DESAI RESIDENTIAL SCHOOL,
MAHILA VIDHYA PEETA,
NANJANGUD, MYSURU - 571 124.
152. RAMESH K.R.
S/O. RAMAKRISHNE GOWDA,
AGED ABOUT 38 YEARS
OCC: ASST. KANNADA TEACHER,
QUALIFICATION: B.A. B.ED.,
D.O.J. 01/06/2010,
MORARJI DESAI RESIDENTIAL SCHOOL,
- 105 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BASAVANAHALLY,
SOMAWARPET TALUK,
KODAGU - 571 201.
153. GIRISHA E.B.
S/O. BASAVARAJU,
AGED ABOUT 33 YEARS
OCC: ASST. MATHS TEACHER,
QUALIFICATION: B.SC., B.ED.,
D.O.J. 07-09-2009.
MORARJI DESAI RESIDENTIAL SCHOOL,
BASAVANAHALLY,
SOMAWARPET TALUK,
KODAGU - 571 201.
154. MANJU C.P.,
S/O. PUTTANNAIAH,
AGED ABOUT 37 YEARS
OCC: ASST. HINDI TEACHER,
QUALIFICATION: M.A., B.ED.,
D.O.J. 01-10-2009.
MORARJI DESAI RESIDENTIAL SCHOOL,
SOMWARPET TQ.,
KODAGU - 571 201.
155. DODDAIAH S.S
S/O. SHIVAPPA,
AGED ABOUT 40 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER,
QUALIFICATION: M.A. B.PED.,
D.O.J. 08/08/2008.
MORARJI DESAI RESIDENTIAL SCHOOL,
SOMWARPET TQ.
KODAGU - 571 201.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., (PHYSICAL HEARING))
AND
1. STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
- 106 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
VIDHANA SOUDHA,
BENGALURU -01.
2. THE STATE OF KARNTAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY- GRADE-I
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING,
BENGALURU - 0.1
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY
TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE
M.S.BUILDING,
BENGALURU - 01.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT, CUNNINGHAM ROAD,
BENGALURU - 01.
5. THE SECRETARY
SOCIAL WELFARE DEPT,
STATE OF KARNATAKA
VIKAS SOUDHA,
BENGALURU - 01.
6. THE DEPUTY COMMISSIONER
CHITRADURGA
CHITRADURGA DISTRICT - 577 501.
7. THE DEPUTY COMMISSIONER
MANDYA
MANDYA DISTRICT - 577 501.
8. THE DEPUTY COMMISSIONER
MYSURU
MYSURU DISTRICT - 577 501.
9. THE DEPUTY COMMISSIONER
- 107 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BELLARI,
BELLARI DISTRICT - 577 501.
10. THE DEPUTY COMMISSONER
VIJAYAPURA,
VIJAYAPUR DISTRICT - 577 501.
11. THE DEPUTY COMMISSONER
CHIKKAMANGALURU,
CHIKKAMANGALURU DISTRICT - 577 501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, R5 TO R- 11
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DTD4.4.2018 WHICH IS PRODUCED AS
ANNEXURE-H PASSED BY THE R-3; DIRECT THE
RESPOANDENTS TO CONTINUE THE SERVICES OF THE
PETITIONERS TILL THE CASES OF THE PETITIONERS ARE
CONSIDERED FOR REGULARIZATION AND ETC.,
IN WRIT PETITION No.22524 OF 2018
BETWEEN
1. HANUMANTH
S/O BHEEMARAYA,
AGED ABOUT 38 YEARS,
OCC: ASST.KANNADA TEACHER,
QUALIFICATION: M.A.B.ED., D.O.J 12-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
KALEBELAGUNDI TALUK,
- 108 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
YADGIRI DIST. - 585 201.
2. SANNA HANAMANTH
S/O BHEEMARAYA,
AGED ABOUT 32 YEARS,
OCC:ASST.HINDI TEACHER,
QUALIFICATION:M.A. B.ED., D.O.J. 02/09/2011
MORARJI DESAI RESIDENTIAL SCHOOL,
HUNASAGI, SURPUR TALUK,
YADGIRI DIST - 585 201.
3. IBRAHIM
S/O GUDUSAB,
AGED ABOUT 42 YEARS,
OCC:ASST.HINDI TEACHER,
QUALIFICATION:M.A. B.ED.D.O.J. 12-07-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
KALEBELAGUNDI TALUK,
YADGIRI DIST. - 585 201.
4. DINESHACHARI H.B.,
S/O BHASKARACHARI H.K.
AGED ABOUT 37 YEARS,
OCC:ASST. CRAFT TEACHER D.O.J.17-08- 2010
QUALIFICATION:DIPLOMA HORTICULTURE,
MORARJI DESAI RESIDENTIAL SCHOOL,
KUDIGE, SOMARPET TALUK,
KODAGU DIST. - 571 232.
5. LAKSHMANE GOWDA Y.S
S/O SOMASHEKARA,
AGED ABOUT 32 YEARS,
OCC:ASST. CRAFT TEACHER,
D.O.J.17-09-2007
QUALIFICATION:DIPLOMA HORTICULTURE,
MORARJI DESAI RESIDENTIAL SCHOOL,
S.HOSKOTE, NANJANGUD TALUK,
MYSURU DIST. - 571 129.
6. KAREPPA
S/O NARASAPPA,
AGED ABOUT 36 YEARS,
OCC:ASST.MATHEMATICS TEACHER,
- 109 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
QUALIFICATION:MSC, B.ED, D.O.J.01-06-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
KALEBELAGUNDI TALUK,
YADGIRI DIST. - 585 201.
7. KRISHNA D.H.,
S/O HUCHIAH,.
AGED ABOUT 42 YEARS,
OCC:ASST.CRAFT TEACHER, D.O.J 09-06-2009
QUALIFICATION:DIPLOMA HORTICULTURE,
MORARJI DESAI RESIDENTIAL SCHOOL,
MALLIPATANA, ARKALGUD TALUK,
HASSAN - 573 102.
8. SWARNAVATHI
W/O RAJAN,
AGED ABOUT 37 YEARS,
OCC:ASST.COMPUTER TEACHER,
D.O.J. 03-07-2008,
QUALIFICATIONLDIPLOMA IN COMPUTER,
PROGRAM & SYSTEM MANAGEMENT,
HARDWARE & NETWORKING AUTOCRAT
AND CIVIL ENGINEER,
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
SOLEGRAMA HOBLI,
K.R.NAGAR TALUK,
HABSUR - 577 132.
9. DEVINDRAPPA
S/O BALAPPA,
AGED ABOUT 43 YEARS,
OCC:ASST.DRAWING TEACHER,
D.O.J 12-07-2010
QUALIFICATION:D.M.C. DIPLOMA A.M.,
MORARJI DESAI RESIDENTIAL SCHOOL,
KALEBELAGUNDI TALUK,
YADGIRI DIST. - 585 201.
10. PUSHAPAVATHI
D/O SIDDILINGAPPA,
AGED ABOUT 36 YEARS,
OCC:ASST.SOCIAL SCIENCE TEACHER,
D.O.J. 01-08-2008
- 110 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
QUALIFICATION:B.A. B.ED.,
MORARJI DESAI RESIDENTIAL SCHOOL,
KALEBELAGUNDI TALUK,
YADGIRI DIST - 585 201.
11. SHARANABASAPPA CHANDRAPPA DODAMANI
S/O CHANDAPPA,
AGED ABOUT 37 YEARS,
OCC:ASST.DRAWING TEACHER,
QUALIFICATION: 5 YEARS ART MASTER DIPLOMA,
5 YEARS DRAWING & PAINTING DIPLOMA,
D.O.J.02-06-2008
MORARJI DESAI RESIDENTIAL SCHOOL,
TAKKALAKI BASAVAN BAGEWADI TALUK,
VIJAYAPUR - 586 203.
12. SIDDANAGOUD
S/O MADIVALAPPA,
AGED ABOUT 42 YEARS,
OCC:ASST.DRAWING TEACHER,
QUALIFICATION:D.M.C. A.M.DIPLOMA,.
D.O.J.22-07-2009
MORARJI DESAI RESIDENTIAL SCHOOL,
LINGERI STATION,
YADGIRI - 585 201.
13. PRAKASH
S/O BASAPPA KUDAGI,
AGED ABOUT 36 YEARS,
OCC:ASST.DRAWING TEACHER,
D.O.J. 16/07/2011
QUALIFICATION:5 YEARS ART MASTER DIPLOMA,
5 YEARS DRAWING & PAINTING DIPLOMA,
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
KOLLAR, B.BAGEWADI TALUK,
VIJAYAPUR - 586 203.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., ADVOCATE (PHYSICAL HEARING))
- 111 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY-GRADE-1,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING,
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING, BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT,
CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT,
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
CHITRADURGA,
CHITRADURGA DISTRICT - 577 501.
7. THE DEPUTY COMMISSIONER
MANDYA,
MANDYA DISTRICT - 571 404.
8. THE DEPUTY COMMISSIONER
MYSURU ,
MYSURU DISTRICT - 570 001.
- 112 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
9. THE DEPUTY COMMISSIONER
BELLARI,
BELLARI DISTRICT - 539 219.
10. THE DEPUTY COMMISSIONER
VIJAYAPURA,
VIJAYAPURA DISTRICT - 586 101.
11. THE DEPUTY COMMISSIONER
CHIKKAMANGALURU,
CHIKKAMANGALURU DISTRICT - 577 101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3,
R5 TO R- 11 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADV. FOR
SRI.NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DATED 16.05.2018 WHICH IS PRODUCED
AS ANNEXURE-L PASSED BY THE RESPONDENT NO.4; QUASH
ORDER DATED 4.4.2018 WHICH IS PRODUCED AS ANNEXURE-
H PASSED BY THE RESPONDENT NO.4; AND ETC.,
IN WRIT PETITION No.22766 OF 2018
BETWEEN
1. MANJUNTHA H.B.,
S/O. BALAVAMNAYAKA H.S.,
AGED ABOUT 34 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER,
QUALIFICATION: B.A. B.P.ED.,
D.O.J. 01-06-2011.
- 113 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
BEBSUR, K.R. NAGAR TALUK,
MYSURU DIST. - 577 210.
2. LAXMANA H.T.
S/O. THIMMEGOWDA,
AGED ABOUT 36 YEARS
OCC: ASST. KANNADA TEACHER,
QUALIFICATION: M.A. B.ED.,
D.O.J., 22-06-2011,
MORARJI DESAI RESIDENTIAL SCHOOL,
RAMPURA, SALOGRAMA, K.R. NAGAR TALUK,
MYSURU DIST. - 577 211.
3. THIRTHAKUMARA K.S.
S/O. SHIVARAMU.C,
AGED ABOUT 37 YEARS
OCC: ASST. SOCIAL SCIENCE TEACHER,
QUALIFICATION: M.A. B.ED.,
D.O.J - 01/06/2011.
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
DHARMAPURA, HUNSURU TALUK,
MYSURU DIST.- 577 211.
4. SMT. ASHARANI B.S.
W/O. MANJUNATH K.N.,
AGED ABOUT 33 YEARS
OCC: ASST. ENGLISH TEACHER,
D.O.J 01-06-2011.
QUALIFICATION: M.A. B.ED.,
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
DHARMAPURA, HUNSURU TALUK,
MYSURU DIST. - 577 211.
5. PRAKASHA
S/O. DASASHETTY,
AGED ABOUT 50 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER,
D.O.J 15/08/2005.
QUALIFICATION: B.PED.,
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
DHARMAPURA, HUNSURU TALUK,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
MYSURU DIST. - 577 211.
6. RAVIPRAKASHA B.S.,
S/O. B.P. SHIVASWAMY,
AGED ABOUT 38 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER,
QUALIFICATION: B.A. B.PED.
D.O.J-12/08/2005,
MORARJI DESAI RESIDENTIAL SCHOOL,
RAMPURA K.R. NAGARA TALUK,
MYSURU DIST. - 577 211.
7. RAJANNA N.,
S/O. NAGANNA,
AGED ABOUT 50 YEARS
OCC: ASST. CRAFT & PHYSICAL
EDUCATION TEACHER,
D.O.J. - 03/07/2008,
QUALIFICATION: B.A. P.ED.,
MORARJI DESAI RESIDENTIAL SCHOOL,
BADAVANAHALLI, MADUGIRI TALUK,
TUMAKURU - 572 130.
8. SMT. BHAVANI H.B.,
W/O. MAHESHA H.P.,
AGED ABOUT 41 YEARS
OCC: ASST. HINDI TEACHER
D.O.J. 09/07/2009.
QUALIFICATION: B.A. B.ED.,
HINDI B.ED.,
MORARJI DESAI RESIDENTIAL SCHOOL,
RAMPURA, SALIGRAMA,
K.R. NAGAR TALUK,
MYSURU - 577 211.
9. CHAYADEVI G.,
W/O. GOVINDANAIAKA,
AGED ABOUT 36 YEARS
OCC: ASST. ENGLISH TEACHER,
D.O.J. 07/06/2008.
QUALIFICATION: B.A. B.ED.,
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
H.D. KOTE (K. BELATHURU),
MYSURU DIST - 585201.
10. MAHADEVA D.G.
S/O. GOVINDAIAH,
AGED ABOUT 33 YEARS
OCC: ASST. SOCIAL SCIENCE TEACHER
D.O.J. 01-11-2009.
QUALIFICATION: B.A. B.ED.,
MORARJI DESAI RESIDENTIAL SCHOOL,
KAGGUNDI, PERIYAPATNA TALUK,
MYSURU DIST. - 577210.
11. SANNACHIKKAIAH
S/O. DEVAIAH,
AGED ABOUT 52 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER,
QUALIFICATION: B.A. B.P.ED.
D.O.J. 20-07-2011.
MORARJI DESAI RESIDENTIAL SCHOOL,
KAGGUNDI, PERIYAPATANA TALUK,L
MYSURU DIST. - 577 210.
12. KALASWAMY
S/O. MADHANAYAK,
AGED ABOUT 46 YEARS
OCC: ASST. CRAFT TEACHER,
QUALIFICATION: PUC HORTICULATURE,
D.O.J. 01-06-2011.
MORARJI DESAI RESIDENTIAL SCHOOL,
AUTHARA SANTHE, H.D. KOTE,
MYSURU - 577 214.
13. PALLAVI G.N.
W/O. P.D. KRISHNE GOWDA,
AGED ABOUT 38 YEARS
OCC: ASST. ENGLISH TEAHCER,
D.O.J. 01/07/2010.
QUALIFICATION: M.A. B.ED.,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
HEGGADIHALLI, HIRISAVE,
C.R. PATANA TALUK,L
- 116 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HASSAN - 577 101.
14. KEMPEGOWDA B.D.
S/O. DODDEGOWDA,
AGED ABOUT 52 YEARS
OCC: ASST. KANNADA TEACHER,
D.O.J. 02/06/2008,
QUALIFICATION: B.A. B.ED.,
MORARJI DESAI RESIDENTIAL SCHOOL,
KUNDURMATA, DANDIGANAIHALLI,
C.R. PATNA, HASSAN - 577 101.
15. MOUNA D.D.,
W/O. MANJUNATH,
AGED ABOUT 33 YEARS
OCC: ASST. HINDI TEACHER,
D.O.J. 31/10/2009.
QUALIFICATION M.A. B.ED.,
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
HEGGADIHALLI, HIRISAVI,
C.R. PATNA, HASSAN - 577 101.
16. CHIRANJEEVI K.R.
S/O. RANGAPPA,
AGED ABOUT 34 YEARS
OCC: ASST. MATHS TEACHER,
QUALIFICATION: M.SC. B.ED.,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
HEGGADIHALLI, HIRISAVE,
C.R PATNA, HASSAN - 577 101.
17. LEELAVATHI D.,
D/O. DEVAIAH,
AGED ABOUT 35 YEARS
QUALIFICATION: M.A.
COMPUTER DIPLOMA,
D.O.J. 01/06/2008.
MORARJI DESAI RESIDENTIAL SCHOOL,
AUTHARA SANTHE, H.D. KOTE,
MYSURU - 577 210.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
18. CHANDRAKALA K.
W/O. UMESH N.N.,
AGED ABOUT 42 YEARS
OCC: ASST. HINDI TEACHER,
QUALIFICATION: B.A. B.ED.,
D.O.J. 02/11/2009.
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
KONANURU, ARKALGUDU,
HASSAN - 577 102.
19. JYOTHI .N
W/O. DEVARAJU .D.H.,
AGED ABOUT 32 YEARS
OCC: ASST. SOCIAL SCIENCE TEACHER,
QUALIFICATION: B.A. B.ED.,
D.O.J. 02-11-2009.
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
KONANURU, ARKALGUDU,
HASSAN - 577 102.
20. NANJUNDASWAMY D.C.,
S/O LATE CHIKKANANJEGOWDA,
AGED ABOUT 45 YEARS
OCC: ASST SOCIAL SCIENCE TEACHER,
QUALIFICATION B.A. B.ED D O J 01-06-2011
MORARJI DESAI RESIDENTIAL SCHOOL
BERYA, K.R.NAGAR TALUK, MYSURU - 577 210.
21. DWARKESHA
S/O MADHAPPA
AGED ABOUT 43 YEARS
OCC: ASST. CRAFT TEACHER
D O J - 01-07-2011
QUALIFICATION P U C HORTICULTURE
MORARJI DESAI RESIDENTIAL SCHOOL
DODDAHUNDI, JAYPURA HOBLI,
MYSURU - 577 121.
22. PRAKASH A.P.,
S/O PUTTASWAMY
- 118 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 43 YEARS
OCC: ASST. CRAFT TEACHER,
D O J 01-06-2011
QUALIFICATION : P.U.C. HORTICULTURE,
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
H.D.KOTE, MYSURU - 577 210.
23. RAJU K.,
S/O KADAGAJJIMARA
AGED ABOUT 33 YEARS
OCC: ASST. SOCIAL
SCIENCE TEACHER
QUALIFICATION : M.A. B.ED.,
D O J -12-11-2007
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
H.D.KOTE, MYSURU - 577 210.
24. SUNDARA C.R.,
S/O RAMEGOWDA
AGED ABOUT 43 YEARS
OCC: ASST PHYSICAL
EDUCATION TEACHER
QUALIFICATION B.A. B.P.ED.,
D O J - 01-06-2010
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
H.D.KOTE, MYSURU - 577 210.
25. RAJESH G.B.,
S/O BALAKRISHNA
AGED ABOUT 30 YEARS
OCC: ASST. MATHEMATICS TEACHER
QUALIFICATION B.SC B.ED.,
D O J : 11-12-2009
MORARJI DESAI RESIDENTIAL SCHOOL
PANJA SULLIA TALUK
DAKSHINA KANNADA DISTRICT - 574 247.
26. SAVITHA R.B.,
D/O BUDDA NAIK
AGED ABOUT 34 YEARS
- 119 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC: ASST. SOCIAL SCIENCE TEACHER
QUALIFICATION : B.A B.ED.,
D O J - 16-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL
PANJA SULLIA TALUK
DAKSHINA KANNADA DISTRICT - 574 247.
27. PREMAKUMARA T.,
S/O THIPPESWAMY
AGED ABOUT 34 YEARS
OCC: ASST. PHYSICAL EDUCATION TEACHER
QUALIFICATION : B.A, B.P.ED.,
D O J - 02.06.2010
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
HULIKUNTE, KORATAGERE
TUMAKURU - 572 129.
28. MANJUANTHA N.S.,
S/O SIDDAPPA N.K.,
AGED ABOUT 47 YEARS
OCC: ASST. HINDI TEACHER
QUALIFICATION: M.A. B.ED.,
D O J 23-11-2008
MORARJI DESAI RESIDENTIAL SCHOOL
BYCHAPURA, CHIKKANAHALLI POST
KORATAGERE TALUK
TUMAKURU - 572 121.
29. MANJUNATHA B.N.,
S/O NARASARAJU
AGED ABOUT 33 YEARS
OCC: PHYSICAL EDUCATION TEACHER
QUALIFICATION : B.A., B.P.ED.,
D O J - 15-12-2008
MORARJI DESAI RESIDENTIAL SCHOOL
BYCHAPURA, CHIKKANAHALLI POST
KORATAGERE TALUK
TUMAKURU - 572 121.
30. MAHESH M.,
S/O MUDDANKE GOWDA K.M.,
AGED ABOUT 35 YEARS
- 120 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC: ASST. COMPUTER TEACHER
QUALIFICATION : B.SC D O J 01-06-2011
MORARJI DESAI RESIDENTIAL SCHOOL
SOMAHALLI, NAGAMANGALA TALUK
MANDYA - 571 434.
31. K.S.GANESH
S/O K.V.SATHYNANDA
AGED ABOUT 42 YEARS
OCC: ASST. MATHS TEACHER
QUALIFICATION : M.A. B.ED
D O J : 01-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL
SONDUR TALUK,
BELLARY DISTRICT - 572 121.
32. H.BASAVARAJ
S/O ANJENAPPA
AGED ABOUT 35 YEARS
OCC: ASST KANNADA TEACHER
D O J 01-06-2010
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOOL
KAKNURU CHANAGIRI TQ
DAVANGERE - 577 310.
33. POOJARAMANJUNATHA
S/O PUJARAHANUMANTHAPPA
AGED ABOUT 36 YEARS
OCC: ASST HINDI TEACHER
D O J 01-06-2010
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
H.KADADAKATTE, HONAHALLI TQ.,
DAVANAGERE - 577 310.
34. RAGHAVENDHRA H.S.,
S/O SRINIVASAIAH
AGED ABOUT 35 YEARS
D O J 06-06-2010
OCC: ASST MATHEMATICS TEACHER
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
- 121 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KAKNURU CHANAGIRI TQ.,
DAVANGERE - 577 310.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY - GRADE-I,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING,
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING,
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT, CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
CHITRADURGA,
CHITRADURGA DISTRICT - 577 501.
- 122 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
7. THE DEPUTY COMMISSIONER
MANDYA,
MANDYA DISTRICT - 571 404.
8. THE DEPUTY COMMISSIONER
MYSURU
MYSURU DISTRICT - 570 001.
9. THE DEPUTY COMMISSIONER
BELLARI,
BELLARI DISTRICT - 539 219.
10. THE DEPUTY COMMISSIONER
VIJAYAPURA,
VIJAYAPURA DISTRICT - 586 101.
11. THE DEPUTY COMMISSIONER
CHIKKAMANGALURU
CHIKKAMANGALURU DISTRICT - 577101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, R5 TO R11
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DATED 16.05.2018 WHICH IS PRODUCED
AS ANNEXURE-L PASSED BY THE RESPONDENT NO.4; QUASH
ORDER DATED 4.4.2018 WHICH IS PRODUCED AS ANNEXURE-
H PASSED BY THE RESPONDENT NO.3 AND ETC.,
IN WRIT PETITION No.22892 OF 2018
BETWEEN
- 123 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
1. RAJU P.,
S/O PUTTARAMAIAH
AGED ABOUT 43 YEARS,
WORKING AS COMPUTER TEACHER
AT KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
CHANNAPATNA TOWN
RAMANAGARA DISTRICT - 562 160.
2. RAGHUKUMAR C.,
S/O LATE CHANDRAPPA
AGED ABOUT 36
WORKING AS MATHS TEACHER
KRCRS HULIKATTE, MAGADI
RAMANAGARA DISTRICT.
3. PADEEP KUMAR V.D.,
S/O DEVARAJU
AGED ABOUT 31 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
B C KEMPEGOWDA CIRCLE
RAMANAGARA TOWN
RAMANAGARA DISTRICT - 562 159.
4. NALINI M.,
D/O BASAVARADYA
AGED ABOUT 47 YEARS,
WORKING AS HINDI TEACHER
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL
BEGUR, GUNDLUPET TALUK
CHAMARAJANAGAR - 571 109.
5. SANDYA AGERA
D/O BAPTIST AGERA
AGED ABOUT 43 YEARS,
WORKING AS HINDI TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
ANANDAGIRI THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT.
- 124 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. SHASHIDHARA GOWDA R.,
S/O RAMANNA
AGED ABOUT 49 YEAR,
WORKING AS MATHEMATICS TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
B C H GOLLAHALLI, BAIRAMANGALA
RAMANAGARA TALUK AND DISTRICT - 562 109.
7. PATIL B.K.,
S/O RUDRAPPA
AGED ABOUT 37 YEAR,
WORKING AS PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
ST BOMMANAKATTE, HOLALKERE TALUK
CHITRADURGA DISTRICT - 577 529.
8. JOTHEPPA
S/O GURUNATH
AGED ABOUT 34 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
S C HULSOOR, BASAVAKALYANA TALUK
BIDAR DISTRICT - 585 414.
9. NARESH
S/O SHIVABASAPPA
AGED ABOUT 46 YEARS
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
S C HULSOOR, BASAVANAKALYANA TALUK
BIDAR DISTRICT - 585 414.
10. KANTEPPA
S/O SIDDARAMAPPA
AGED ABOUT 38 YEARS,
WORKING AS PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
S C HULSOOR, BASAVANAKALYANA TALUK
BIDAR DISTRICT - 585 414.
11. SANJEEV KUMAR
S/O HANMANTH
AGED ABOUT 34 YEARS,
- 125 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
S C HULSOOR, BASAVANAKALYANA TALUK
BIDAR DISTRICT - 585 414.
12. MAMMADEVI
D/O BHAKTHAVATSALA
AGED ABOUT 34 YEARS,
WORKING AS PRINCIPAL
KRCR SCHOOL
BHALKI TOWN, BIDAR - 575 414.
13. SHIVAKUMAR K.B.,
S/O BASAVARAJAPPA
AGED ABOUT 36 YEARS
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
SC BEGURMARADI SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT-577 427.
14. KIRAN KUMAR A.H.,
S/O SADASHIVAPPA
AGED ABOUT 48 YEARS,
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
SC BEGURMARADI,
SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 427.
15. BADRINARAYANA H.P.,
S/O PEERYANAIKA
AGED ABOUT 47 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
VATAGARU THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT - 577 432.
16. PATHALINGAPPA P.,
S/O PATHAPPA M.,
AGED ABOUT 32 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
ST CHALLAKERE TOWN
- 126 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA - 577 522.
17. KALLESH K.G.,
S/O K.G.SOMASHEKHAR
AGED ABOUT 34 YEARS,
WORKING AS PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
SC KOGUNDE, CHITRADURGA TOWN
AND DISTRICT - 577 501.
18. MOHAMMED RASOOL C.,
S/O CHAMAN SAB
AGED ABOUT 32 YEARS
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
HANUMANTHA DEVARA KANIVE
HOLALKERE TALUK
CHITRADURGA DISTRICT - 577 562.
19. B.M.THIPPESWAMY
S/O B.T. MALLIKARJUNAPPA
AGED ABOUT 33 YEARS,
WOKRING AS COMPUTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BOMMANAKATTE HOLALKERE TLAUK
CHITHRADURGA DISTRICT - 577 526.
20. SAVITHA H.K.,
D/O H V KRISHNAMURTHY
AGED ABOUT 34 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
PAVAGADA ROAD, CHALKERE
CHITHRADURGA DISTRICT - 577 526.
21. CHANDRA NAIK
S/O NAGANAIK
AGED ABOUT 33 YEARS,
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
HAKKALI, SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 427.
- 127 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
22. VIRUPAKSHAPPA
S/O RUDRESH GOWDA
AGED ABOUT 33 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BEGURU, MARADI SHIKARIPURA TALUK
SHIVAMOGGA DISTRICT - 577 427.
23. SHARADAMMA N.,
D/O NAGAPPA
AGED ABOUT 33 YEARS
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
VATAGARU, DEVANGIPOST
THIRTHAHALLI (T)
SHIVAMOGGA DIST. -5 77 203.
24. K.S. CHANDRU
S/O SIDDEGOWDA
AGED ABOUT 42 YEARS,
WORKING AS COMPUTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
SRI MARADILINGESHWARA TEMPLE
MARGONAHALLI, A.B.HALLI POST
K.R.PET TQ
MANDYA DIST - 571 426.
25. H.MAHESH
S/O H.V.HONNEGOWDA
AGED ABOUT 50 YEARS,
WORKING AS MATHS TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
SRI MARADILINGESHWARA TEMPLE
MARGONAHALLI, A B HALLI POST
K R PET TQ, MANDYA DIST - 571 426.
26. CHANDRASHEKARA
S/O ANKAIAH
AGED ABOUT 47 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BACHANAHALLI MALAVALLI TALUK
MANDYA DISTRICT - 571 430.
- 128 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
27. SIDDEGOWDA C.,
S/O CHIKKALINGAIAH
AGED ABOUT 51 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
CHAKKERE, CHANNAPATNA TALUK
RAMANAGARA DISTRICT.
28. GOUTAM
S/O VISHWANATHRAO WANKHEDE
AGED ABOUT 38 YEARS,
WORKING AS ENGLISH ASSISTANT TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KONMELKONDA TQ; BHALKI DIST
BIDAR - 585 411.
29. SIDDARAJU D.N.,
S/O NANJAIAH C.,
AGED ABOUT 34 YEARS,
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BACHANAHALLI MALAVALLI TALUK
MANDYA DISTRICT - 571 430.
30. SHASHIKALA M.N.,
D/O H.NANJUNDAIAH
AGED ABOUT 33 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BACHANAHALLI MALAVALLI TALUK
MANDYA DISTRICT - 571 430.
31. SHANTHAKUMARI C.,
D/O CHINTHAMANI
AGED ABOUT 49 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MENUKAMANAHALLI, GUNDALPET TALUK
CHAMARAJANAGARA - 571 109.
32. CHANDRU
S/O MANASA NAYKA
- 129 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 35 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MENUKAMANAHALLI, GUNDALPET TALUK
CHAMARAJANAGARA DISTRICT - 571 109.
33. NIRMALA
D/O K.NANJUNDASAWMY
AGED ABOUT 44 YEARS,
WORKING AS HINDI TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
MENUKAMANAHALLI, GUNDALPET TLAUK
CHAMARAJANAGARA DISTRICT - 571 109.
34. POORNACHANDRA B.T.,
S/O TYAGARAJU
AGED ABOUT 34 YEARS,
WORKING AS PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BACHANAHALLI, MALAVALLI TALUK
MANDYA DISTRICT - 571 430.
35. PUSHPPAVATHI
D/O RAJANNA
AGED ABOUT 31 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
V V PURA, HIRIYUR TALUK
CHITHRADURGA DISTRICT.
36. SHIVAKUMAR N.S.,
S/O SUBBARAYAPPA
AGED ABOUT 34 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KONEHALLI, TIPTUR TAUK
TUMAKURU DISTRICT - 572 202.
37. DEEPAK M.S.,
S/O SHIVAIAH
AGED ABOUT 38 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
- 130 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KONEHALLI, TIPTUR TALUK
TUMAKURU DISTRICT - 572 202.
38. SATHYAVATHI D.,
S/O HANUMANTHARAYAPPA
AGED ABOUT 34 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BUVANAHALLI, SIRA TALUK
TUMAKURU DISTRICT - 572 137.
39. INDRAMMA
W/O SGANTHAKUMARA
AGED ABOUT 47 YEARS,
WORKING AS HINDI TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BUVANAHALLI SIRA TALUK
TUMAKURU DISTRICT - 572 137.
40. KAMANNA B.,
S/O BADAPPA
AGED ABOUT 35 YEARS,
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BUVANAHALLI, SIRA TALUK
TUMAKURU DISTRICT - 572 137.
41. AMBUJA N.M.,
W/O HANUMANTHARAJU N.,
AGED ABOUT 34 YEARS,
WORKING AS MATHS TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
CHIKKANAYAKANAHALLI, SIRA TALUK
TUMAKURU DISTRICT - 572 125.
42. NAGARAJU M.,
S/O MALLAPPA
AGED ABOUT 38 YEARS,
WORKING AS ENGLISH TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BADAVANAHALLI, DIDDERI MADUGIRI TALUK
TUMAKUR DISTRICT - 572 112.
- 131 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
43. SARSWATHI
W/O SURESH
AGED ABOUT 54 YEARS
WORKING AS HINDI TEACHER
KRCR SCHOOL ST
BEDATHUR NILAKAMANAHALLI
MADUGIRI TLAUK
TUMAKURU DISTRICT - 572 133.
44. SATHYABAMA
W/O RANGANATH K.R.,
AGED ABOUT 42 YEARS,
WORKING AS HINDI TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KONEHALLI, TIPTUR TALUK
TUMAKURU DISTRICT - 572 202.
45. NANDINI K.S.,
S/O UMESH M.K.,
AGED ABOUT 33 YEARS,
WORKING AS KANNADA TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
KONEHALLI, TIPTUR TALUK
TUMAKURU DISTRICT - 572 202.
46. SABBANNA I. DALWAI
S/O IRAGANTEPPA
AGED ABOUT 39 YEARS
WORKING AS PHYSICAL EDUCATION TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BHUVANAHLLI SIRA
SIRA TALUK
TUMAKURU - 572 137.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI ANAND R.B., (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY
VIDHANA SOUDHA
- 132 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY
/UNDER SECRETARY- GRADE-I
DEPARTMENT OF SOCIAL WELFARE,
VIKASA SOUDHA
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE
M S BUILDING,
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT,
CUNNINGHAM ROAD
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.,
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 560 001.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, AND R5
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 4.4.2018 WHICH HAS BEEN
PRODUCED AS ANNEXURE-L PASSED BY THE RESPONDENT
- 133 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
NO.3 AS ARBITRARY, ILLEGAL, ILLOGICAL AND VIOLATIVE OF
ARTICLES 14 AND 16 OF CONSTITUTION OF INDIA; AND ETC.,
IN WRIT PETITION No.23060 OF 2018
BETWEEN
1. SRI MURUGESH BHIMAPPA DHAVALESHWAR
AGED ABOUT 37 YEARS
WORKING AS PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
KATAKOL, RAMADURG TALUK
BELAGAVI DISTRICT - 591 114.
2. SRI YAMANAPPA BHIMAPPA BHAJANTRI
AGED ABOUT 41 YEARS
WORKING AS ASSISTANT
PHYSICAL EDUCATION TEACHER
KITTUR RANI CHANNAMMA RESIDENTIAL
HIGH SCHOOL, CHOLAGUDDA BADAMI TALUK,
BAGALKOTE DISTRICT - 587 203.
3. SRI BAPURAO GOPAL KOTANKAR
AGED ABOUT 35 YEARS
WORKING AS ASSISTANT
MATHEMATICS TEACHER
KITTUR RANI CHANNAMMA
RESIDENTIAL HIGH SCHOOL
CHIKKAMUCHCHAGUDDA
BADAMI TALUK
BAGALKOT DISTRICT - 587 203.
4. SMT.RANGAVVA MADAR
AGED ABOUT 32 YEARS
WORKING AS ASSISTANT KANNADA TEACHER
KITTUR RANI CHANNAMMA
RESIDENTIAL HIGH SCHOOL
CHIKKAMUCHCHAGUDDA
BADAMI TALUK
BAGALKOT DISTRICT - 587 203.
- 134 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
5. SRI HARIPRASAD N.J.,
S/O JAYANNA N.,
AGED ABOUT 30 YEARS
WORKING AS PHYSICAL
EDUCATION TEACHER
KITTUR RANI CHANNAMMA
RESIDENTIAL HIGH SCHOOL
CHALLAKERE
CHITRADURGA DISTRICT - 577 533.
6. SRI MURALI MOHAN NAIK P.,
S/O B.K.NAIK
AGED ABOUT 38 YEARS
WORKING AS COMPUTER SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
PAVAGADA ROAD, CHALLAKGERE
CHITRADURGA DISTRICT - 577 522.
7. SMT.GADIGEVVA MALLAKAPPA KATNUR
AGED ABOUT 36 YEARS
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
JAKKANAKATTI, SHIGGAON TALUK
HAVERI DISTRICT - 581 113.
8. SRI SUKHADEV SANGAPPA KATTIMANI
AGED ABOUT 34 YEARS
WORKING AS SOCIAL SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
BAGEVADI (TAKKALAAKI )
BASAVANA BAGEWADI TALUK
BIJAPUR DISTRICT - 586 216.
9. SRI SANGAPPA REVAPPA BIRUNAGI
AGED ABOUT 33 YEARS
WORKING AS PHYSICAL
EDUCATION TEACHER
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL, KOLAR,
BASAVANA BAGEWADI TALUK
BIJAPURA DISTRICT - 586 210.
... PETITIONERS
- 135 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI V.LAKHMINARAYANA, SR.ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY /
UNDER SECRETARY - GRADE - I
DEPARTMENT OF SOCIAL WELFARE
M S BUILDING
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT
DEPARTMENT OF SOCIAL WELFARE
M S BUILDING
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT
CUNNINGHAM ROAD, BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL OF WELFARE DEPT.,
STATE OF KARNATAKA
VIKAS SOUDA
BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
BELGAVI DISTRICT
BELGAVI, BELGAVI DISTRICT.
7. THE DEPUTY COMMISSIONER
BAGALKOT DISTRICT
BAGALKOT, BAGALKOT DISTRICT.
- 136 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
8. THE DEPUTY COMMISSIONER
CHITRADURGA DISTRICT
CHITRADURGA, CHITRADURGA DISTRICT.
9. THE DEPUTY COMMISSIONER
HAVERI DISTRICT, HAVERI,
HAVERI DISTRICT.
10. THE DEPUTY COMMISSIONER
BIJAPURA DISTRICT
BIJAPURA, BIJAPURA DISTRICT.
11. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
BELGAVI, BELGAVI DISTRICT.
12. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
BAGALKOT, BAGALKOT DISTRICT.
13. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
CHITRADURGA, CHITRADURGA DISTRICT.
14. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
HAVERI, HAVERI DISTRICT.
15. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
BIJAPURA, BIJAPURA DISTRICT.
16. THE DISTRICT OFFICER
BACKWARD CLASS,
SCHEDULED TRIBE AND
SOCIAL WELFARE DEPARTMENT
BELGAVI, BELGAVI DISTRICT.
17. THE DISTRICT OFFICER
BACKWARD CLASS,
SCHEDULED TRIBE AND
SOCIAL WELFARE DEPARTMENT
BAGALKOT, BAGALKOT DISTRICT.
- 137 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
18. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE AND
SOCIAL WELFARE DEPARTMENT
CHITRADURGA, CHITRADURGA DISTRICT.
19. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
HAVERI, HAVERI DISTRICT.
20. THE DISTRICT OFFICER
BACKWARD CLASS SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
BIJAPURA, BIJAPURA DISTRICT.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, AND R5 TO R10,
R16 TO R20 (PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4;
R11, 13, 14, 15 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 4.4.2018 WHICH HAS BEEN
PRODUCED AS ANNEXURE-L PASSED BY THE RESPONDENT
NO.3 AS ARBITRARY, ILLEGTAL, ILLOGICAL AND VIOLATIVE OF
ARTICLES 14 AND 16 OF CONSTITUTION OF INDIA; AND ETC.,
IN WRIT PETITION No.23122 OF 2018
BETWEEN
1. SMT. DARSHANA. M.,
D/O. MARANNA,
AGED ABOUT 37 YEARS,
OCC: ENGLISH/SOCIAL SCIENCE TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
- 138 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
V.V. PURA, HIRIYUR TALUK,
CHITRADURGA DIST.
2. SRI. NAGARAJA H.
S/O. HANUMANTHAPPA,
AGED ABOUT 38 YEARS,
OCC: COMPUTER TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
V.V.PURA, HIRIYUR TALUK,
CHITRADURGA DIST.
3. SRI. GURURAJ VEERABHADRAPPA GHATTAD
AGED ABOUT 36 YEARS,
OCC: SCIENCE TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
MELLIGERI, TQ. MUDHAL, DIST. BAGALKOT.
4. SRI. VENKAPPA CHINNAPPA BALULAD
AGED ABOUT 32 YEARS,
OCC: MATHEMATICS TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
MELLIGERI, TQ. MUDHAL,
DIST. BAGALKOT.
5. SRI. MOHAN RUPALEPPA KARABARI
AGE ABOUT 35 YEARS,
OCC: KANNADA LANGUAGE ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
MELLIGERI, TQ. MUDHAL,
DIST. BAGALKOT.
6. SRI. SHRIRAMACHANDRA
S/O. TIMMAPPA KATTIMANI,
AGED ABOUT 35 YEARS,
OCC: MATHEMATICS TEACHER,
GOVT. MORARJI DESAI RESIDENTIAL SCHOOL,
HUNASAGI, TQ. HUNASAGI,
DIST. YADAGIRI.
7. SRI. CHANDRU SHANKRAPPA RATHOD
AGE ABOUT 36 YEARS
OCC: HINDI ASSISTANT TEACHER,
GOVT. MORARJI DESAI RESIDENTIAL SCHOOL,
- 139 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DARIGUDDA (UKKINAL), TQ. SHAHAPURA,
DIST. YADAGIRI.
8. SRI. MALATESH HANUMANTHAPPA HULLUR
AGE ABOUT 43 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
SHIDENUR, BADGI TQ.
HAVERY DIST.
9. SRI. MOHAMMED GULZAR PASHA
AGE ABOUT 35 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T.NARSIPURA TQ.
MYSURU DIST.
10. KAVITHA HARAPANAHALLI
W/O SHIVARUDRA GOWDA
AGE ABOUT 36 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
CHORNUR, SOUNDNUR TQ.
BALLARY DIST.
11. SRI. B. THIPPESWAMY
S/O. T.G. BASAVARADHYA,
AGED ABOUT 48 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
CHIKKANAHALLY, KALLAMBELLA(HO),
SIRA TQ., TUMKUR DIST.
12. SMT. THRIVENI S.
W/O. PRABHAKARA D.,
AGED ABOUT 43 YEARS,
OCC: HINDI ASSISTANT TEACHER,
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
AIMANGALA, HIRIYUR TQ. CHITRADURGA DIST.
13. SRI. MOHAMED SHAKEEL N.M.
S/O. MOHAMED ALIJAN N.S,
AGED ABOUT 40 YEARS,
- 140 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
SOMANAHALLI, HONNAKERE (HO),
NAGAMANAGALA TQ.
MANDYA DIST.
14. SRI. GOWRISHANKARA R.
AGED ABOUT 39 YEARS,
OCC: SOCIAL SCIENCE TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
CHIKKANAHALLY, KALLAMBELLA (HO),
SIRA TQ., TUMKUR DIST.
15. SMT. MEENAKSHI G.
AGE ABOUT 47 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI.MORARJI DESAI RESIDENTIAL SCHOOL,
VATAGARU, DEVANGI (P), THIRTHA HALLY TQ.
SHIVAMOGGA DIST.
16. SMT RENUKA B H
AGE ABOUT 39 YEARS,
OCC: HINDI ASSISTANT TEACHER,
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
ABBALATHI, PERIYAPATNA TQ.
MYSURU DIST.
17. SMT NAGAMANI M H
D/O HANUMANTHAPPA,
AGE ABOUT 35 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL (S.C),
DODDAHALLI, PAVAGADA TQ.
TUMKUR DIST.
18. SRI G NAGENDRAIAH
S/O GOVINDAPPA,
AGED ABOUT 44 YEARS,
OCC.HINDI ASSISTANT TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL (B.C),
PAVAGADA, PAVAGADA TQ.
TUMKURU DIST.
- 141 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
19. SRI ASHOKA K.S.
S/O SRINIVASAPPA,
AGE ABOUT 48 YEARS,
OCC. KANNADA ASSISTANT TEACHER,
SRI MORARJI DESAI
RESIDENTIAL SCHOOL (B.C),
PAVAGADA, PAVAGADA TQ.
TUMKURU DIST.
20. SRI MALLANAGOUDARA NAGARAJ
AGE ABOUT 43 YEARS,
OCC: SOCIAL SCIENCE TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGAR, BENNEHALLI (P),
HARAPANAHALLI TQ., DAVANAGERE DIST.
21. SRI RAVISHNAIK K
AGE ABOUT 41 YEARS,
OCC: HINDI ASSISTANT TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL,
CUTINHOPADAV, MALUR POST,
NIRUMARGA, MANGALORE NORTH,
MANGALURU - 575029
... PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE FOR
SRI JAGDISH SHASTRI, ADVOCATE FOR PETITIONER
NOS.1 TO 8, 11, 12 AND 14, 15, 17 TO 21
(VIDEO CONFERENCING)
PETITIONER NOS.13 AND 16 - DISMISSED AS
WITHDRAWN VIDE ORDER DATED 09.09.2020
PETITIONER NOS.9 AND 10 - DISMISSED AS
WTIHDRAWN VIDE ORDER DATED 02.02.2021
IN W.P.8442/2020)
AND
1. THE CHIEF SECRETARY
STATE OF KARNATKA,
VIKAS SOUDHA,
BENGALURU - 560001.
- 142 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
2. THE SECRETAR
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATKA,
VIKAS SOUDHA, BENGALURU - 560001.
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY(KREIS),
KARNATAKA SAHAKARA MAHAMANDALI BUILDING,
7TH FLOOR, CUNNINGHAM ROAD,
BENGALURU - 560001.
4. DISTRICT SOCIAL WELFARE OFFICER CHITRADURGA
CHITRADURGA, DIST. CHITRADURGA - 577501.
5. DISTRICT SOCIAL WELFARE OFFICER BAGALKOT
MINI VIDHAN SOUDHA, NAVANAGAR,
DISTRICT BAGALKOT - 587101.
6. DISTRICT SOCIAL WELFARE OFFICER MYSURU,
SOCIAL WELFARE DEPT.
MYSURU - 57002.
7. DISTRICT BACKWARD COMMUNITY WELFARE OFFICER
DISTRICT BACKWARD COMMUNITY WELFARE DEPT.
MANDYA - 571 401.
8. DISTRICT SOCIAL WELFARE OFFICER TUMKUR
SOCIAL WELFARE DEPT.
TUMKURU - 572 101.
9. DISTRICT SOCIAL WELFARE OFFICER, HAVERI
SOCIAL WELFARE DEPT.
HAVERI - 581 110.
10. DISTRICT SOCIAL WELFARE OFFICER, YADAGIRI
SOCIAL WELFARE DEPT, YADAGIRI - 585201.
11. DISTRICT SOCIAL WELFARE OFFICER BALLARI
SOCIAL WELFARE DEPT, BALLARI- 581 110
12. DISTRICT SOCIAL WELFARE OFFICER SHIVAMOGGA
SOCIAL WELFARE DEPT.,
SHIVAMOGGA - 577203
- 143 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
13. DISTRICT SOCIAL WELFARE OFFICER
SOCIAL WELFARE DEPT., DAVANAGERE - 583127
14. DISTRICT SOCIAL WELFARE OFFICER
BACKWARD CLASSES WELFARE DEPT.
MANGALURU - 575004
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG. A/W.
SMT. NAGASHREE M.C., AGA FOR R1 & R2, R4 TO 14,
(PHYSICAL HEARING)
PROF. RAVIVARMA KUMAR, SENIOR ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD16.5.2018 AS ANNEXURE-M ISSUED BY
THE R-3; THE ORDER DTD. 4.4.2018 AS ANNEXURE-J ISSUED
BY THE R-2 ETC.
IN WRIT PETITION No.23138 OF 2018
BETWEEN
SMT. ROOPA
W/O. LOKESH,
AGED ABOUT 35 YEARS,
WORKING AS PRINCIPAL,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
V.V. PURA, HIRIYUR TALUK,L
CHITRADURGA DISTRICT.
... PETITIONER
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE
SMT.ANUSHA L.,(PHYSICAL HEARING)
AND
1. THE STATE OF KARNATAKA
- 144 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING, BENGALURU - 560001.
3. THE STATE OF KARNATAKA
REP. BY UDNER SECRETARY GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING, BENGALURU - 560001.
4. THE KARNATAKA PUBLIC SERVICE COMMISSION
REP. BY ITS SECRETARY,
UDYOGA SOUDHA,
BENGALURU - 560001.
5. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT, NO.179, 3RD FLOOR,
1ST MAIN ROAD, SHESHADRIPURAM,
BENGALURU - 560020.
6. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL WELFARE
DEPARTMENT, CHITRADURGA,
CHITRADURGA DISTRICT - 577501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG. A/W.
SMT. NAGASHREE M.C., AGA FOR R1 TO R3 AND R6
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR.ADVOCATE FOR R4
PROF. RAVIVARMA KUMAR, SENIOR ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R5
(VIDEO CONFERENCING))
- 145 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DECLARE THE NOTE IN THE NOTIFICATION DTD: 23.6.2017
ISSUED BY THE R-4 AS PER ANNEXURE-F WHICH READS "ALL
RESIDENTIAL SCHOOLS ARE RUNNING IN ENGLISH MEDIUM
FOR ENGLISH MEDIUM SCHOOLS, CANDIDATE MUST HAVE
STUDIED WITH MEDIUM OF INSTRUCTION AS ENGLISH IN
BACHELOR OF DEGREE\POST GRADUATION DEGREE EXCEPT
FOR LANGUAGE SUBJECTS" AS UNCONSTITUTIONAL AND
VIOLATIVE OF ARTICLES 14 AND 16 OF THE CONSTITUTION
OF INDIA AND DIRECT THE RESPONDENTS THAT THE
QUALIFICATION OF THE PETITIONER BOTH BASIC DEGREE
AND POST-GRADUATION AND THE PETITIONER IS ELIGIBLE
FOR RECTRUITMENT TO THE POST OF PRINCIPAL ETC.
IN WRIT PETITION No.23139 OF 2018
BETWEEN
1. SMT. RENUKA RAVEENDRA MUNJANNI
AGED ABOUT 38 YEARS
WORKING AS ASSISTANT CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
LACHYAN, INDI TALUK,
BIJAPUR DISTRICT - 586211.
2. SMT. SAVITHRI MALLAPPA NAIKODI
AGED ABOUT 26 YEARS
WORKING AS ASSISTANT CRAFT TEACHER,
KITTUR RANI CHANNAMMA RESIDENTIAL HIGH SCHOOL,
ANJUTAGI, INDI TALUK,
BIJAPUR DISTRICT - 586211.
3. SMT. MANGALA
AGED ABOUT 37 YEARS
WORKING AS ASSISTANT CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL HIGH SCHOOL,
BILAGI, BILAGI TALUK,
BAGALKOT DISTRICT - 587116.
4. SMT. GEETHA V. PATIL
S/O. V. VENKATESHWAR NAGARL,
- 146 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 46 YEARS
WORKING AS ASSISTANT CRAFT TEACHER,
MORARJI DESAI RESIDENTIAL HIGH SCHOOL,
HEBBAL, MUDHOL TALUK,
BAGALKOT DISTRICT - 587122.
... PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE FOR
SMT.ANUSHA L., (PHYSICAL HEARING)
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA,
BENGALURU - 560001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY - GRADE - I,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING, BENGALURU - 560001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY
TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDING, BENGALURU - 560001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF
SOCIAL WELFARE DEPRATMENT,
CUNNINGHAM ROAD, BENGALURU - 560001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.,
STATE OF KARNTAKA,
VIKAS SOUDHA, BENGALURU - 560001.
6. THE DEPUTY COMMISSIONER
- 147 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BIJAPUR DISTRICT,
BIJAPUR, BIJAPUR DISTRIT - 586101.
7. THE DEPUTY COMMISSIONER
BAGALKOT DISTRICT,
BAGALKOT, BAGALKOT DISTRICT - 587101.
8. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH,
BIJAPUR DISTRICT,
BIJAPUR, BIJAPUR DISTRICT - 586101.
9. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH,
BAGALKOT, BAGALKOT DISTRICT - 587101
10. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
BIJAPUR, BIJAPUR DISTRICT - 586101.
11. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
BAGALKOT, BAGALKOT DISTRICT - 587101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG. A/W.
SMT. NAGASHREE M.C., AGA FOR R1 TO R3, R5 TO R7, R10
AND R11 (PHYSICAL HEARING)
PROF. RAVIVARMA KUMAR, SENIOR ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO CONFERENCING)
SMT. RATHNA N. SHIVAYOGIMATH, ADVOCATE FOR R9
AND R11; R8 - SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DTD.04.4.2018 WHICH HAS BEEN
PRODUCED AS ANNEXURE-F PASSED R-3; CIRCULAR
DTD.16.5.2018 PASSED BY THE R-4 WHICH HAS BEEN
PRODUCED AT ANNEXURE-G AS ARBITRARY, ILLEGAL,
ILLOGICAL AND VIOLATIVE OF ARTICLES 14 AND 16 OF
CONSTITUTION OF INDIA ETC.
- 148 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION No.23165 OF 2018
BETWEEN
1. M D RAMANNA
S/O DODDAIAH,
AGED ABOUT 40 YEARS
WORKING AS PRINCIPAL,
MORARJI DESAI MODEL RESIDENTIAL SCHOOL,
ANTHARASANTHE, H.D. KOTE TALUK,
MYSURU DISTRICT.
2. PRABHAKARA
S/O SEETHARAMU,
AGED ABOUT 39 YEARS,
WORKING AS SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, (BILIKERE),
HUNSUR TALUK, MYSURU DISTRICT.
3. JAGADEESH B.K.
S/O KUSHAPPA,
AGED ABOUT 33 YEARS
WORKING AS COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BASAVANAHALLI, SOMARPET TALUK,
KODAGU DISTRICT.
4. SIDDEGOWDA H.S.
S/O SHIVANNEGOWDA,
AGED ABOUT 32 YEARS
WORKING AS COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, (BILIKERE),
HUNSUR TALUK, MYSURU DIST.,
5. SURENDRA C.
S/O CHIKKAMADAIAH,
AGED ABOUT 45 YEARS
WORKING AS COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DODDAHUNDI VILLAGE, MYSORE TALUK, & DIST.,
- 149 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. SAVITHA D.
W/O MANJUNATHA D.S.,
AGED ABOUT 33 YEARS
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DODDAHUNDI VILLAGE,
MYSORE TALUK, & DIST.,
7. VIJAYALAKSHMI L.C.
W/O DHAMARAJU,
AGED ABOUT 54 YEARS
WORKING AS MUSIC TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DODDAHUNDI VILLAGE,
MYSORE TALUK, & DIST.,
8. GEETHA M.
W/O SATISH M.
AGED ABOUT 41 YEARS
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DODDABUNDI VILLAGE,
MYSORE TALUK AND DISTRICT.
9. SAVITHA N.
D/O NAGEGOWDA,
AGED ABOUT 35 YEARS
WORKING AS SOCIAL SCIENCE TEACHER,
KITTURURANI CHENNAMMA RESIDENTIAL SCHOOL,
HEBBASURU VILLAGE, (SALIGRAMA),
K.R. NAGAR TALUK,
MYSORE DISTRICT.
10. BHARATHI D.
W/O SHIVAPPANAYAKA,
AGED ABOUT 39 YEARS
WORKING AS PRINCIPAL,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, (BILIKERE),
HUNSUR TALUK,
MYSORE DISTRICT.,
11. SHAMEEM BANU
- 150 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
W/O SHAFIULLA KHAN,
AGED ABOUT 39 YEARS
WORKING AS HINDI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, (BILIKERE),
HUNSUR TALUK,
MYSORE DISTRICT.,
12. SATHYAVATHI S.
D/O SUBRAMANYASHETTY,
AGED ABOUT 41 YEARS
WORKING AS HINDI TEACHER,
KITTURURANI CHENNAMMA
RESIDENTIAL SCHOOL,
HEBBASURU VILLAGE, (SALIGRAMA),
K.R. NAGAR TALUK, MYSORE DISTRICT.,
13. NAGARAJA G.
S/O P. GURUVACHARI,
AGED ABOUT 36 YEARS
WORKING AS MATHAMATIC TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
DODDAHUNDI VILLAGE,
MYSORE TALUK, & DIST.,
14. RENUKA D.
D/O DEVEGOWDA,
AGED ABOUT 37 YEARS
WORKING AS DRAWING TEACHER,
KITTURURANI CHENNAMMA
RESIDENTIAL SCHOOL,
HEBBASURU VILLAGE, (SALIGRAMA),
K.R. NAGAR TALUK, MYSORE DIST.,
15. NAGEGOWDA
S/O CHIKKENNEGOWDA,
AGED ABOUT 47 YEARS
WORKING AS MUSIC TEACHER,
KITTURURANI CHENNAMMA
RESIDENTIAL SCHOOL,
H.D. KOTE, (K. BELTHURU),
H.D. KOTE TALUK,
MYSORE DISTRICT.,
- 151 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
16. PAVITHA P.
D/O. PUTTANAYAKA
AGED ABOUT 43 YEARS
WORKING AS DRAWING TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SALIGRAMA, (RAMPURA),
K.R. NAGAR TALUK,
MYSORE DISTRICT.,
17. SURESHA
S/O. NARASIMHAIAH
AGED ABOUT 34 YEARS
WORKING AS DRAWING TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SABBANAHALLI, (BILIKERE),
HUNSUR TALUK, MYSORE DISTRICT.,
18. MAHESH H.S.
S/O. SUNDARA H.H.
AGED ABOUT 41 YEARS
WORKING AS SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BASAVANAHALLI,
SOMARPET TALUK,
KODAGU DISTRICT.
... PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SENIOR ADVOCATE FOR
SRI M. CHIDANANDA KUMAR, ADVOCATE FOR P1 TO P14,
AND 16 TO 18 (PHYSICAL HEARING)
SRI ROHAN KOTHARI, ADVOCATE FOR P15 (PHYSICAL
HEARING)
AND
1. THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SOCIAL WELFARE,
GOVERNMENT OF KARNATAKA
VIDHANA SOUDHA,
BENGALURU - 560001.
2. PRINCIPAL SECRETARY
DEPARTMENT OF SOCIAL WELFARE,
- 152 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
VIKASA SOUDHA, BENGALURU - 560001.
3. EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
NO.8, M.S.B.1, 6 & 7TH FLOOR
CUNNINGHAM ROAD, BENGALURU - 560052.
4. THE JOINT DIRECTOR
DEPARTMENT OF SOCIAL WELFARE
MYSURU DISTRICT, MYSURU - 570002
5. THE DISTRICT OFFICER
DEPARTMENT OF BACKWARD CLASS WELFARE,
MYSURU DISTRICT, MYSURU - 570 002
6. THE DISTRICT OFFICER
DEPARTMENT OF SCHEDULE TRIBE WELFARE
MYSURU DISTRICT, MYSURU - 570002
7. THE PROJECT CO- ORDINATOR
DEPARTMENT OF INTEGRATE TRIBES
DEVELOPMENT PROJECT
MYSURU DISTRICT, MYSURU - 570002
8. THE DISTRICT OFFICER
DEPARTMENT OF SOCIAL WELFARE,
KODAGU DISTRICT, KODAGU - 560014
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG. A/W.
SMT. NAGASHREE M.C., AGA FOR R1, R2, R4 TO R8
(PHYSICAL HEARING)
PROF. RAVIVARMA KUMAR, SENIOR ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE COMMUNICATION DTD 04.04.2018, VIDE ANNX-N
ISSUED BY THE R-1 SO FAR AS CONCERNED TO THE
PETITIONERS; QUASH THE COMMUNICATION DTD 16.05.2018,
- 153 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
VIDE ANNX-P ISSUED BY R-3 SO FAR AS CONCERNED TO THE
PETITIONERS ETC.
IN WRIT PETITION NO.23269/2018
BETWEEN
1. SRI. HEMAYYA CHARANTIMATH
S/O. BASAVANNEYYA,
AGED ABOUT 47 YEARS
OCC: ENGLISH ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL (BC),
JODILINGADAHALLI, S. BIDARE POST,
KADUR TALUK,
CHIKKAMAGALORE DIST.
2. SMT. SHASHIKALA C G
AGED ABOUT 35 YEARS
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
BADAVANAHALLI, MADHUGIRI TALUK,
TUMKUR DIST .
3. SMT. AYSHABI
D/O. SYED MAHAMOOD,
AGED ABOUT 36 YEARS
OCC: HINDI ASSISTANT TEACHER,
SRI. MORARJI DESAI RESIDENTIAL SCHOOL,
KIRUGAVALU, MALVALLI TALUK,
MANDYA DISTRICT
4. SMT. RENUKA
D/O. SHARANABASAPPA BIRADAR,
AGED ABOUT 37 YEARS
OCC: ENGLISH ASSISTANT TEACHER,
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL,
BHALKI TOWN, BIDAR DISTRICT
5. SRI. SHIVAKUMAR
S/O. BASAVARAJ DARGA,
AGED ABOUT 37 YEARS
OCC: DRAWING AND CRAFT TEACHER,
- 154 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SRI MORARJI DESAI RESIDENTIAL SCHOOL (SC),
HULSOOR, BASVAKALYAN BIDAR DISTRICT
6. SRI. SHIVARAJ
S/O. DHULAPPA VAGGE
AGED ABOUT 40 YEARS
OCC: PHYSICAL TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL
BETBALKUNDA, BASVAKALYAN,
BIDAR DISTRICT
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W.
SRI JAGDISH SHASTRI, ADVOCATE FOR P1, 2,
4 TO 6 (PHYSICAL HEARING)
PETITION FILED BY PETITIONER No.3 IS
DISMISSED AS WITHDRAWN VIDE ORDER
DATED 09.09.2020)
AND
1. THE CHIEF SECRETARY
STATE OF KARNATAKA,
VIKASA SOUDHA,
BENGALURU - 560001
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560001
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTAIAL EDUCATIONAL
INSTITUTIONS SOCIETY (KREIS),
KARNATAKA SAHAKARA
MAHAMANDALI BUILDING,
7TH FLOOR, CUNNINGHAM ROAD,
BENGALURU - 560001
4. DISTRICT SOCIAL WELFARE OFFICER
AND BCM DEPT. CHIKKAMAGALORE - 577 101
- 155 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
5. DISTRICT SOCIAL WELFARE OFFICER TUMKUR
SOCIAL WELFARE DEPT., TUMKUR 572101
6. DISTRICT SOCIAL WELFARE OFFICER
SOCIAL WELFARE DEPT., MANDYA 571 401
7. DISTRICT SOCIAL WELFARE OFFICER
SOCIAL WELFARE DEPT., BIDAR 585401
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG. A/W.
SMT. NAGASHREE M.C., AGA FOR R1, R2, R4 TO R7
(PHYSICAL HEARING)
PROF. RAVIVARMA KUMAR, SENIOR ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD. 16.5.2018 AS ANNEXURE-M ISSUED BY
THE R-3; QUASH THE ORDER DTD. 4.4.2018 AS ANNEXURE-J
ISSUED BY THE R-2 ETC.
IN WRIT PETITION NO.23355/2018
BETWEEN
1. KRISHNE GOWDA K.M.,
S/O MARIGOWDA,
AGED ABOUT 41 YEARS,
OCC: ASST. PHYSICAL EDUCATION TEACHER,
D.O.J. 10-06-2008
MORARJI DESAI RESIDENTIAL SCHOOL
KAMBADOHALLI BINDIGANAVILE
NAGAMANGALA TALUK,
MANDYA - 571 802.
2. THOPE GOWDA B.,
S/O BOOREGOWDA,
AGED ABOUT 36 YEARS,
OCC: ASST. SCIENCE TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL
- 156 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BINDIGANAVILE, NAGAMANGALA TALUK,
MANDYA - 571 802.
3. SANTHOSHA R.S.,
S/O SHIVANNA R.N.,
AGED ABOUT 30 YEARS,
OCC: ASST. COMPUTER TEACHER,
QUALIFICATION: M.A.D.T.T.C.,
DOJ: 15-09-2009
MORARJI DESAI RESIDENTIAL SCHOOL
KAMBADAHALLI, BINDIGANAVILE HOBLI,
NAGAMANGALA TALUK, MANDYA DIST. - 571 802.
4. PRASHANTH K.,
S/O KESHVA,
AGED ABOUT 32 YEARS,
OCC: ASST. MATHEMATICS TEACHER,
QUALIFICATION: M.S.C., B.ED,
DOJ: 01-06-2011
MORARJI DESAI RESIDENTIAL SCHOOL
M.D.HOSURU, ATTAVARA,
DUDDA, HASSAN - 573 118.
5. S.SUVARNA
D/O S.VENKATARAMANA,
W/O D. LINGAPPA,
AGED ABOUT 41 YEARS,
OCC: ASST. ENGLISH TEACHER,
QUALIFICATION: M.A. B.ED,
DOJ: 01-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL
KAREKALLAHALLI, GAURIBIDANUR TALUK,
CHICKKABALLAPURA DISTRICT - 561 208.
6. B.M.KARIBASAPPA
S/O UMAPATHI,
AGED ABOUT 45 YEARS,
OCC: ASST. HINDI TEACHER,
QUALIFICATION: M.A. B.ED, HINDI
D.O.J: 01-08-2009
MORARJI DESAI RESIDENTIAL SCHOOL
NADAVI, SIRUGUPPA TALUK,
- 157 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BELLARY - 583 120.
7. SRINIVAS R.V.,
S/O VENKATARAVANAPPA
AGED ABOUT 35 YEARS,
OCC: ASST. SOCIAL SCIENCE TEACHER
D.O.J. 26.06.2009
QUALIFICATION M.A. B.ED.,
KITTURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
MANIVALA, NAGARAGERE HOBLI
GOWRIBIDANUR TALUK
CHIKKABALLAPURA - 561 210.
8. DAVANA
D/IO MUTHREPPA
AGED ABOUT 43 YEARS,
OCC: SCIENCE TEACHER
QUALIFICATION B.SC.,B.ED., D.O.J, 24.06.2010
MORARJI DESAI RESIDENTIAL SCHOOL,
LINGERI STATION, YADIGIRI - 585 102.
9. SIDDARAJU S.,
S/O SIDDAIAH
AGED ABOUT 37 YEARS,
OCC: PRINCIPAL
QUALIFICATION M.A., B.ED.,
DOJ 01.06.2008
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL (112.SC)
SINDHUVALLI, NANJANGUD TALUK
MYSURU DISTRICT - 571 118.
10. LOKESHA M.,
S/O MAHADEVAIAH
AGED ABOUT 35 YEARS,
OCC ASST ENGLISH TEACHER
QUALIFICATION B.A., B.ED., DOJ 01.07.2007
MORARJI DESAI RESIDENTIAL SCHOOL
SINDHUVALI (112SC) NANJANGUD TALUK
MYSURU DISTRICT - 571 118.
11. ARUNRAJ V.N.,
- 158 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O NAGARAJEGOWDA
AGED ABOUT 30 YEARS,
OCC: ASST. PHYSICAL EDUCATION TEACHER
QUALIFICATION M.A., B.ED., DOJ 0109.2010
MORARJI DESAI RESIDENTIAL SCHOOL
SINDHUVALLI (112SC), NANJANGUD TALUK
MYSURU DISTRICT - 571 118.
12. B.G.ANURADHA
D/O GANGADHARAPPA
AGED ABOUT 42 YEARS,
OCC: ASST. HINDI TEACHER
QUALIFICATION M.A., B.ED., DOJ 01.06.2009
MORARJI DESAI RESIDENTIAL SCHOOL,
NARSHAPURA, HEBBUR HOBLI
TUMAKURU - 572 120.
13. GEETHA R.,
W/O PUSHPARAJ GATTY
AGED ABOUT 31 YEARS
OCC. MATHEMATICS (PCM),
QUALIFICATION B.SC., B.ED.,
DOJ 24.11.2008,
MORARJI DESAI RESIDENTIAL SCHOOL,
CUTIMHORADARCE,
NEERUMAGRA, MANGALURU TALUK,
DAKSHIN KANNADA - 574 029.
14. PANCHAKSHRI GOWDA H.J.,
S/O JAVAREGOWDA,
AGED ABOUT 50 YEARS
OCC: ENGLISH TEACHER,
QUALIFICATION B.A,
B.ED., DOJ : 08-08-2008,
MORARJI DESAI RESIDENTIAL SCHOOL,
GUDDENAHALLY,
TURUVEKERE TALUK,
TUMAKURU - 577 224.
15. M. SUDHARMA SHETTY,
S/O SUNDAR SHETTY,
AGED ABOUT 33 YEARS
- 159 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
OCC. HINDI TEACHER,
QUALIFICATION HINDI B.A.,
B.ED., DOJ 29-09-2010.
MORARJI DESAI RESIDENTIAL SCHOOL,
AROOR BRAMHAVARA KUNJAL,
UDUPI - 576 213.
16. SUGUNA
D/O LATE THANURA KANCHAN,
AGED ABOUT 48 YEARS
OCC. PHYSICAL EDUCATION TEACHER,
DOJ 10-04-2009.
MORARJI DESAI RESIDENTIAL SCHOOL,
AROOR BRAMHAVARA KUNJAL,
UDUPI - 576 213.
17. ROOPA
W/O KRISHNA MARAKAL
OCC. SOCIAL SCIENCE TEACHER,
QUALIFICATION BA,
BED DOJ 10.04.2008
MORARJI DESAI RESIDENTIAL SCHOOL,
AROOR BRAMHAVARA KUNJIAL,
UDUPI - 576 213.
18. GANGADHARAPPA A.S.,
S/O SIDDAIAH A.,
AGED ABOUT 50 YEARS
OCC. HINDI TEACHER,
QUALIFICATION B.A,
B.ED., HINDI DOJ 08.08.2008
MORARJI DESAI RESIDENTIAL SCHOOL,
GUDDENAHALLY, TURUVEKERE TALUK,
TUMAKURU - 572 227.
19. THYAGARAJA B.S.,
S/O SHIVANANJACHARY
AGED ABOUT 54 YEARS
OCC: SCIENCE TEACHER,
QUALIFICATION: B.SC, B.ED (CBZ)
DOJ: 12.08.2005.
MORARJI DESAI RESIDENTIAL SCHOOL,
KAGGUNDI, PERIYAPATNA,
- 160 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MYSURU - 571 107.
20. RAGHVENDRA
S/O. GURULINGAPPADALAPATI,
OCC: KANNADA TEACHER,
QUALIFICATION: M.A. BED,
DOJ: 15.06.2009.
MORARJI DESAI RESIDENTIAL SCHOOL,
LINGERI STATION YADGIRI - 585201.
21. SURYAKANTH
S/O BALAPPA,
AGED ABOUT 36 YEARS
OCC: DRAWING TEAHCER
QUALIFICATION: PUC DIPLOMA
DOJ: 01.08.2008.
MORARJI DESAI RESIDENTIAL SCHOOL,
KONKAL, YADGIRI - 58201.
22. GOPAL
S/O DONDAPPA L.,
AGED ABOUT 44 YEARS
OCC: PHYSICAL EDUCATION TEACHER,
QUALIFICATION: B.A, B.PED,
KITTURRANICHANNAMMA RESI - SCHOOL,
WORKALLI, YADGIRI - 585 201.
23. SRIDHARA M.,
S/O MAHADEVAIAH,
AGED ABOUT 34 YEARS
OCC: PHYSICAL EDUCATION TEACHER,
QUALIFICATION: B.A, B.PED,
DOJ: 02.06.2011.
MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T. NARASIPURA,
MYSURU - 571 120.
24. MANTELINGAIAH
S/O SIDDAMADAIAH,
AGED ABOUT 37 YEARS
OCC: ENGLISH TEACHER,
QUALIFICATION: M.A, M.ED,
- 161 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DOJ: 01.06.2011.
MORARJI DESAI RESIDENTIAL SCHOOL,
SOSALE, T.NARASIPURA,
MYSURU - 571 120.
25. SUSHEELA J.,
D/O JAYAPPA
AGED ABOUT 30 YEARS
OCC: PHYSICAL EDUCATION TEACHER
QUALIFICATION B.A, B.PED
MORARJI DESAI RESIDENTIAL SCHOOL,
BANNUR, B.SHIHALLI, T.N.PURA,
MYSURU - 571 120.
26. DR.GALEPPA PUJARI
S/O BHEMAPPA
AGED ABOUT 42 YEARS
OCC PRINCIPAL
QUALIFICATION M.A, P.HD, B.ED DOJ 2.1.2007
MORARJI DESAI RESIDENTIAL SCHOOL,
MOTNALLI, YADGIRI - 585 201.
27. S.D.THIMMEGOWDA
S/O DEVEGOWDA
AGED ABOUT 50 YEARS
OCC KANNADA TEACHER
QUALIFICATION M.A, B.ED
DOJ 1.6.2006 MORARJI
DESAI RESIDENTIAL SCHOOL,
KAGGUNDI, PERIYAPATNA,
MYSURU - 571 187.
28. CHANDRA
S/O VEIRMUDI
AGED ABOUT 39 YEARS
OCC KANNADA TEACHER
QUALIFICATION M.A,
B.ED., DOJ 1.6.2006,
KITTURRANICHANNAMA SCHOOL,
ABBALATHI, PERIYAPATNA,
MYSURU - 571 187.
29. MAHADEVA M.K.
- 162 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O KALAIAH
AGED ABOUT 45 YEARS
OCC PHYSICAL EDUCATION TEACHER
QUALIFICATION B.A, C.PED,
DOJ 1.6.2006, KITTURRANICHANNAMA SCHOOL,
ABBALATHI, (42SC), PERIYAPATNA,
MYSURU - 571 187.
30. CHANDREGOWDA
S/O THAMMANNEGOWDA,
AGED ABOUT 43 YEARS
OCC: PRINCIPAL,
QUALIFICATION M.A, B.ED,
DOJ 1.6.2006, KITTURRANICHANNAMA
RESIDENTIAL SCHOOL,
ABBALATHI, (42SC), PERIYAPATNA,
MYSURU - 571 187.
31. DEVARAJU N.P.,
S/O PUTTASWAMY,
AGED ABOUT 41 YEARS
OCC:PRINCIPAL,
QUALIFICATION M.A B.ED, DOJ 12.11.2007,
MORARJI DESAI RESIDENTIAL SCHOOL,
DHARMAPURA, HUNSUR TALUK,
MYSURU - 571 189.
32. MANJUNATHA K.N.,
S/O NANJAPPA,
AGED ABOUT 38 YEARS
OCC PRINCIPAL,
QUALIFICATION M.A.,
M.ED., DOJ 01.06.2007,
KITTUR RANI CHENNAMA ST
GIRLS RESIDENTIAL SCHOOL,
HEERA NANJANGUD, MYSURU - 577 101.
33. H.SHEKANNA
S/O SUNKAPPA H.,
AGED ABOUT 37 YEARS
OCC: ASST.SOCIAL SCIENCE TEACHER,
QUALIFICATION M.A. B.ED.,
D.O.J 19-08-2009,
MORARJI DESAI RESIDENTIAL SCHOOL,
- 163 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HOSSA, YARGUDI, BELLARY - 583 117.
34. HARINAKSHI
D/O MONAPPA JOOJARY,
AGED ABOUT 34 YEARS
OCC:ASST. SOCIAL SCIENCE TEACHER,
D.O.J.2008,
MORARJI DESAI RESIDENTIAL SCHOOL,
MACHINA, BELTHANIAL TALUK,
DAKSHINA KANNADA - 577 121.
35. USHARANI AMBLI
D/O SHIVAPPA,
AGED ABOUT 32 YEARS
OCC: ASST. MATHS TEACHER,
KITTURU RANI CHANNAMMA
RESIDENTIAL SCHOOL,
MACHIHALLI,
HARAPHANAHALL TALUK,
DAVANAGERE - 577 123.
36. ONKARAPPA
S/O KRISHNAPPA,
AGED ABOUT 37 YEARS
OCC:PRINCIPAL,
QUALIFICATION M.A.B.ED. D.O.J. 01-06-2010,
MORARJI DESAI RESIDENTIAL SCHOOL,
METRIKI SANDURU, BELLARY - 583 117.
37. PAMPANAGOWDA K.A.,
S/O AMBANNA M.,
AGED ABOUT 34 YEARS
OCC:ASST. SOCIAL TEACHER
QUALIFICATION M.A.B.ED. D.O.J. 01-06-2010,
MORARJI DESAI RESIDENTIAL SCHOOL,
METRIKI SANDURU, BELLARY - 583 117.
38. G.YARRISWAMY
AGED ABOUT 34 YEARS
OCC: ASST. KANNADA TEACHER,
QUALIFICATION M.A.B.ED, DO.J 01-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL
METRIKI, SANDUR,
- 164 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BELLARY - 583 152.
39. KRIYAPPA KANAKAPPA KALABHAVI
S/O KANAKAPPA,
AGED ABOUT 34 YEARS
OCC: ASST. ENGLISH TEACHER,
QUALIFICATION M.A., B.ED, D.O.J.01-06-2010
MORARJI DESAI RESIDENTIAL SCHOOL,
METRIKI, SANDUR, BELLARY - 583 152.
40. ROOPA B.,
D/O SHEKARAPPA B.,
AGED ABOUT 33 YEARS
OCC: ASST. SCIENCE TEACHER,
D.O.J.02-08-2010
MORARJI DESAI RESIDENTIAL SCHOOL
BEGURUMARATTI, SHIKARIPURA,
SHIVAMOGGA.
41. SHAHEENA TAJ
AGED ABOUT 38 YEARS
OCC: ASST. HINDI/ENGLISH TEACHER
QUALIFICATION M.A.B.ED.,
D.O.J-01-06-2009
KITTURU RANI CHANNAMMA RESIDENTIAL SCHOOL,
ABBALATHI, PERIYAPTNA TALUK
MYSURU - 571 187.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY-GRADE-I
- 165 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING, BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING, BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT,
CUNNINGHAM ROAD, BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT,
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
CHITRADURGA
CHITRADURGA DISTRICT - 577 501.
7. THE DEPUTY COMMISSIONER
MANDYA
MANDYA DISTRICT - 571 404.
8. THE DEPUTY COMMISSIONER
MYSURU
MYSURU DISTRICT - 570 001.
9. THE DEPUTY COMMISSIONER
BELLARI,
BELLARI DISTRICT - 539 219.
10. THE DEPUTY COMMISSIONER
VIJAPURURA
VIJAYAPURA DISTRICT - 586 101.
11. THE DEPUTY COMMISSIONER
CHIKKAMANGALURU
CHIKKAMANGALURU DISTRICT - 577 101.
- 166 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
12. THE DEPUTY COMMISSIONER
YADGIRI,
YADGIRI DISTRICT - 585 201.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, 5 TO 12
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE ORDER DATED 16.05.2018 WHICH IS PRODUCED
AS ANNEXURE-L PASSED BY THE RESPONDENT NO.4; QUASH
ORDER DATED 4.4.2018 WHICH IS PRODUCED AS ANNEXURE-
H PASSED BY THE RESPONDENT NO.3 AND ETC.,
IN WRIT PETITION NO.23494/2018
BETWEEN
1. SRI SHIVAKUMAR H.M.,
S/O VEERANNA H.M.
AGED ABOUT 30 YEARS
WORKING AS ASST. MATHEMATICS TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGAR, BENNIHALLI POST,
HARAPPANAHALLI TALUK - 583 127,
DAVANAGERE DISTRICT.
2. SRI VAGEESH KUMAR M.J.
S/O JAYAPPA A.H.,
WORKING AS ASST.
SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGAR, BENNIHALLI POST
HARAPPANAHALLI TALUK - 583 127
DAVANAGERE DISTRICT.
3. SRI SHIVAKUMAR M.,
- 167 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O KENCHAPPA M.,
AGED ABOUT 39 YEARS
WORKING AS ASST. COMPUTER TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGAR, BENNIHALLI POST,
HARAPPANAHALLI TALUK - 583 127,
DAVANAGERE DISTRICT.
4. SRI B. CHENNABASAPPA,
S/O VEERANNA,
WORKING AS ASST. HINDHI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KANNAYAKANAHALLI,
HARAPPANAHALLI TALUK - 583 127,
DAVANAGERE DISTRICT.
5. KUM. SUNITHA B.K.,
D/O CHANDRAPPA B.K.,
AGED ABOUT 31 YEARS
WORKING AS ASST. SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAZEER NAGAR, BENNIHALLI POST
HARAPPANAHALLI TALUK - 583 127,
DAVANAGERE DISTRICT.
6. SRI SURYANARAYANA UDUPA,
S/O GOPAL KRISHNA UDUPA,
AGED ABOUT 35 YEARS
WORKING AS ASST., HINDHI TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
KAPU, UDUPI TALUK - 574 106
UDUPI DISTRICT.
7. SRI GOVINDAPPA K.,
S/O KHADRAPPA,
AGED ABOUT 58 YEARS
WORKING AS ASST., SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
BADAVANAHALLI, MADUGIRI TALUK - 572 112
TUMAKURU DISTRICT.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
- 168 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SRI ANIL KUMAR J.M., (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF SOCIAL WELFARE,
M.S. BUILDINGS,
BENGALURU - 560 001.
2. THE KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY,
REPRESENTED BY ITS
EXECUTIVE DIRECTOR,
NO.179, "RUPA COMPLEX",
2ND AND 3RD FLOOR,
1ST MAIN ROAD, SHESHADRIPURAM,
BENGALURU - 560 020.
3. THE DEPUTY DIRECTOR,
DEPARTMENT OF SOCIAL WELFARE,
DAVANAGERE DISTRICT,
DAVANAGERE - 577 001.
4. THE DISTRICT OFFICER,
BACK WORD CLASS WELFARE DEPARTMENT,
DAVANAGERE DISTRICT,
DAVANAGERE - 577 001.
5. THE DISTRICT OFFICER,
SCHEDULED TRIBE WELFARE DEPARTMENT,
DAVANAGERE DISTRICT,
DAVANAGERE - 577 001.
6. THE DEPUTY DIRECTOR,
DEPARTMENT OF SOCIAL WELFARE,
UDUPI DISTRICT, UDUPI - 574 101.
7. THE DEPUTY DIRECTOR,
DEPARTMENT OF SOCIAL WELFARE,
TUMAKURU DISTRICT,
TUMAKURU - 572 101.
... RESPONDENTS
- 169 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R3 TO R7 (PHYSICAL
HEARING);
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R2 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE LETTER/ORDER DTD16.5.2018 [ANNEXURE-E]
ISSUED BY THE R-2; QUASH THE ORDER/LETTER
DTD:4.4.2018 [ANNEXURE-D] ISSUED BY THE R-1 AND ETC.,
IN WRIT PETITION NO.24278/2018
BETWEEN
1. SRI ESHWARA G.M.,
AGE ABOUT 53 YEARS,
OCC: MATHEMATICS TEACHER,
SRI MORARJI DESAI RESIDENTIAL SCHOOL,
THIRTHAHALLI, ANANDAGIRI
SHIVMOGGA - 577 432.
2. SRI THIRUMALA D.G.,
S/O D.S.GANGANNA
AGE ABOUT 30 YEARS
OCC: DRAWING TEACHERS
MORARJI DESAI RESIDENTIAL SCHOOL,
MATRIKE, SANDUR TQ.,
BELLARY DISTRICT.
3. SRI OBALESHA D.,
S/O DASAPPA R.,
AGE ABOUT 37 YEARS
OCC: COMPUTER TEACHER
SRI MORARJI DESAI RESIDENTIAL SCHOOL,
DEVARAKOTTA, HIRIYUR TQ
CHITRADURGA DIST.
- 170 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
4. SMT.BHARATHI A.S.,
D/O SHIVARAJEGOWDA A.C.,
AGE ABOUT 31 YEARS
OCC: KANNADA ASST. TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL,
KAMBADAHALLI,
NAGAMANGALA TQ
MANDYA DIST - 571418.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE CHIEF SECRETARY
STATE OF KARNATAKA
VIKAS SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU - 560 001.
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY (KREIS)
KARNATAKA SAHAKARA MAHAMANDALI BUILDING
7TH FLOOR, CUNNINGHAM ROAD,
BENGALURU - 560 001.
4. DISTRICT SOCIAL WELFARE OFFICER
SOCIAL WELFARE DEPT,
SHIVAMOGGA - 577 203.
5. DISTRICT SOCIAL WELFARE OFFICER BALLARI
SOCIAL WELFARE DEPT. BALLARI - 581 110.
6. DISTRICT SOCIAL WELFARE OFFICER
SOCIAL WELFARE DEPT.,
- 171 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA DIST. - 577 501.
7. DISTRICT SOCIAL & BACKWORD
COMMUNITY WELFARE OFFICER
SOCIAL & BACKWORD WELFARE DEPT.,
MANDYA DIST. - 571 401.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 2, 4 TO 7 (PHYSICAL
HEARING)
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD:16.5.2018 AS ANNEXURE-M ISSUED BY
THE R-3; QUASH THE ORDER DTD:4.4.2018 AS ANNEXURE-J
ISSUED BY THE R-2 AND ETC.,
IN WRIT PETITION NO.26682/2018
BETWEEN
1. KAVITHA M.K.,
W/O CHANDRASHEKARA R.K.,
AGED ABOUT 32 YEARS
WORKING AS SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL SCHOOL,
HONDALAGERE, MADDURU TALUK,
MANDYA DISTRICT - 571 433.
2. THANUJA R.,
W/O M.R.RAMESH
AGED ABOUT 38 YEARS
WORKING AS COMPUTER TEACHER
MORARJI DESAI RESIDENTIAL SCHOOL,
- 172 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HONDALAGERE, MADDURU TALUK,
MANDYA DISTRICT - 571 433.
... PETITIONERS
(BY SRI V.LAKSHMINAAYANA, SR. ADVOCATE FOR
SRI ANAND R.B.,(PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP.BY ITS CHIEF SECRETARY,
VIDHANA SOUDHA, BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP.BY ITS PRINCIPAL SECRETARY/
UNDER SECRETARY-GRADE-I
DEPARTMENT OF SOCIAL WELFARE,
VIKASA SOUDHA, BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING, BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT,
CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, AND 5
(PHYSICAL HEARING)
- 173 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DATED 4.4.2018 WHICH HAS BEEN
PRODUCED AS ANNEXURE-B PASSED BY THE RESPONDENT
NO.3 AS ARBITRARY, ILLEGAL, ILLOGICAL AND VIOLATIVE OF
ARTICLES 14 AND 16 OF CONSTITUTION OF INDIA; AND ETC.,
IN WRIT PETITION NO.43713/2018
BETWEEN
1. KARNATAKA RAJYA MORARJI DESAI
KITTURU RANI CHENAMMA VASATHI
SHALEGALA HORAGUTTIGE PRAMSHUPALARU HAGU
SHIKSHAKARA KSHEMABHIVRUDDHI SANGHA
REPRESENTED BY ITS ORGANIZING SECRETARY
SRI RAJANNA D
2. B. THIPPESWAMY
AGED ABOUT 38 YEARS
S/O T G BASAVARADHYA
RESIDENT OF NO.13, THARUR POST
SIRA TALUK, TUMKUR DISTRICT- 572104
3. GOWRISHANK
AGED ABOUT 36 YEARS
S/O RENUKAPPA
RESIDENT OF NO.9,
3RD CROSS, BASAVESHWARA EXTENSION
KYATHASANDRA POST,
TUMKUR - 572104
4. K. MANGALAGOWRI
AGED ABOUT 36 YEARS
D/O KALACHIKOTRAPPA
RESIDENT OF NO 9,
7TH CROSS, BASAVESHWARA EXTENSION
KYATHASANDRA POST,
- 174 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
TUMKUR - 572104
5. SHASHIKALA
AGED ABOUT 38 YEARS,
D/O GURUPRASAD C N
RESIDENT OF NO.89, CHOWDESHWARI
TEMPLE ROAD, MADHUGIRI
TUMKUR DISTRICT - 572104
6. SURESH A V
AGED ABOUT 35 YEARS
S/O VEERASANGAPPA
RESIDENT OF NO.75,
KOGALI POST, KOTTUR TALUK
BELLARY DISTRICT - 583102
7. SATAYAVATHI D.
AGED ABOUT 33 YEARS,
W/O HANUMAN
RESIDENT OF NO.45,
DYAGEERAHALLI
SIRA TALUK
TUMKUR DISTRICT - 572137
8. BASAVARAJ D
AGED ABOUT 50 YEARS
S/O HULAGAPPA D
RESIDENT OF NO 88, KANADAGALLU
GAJAPUR POST, KUDLIG TALUK
BELLARY DISTRICT - 583102
9. SARASWATHI
AGED ABOUT 54 YEARS
W/O SURESH S C
RESIDENT OF NO.3/4, BANNINAGAR
NEAR MARAMMA TEMPLE
SIRA-572 137
10. B G ANURADHA
AGED ABOUT 43 YEARS
W/O K V SRINIVASA
RESIDENT OF NO.9/8
- 175 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
ARASARA BEEDI
NEAR KATTEGANAPATHI TEMPLE
KORATAGERE, TUMKUR DISTRICT-572 105
11. CHETHAN V.
AGED ABOUT 32 YEARS
S/O VENKATESH
RESIDENT OF NO.10, BILAGULA
MUDIGERE TALUK
CHIKKAMANGALORE DISTRICT-577 101
12. GANESH K S
AGED ABOUT 42 YEARS
S/O SATHYANANDA K V
RESIDENT OF NO.445
CHIKKOBANAHALLY POST
MOLAKALMURU TALUK
CHITRADURGA DISTRICT-515 281
13. PAMPANAGOWDA K A
AGED ABOUT 42 YEARS
S/O AMBANNA M
RESIDENT OF NO.76, KANAKUPPE
THAMMENAHALLY POST
MALAKALMURU TALUK
CHITRADURGA DISTRICT-515 281
14. G. MAHBOOB BASHA
AGED ABOUT 40 YEARS
S/O G KHADAR SAB
RESIDENT OF NO.67, HANASI POST
HAGARIBOMMANAHALLI TALUK
BELLARY DISTRICT-583101
15. MANJUNATHA B N
AGED ABOUT 34 YEARS
S/O NARASIMHARAJU
RESIDENT OF NO.92
BENDONE, MALLIKABU POST
KORTAGERE TALUK
TUMKUR DISTRICT-572 105
16. MOHANAKUMARI J
- 176 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 36 YEARS
W/O NAGARAJU H G
RESIDENT OF NO.1/5
HOSAHALLI POST, HIRISAVE HOBLI
C R PATNA TALUK
HASSAN DISTRICT-573 201
17. LAKSHMAMMA
AGED ABOUT 38 YEARS
D/O. PUTTAMADU,
R/O 87, CHAKKERE POST,
CHANNAPATNA TALUK,
RAMANAGARA DISTRICT 562159
18. CHANDRA NAIK L N
AGED ABOUT 37 YEARS
S/O. NANYA NAIK L,
R/O. 7, ADALLIMALLANAKERITHANDA,
VASAKANAHALLI HOBLI,
HABAGALI TALUK,
BELLARY DISTRICT 583101
19. BASAVARAJA TUPPANAHALLI
AGED ABOUT 36 YEARS
S/O. SANNAPP T, R/O. 56,
K. GAJAPURA POST, KOTTUR TALUK,
BELLARY DISTRICT 583101
20. M S DEEPAK
AGED ABOUT 38 YEARS
S/O. SHIVAIAH S,
R/O. NO. 7, MELANAHALLY KASABA,
CHIKKANAYAKANAHALLY TALUK,
TUMKUR DISTRICT - 572105
21. RAMESH K
AGED ABOUT 34 YEARS
S/O. DEVENDRAPPA K,
R/O. 9, ITTIGI POST,
HADAGALI TALUK,
BELLARY DISTRICT - 583101,
- 177 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
22. SATHYABHAMA
AGED ABOUT 33 YEARS
W/O. K R RANGANATH,
R/O. 4, KOTENAYAKANAHALLU,
TIPTUR TALUK, TUMKUR DISTRICT 583101
23. SHIVAKUMAR N S
AGED ABOUT 36 YEARS
S/O. SUBBARAYAPPA,
R/O. 43, NITTARAHALLY POST,
PURUVARA HOBLI, MADHUGIRI TALUK,
TUMKUR DISTRICT 583101
24. NAGARAJU N M
AGED ABOUT 36 YEARS
S/O. MALLAPPA,
R/O. 987, NITRAHALLI POST,
PURUVARA HOBLI, MADHUGIRI TALUK,
TUMKUR DISTRICT 583101
25. AMBUJA N M
W/O HANUMANTHARAJU N
RESIDENT OF NO.98
CHIKKANAHALLI POST
SIRA TALUK, TUMKUR DISTRICT-583101
26. JAGANATHA
AGED ABOUT 39 YEARS
S/O KENCHAPPA
RESIDENT OF NO.876
DASARAHALLI
HALDODDIRI POST, SIRA TALUK
TUMKUR DISTRICT-583101
27. KAMANNA B
AGED ABOUT 38 YEARS
S/O BADAPPA, RESIDENT OF NO.987
IKKANARU POST,
HIRIYUR TALUK,
CHITRADURGA DISTRICT-515281
28. INDIRAMMA
AGED ABOUT 34 YEARS
- 178 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
W/O S A SHANTHA KUMAR
RESIDENT OF NO.987
GANDHI NAGAR, SIRA TOWN,
SIRA TALUK, TUMKUR DISTRICT-583101
29. NANDINI K S
AGED ABOUT 32 YEARS
W/O UMESH M K
RESIDENT OF NO.98
SHARADANAGAR
TIPTUR TALUK, TUMKUR DISTRICT-583101
30. RAJANNA D
AGED ABOUT 30 YEARS
S/O DASANNA, RESIDENT OF NO.876,
AJJENAHALLY, BHUPASANDRA,
TUMKUR-583101
31. SUDHA T M
AGED ABOUT 33 YEARS
W/O BASAVARAJU H M
RESIDENT OF NO8
HANASI POST, H.B.HALLI-583212
32. MANJUNATH N S
AGED ABOUT 36 YEARS
S/O SIDDAPPA N K
RESIDENT OF NO.98
NEGALLA POST, C N DHURGA HOBLI,
KORATAGERE TALUK
TUMKUR DISTRICT-572138
33. YARRISWAMY G
AGED ABOUT 33 YEARS
S/O BASAPPA,
RESIDENT OF NO.8, VADDINAKATTE,
CHORNAUR POST,
SANDUR TALUK, BALLARI DISTRICT-583128
34. KARIYAPPA K KALABHAVI
AGED ABOUT 33 YEARS
S/O KANAKAPPA KALABHAVI,
- 179 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RESIDENT OF NO.67, OBAL BANDI,
GANGAVATHI TALUK, KOPPAL DISTRICT-582114
35. TATAPPA CHIKKAHALLI
AGED ABOUT 35 YEARS
S/O REVANASIDDAPPA C
RESIDENT OF NO.66, II WARD
UTTANGI, HOOVINAHADAGALI
BALLARI DISTRICT-583219
36. SABANNA DALAWAI
AGED ABOUT 36 YEARS
S/O IRAGANTEPPA,
RESIDENT OF NO.987,
KANAKAL TALUK, BASAWANABAGEWADI,
VIJAPUR DISTRICT-586203
37. ALLABAX BORAGI
AGED ABOUT 40 YEARS
S/O HANJUSAB,
RESIDENT OF NO.45
DEVARNIMBARGI POST,
INDI TALUK, BIJAPUR DISTRICT-586101
38. PREMAKUMARA T.
AGED ABOUT 36 YEARS
S/O THIPPESWAMY,
RESIDENT OF NO.98
MADDAKKANAHALLI POST,
SIRA TALUK, TUMKUR DISTRICT-583101
39. SANTHOSHA R S
AGED ABOUT 38 YEARS
S/O SHIVANNA R N
RESIDENT OF RANGANATHAPURA,
AREMALLENAHALLI POST,
DEBBEGATTA HOBLI,
TURUVEKERE TALUK,
TUMKUR DISTRICT-583101
40. CHANDRASHEKHAR
AGED ABOUT 35 YEARS
- 180 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O HONNAPPA BARIKAR,
RESIDENT OF NO.87,
HARAVI POST, HUVINAHADAGALI TALUK
BELLARY DISTRICT-583103
41. KRISHNEGOWDA K M
AGED ABOUT 39 YEARS
S/O MARIGOWDA K
R/AT 56, KAMBADAHALLI POST,
NAGAMANGALA TALUK,
MANDYA DISTRICT-571 802.
42. KEMPEGOWDA B D
AGED ABOUT 50 YEARS
S/O DODDEGOWDA,
R/AT NO.008, H BYRAPURA,
HERAGER POST
DUDDA HOBLI, HASSAN DISTRICT-573 201
43. PANCHAKSHARI GOWDA H.H.
AGED ABOUT 52 YEARS
S/O JAVAREGOWDA HULIKAL
R/AT NO.7, KANATUR POST,
TURUVEKERE TALUK,
TUMKUR DISTRICT-572224
44. GANGADHARAPPA A S
AGED ABOUT 32 YEARS
S/O SIDDAIAH A
R/AT NO.54, ALADAHALLI,
KANATHUR POST,
TURUVEKERE TALUK,
TUMKUR DISTRICT-572224
45. GOVINDAPPA K
AGED ABOUT 42 YEARS
S/O KHADRAPPA,
R/AT NO.45 SAJJEHOSAHALLY POST,
MADHUGIRI TALUK,
TUMKUR DISTRICT-572 112
46. SANNACHIKKAIAH
- 181 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 48 YEARS
S/O DEVAIAH, R/AT NO.67,
BELTHUR, NANDINATHAPUR POST,
PERIYAPATNA TALUK,
MYSORE DISTRICT-570001.
47. SIDDEGOWDA C
AGED ABOUT 49 YEARS
S/O CHIKKALINGAIAH,
R/AT NO.8 SHANUBHOGANAHALLI,
KOOTAGAL POST, RAMANAGARA TALUK,
RAMANAGARA DISTRICT-562 159
48. RAJANNA N
AGED ABOUT 36 YEARS
S/O NAGANNA, R/AT NO.987
BADOGONDANAHALLY
KOTAGRLAHALLY POST, MUDUGIRI TALUK
TUMKUR DISTRICT-572 105.
49. K. PRAKASH
AGED ABOUT 50 YEARS
S/O CHANNANAGOUDA
R/O NO.7, MANGAPURA POST
KOTTUR TALUK, BELLARY DISTRICT-572104
50. NATARAJA B G
AGED ABOUT 49 YEARS
S/O GANGANNA T K
R/A NO.8, KEREKONDAPURA VILLAGE
RAMAPURA POST,
MOLAKALMURU TALUK
CHITRADURGA DISTRICT-577540
51. A M BASAVARAJ
AGED ABOUT 49 YEARS
S/O GURUBASAIAH A M
R/O #380, 2ND MAIN, WARD NO.31
NEHURU COLONY, HOSPET
BELLARY DISTRICT-583203
52. G MOKSHADATA
- 182 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 56 YEARS
S/O G SHADAKSHARAPPA
R/O NO.78, BANVIKAL POST
KUDLIGI TALUK, BELLARY DISTRICT-583126
53. SHOBHA T M
AGED ABOUT 36 YEARS
W/O SHIVAKUMARA SWAMY
R/O #3817, MILITRY BAYALA
RAMANAGAR H B HALLI
54. ROOPA D R
W/O. RUDRAIAH
KIRUGAVALU HOBLI AND POST
MALAVALLY TALUK, MANDYA DIST.
55. MADHU MATHI D
AGED ABOUT 45 YEARS
W/O MEGHARAJ D
R/O NO.7, HOOVINA HADAGALI
MPP NAGAR, 9TH WARD
HOLAGUNDI ROAD
BELLARY DISTRICT-583102
56. ESHWARA G M
AGED ABOUT 48 YEARS
S/O MANACHARI
R/O NO.9, GUDDEKOPPA
DEVANGI POST, THIRTHAHALLI TALUK
SHIVAMOGGA DISTRICT-577201
57. PUNEETH KUMAR B
AGED ABOUT 29 YEARS
S/O SOMASHEKHAR B
R/O 34, 2ND WARD,
NAGALINGESHWARA MATHA
SIRIGERE POST, SIRUGUPPA TALUK,
BELLARY DISTRICT-583 120
58. GIRISH S
AGED ABOUT 30 YEARS
S/O SHIVAKUMAR
- 183 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
R/O NO.78,DODDAHOMMA VILLAGE,
CHIKKAHOMMA POST, KAVALANDA HOBLI,
NANJANGUD TALUK, MYSORE DISTRICT-570 001
59. THIRTHAKUMARA K S
AGED ABOUT 36 YEARS
S/O SHIVARAMU C
R/O NO.8/98, MOORURANNA EXTENSION,
HARANGI,KALKUNIKE,
HUNSURU, MYSURU DISTRICT-570 001
60. ASHARANI B S
AGED ABOUT 32 YEARS
W/O MANJUNATH
R/O NO.876, KATTEMALALAVADI
HUNSURU TALUK,
MYSURU DISTRICT-570 001
61. SATHYAVATHI S.
AGED ABOUT 36 YEARS
W/O LOKESH
R/O NO.98, BUKANAKERE POST,
K.R.PET TALUK-571 426
MANDYA DISTRICT
62. MANJUNATHA H B
AGED ABOUT 33 YEARS
S/O BALARAMANAYAKA H S
R/O NO.655, HANASOGE VILLAGE,
K.R.NAGARA TALUK,
MYSORE DISTRICT-570 001
63. RAVI PRAKASHA B S
AGED MAJOR,
S/O B P SHNASWAMY,
R/O NO.67, BASAVAPATNA
ARAKALGUD TALUK,
HASSAN DISTRICT-573 201
64. BHAVANI H B
AGED ABOUT 32 YEARS
- 184 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
W/O MAHESHA H P
R/A 546, HALIYUR CHUNCHANAKATTE HOBLI,
K R NAGAR TALUK,
MYSORE DISTRICT-570 001
65. MANTELINGAIAH S
AGED ABOUT 40 YEARS,
S/O SIDDAMADAIAH H,
RESIDENT OF NO.98,
JANNURU VILLAGE,
CHAMARAJANAGARA TALUK / DISTRICT 571316.
66. MAHESHA M
AGED ABOUT 32 YEARS
S/O MARISWAMY K,
RESIDENT OF NO 876,
DEVEGOWDANA HUNDI,
YADAKOLA POST,
MYSORE TALUK AND DISTRICT - 570 010.
67. D C NANJUNDA SWAMY
AGED ABOUT 37 YEARS
S/O LATE CHIKKANANJE GOWDA,
RESIDENT OF NO.987,
DEGGANAHALLY,
TIPUUR POST, K.R.NAGARA TALUK 570001.
68. DEEPA B M
AGED ABOUT 32 YEARS
W/O SUNIL KUMAR B.V.
RESIDENT OF #AG4
BALAJI KRUPA
JAKKUR ROAD, YELAHANKA OLD TOWN,
BENGALURU -560026.
69. GEETHA S K
AGED ABOUT 39 YEARS
W/O SARVESH HONNAVAR,
RESIDENT OF NO.8,
BINDIGAVAVILE HOBLI,
NAGAMANGALA TALUK,
- 185 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MANDYA DISTRICT.
70. SHEELA K
AGED ABOUT 38 YEARS
D/O NARAYANAPPA,
RESIDENT OF NO.8-98,
TALUK PANCHAYAT OPPOSITE,
WARD NO.33, SANDURU ROAD,
HOSPET, BELLARY DISTRICT-583201.
71. LAXMANEGOWDA Y S
AGED ABOUT 31 YEARS
S/O SAHASHEKARA,
RESIDENT OF NO.864,
YADAHALLI VILLAGE,
KALLUR POST, MYSORE TALUK /
DISTRICT 570001.
72. D H KRISHNA
AGED ABOUT 40 YEARS
S/O HUVHAIAH,
RESIDENT OF NO.98 DUMMI VILLAGE,
MARATJAMMANAHALLI POST,
ARKALAGUD TALUK,
HASSAN DISTRICT 573201.
73. S UMAPATHI
AGED ABOUT 32 YEARS,
S/O KOTRABASAPPA,
RESIDENT OF NO.876,
TALAKAL, M.J.HALLI POST,
HADAGALI TALUK,
BELLARY DISTRICT-583101.
74. RAHAMATH BI
AGED ABOUT 40 YEARS,
W/O MOHAMMED FAIYAZUL-HAQ
RESIDENT OF #369 SYEDWADI,
CHANANPATTANA,
RAMANAGAR DISTRICT.
PIN CODE-562159.
... PETITIONERS
- 186 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP BY ITS CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560001
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY /
UNDER SECRETARY, GRADE - 1
DEPARTMENT OF SOCIAL WELFARE
M S BUILDING, BENGALURU - 560001
3. THE STATE OF KARNATAKA
REP BY UNDER SECRETARY TO GOVERNMENT
DEPARTMENT OF SOCIAL WELFARE,
M S BUILDING, BENGALURU - 560001
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
AN ORGANIZATION OF SOCIAL WELFARE DEPARTMENT
CUNNINGHAM ROAD, BENGALURU - 560001
5. THE SECRETARY
SOCIAL WELFARE DEPT.
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU - 560001
6. THE DEPUTY COMMISSIONER
TUMKUR DISTRICT
TUMKUR, TUMKUR - 572101
7. THE DEPUTY COMMISSIONER
MANDYA DISTRICT
MANDYA, MANDYA DISTRICT - 571401
8. THE DEPUTY COMMISSIONER
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AND CONNECTED MATTERS
CHITRADURGA DISTRICT
CHITRADURGA, CHITRADURGA DISRTICT - 577501
9. THE DEPUTY COMMISSIONER
CHICKMANGALORE DISTRICT
CHICKMANGALORE - 577101
10. THE DEPUTY COMMISSIONER
BELLARY DISTRICT, BELLARY - 583101
11. THE DEPUTY COMMISSIONER
HASSAN DISTRICT, HASSAN - 573201
12. THE DEPUTY COMMISSIONER
KOPPAL DISTRICT
KOPPAL - 583238
13. THE DEPUTY COMMISSIONER
VIJAYPURA DISTRICT
VIJAYPURA - 586101
14. THE DEPUTY COMMISSIONER
SHIVMOGGA DISTRICT
SHIVMOGGA - 577201
15. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
TUMKUR, TUMKUR DISTRICT - 572101
16. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
BELLARY, BELLARY DISTRICT - 583101
17. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH, CHITRADURGA,
CHITRADURGA DISRICT - 577501
18. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH, CHICKMANGALORE,
CHICKMANGALORE DISTRICT - 577101
19. CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH, HASSAN
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AND CONNECTED MATTERS
HASSAN DISTRICT - 573201
20. CHIEF EXECUTIVE OFFICER
KOPPAL, KOPPAL DISRTICT - 583238
21. CHIEF EXECUTIVE OFFICER
VIJAYAPURA, VIJAYAPURA DISTRICT - 586101
22. CHIEF EXECUTIVE OFFICER
MANDYA, MANDYA DISTRICT - 571401
23. CHIEF EXECUTIVE OFFICER
SHIVMOGGA, SHIVMOGGA DISTRICT - 577201
24. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
TUMKUR TUMKUR DISTRICT - 572101
25. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
BELLARY DISTRICT BELLARY - 583101
26. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
CHITRADURGA,
CHITRADURGA DISTRICT - 577501
27. THE DISTRICT OFFICER
BACKWARD CLASS SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
CHICKMANGALORE,
CHICKMANGALORE DISTRICT - 577101
28. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
VIJAYAPURA, VIJAYAPURA DISTRICT - 586101
29. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE AND
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AND CONNECTED MATTERS
SOCIAL WELFARE DEPARTMENT
HASSAN, HASSAN DISTRICT - 573201
30. THE DISTRICT OFFICER
BACKWARD CLASS SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
KOPPAL, KOPPAL DISTRICT - 583238
31. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT,
MANDYA, MANDYA DISTRICT - 571401
32. THE DISTRICT OFFICER
BACKWARD CLASS, SCHEDULED TRIBE
AND SOCIAL WELFARE DEPARTMENT
SHIVMOGGA, SHIVMOGGA DISTRICT - 577201
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO R3, R5 TO R14,
R-24 TO 32(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR. ADV. FOR
SRI NAGAIAH, ADVOCATE FOR R4))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD:4.4.2018, WHICH HAS BEEN PRODUCED
AS ANNEXURE-N PASSED BY THE R-3 AS ARBITRARY,
ILLEGAL, ILLOGICAL AND VIOLATIVE OF ARTICLES 14 AND 16
OF CONSTITUTION OF INDIA ETC.
IN WRIT PETITION NO.55848/2018
BETWEEN
SRI SIDDANNA GOUDA
S/O PAMPANNA GOUDA,
- 190 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGE ABOUT 31 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
BEEVINAHALLI CROSS, SHAHAPUR, YADAGIR,
R/O C/O GANGADHAR B.KATTIMANI,
# 137, ASHRAYA BUILDING,
11TH CROSS, 1ST STAGE,
GOKULA, YASHWANTAPUR, BENGALURU.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD, BENGALURU - 01.
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY,
REPRESENTED BY ITS
EXECUTIVE DIRECTOR,
KARNATAKA SAHAKARA
MAHAMANDALI BUILDING,
6 & 7 FLOORS, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
... RESPONDENTS
(BY SRI REUBEN JACOB, SR.ADVOCATE FOR R1
SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AAG FOR R2 (PHYSICAL HEARING)
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
- 191 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 23.06.2017 ISSUED BY THE
R-1 VIDE ANNEXURE-A IN RESPECT OF QUALIFICATION OF
STAFF NURSE POSTS; AND ETC.,
IN WRIT PETITION NO.50320/2019
BETWEEN
1. SMT.SHARADA BASANAGOWDA BIRADAR
AGE ABOUT 34 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI RESIDENTIAL SCHOOL,
KODIHALLI, KANAKAPURA TALUK,
RAMANAGARA DIST.
2. SMT. LAXMIDEVI L.B.
W/O SOMASHEKAR G,
AGED ABOUT 28 YEARS,
WORKING AS A STAFF NURSE,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC-484),
VARALAHALLI, HAGARIBOMMANAHALLI TALUK,
BELLARY DIST.
3. SRI VIJAYAKUMARA H.,
S/O HARISCHANDRA NAIK,
AGED ABOUT 40 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL (AMBALI)
(BCM-518) HAGARIBOMMANAHALLI,
HAGARIBOMMANAHALLI TALUK,
BELLARY DISTRICT.
4. SMT. SUJATHA H.R.
D/O RAJAPPA T.H.,
AGE ABOUT 30 YEARS,
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AND CONNECTED MATTERS
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL (SC-123),
KAMANAKERE, KADUR TALUK,
CHIKKAMAGALURU DISTRICT.
5. KUM.PRATHIBHA. N.O.
D/O C.OBAIAH,
AGE ABOUT 29 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL (ST-59)
TURUVANURU,
CHITRADURGA TALUK AND DISTRICT.
6. KUM.IMPA E.R.
D/O RAMMAYYA,
AGE ABOUT 22 YEARS,
WORKING AS A STAFF NURSE,
DR. B. R. AMBEDKAR
RESIDENTIAL SCHOOL (SC-762),
AMBLE,
CHIKKAMAGALURU TALUK AND DISTRICT.
7. KUM. MUDDAMMA M.,
D/O MUDDALINGAPPA. L.K.,
AGE ABOUT 27 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL (ST)
SIDDAPURA,
HOSADURGA TALUK,
CHITRADURGA DISTRICT.
8. SMT. LATHA H.R.
W/O NAGARAJA N.M.,
AGE ABOUT 24 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI RESIDENTIAL SCHOOL (ST)
NAYIGERE,
SRIRAMPUR HOBALI,
HOSADURGA TALUK,
CHITRADURGA DISTRICT.
- 193 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
9. SMT. GAYATRI I.MALAGUND
W/O. BASAVARAJ DUMMANNAVAR,
AGE ABOUT 31 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
MARANABEED, HANAGAL TALUK,
HAVERI DISTRICT.
10. SMT. KAVITHA E.,
W/O. SHAMBHULINGAPPA,
AGE ABOUT 30 YEARS,
WORKING AS A STAFF NURSE,
DR. B. R. AMBEDKAR RESIDENTIAL SCHOOL (SC),
JAGALUR TOWN,
DAVANAGERE DISTRICT.
11. SMT. MANJULA B.R.
W/O RAVINDRA C.S,
AGE ABOUT 32 YEARS,
WORKING AS STAFF NURSE,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL, SC,
BOMMENAHALLI,
CHITRADURGA TALUK AND DISTRICT.
12. SMT. MANJULA J.,
D/O LATE JAYAPPA. B,
AGE ABOUT 32 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL, SC,
CHITAHALLI, HOLALKERE TALUK,
CHITRADURGA DISTRICT.
13. KUM. CHAITRA H.H.
D/O HANUMANTHAPPA,
AGE ABOUT 27 YEARS,
WORKING AS A STAFF NURSE,
ATAL BIHARI VAJAPAI
RESIDENTIAL SCHOOL (SC-615)
HALUVAGALU,
- 194 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HARAPANAHALLI TALUK,
BELLARY DISTRICT.
14. SMT. GEETHAMANI S.M.,
W/O T.RANGASWAMY,
AGE ABOUT 30 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL,
MADADAKERE,
HOSADURGA TALUK,
CHITRADURGA DISTRICT.
15. SMT. PAVITHRA V.,
W/O MAHENDRAPPA M.,
AGE ABOUT 25 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL (ST-46),
KASABA, BALENAHALLI,
CHALLAKERE TALUK,
CHITRADURGA DISTRICT.
16. KUM. SHRAVANTI
D/O SANGRAM AMBESANGE,
AGE ABOUT 25 YEARS,
WORKING AS A FDA,
CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-349), BAGDAL,
BIDAR TALUK AND DISTRICT.
17. SRI PRAVEENKUMAR
S/O BABURAO,
AGE ABOUT 27 YEARS,
WORKING AS A FDA,
CUM COMPUTER OPERATOR,
SMT. INDHIRA GANDHI
RESIDENTIAL SCHOOL (SC-645)
BEMALKHEDA,
HUMNABAD TALUK,
BIDAR DISTRICT.
- 195 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
18. KUM.LAKSHMI H.R.
D/O T.H.RAJAPPA,
AGE ABOUT 29 YEARS,
WORKING AS A FDA,
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-127), JODIHOCHIHALLI,
NAGARALU POST, KADUR TALUK,
CHIKKAMAGALURU DISTRICT.
19. KUM. SHOBHA N.P.,
D/O PUTTARAJU
AGE ABOUT 21 YEARS,
WORKING AS A FDA,
CUM COMPUTER OPERATOR
DR. B.R. AMBEDKAR
RESIDENTIAL SCHOOL (SC-762),
AMBLE, CHIKKAMAGALURU TALUK AND DIST
20. SRI. BHARATHESHA B.S.,
S/O SHEKARAPPA R.,
AGE ABOUT 31 YEARS
WORKING AS A FDA, CUM
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC 530)
DORANALU, TARIKERE TALUK,
CHIKKAMAGALURU DIST.
21. SMT. SHEELA T.C.,
W/O MAHENDRAKUMAR H.D.,
AGE ABOUT 35 YEARS
WORKING AS A FDA, CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC-426)
JODIHOCHIHALLI, NAGARALU POST,
KADUR TALUK, CHIKKAMAGALURU DIST.
22. SRI. GOPALASWAMY G.,
S/O GURUSWAMY
- 196 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 35 YEARS
WORKING AS A FDA,
CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-123), KAMANAKERE,
KADUR TALUK,
CHIKKAMANGALURU DIST.
23. SMT.KAVITHA S.J.
W/O RAVIKUMAR K.,
AGE ABOUT 32 YEARS
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (BC), MALAPANAHALLI GATE,
HOSADURGA TALUK,
CHITRADURGA DIST.
24. SRI KOTRESHAPPA A.,
S/O KENCHALAMMA A.,
AGE ABOUT 37 YEARS
WORKING AS A FDA,
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (ST-341)
BANNIHATTI, V.NAGALAPURA POST,
SANDUR TALUK, BELLARY DIST.,
25. SRI KUMARSWAMY B.R.,
S/O RANGAPPA
AGE ABOUT 41 YEARS
WORKING AS A FDA,
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (BCL)
NAGENAHALLI, HOSADURGA TALUK,
CHITRADURGA DIST.
26. SRI MURALIDHARA G.,
S/O GOVINDAPPA R.,
AGE ABOUT 35 YEARS
WORKING AS A FDA,
- 197 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CUM COMPUTER OPERATOR
SMT.INDHIRA GANDHI
RESIDENTIAL SCHOOL (ST-37)
NAYIGERE, SRIRAMPUR HOBALI,
HOSADURGA TALUK, CHITRADURGA DIST.
27. SRI RAMESH DEVARMANI
S/O LATE GANGAPPA D.,
AGE ABOUT 45 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL HALUVAGALU,
HARAPANHALLI TALUK
BELLARY DISTRICT.
28. KUM. ANUSHA M.,
D/O MURTHAPPA
AGE ABOUT 24 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (ST-418)
MACHIHALLI, HARAPANAHALLI TALUK
BELLARY DISTRICT.
29. SRI MARUTHI U.,
S/O MAHADEVAPPA
AGE ABOUT 30 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR
ATAL BIHARI VAJAPAI
RESIDENTIAL SCHOOL (SC-615)
HALUVAGALU, HARAPANAHALLI TALUK
BELLARY DISTRICT.
30. SRI NAGABHUSHANA C.M.,
S/O MARIYAPPA C.,
AGE ABOUT 31 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
- 198 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SCHOOL (ST-335)
CHORNUR POST, SANDUR TALUK
BELLARY DISTRICT.
31. SRI MAHESHA G.K.,
S/O KYATHEGOWDA K.,
AGE ABOUT 27 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL, (BC-136)
JODILINGADAHALLI, KADUR TALUK,
CHIKKAMANGALURU DISTRICT.
32. SRI RAGHU B.,
S/O SANNABORAIAH,
AGE ABOUT 34 YEARS,
WORKING AS A FDA,
CUM COMPUTER OPERATOR,
DR.B.R.AMBEDKAR
RESIDENTIAL SCHOOL (ST-717)
BEDAREDDY HALLI, THALAKU POST,
CHALLAKERE TALUK,
CHITRADURGA DISTRICT.
33. SRI PRASHANTHA SABALLI
S/O ANNAPPA
AGE ABOUT 27 YEARS,
WORKIGN AS A FDA,
CUM COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL(BC-96), NAZEER NAGAR,
BENNIHALLI POST, HARAPANAHALLI TALUK,
BELLARY DISTRICT.
34. KUM. AISHWARYA R.L.,
D/O LAKSHMANA R.,
AGE ABOUT 27 YEARS,
WORKING AS FDA,
CUM COMPUTER OPERATOR,
SMT.INDHIRA GANDHI RESIDENTIAL
SCHOOL (ST-46), KASABA,
BALENAHALLI CHALLAKERE TALUK,
CHITRADURGA DISTRICT.
- 199 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
35. SRI THIMMARAJA K.,
S/O KRISHNAPPA D.,
AGE ABOUT 25 YEARS,
WORKING AS A FDA
CUM COMPUTER OPERATOR,
SMT.INDHIRA GANDHI
RESIDENTIAL SCHOOL (ST-27),
SIDHAPURA, HOSADURGA TALUK,
CHITRADURGA DISTRICT.
36. SMT. CHANDRAMMA G.H.,
W/O RAVI M.,
AGE ABOUT 42 YEARS
WORKING AS A FDA,
CUM COMPUTER OPERATOR
SMT.INDHIRA GANDHI RESIDENTIAL
SCHOOL (SC-23), MADADAKERE,
HOSADURGA TALUK,
CHITRADURGA DISTRICT.
37. SMT. PREMA H.K.,
W/O RAVI P.,
AGE ABOUT 31 YEARS
WORKING AS A FDA
CUM COMPUTER OPERATOR
DR.B.R. AMBEDKAR RESIDENTIAL
SCHOOL, AKKIHEBBALU
K.R.PET TALUK,
MANDYA DISTRICT.
38. SRI HANUMANTHAPPA H.N.,
S/O LATE HANUMANTHAPPA H.N.,
AGE ABOUT 39 YEASR
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (AMBALI) (BCM-518)
HAGARIBOMMANAHALLI
HAGARIBOMMANAHALLI TALUK
BELLARY DISTRICT.
- 200 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
39. SMT. AGADI ROOPADEVI
D/O AGADI VEERAIAH
AGE ABOUT 35 YEARS
WORKING AS A FDA
CUM COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-330), VALLABHAPURA
HAGARIBOMMANAHALLI TALUK
BELLARY DISTRICT.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 AND 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
RAMANAGARA DISTRICT - 571 511.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHICKKAMANGALURU,
CHICKKAMANGALURU DISTRICT - 577 102.
- 201 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
HAVERI, HAVERI DISTRICT - 581 110.
7. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
AND BACKWARDS CLASS WELFARE DEPT.
UDAGIR ROAD, NOUBAD,
BIDAR DISTRICT - 585 402.
8. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
DAVANGERE,
DAVANGERE DISTRICT - 577 001.
9. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
BELLARY, BELLARY DISTRICT - 583 101.
10. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHITRADURGA,
CHITRADURGA DISTRICT - 577 501.
11. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
MANDYA DISTRICT - 571 401.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 TO R11
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
- 202 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R1 VIDE ANNEXURE- A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 IN RESPECT OF STAFF NURSE POST
QUALIFICATION AND THE BENEFIT OF AGE RELAXATION AND
SERVICE WEIGHTAGE TO THE CANDIDATES WHO HAS BEEN
SERVED ON CONTRACT BASIS IN THE R-3'S INSTITUTIONS TO
THE POST OF STAFF NURSE, FDA POST AND ETC.,
IN WRIT PETITION NO.51193/2019
BETWEEN
1. LATAHA S
W/O AJAY KUMAR N R
AGED ABOUT 34 YEARS
WORKING AS FDA CUM COMPUTER OPERATER
MURARJI DESAI RESIDENTIONAL SCHOOL
GAJANUR, SHIVAMOGGA TALUK
SHIVAMOGGA DISTRICT 577202
2. SHIVARAJ H K
S/O KALLAPPA H
AGED AB0UT 32 YEARS
WORKING AS FDA CUM COMPUTER OPERATOR
MURARJI DESAI RESIDENTIONAL SDCHOOL
ANAVERI BHADRAVATHI TALUK
CHITRADURGA TALUK AND DISTRICT 577243
3. KUMARA H M
S/O MANJAPPA H S
AGED ABOUT 30 YEARS
WORKING AS FDA CUM COMPUTER OPERATOR
MURARJI DESAI RESIDENTIONAL SCHOOL
KOLAGI, SORABA TALUK
SHIVAMOGGA DISTRICT 577433
4. NAGARAJ H
S/O HANUMANTHAPPA
AGED ABOUT 32 YEARS
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WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS FDA CUM COMPUTER OPERATER
MURARJI DESAI RESIDENTIONAL SCHOOL
KUMSI, VAJAPEYEE BADAVANE, MALLEGENAHALLI,
KOTEGANGURU, SHIVAMOGGA TALUK
SHIVAMOGGA DISTRICT 577 433
5. DARSHAN H
S/O HOLEYAPPA
AGED ABOUT 23 YEARS
WORKING AS FDA CUM COUMPUTER OPERATER
SMT. INDIRAGANDHI RESIDENTIONAL SCHOOL
CHADRAGUTTI, SORABHA TALUK
SHIVAMOGGA DISTRICT 577429
6. ASHA U.M
S/O U. MAHABALACHARI
AGED ABOUT 33 YEARS
WORKING AS FDC
DR. B.R. AMBEDKAR RESIDENTIONAL SCHOOL
KUPPAGADDE, MGR KALYANA MANTAP
SORABA ROAD, ANAVATTI, SORABA TALUK,
SHIVAMOGGA DISTRICT 577413
... PETITIONERS
(BY SRI V. LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI SANDESH T.B., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU -01,
2. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU -01
3. KARNATAKA RESIDENTIAL EDUCATIONAL
- 204 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
INSTITUTIONS SOCIETY
KARNATAKA STATE CO-OPERATIVE BOARD BUILDING
6TH AND 7TH FLOOR, NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD, BENGALURU - 560 052
REPRESENTED BY ITS SECRETARY
... RESPONDENTS
(BY SRI REUBEN JACOB, SR.ADVOCATE FOR R1;
SRI DHYAN CHINNAPPA, AAG A/W.
SMT.NAGASHREE M.C., AGA FOR R2 (PHYSICAL
HEARING);
SRI SIDHARTH BABURAO, ADVOCATE FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE NOTIFICATION DATED 23.06.2017 ISSUED BY THE R-1
VIDE ANNEXURE-A IN RESPECT OF QUALIFICATION OF STAFF
NURSE POSTS AND LOCAL HYDERABAD KARNATAKA
VACANCIES OF POSTS RESERVED FOR THE FDA CUM
COMPUTER OPERATOR POST AND STAFF NURSE POSTS ETC.
IN WRIT PETITION NO.52481/2019
BETWEEN
1. KAVITHA SWAMY T.,
D/O THIPPESWAMY
AGED ABOOUT 33 YEARS
WORKING AS FDA,
KITTUR RANI CHENNAMMA SCHOOL, (SC),
ANIMANGALA, HIRIYUR TLAUK,
CHITRADURGA
RESIDINT AT YARABALLI POST,
- 205 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
GOLLAHALLI, HIIRIYUR,
CHITRADURGA - 577 501.
2. KASTHURALPPA N.,
SON OF NAGAPPA
AGED ABOUT 32 YEARS
WORKING AS FDA,
MORARJI DESAI RESIDENTIAL
SCHOOL (ALEMARI)
HANUMANTADEVARAKANIVE, HALEHALLI,
HOLALKERE, CHITRADURGA - 577 501.
RESIDENT OF ASHRAYA BADAVANE,
CHITRADURGA 577502
3. SURESHA T.,
SON OF THIMMAPPA H.,
AGED ABOUT 27 YEARS
INDIRA GANDHI RESIDENTIAL SCHOOL (SC),
PARASHURAMPURA,
CHITRADURGA DISTRICT 577501.
RESIDENT OF HOSANAGARA,
CHIKKAJAJU, HOLALKERE TALUK
CHITRADURGA DISTRICT - 577 523.
4. HARISH B.,
SON OF LATE BHEEMAPPA
AGED ABOUT 33 YEARS
WORKING AS FDA,
KITTUR RANI CHENNAMMA
RESIDENTIAL SCHOOL (SC)
TALYA HOLALKERE, TALUK,
CHITRADURGA DISTRICT 577 501.
CHITRADURGA DISTRICT 577501
RESIDENT OF BANGERE CHICHKJAJU,
HOLALKERE TALUK
CHITRADURGA DISTRICT 577 523.
5. MEGHA J.T
WIFE OF SANTOSH K,
AGED ABOUT 26 YEARS
- 206 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS FDA,
INDIRA GANDHI RESIDENTIAL SCHOOL, (ST),
RAMAGIRI, HOLALKERE,
CHITRADURGA DISTRICT 577 501.
RESIDENT OF CIKKAJAJU,
HOLALKERE TALUK,
CHITRADURGA DISTRICT - 577 501.
6. OBALAMMA B.,
D/O BH UANNA
AGED ABOUT 26 YEARS
WORKING AS STAFF NURSE AT
INDIRA GANDHI RESIDENTIAL SCHOOL (SC),
PARASHURAMALPURA,
CHITRADURGA DISTRICT - 577 538.
RESIDENT OF DEVARA MARIKUNTE,
CHELLAKERE TALUK,
CHITRADURGA DISTRICT - 577 501.
7. MALA N.,
WIFE OF BASAVARAJAPPA
AGED ABOUT 29 YEARS
WORKING AS STAFF NURSE,
INDIRA GANDHI RESIDENTIAL SCHOOL (ST),
RAMAGIRI, HOLALKERE,
CHITRADURGA DISTRICT - 577 501.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI VIVEK B.R., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU - 560 001.
- 207 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATION
INSTITUTIONS SOCIETY
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 & 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
CHITRADURGA DISTRICT - 577 501.
5. OM SECURITY SERVICES (R)
1ST FLOOR, OPP. MASONIC HALL,
NEAR 2ND STAGE, HOSPET ROAD,
CANTONEMNENT, BELLARY - 583 104
ALSO AT 1ST FLOOR,
SIDDARAMESHWARA NILAYA,
RAJEEV LAYOUT, BANK COLONY
CHITRADURGA - 577 501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 AND R4 (PHYSICAL
HEARING);
SRI REUBEN JACOB, SR.ADVOCATE FOR R2;
PROF.RAVIVARMA KUMAR, SR.ADVOCATE
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
R5 IS SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO ABSORB THE PETITIONERS AS
PERMANENT EMPLOYEES TO THE POSTS OF RESPECTIVE
NON-TEACHING STAFF IN THE SCHOOLS ESTABLISHED AND
MANAGED BY R-1 AND 3 OR IN THE ALTERNATIVE AND ETC.,
- 208 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
IN WRIT PETITION NO.52893/2019
BETWEEN
1. SMT. ANJAMMA K.R.,
W/O ESHWARAIAH Y.K.,
AGE ABOUT 38 YEARS,
WORKING AS A STAFF NURSE
SMT. INDHIRA GANDHI RESIDENTIAL SCHOOL
(SC-375) NITTUR, (HOOVINAKATTE)
GUBBI TALUK, TUMAKURU DIST.
2. SMT. SHEETHAL M.,
D/O MAHESHAPPA H.,
AGE ABOUT 25 YEARS,
WORKING AS STAFF NURSE
DR B R AMBEDKAR GIRL'S RESIDENTIAL SCHOOL
(SC-759), AMRUTHAPURA TARIKERE TLAUK
CHIKKAMANGALUR DIST.
3. KUM. RUPABAI B.,
D/O BASAVARAJ NAIK
AGE ABOUT 29 YEARS
WORKING AS STAF NURSE
KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL
(SC-530) H.RANGAPURA TARIKERE TALUK
CHIKKAMANGALURU DIST.
4. KUM.SANGEETA IRAPPA LAMANI
AGE ABOUT 25 YEARS,
WORKING AS A STAFF NURSE
SMT.INDHRA GANDHI RESIDENTIAL SCHOOL
(SC-631), DEVARAGUDDA, RANEBENNUR
RANEBENNUR TALUK, HAVERI DIST.
5. KUM.SHILPA CHAKRASALI
D/O BHAIRAPPA
AGE ABOUT 28 YEARS,
WORKING AS A STAFF NURSE
SMT.INDHIRA GANDHI RESIDENTIAL SCHOOL
- 209 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(SC-629), HATTIMATTUR, SAVANUR TALUK
HAVERI DIST.
6. SMT.GEETA VALMEEKI
W/O SHIVAPPA NAYAK
AGE ABOUT 35 YEARS
WORKING AS A STAFF NURSE
SMT.INDHIRA GANDHI RESIDENTIAL SCHOOL
(SC-580), KABBINAKANTHI MATA
RATTIHALLI, RATTIHALLI TALUK
HAVERI DIST.
7. SMT. GEETHA G.,
D/O GONEPPA
AGE ABOUT 26 YEARS,
WORKING AS STAFF NURSE
MORARJI DESAI MODEL RESIDENTIAL SCHOOL
HAMPASAGARA, H.B.HALLI TALUK
BELLARY DIST.
8. SMT. ROOPA S.,
D/O VEERANNA S.,
AGE ABOUT 31 YEARS,
WORKING AS A STAFF URSE
MORARJI DESAI MODEL RESIDENTIAL SCHOOL
(SC-331), THIMMALAPUR, HOSAPETE TALUK
BELLARY DIST.
9. SMT.SUSHMA C.,
W/O UMESH ACHARYA S.J.,
AGE ABOUT 33 YEARS
WORKING SAS A STAFF NURSE
MORARJI DESAI MODEL RESIDENTIAL SCHOOL-132
SARAPANAHALLI, CHIKKAMAGALUR TALUK
CHIKKAMANGALUR DIST.
10. SRI JAYARAMA B.,
S/O BYLAPPA
AGE ABOUT 32 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR,
DR.B.R.AMBEDAR RESIDENCY SCHOOL
- 210 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(SC-713), THIPPASANDRA, MAGADI TALUK
RAMANAGAR DIST.
11. SRI GANESHA A.,
S/O NAGAPPA A.,
AGE ABOUT 30 YEARS,
WORKING AS FDA
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL (SC-622)
SUSHILANAGAR, BANNIHATTI
V.NAGALAPURA POST
SANDUR TALUK, BALLARY DIST.
12. SRI D.SULEMAN SAHEB
S/O SHARIF SAHEB
AGE ABOUT 44 YEARS,
WORKING AS A FDA
MORARJI DESAI RESIDENTIAL SCHOOL
ITTIGI HADAGALI TALUK
BALLRY DIST.
13. SRI LAKSHMAN R.,
S/O RANGASWAMY
AGE ABOUT 27 YEARS,
WORKING AS FDA CUM
COMPUTER OPERATOR
DR.B.R.AMBEDKAR GIRL'S
RESIDENTIAL SCHOOL (SC)
AMRUTHAPURA, TARIKERE TLAUK
CHIKKAMANGALUR DIST.
14. SRI AVINASH M.R.,
S/O RAJU P.,
AGE ABOUT 28 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-130)
NANDIBATTALU, TARIKERE TALUK
CHIKKAMANGALURU DIST.
15. SMT. JYOTHI A.,
- 211 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
D/O ASHOKA K.,
AGE ABOUT 32 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
DR.B.R.AMBEDKAR GIRL'S
RESIDENTIAL SCHOOL (SC-756)
SINGATAGERE, KADURU TALUK
CHIKKAMANGALURU DIST.
16. SMT. SHRUTHI G.S.,
D/O SHIDHARAMAPPA G.T.,
AGED ABOUT 26 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
SMT. INDHIRA GANDHI RESIDENTIAL
SCHOOL (SC-528)
PANCHANAHALLI, KADARU TALUK
CHIKKAMAGALURU DIST.
17. SRI MANJUNATHA H.S.,
S/O SRINIVASA
AGE ABOUT 29 YEARS,
WORKING AS FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL (SC-83)
HOOVINAKATTE, GUBBI TALUK
TUMAKURU DIST.
18. KUM. SHASHIKALA A.H.,
D/O HANUMANTHAIAH
AGE ABOUT 33 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
SMT.INDHIRA GANDHI RESIDENTIAL SCHOOL
(SC-375), NITTUR, GUBBI TALUK
TUMAKURU DIST.
19. SRI MANJUNATHA K.,
S/O KALLAPPA
AGE ABOUT 28 YEARS
WORKING AS A FDA CUM COMPUTER OPERATOR
- 212 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL
(SC-733), GOWDAGERE
SIRA TALUK, TUMAKURU DIST.
20. SRI KUMAR H.T.,
S/O THIPPAIAH HADIMANI
AGE ABOUT 36 YEARS
WORKING AS FDA CUM
COMPUTER OPERATOR
SMT.INDHIRA GANDHI RESIDENTIAL SCHOOL
(SC-517), ARABAGATTE, HONNAL TALUK
DAVANGERE DIST.
21. SRI VIJAY KUMAR K.R.,
S/O RUDRESHAPPA K.,
AGE ABOUT 26 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC-676)
CHILURU, HONNALLI TALUK
DAVANAGERE DIST.
22. SMT. NIVEDITHA K.,
W/O CHANNESHA B.N.,
AGE ABOUT 25 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
SMT.INDHIRA GANDHI
RESIDENTIAL SCHOOL
(ST-519), NYAMATI,
HIREKALMATA
HONNALLI TALUK,
DAVANAGERE DIST.
23. SRI MADHU K.,
S/O KENCHAPPA
AGED ABOUT 26 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
- 213 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RESIDENTIAL SCHOOL,
(SC-417), H KADAKATTE,
HONNALI TALUK
DAVANGERE DIST.
24. KUM.SHYAMALA D.K.,
D/O KUMAR
AGE ABOUT 28 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
DR B R AMBEDKAR
RESIDENTIAL SCHOOL
(SC-726), KEREHALLI,
HOSANAGARA TALUK
SHIVAMOGGA DIST.
25. KUM.ARCHANA V.M.,
D/O MANJUNATHA V.S.,
AGE ABOUT 22 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
(SC-67), VATAGARU, DEVANGI POST
THIRTHAHALLI TALUK
SHIVAMOGGA DIST.
26. SMT. SUJATHA MEDUR
D/O BASAVANNEPPA
AGE ABOUT 36 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
SMT. INDHIRA GANDHI RESIDENTIAL SCHOOL
(SC-580), KABBINAKANTI MATA
RATTIHALLI, RATTIHALLI TALUK
HAVERI DISTRICT.
27. SRI MANJUNATH H.T.,
S/O THIMMAIAH
AGE ABOUT 31 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
- 214 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(SC-77), BHUVANAHALLI MANANGI POST,
SIRA TALUK, TUMAKURU DISRICT.
28. KARIYAPPA KONANATALI
S/O PARAMESHWARAPPA
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
(BC-293), CHIKKERUR,
HIREKERUR TALUK, HAVERI DISTRICT.
29. SRI RANGANATHA B.M.,
S/O MUDALAIAH
AGE ABOUT 27 YEARS,
WORKING AS A FDA CUM COMPUTER OPERATOR
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL
(SC-738), DANDINASHIVARA
TURUVEKERE TALUK
TUMAKURU DIST.
30. SRI NINGAPPA BATHANAHALLI
S/O HANUMANTHAPPA B.,
AGE ABOUT 32 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
(SC-331), THIMMALAPURA
HOSPETE, BALLARY DIST.
31. SRI DEVARAKOLADA BHEEMAPPA
S/O HANUMANTHAPPA
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
(ST-336), BANDRI
HEREKEREYAGIN HALLI POST,
SANDUR TALUK, BALLARY DIST.
32. T. MEENAKSHAMMA
- 215 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
W/O LATE K.G.JAYAPPA
AGED ABOUT 46 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL (SC-25)
VANI VILASAPURA, HIRIYUR TALUK
CHITRADURGA DIST.
33. SRI SHOMASHEKAR B.C.,
S/O CHANNEGOWDA
AGE ABOUT 34 YEARS,
WORKING AS A FDA
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
KOPPALLU, K.R.PETTE TQ
MANDYA DIST.
34. SRI NAGENDRA B.S.,
S/O LATE SHIVEGOWDA
AGE ABOUT 34 YEARS,
WORKING AS A FDA
MORARJI DESAI RESIDENTIAL SCHOOL
GAVIMATT, K.R.PETTE TQ.
MANDYA DIST.
35. SRI HEMACHANRA B.G.,
S/O GOPLGOWDA
AGE ABOUT 27 YEARS
WORKING AS A FDA
MORARJI DESAI RESIDENTIAL SCHOOL
SARANGI, SANTHEBACHAHALLI
K.R.PETE TQ., MANDYA DIST
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
- 216 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD, BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR
KARNATAKA STATE
CO-OPERATIVE BOARD BUILDING
6 & 7 FLOOR, NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
TUMAKURU, TUMAKURU DIST - 572 101.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
RAMANAGAR, RAMANAGAR DIST - 572 160.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
CHITRADURGA, CHITRADURGA DIST.- 577 501.
7. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
CHIKKAMANGALURU,
CHIKKAMANGALURU DIST. - 577 102.
8. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
HAVERI, HAVERI DIST. - 581 110.
9. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
DAVANGERE, DAVANGERE DIST. - 577 001.
10. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
- 217 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BELLARY, BELLARY DIST. - 583 101.
11. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
SHIVAMOGGA, SHIVAMOGGA DIST - 577 201.
12. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
MANDYA, MANDYA DIST. - 571 401.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 TO 12 (PHYSICAL
HEARING);
SRI REUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO
CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R1 VIDE ANNEXURE- A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 IN RESPECT OF STAFF NURSE POST
QUALIFICATION AND THE BENEFIT OF AGE RELAXATION AND
SERVICE WEIGHTAGE TO THE CANDIDATES WHO HAS BEEN
SERVED ON CONTRACT BASIS IN THE R-3 INSTITUTIONS TO
THE POST OF STAFF NURSE, FDA POST AND ETC.,
IN WRIT PETITION NO.52943/2019
BETWEEN
1. KARNATAKA RAJYA MORARJI DESAI/
- 218 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KITTURURANI CHENNAMMA
VASATHI SHALEGALA HORAGUTTIGE
PRAMSHUPALARU HAGU
SHIKSHAKARA KSHEMABHIVRIDDHI SANGHA
BEHIND AMBEDKAR CHOULTRY
RAJENDRA NAGAR
CHITRADURGA - 577 501
REPRESENTED BY ITS PRESIDENT.
GUNDAIAH
AGED 36 YEARS
S/O ERANNA
R/AT BEHIND AMBEDKAR
RAJENDRANAGAR
CHITRADURGA.
2. SMT. PARVATHAMMA T.D.,
W/O SRI KENGAIAH R.,
AGED ABOUT 45 YEARS
R/AT 127, NEAR KALIVEER SCHOOL
UDAYAGIRI, HASSAN-573210
P/W AS HEAD COOK MORARJI DESAI
MODEL RESIDENTIAL SCHOOL
HASSAN - 573 210
YEAR/SERVICE-18 YEARS.
3. SRI NAVEEN KUMAR H.H.,
S/O SRI HONNEGOWDA
AGED ABOUT 40 YEARS
R/AT. ATTAVARA HOSAHALLI
DUDDA HOBLI
HASSAN - 573 118
P/W AS HEAD COOK
MORARJI DESAI RESIDENTIAL SCHOOL
MD HOSUR, HASSAN - 573 201
YEARS/SERVICE-18 YEARS.
4. SRI MANJUNATH
S/O SRI MAHADEVE GOWDA
AGED ABOUT 40 YEARS
R/AT SHANKANAHALLI
KERETHANURU
PANDAVAPURA, MANDYA
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WP No. 8442 of 2020
AND CONNECTED MATTERS
KARNATAKA - 571 434
P/W AS HEAD COOK MORARJI DESAI
RESIDENTIAL SCHOOL
MANDYA - 571 434
YEARS/SERVICE-18 YEARS.
5. SRI RAVI H.,
S/O SRI HANUMANTHAPPA
AGED ABOUT 36 YEARS
R/AT KAREKATTE TQ
CHANNAGIRI
DAWANAGERI- 577 544
P/W AS HEAD COOK
MORARJI DEASAI RESIDENTIAL SCHOOL
DAVANAGERE - 570 010
YEAR/SERVICE-17 YEARS.
6. SRI Y.N.AMARCHANDRA
S/O SRI NINGE GOWDA
AGED ABOUT 45 YEARS
R/AT YACHANAKUPPE
KALENAHALLI POST
ARAKALGODU TALUK
HASSAN DISTRICT-573136
P/W AS HEAD COOK
MORARJI DESAI RESIDENTIAL SCHOOL
HASSAN - 573 136
YEAR/SERVICE-16 YEARS.
7. SRI T.N.NAGARAJU
S/O SRI NINGACHARI
AGED ABOUT 42 YEARS
R/AT KERETHONNURU
THONNUR, MANDYA
PANDAVAPURA
KARNATAKA - 571 434
P/W AS SECURITY GUARD
MORARJI DESAI RESIDENTIAL SCHOOL
MANDYA-571434
YEAR/SERVICE-15 YEARS.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
8. SMT. ANASUYA
W/O SRI LATE NAGARAJ
AGED ABOUT 49 YEARS
R/AT GOWRI KOPPLU VIDYANAGAR
BEHIND SBI BANK HASSAN - 573 201
P/W AS HEAD COOK
MORARJI DESAI RESIDENTIAL SCHOOL
HASSAN - 573 201
YEARS/SERVICE-14 YEARS.
9. SRI SANTHOSH KUMAR M.,
AGED ABOUT 32 YEARS,
S/O SRI SHARANAPPA M,
R/AT DEENASAMUDRA HARAPUR,
MASKI RAICHUR - 584 128.
P/W AS SECURITY GUARD,
MORARJI DESAI RESIDENTIAL SCHOOL,
RAICHUR - 584 128
YEAR/SERVICE 14 YEARS.
10. SRI ANNABASAPPA
AGED ABOUT 34 YEARS,
S/O SRI DEVINDRAPPA,
R/AT ATTUR, BASAVAKALAYAN,
KOHINPPR - 585 419
BIDAR DISTRICT'
P/W AS PEON,
MORARJI DESAI RESIDENTIAL SCHOOL,
BIDAR-58541
YEAR/SERVICE-12 YEARS.
11. SRI VEERESH BANGARI
AGED ABOUT 36 YEARS,
S/O SRI VEERABHADRAPPA BANGARI,
R/AT HIREWANKAL KUNTA,
YELBURGA KOPPAL - 583 237
P/W AS HEAD COOK,
MORARJI DESAI RESIDENTIAL
SCIENCE PU COLLEGE,
MYSURU TALUK - 570 010
YEAR/SERVICE-12 YEARS.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
12. SRI SANGAPPA BAGEWADI
AGED ABOUT 30 YEARS,
S/O SRI BASAPPA BAGEWADI,
R/AT NAGARAL TOT HIPPARAGI
JAMAKHAND,
BAGALKOT - 587 311
P/W AS ASSISTANT COOK,
MRARJI DESAI RESIDENTIAL SCHOOL,
HIPPARAGI,
BAGALKOT - 587 311
YEAR/SERVICE -11 YEARS.
13. SRI VENKATESH S.T.,
AGED ABOUT 39 YEARS,
S/O SRI SRINIVAS S.T.,
R/AT SOMANAHALLI,
HONNAKERE ALPAHALLI,
NAGAMANGALA,
MANDYA - 571 432
P/W AS ATTENDER, MORARJI DESAI,
RESIDENTIAL SCHOOL,
NAGAMANGALA,
MANDYA-571455
YEAR/SERVICE-11 YEARS.
14. SRI PRAKASH R.S.
AGED ABOUT 39 YEARS
S/O SRI SIDDI GOWDA
R/AT JANATHA KALONY
RAGIMUDDANAHALLI
PANDAVAPURA, MANDYA - 571 455
P/W AS HEAD COOK,
MORARJI DESAI RESIDENTIAL SCHOOL,
BASAVANAGUDI KUPPI,
PADAVAAPURA, MANDYA-571812
YEAR/SERVICE -11 YEARS.
15. SRI CHALUVARAJU
AGED ABOUT 45 YEARS
S/O SRI PUTTASWAMI NAYAKA
R/AT BHERYA
HOSA AGRAHARA HOBALI,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
K.R.NAGAR TQ.
MYSURU - 571 608
P/W AS HEAD COOK,
MORARJI DESAI,
RESIDENTIAL SCHOOL,
K.R.NAGARA,
MYSURU - 571 608
YEAR/SERVICE-11 YEARS.
16. SRI K.M.MURUGESHA
AGED ABOUT 36 YEARS
S/O LATE MARUTHI
R/AT ALPPASANKAYTHARA KALYANA ILLAKHE
HOLE NARASIPURA HASSAN
YEAR/SERVICE-11 YEARS.
17. SRI NARAYAN ONTAGODI
AGED ABOUT 32 YEARS
S/O SRI APPASHI GOUD
R/AT BELAGOLA, MUDHOL,
BAGALKOTE-587113
P/W AS ATTENDAR, MORARJI DESAI
RESIDENTIAL SCHOOL, BELAGALI,
BAGALKOT-587113
YEAR/SERVICE-10 YEARS.
18. SRI. EARIAH
AGED ABOUT 41 YEARS
S/O SRI DYAVAIAH
R/AT HAMPAPURA
ARAKALAGUDU TQ.,
RAMNATHPURA HOBLI,
HASSAN, KARNATAKA - 573 133
P/W AS HEAD COOK, MORARJI DESAI
RESIDENTIAL SCHOOL, MYSURU - 570 001
YEAR/SERVICE-10 YEARS.
19. SRI. MAHESH N.B.
AGED ABOUT 38 YEAR
S/O SRI BASAVAIAH
R/AT NALLUR, HONDARABALU POST,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
CHAMARAJANAGARA TALUK - 571 342
P/W AS HEAD COOK, MORARJI DESAI
RESIDENTIAL SCHOOL, MYSURU - 570 001
YEAR/SERVICE-10 YEARS.
20. SMT. NAGARATHNA S.B.,
AGED ABOUT 34 YEARS
W/O SRI MANJUNATH HIREGOWJA
R/AT HIREGOWJA POST,
CHIKKAMANGALUR - 577 168
P/W AS STAFF NURSE,
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL,
CHIKKAMANGALURU TALUK - 577 101.
YEAR/SERVICE-10 YEARS.
21. SRI SHIVANANDA C.R.,
AGED ABOUT 40 YEARS
S/O SRI RAMASHETTY
R/AT HONAKERE HOBALI,
CHINYA NAGAMANGALA TALUK,
MANDYA-571432
P/W AS SWEEPER, MORARJI DESAI
MODEL RESIDENTIAL SCHOOL,
MANDYA-571432.
YEAR/SERVICE-10 YEARS.
22. SRI NANDA K.B.,
AGED ABOUT 34 YEARS,
S/O SRI BASAVARAJU K.B.,
R/AT KALLIGUNDI HONNAKERE
NAGAMANGALA, MANDYA - 571 432
P/W AS SWEEPER,
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL,
MANDYA-571432
YEAR/SERVICE-10 YEARS.
23. SRI.UMESHA B.M.
AGED ABOUT 33 YEARS
S/O SRI MARISWAMY GOWDA,
R/AT BALAGHATTA MANDYA
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WP No. 8442 of 2020
AND CONNECTED MATTERS
KARNATAKA - 571 432
P/W AS NIGH WATCHMAN,
MORARJI DESAI RESIDENTIAL SCHOOL,
NARAYANAPURA, MANDYA-571431
YEAR/SERVICE-10 YEARS.
24. SRI SANGANA GOUDA
AGED ABOUT 43 YEARS
S/O SRI.BASANAGOUDA
R/AT CHIKKAMUCHALAGUDDA
BAGALKOTE, BADAMI - 587 103
P/W AS ATTENDER, MORARJI DESAI
RESIDENTIAL SCHOOL, BAGALKOTE - 587 201
YEAR/SERVICE-10 YEARS.
25. SRI HARSHA K.,
AGED ABOUT 29 YEARS,
S/O SRI.KARIYAIAH
R/AT GUMMANAHALLI
PANDAVAPURA TQ. CHINAKURALI
MANDYA - 571 455
P/W AS ATTENDER,
MORARJI DESAI RESIDENTIAL SCHOOL,
PANDAVAPURA,
MANDYA - 571 455
YEAR/SERVICE-10 YEARS.
26. SRI LOKESH B.K.
AGED ABOUT 34 YEARS,
S/O SRI.KRISHNEGOWDA,
R/AT CHINAKURALI HOBALI
BANNANGADI PANDAVAPURA
MANDYA - 571 812
P/W AS ATTENDER,
MORARJI DESAI RESIDENTIAL SCHOOL,
PANDAVAPURA,
MANDYA - 571 812
YEAR/SERVICE-10 YEARS.
27. SRI T.N.KUMARA
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WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 44 YEARS,
S/O SRI NARASIMHAIAH
R/AT THENKALA
KOPPALU HUSENA PURA
BILIKERE HOBAL, HUNSUR
MYSURU - 571 103
P/W AS ATTENDER,
MORARJI DESAI RESIDENTIAL SCHOOL,
SUBBANAHALLI,
MYSURU - 571 103
YEAR/SERVICE-10 YEARS.
28. SRI.PRAKASH H.P.,
AGED ABOUT 36 YEARS
S/O SRI.PUTTARAJU
R/AT HALLAD HOSAHALLI
GONDENAHALLI, NAGAMANGALA,
MANDYA - 571 734
P/W AS HEAD COOK,
MORARJI DESAI RESIDENTIAL SCHOOL,
NAGAMANGALA, MANDYA-571432
YEAR/SERVICE-10 YEARS.
29. SRI SURESH S.H.,
AGED ABOUT 35 YEARS
S/O SRI YALAVAYYA
R/AT SOMANAHALLI HONNEKERE
ALPAHALLI NAGAMANGALA
MANDYA - 571 432
P/W AS HEAD COOK, MORARJI DESAI
RESIDENTIAL SCHOOL, NAGAMANGALA
MANDYA-571432
YEAR/SERVICE-10 YEARS.
30. SRI MANI H.T.,
AGED ABOUT 35 YEARS
S/O SRI JAVARAIAH M.P.,
R/AT HOSAKOTE HALEBEEDU
MELUKOTE HOBLI
PANDAVAPURA
MANDYA - 571 434
P/W AS HEAD COOK
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AND CONNECTED MATTERS
KITTUR RANI
CHANNAMAS SCHOOL
PANDAVAPURA
MANDYA - 571 812
YEAR/SERVICE-10 YEARS.
31. SRI RAJU H.C.,
AGED ABOUT 46 YEARS
S/O SRI CHANDRAPPA
R/AT HITALAKERI VILLAGE
NIDTA POST, SHANIVARA SANTE HOBALI
SOMAVARPET TALUK - 571 236
KODAGU
P/W AS ASSISTANT COOK
MORARJI DESAI
RESIDENTIAL SCHOOL
PIRIYA PATTANA
MYSURU - 571 107
YEAR/SERVICE-10 YEARS.
32. SRI HOVANNA K.,
AGED ABOUT 38 YEARS
S/O SRI KUMAR
R/AT SHETTIHALLY NIDIGERE
HETTUR SAKALESHPUR
HASSAN - 573 134
P/W AS ATTENDER
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
HASSAN - 573 134
YEAR/SERVICE-9 YEARS.
33. SRI MANJUNATH S.,
AGED ABOUT 32 YEARS
S/O SRI SIDDARAMEGOWDA
R/AT NUGGAHALLI
MYSURU - 570026
P/W AS HEAD COOK
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
NANJANGUD
MYSURU - 570 026
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AND CONNECTED MATTERS
YEAR/SERVICE-9 YEARS.
34. SRI PRAKASH S.,
AGED ABOUT 33 YEARS
S/O SRI SIDDAIAH
R/AT SIDDARAMANAHUDI
RANGANATHAPURA VARUNA HOBLI
MYSURU - 570 010
P/W AS HEAD COOK
MORARJI DESAI
RESIDENTIAL SCHOOL
VARAKODU
MYSURU - 570 010
YEAR/SERVICE-9 YEARS.
35. SRI KRISHNAIAH
AGED ABOUT 37 YEARS
S/O SRI CHIKKA HANUMAIAH
R/AT GUMMANAHALLI MANDYA
PANDAVAPURA
MANDYA-571455
P/W AS HEAD COOK
MORARJI DESAI
RESIDENTIAL SCHOOL
PANDAVAPURA
MANDYA-571812
YEAR/SERVICE-9 YEARS.
36. SRI PRAMODKUMAR M.,
AGED ABOUT 33 YEARS
S/O SRI MAHADEVAIAH C.,
R/AT GOWTHAM BADAVANE
YELANDUR, CHAMARAJANAGAR
KARNATAKA - 571 441
P/W AS ATTENDER
MORARJU DESAI MODEL
RESIDENTIAL SCHOOL
MYSURU TALUK - 570 010
YEAR/SERVICE-8 YEARS.
37. SRI SURESH C.,
AGED ABOUT 30 YEARS
S/O SRI CHINNASWAMY
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AND CONNECTED MATTERS
R/AT KUPYA (VILLAGE AND POST)
T.NARASIPURA TALUK
MYSURU DISTRICT - 571 110
P/W AS ATTENDER
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
MYSURU TALUK - 570 010
YEAR/SERVICE-8 YEARS.
38. SRI NAVEEN KUMAR V.N.,
AGED ABOUT 34 YEARS
S/O SRI NAGARAJAIAH
R/AT NAGAMANGALA
MANDYA - 571 432
P/W AS ATTENDAR, MORARJI DESAI
RESIDENTIAL SCHOOL
NAGAMANGALA MANDYA - 571 432
YEAR/SERVICE -8 YEARS.
39. SRI SOMESH P.,
AGED ABOUT 42 YEARS
S/O SRI LATE PUTTARAJU
R/AT A.J. COLONY KAGALAVADI
CHAMARAJANAGARA TQ
CHAMARAJANAGARA DSITRICT-571117
P/W AS ATTENDER, MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
NANJANGUD, MYSURU TALUK - 571 301
YEAR/SERVICE-8 YEARS.
40. SMT. JAYAMALA P.,
AGED ABOUT 35 YEARS,
W/O SRI EARIAH A.U
R/AT AGALA VILLAGE,
HANGARAVALLI POST
CHIKKAMAGALURU - 577 111
P/W AS STAFF NURSE
AMBEDKAR GIRLS
RESIDENTIAL SCHOOL
CHIKKAMGALURU - 577 111
YEAR/SERVICE-8 YEARS.
41. SRI MAHESHA V.T.,
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WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 37 YEARS,
S/O SRI TIMMARAJA
R/AT VADDARAHALLI SATHENAHALLI
MANDYA - 571 802
P/W AS HEAD COOK,
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
MANDYA -571 455
YEAR/SERVICE-8 YEARS.
42. SRI NAGESH LAXMAN KATTIMANI
AGED ABOUT 39 YEARS,
S/O SRI LAXMAN J. KATTIMANI
R/AT NEELANAGAR
SHIRUR, BAGALKOT - 587 120
P/W AS HEAD COOK, MORARJI DESAI
RESIDENTIAL SCHOOL, BAGALKOT -587 120
YEAR/SERVICE 8 YEARS.
43. SMT.JYOTHI L.K.,
AGED ABOUT 33 YEARS,
D/O SRI KRISHNA NAIK
R/AT NO.LINGADAHALLI
TEREKERE TALUK
CHIKKAMANGALURU DISTRICT - 577 129
P/W AS STAFF NURSE,
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
CHIKKAMAGALURU - 577 129
YEAR/SERVICE 7 YEARS.
44. SRI MAHADEVA
AGED ABOUT 39 YEARS
S/O SRI DODDAGANDAIAH
R/AT KUPYA VILLAGE,
KASABA HOBLI
T.NARASIPUA TALUK
MYSURU - 571124
P/W AS HEAD COOK
MORARJI DESAI
RESIDENTIAL SCHOOL
MYSURU - 570 010
YEAR/SERVICE-4 YEARS.
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AND CONNECTED MATTERS
45. SRI NANDISHA H.M.,
AGED ABOUT 25 YEARS,
S/O SRI MASTINAYAKA
R/AT HOSA AGRAHARA
HOBALI K R NAGARA BHERYA
MYSURU - 571 608
P/W AS ASSISTANT COOK
MORARJI DESAI RESIDENTIAL SCHOOL
S.HOSA KOTE
NANJANGUD
MYSURU -571 812
YEAR/SERVICE-4 YEARS.
46. SRI SHIVASHANKARA
AGED ABOUT 49 YEARS
S/O SRI JOGAIAH
R/AT GUJJEGOWDANAPURA VILLAGE AND POST
JAYAPURA HOBLI
MYSURU - 570008
P/W AS SECURITY, MORARJI DESAI
RESIDENTIAL SCHOOL, NANJAGUD
MYSURU - 571 118
YEAR/SERVICE3 YEARS.
47. SRI KEMPANNA S.,
AGED ABOUT 29 YEARS,
S/O SRI SIDDAIAH
R/AT MALLAHALLI HULLAHALLI HOBLI
HADHYA NANJANGUD TQ.,
MYSURU - 571 315
P/W AS ATTENDER PEON
MORARJI DESAI MODEL
RESIDENTIAL SCHOOL
SINDHUVALLI NANJANAGUD
MYSURU -571 315
YEAR/SERVICE-2 YEARS.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SMT.ANUSHA L., ADVOCATE (PHYSICAL HEARING))
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WP No. 8442 of 2020
AND CONNECTED MATTERS
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF SOCIAL WELFARE
VIKAS SOUDHA
BENGALURU - 560 001.
2. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPRESENTED BY ITS
EXECUTIVE DIRECTOR
ROOPA COMPLEX, NO.179, II AND III FLOOR,
I MAIN, SHESHADRIPURAM
BENGALURU - 560 020.
3. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
1ST FLOOR, TAHSILDHAR GROUND
MANDYA - 571 401.
4. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
DR.B.R.AMBEDKAR BHAVAN
HARSHA MAHAL ROAD
HASSAN DISTRICT - 573 201.
5. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
NO.353/H, SHUKAR CHENNYA ROAD
SARASWTHIPURAM
MYSURU DISTRICT - 570 009.
6. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
ROOM NO.121, 1ST FLOOR, DISTRICT
ADMINSITRATIVE BHAVAN
CHAMARAJNAGAR DISTRICT - 571 313.
7. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
2ND FLOOR, ZILLA PANCHAYATH, K.M.ROAD
- 232 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHIKKAMAGALURU DISTRICT - 577 102.
8. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
ROOM NO.102, NAVANAGAR
BAGALKOTE DISTRICT - 587 102.
9. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE
1ST FLOOR, HOSAPETE ROAD
KOPPAL DISTRICT - 583 231.
10. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE,
STATION AREA, I.B.ROAD,
RAICHUR DISTRICT - 584 101.
11. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE,
NOUBAD, BIDAR DISTRICT - 585 402.
12. DISTRICT SOCIAL WELFARE OFFICER
DISTRICT SOCIAL WELFARE OFFICE,
DISTRICT BHAVAN, INDUSTRIAL AREA,
DAVANAGERE DISTRICT - 577 005.
13. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
HASSAN DISTRICT - 573 201.
14. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
MANDYA DISTRICT - 571 401.
15. JOINT DIRECTOR
TRIBAL WELFARE DEPARTMENT,
MYSURU DISTRICT - 570 009.
16. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
CHAMARAJANAGAR DISTRICT - 577 102.
17. DEPUTY DIRECTOR
- 233 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
TRIBAL WELFARE DEPARTMENT,
CHIKKAMAGALUR DISTRICT - 577 102.
18. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
BAGALKOTE DISTRICT - 587 102.
19. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
KOPPAL DISTRICT - 583 231.
20. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
RAICHUR DISTRICT - 584 101.
21. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
DEPUTY DISTRICT,
BIDAR DISTRICT - 585 402.
22. DEPUTY DIRECTOR
TRIBAL WELFARE DEPARTMENT,
DAVANAGERE DISTRICT - 577 005.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 3 TO 22
(PHYSICAL HEARING);
PROF.RAVIVARMA KUMAR, SR. ADVOCATE
SRI NAGAIAH, ADVOCATE FOR R2
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECTION TO THE RESPONDENTS TO CONSIDER THE CASE
OF THE PETITIONERS AS THEY HAVE PUT IN MORE THAN 10
YEARS OF SERVICE AND REGULARIZE THEM AS AGAINST THE
SANCTIONED POSTS IN ACCORDANCE WITH EARLIER
DIRECTION ISSUED BY THIS COURT PASSED IN W.P.NO.
20204-20364/2011 DTD. 13.07.2012 AS PER ANNX-T AND WRIT
- 234 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
APPEAL NO.5127/2012 DTD: 28.02.2013 AS PER ANNX-V
INCLUDING THE REGULATIONS FRAMED ON 07.05.2011.
IN WRIT PETITION NO.2086/2020
BETWEEN
1. SMT. GANGAMMA R.,
W/O MANJUNATHA H.R,
AGE ABOUT 30 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-83),
HOOVINAKATTE, GUBBI TALUK,
TUMAKURU DIST.
2. KUM.VANITHA HADIMANI
D/O MALLESHAPPA,
AGE ABOUT 33 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-293), CHIKKERUR,
HIREKERUR TALUK, HAVERI DIST.
3. SRI PANDESH S.R.,
S/O RAJEGOWDA,
AGE ABOUT 40 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-423), HEBSURU,
K.R.NAGAR TALUK, MYSURU DIST.
4. SRI SHEKARA K.V.,
S/O VENKATARAMEGOWDA,
AGE ABOUT 31 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL, (SC-120), ARAKERE (BHERYA)
K.R.NAGARA TALUK, MYSURU DIST.
5. SRI MANJUNATHA N.J.,
- 235 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O JAVARAIAH,
AGED ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL, (BC-118), RAMPURA (SALIGRAMA),
K.R.NAGARA TALUK, MYSURU DIST.
6. SRI SARTHI ANJINAPPA
S/O MADAGAMMA,
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL, (BC-290) MAKANUR,
RANEBENNUR TALUK,
HAVERI DIST.
7. SRI MANJUNATH RUDRAPPA GANJI
S/O RUDRAPPA,
AGE ABOUT 32 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL, (ST-471),
HIREKERUR, HIREKERUR TALUK,
HAVERI DIST.
8. SRI RANGANATHA S.K.,
S/O KENCHAPPA S.R.,
AGE ABOUT 31 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL, (BC-12),
DODDA ALAHALLI (MULLAHALLI),
KANAKAPURA TALUK,
RAMANAGARA DIST.
9. SRI MALLIKARJUN
S/O DASHRATH KOLI,
AGED ABOUT 37 YEARS,
- 236 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS A SOCIAL
SCIENCE TEACHER,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (ST-702)
JANWAD (CHITTAWADI), TALUK AND DIST.
BIDAR.
10. SRI MARAPPA N.,
S/O NAGENDRAPPA,
AGE ABOUT 34 YEARS,
WORKING AS A SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL
SCHOOL, (ST-29),
BOMMANAKATTE, HOLALKERE TALUK,
CHITRADURGA DIST.
11. SMT.KAVYA H.K.,
W/O PRASHANTH
AGE ABOUT 28 YEARS,
WORKING AS A
SOCIAL SCIENCE TEACHER,
DR.B.R.AMBEDKAR RESIDENTIAL
SCHOOL (SC-771), YASALUR,
SAKALESHPUR TALUK,
HASSAN DIST.
12. SRI MADHU G.M.,
S/O MALLESHAIAH,
AGE ABOUT 33 YEARS,
WORKING AS A ENGLISH TEACHER,
DR.AMBEDKAR RESIDENTIAL SCHOOL (SC-771),
YASALUR, SAKALESHPUR TALUK, HASSAN DIST.
13. SRI DEVARAJA J.,
S/O JAGADEESHAPPA,
AGE ABOUT 35 YEARS,
WORKING AS A ENGLISH TEACHER,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC-413)
AIMANGLA, HIRIYUR TALUK,
CHITRADURGA DIST.
- 237 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
14. SRI JAGADEESHA B.,
S/O BASAPPA,
AGE ABOUT 30 YEARS,
WORKING AS A ENGLISH TEACHER,
MORARJI DESAI RESIDENTIAL
SCHOOL (ST-100), CHITRAHALLI,
HOLALKERE TALUK,
CHITRADURGA DIST.
15. SRI GIRISHA H.,
S/O HANUMANTHAPPA P.H.,
AGE ABOUT 32 YEARS,
WORKING AS A MATHEMATICS LECTURER,
MORARJI DESAI RESIDENTIAL
P.U.COLLAGE (ST-29), BOMMANAKATTE,
HOLALKERE TALUK, CHITRADURGA DIST.
16. SRI HARISHA N.C.,
S/O CHANDRAPPA,
AGE ABOUT 34 YEARS,
WORKING AS A SDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
P.U.COLLAGE (ST 29), BOMMANAKATTE,
HOLALKERE TALUK, CHITRADURGA DIST.
17. SRI SUGRIVKUMAR SATHI
S/O BABURAO,
AGE ABOUT 43 YEARS,
WORKING AS A CHEMISTRY LECTURER,
MORARJI DESAI RESIDENTIAL
P.U.SCIENCE COLLEGE (SC), FF 229, KAMTHANA,
TALUK AND DIST, BIDAR.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
- 238 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE
COMMISSION, PARK HOUSE ROAD,
BENGALURU -1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR,
KARNATAKA STATE CO-OPERATIVE
BOARD BUILDING, 6 AND 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
TUMAKURU, TUMAKURU DIST. 572 101.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
MYSURU, MYSURU DIST.- 570 023.
6. THE DISTRICT OFFICER
BACKWARD CLASS WELFARE DEPT.
MYSURU, MYSURU DIST.-570 001.
7. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
BIDAR, BIDAR DIST. - 585 402.
8. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
HAVERI, HAVERI DIST. - 581 110.
9. THE DISTRICT OFFICER
BACKWARD CASTS AND
MINORITY DEPARTMENT,
RAMANAGAR, RAMANAGAR DIST. - 562 160.
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WP No. 8442 of 2020
AND CONNECTED MATTERS
10. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
HASSAN, HASSAN DIST. - 573 201.
11. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHITRADURGA, CHITRADURGA DIST. - 577 501.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 TO 11
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANNEXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS TO THE POST OF STAFF NURSE, FDA POSTS.
IN WRIT PETITION NO.2923/2020
BETWEEN
1. PRABHU K.H.,
S/O. HANUMANTHAPPA K.,
- 240 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGED ABOUT 32 YEARS
WORKING AS FDA AT INDIRA GANDHI
RESIDENTIAL SCHOOL,
KONDAJJI, HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 589.
RESIDING AT NO. 77,
HALEKADLEBALU, KADLEBALU,
DAVANAGERE - 577 589.
2. SABRIN TAJ A.,
D/O ABDUL KHALEEL,
AGED ABOUT 24 YEARS
WORKING AS FDA,
MORARJI DESAI RESIDENTIAL SCHOOL,
HOSAKOTA, (KANAKAPURA TOWN ) 583 125
RESIDING AT HOSANAGARA,
CHIKKAJAJUR, HOLALKERE,
CHITRADURGA - 577 523.
3. SOMASHEKARA SWAMY B.,
S/O. BORAIAH,
AGED ABOUT 37 YEARS
WORKING AS FDA, AT INDIRA GANDHI
RESIDENTIAL SCHOOL, HOLALKERE,
B. DURGA - 577 518
RESIDING AT NO. 12,
MYASARAHATTI, MUDDAPURA,
CHITRADURGA - 577 521.
4. MANJUNATHA AGADI
S/O AGADI NAGARAJA,
AGED ABOUT 29 YEARS
WORKING AS FDA,
AT MORARJI DESAI RESIDENTIAL
SCHOOL, NANDIGUDI, HARIHARA TALUK,
DAVANAGERE DIST. - 577 601.
RESIDING IN 1ST MAIN, 2ND CROSS,
BEHIND MKET SCHOOL,
YASHVANTPURA POST,
HARALAPURA, HARIHARA TALUK,
- 241 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DAVANAGERE DISTRICT - 577 601.
5. ASHA D.P.,
D/O PARASHURAMAPPA,
AGED ABOUT 25 YEARS
WORKING AS FDA, AT
MORARJI DESAI RESIDENTIAL SCHOOL,
NANDIGUDI, HARIHARA TALUK,
DAVANAGERE DISTTRICT - 577 601.
RESIDING AT NO. K. BVINAHALLI,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 601.
6. SANTHOSH KUMAR P.D.,
S/O DEVENDRAPPA BASAVANAKOTE,
AGED ABOUT 31 YEARS
WORKING AS FDA,
DR. B.R.AMBEDKAR RESIDENTIAL SCHOOL,
JAGALOORU TOWN,
DAVANAGERE - 577 528.
NO. 230, KUNEMADIHALLI ROAD,
BASAVANAKOTE, DAVANAGERE - 577 513.
7. NAAGAVENI
D/O RAMAPPA T.,
AGED ABOUT 31 YEARS
WORKING AS FDA, AT
KITHURU RANI CHENNAMMA
RESIDENTIAL SCHOOL,
KAAKANOORU, CHANNAGIRI TALUK,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 601.
8. NINGARAJU P.,
S/O PARASHURAMAPPA,
AGED ABOUT 25 YEARS
WORKING AS FDA, DR. B.R.AMBEDKAR
RESIDENTAIAL SCHOOL,
TYAVANIGGE,
CHENNAGIRI TALUK,
DAVANAGERE DISTRICT - 577 213.
- 242 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
9. MANJUNATH S.,
S/O KYARESHIVAPPA,
AGED ABOUT 49 YEARS
WORKING AS FDA,
AT MORARJI DESAI
RESIDENTIAL SCHOOL,
MUGGIDARAGIHALLI,
JAGALOORU TALUK,
DAVANAGERE DISTRICT - 577 528.
RESIDING AT NO. DOGGANAHAL,
HOLALKERE, CHITRADURGA - 577 531.
10. MARUTHI H.M.,
S/O MADAPPA H.B.,
AGED ABOUT 32 YEARS
WORKING AS FDA AT
MARARJI DESAI RESIDENTIAL SCHOOL,
CHANNAGIRI TALUK,
KARIGANOORU,
DAVANAGERE DISTRICT - 577 219.
11. PRAHLADA B.,
S/O BHIMAPPA T.N.
AGED ABOUT 31 YEARS ,
WORKING AS FDA, AT INDIRA GANDHI
RESIDENTIAL SCHOOL,
ASTHAPPANAHALLI, CHENNAGIRI,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 601.
RESIDING AT NO.19,
NEAR BSNL TOWER, MEDKARA,
CHARNAGIRI, DAVANAGERE - 577 552.
12. ARUN KUMAR
S/O KUBENDROJI RAO,
AGED ABOUT 25 YEARS
WORKING AS FDA, AT KITHURU RANI
CHENNAMMA RESIDENTIAL SCHOOL,
CHIKKAMAADAALU, CHANNAGIRI TALUK,
HARIHARA TALUK,
DAVANAGERE DISTRICT - 577 601.
- 243 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RESIDING AT KANADA SALU STREET,
CHANNAGIRI, DAVANAGERE DISTRICT - 577 589.
13. SUSHMA N.
D/O NIJALINGAPPA B.H.,
AGED ABOUT 24 YEARS
WORKING AS STAFF NURSE,
AT INDIRA GANDHI RESIDENTIAL SCHOOL
KONDAJJI, HARIHARA TALUK
DAVANAGERE DISTRICT - 577 589.
RESIDING AT NO.197, A.K.COLONY, ALUR
DAVANGERE - 577 512.
14. MANGALA R.,
W/O BASAVARAJ,
WORKING AS STAFF NRUSE,
AGED ABOUT 28 YEARS
AT KITHUR RANI CHENNAMMA
RESIDENTIAL SCHOOL, THALYA,
HOLALKERE TALUK,
CHITRADURGA - 577 526
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE FOR
SRI VIVEK B.R., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY,
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY,
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU - 560 001.
3. THE EXEUTIVE DIRECTOR,
KARNATAKA RESIDENTIAL
EDUCATION INSTITUTIONS SOCIETY
- 244 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KARNATAKA STATE
CO- OPERATIVE BOARD BUILIDNG,
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
DAVANAGERE DISTRICT - 577 004.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHITRADURGA DISTRICT - 577 501.
6. OM SAI SECURITY SERVICES ®
1ST FLOOR, OPP. MASONIC HALL,
NEAR 2ND GATE, HOSPET ROAD,
CANTONEMENT, BELLARY - 583 104.
ALSO AT. 1ST FLOOR,
SIDDARAMESHWARA NILAYA,
RAJEEV LAYOUT,
BANK COLONY, CHITRADURGA - 577 501.
REPRESENTED BY ITS
AUTHORIZED SIGNATORY.
7. B.K.R. SWAMY SECURITY AGENCIES
NO. 310, PAVILION ROAD,
P.J.EXTENSION,
DAVANAGERE - 577 002
REPRESENTED BY ITS
AUTHORIZED SIGNATORY.
8. MARUTHI ENTERPRISES
NANJEGOWDA COMPLEX,
B.M ROAD, OPP. KSRTC BUS STOP,
KUNIGAL, TUMAKURU - 572 130.
ALSO AT NO. 602,
2ND MAIN, RHCS LAYOUT,
ANNAPURNESHWARI NAGAR,
BENGALURU - 560 091
- 245 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
REPRESENTED BY ITS
AUTHORIZED SIGNATORY.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 AND 5
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING);
R6, 7 AND 8 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1
TO 5 TO ABSORB THE PETITIONERS AS PERMANENT
EMPLOYEES TO THE POSTS OF RESPECTIVE NON-TEACHING
STAFF IN THE SCHOOLS ESTABLISHED AND MANAGED BY R-1
AND 3 OR IN THE ALTERNATIVE AND ETC.,
IN WRIT PETITION NO.2952/2020
BETWEEN
1. SRI VENKATESHAPPA T.,
S/O THIMMAPPA
AGED ABOUT 53 YEARS
OCC: HEAD COOK (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
CHITRADURGA TQ AND DIST - 577 501.
2. SRI CHIKKAPPA T.,
S/O THIMMAPPA
AGED ABOUT 50 YEARS
OCC: WATCH MAN (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
- 246 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA TQ AND DIST - 577 501.
3. SRI MAHANTAPPA
S/O GANGAPPA
AGED ABOUT 49 YEARS
OCC: PEON (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
CHITRADURGA TQ AND DIST - 577 501.
4. SMT. GANGAMMA
W/O MAHANTAPPA
AGED ABOUT 35 YEARS
OCC: ASST COOK (GROUP D )
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
CHITRADURGA TQ AND DIST - 577 501.
5. SRI SHIVAMURTHY D.,
S/O DURUGESHAPPA
AGED ABOUT 29 YEARS
OCC: CLEANING (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
CHITRADURGA TQ AND DIST - 577 501.
6. SRI MANTESH C.T.,
S/O THIPPASWAMY
AGED ABOUT 40 YEARS
OCC: COOK (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
BOMMANAKATTE, GUNDERI POST
HOLALKERE TALUK
CHITRADURGA - 577 501.
7. SRI ABHISHEKA M.S.,
S/O SATESH M.H.,
AGED ABOUT 25 YEARS
OCC ASST. COOK (GROUP D)
SMT. INDIRA GANDHI RESIDENTIAL SCHOOL
TURUVANURU
CHITRADURGA - 577 517.
- 247 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
8. SRI NIKIL K.N.,
S/O NALLAPPA
AGED ABOUT 21 YEARS
OCC WATCHMEN (GROUP -D)
SMT. INDIRA GANDHI RESIDENTIAL SCHOOL
TURUVANURU TALUKA &
DISTRICT CHITRADURGA - 577 517.
9. SMT. SHANTAMMA D.T.,
W/O MANTESH C.T.,
AGED ABOUT 35 YEARS
OCC: WATCHMEN (GROUP-D)
SMT. INDIRA GANDHI
RESIDENTIAL SCHOOL
TURUVANURU
CHITRADURGA - 577 517.
10. SRI. KRISHNA SWAMY T.H.,
S/O HARI SWAMY
AGED ABOUT 38 YEAWRS
OCC: PEON (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
SULENAHALLI, MOLAKALMURU
CHITRADURGA - 577 535.
11. SRI SHIVAKUMAR S.T.,
S/O SANNA TIPPAYYA
AGED ABOUT 43 YEARS
OCC: WATCH MAN (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
SULENAHALLI, MOLAKALMURU
CHITRADURGA - 577 535.
12. SRI MALLESHAPPA M.,
S/O MALLAYYA
AGED ABOUT 32 YEARS
OCC: WATCH MAN (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
SULENAHALLI, MOLAKALMURU
CHITRADURGA - 577 535.
13. SRI HANUMANTH RAI T.,
- 248 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O THIMMAYYA
AGED ABOUT 33 YEARS
OCC: CLEANER (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
SULENAHALLI, MOLAKALMURU
CHITRADURGA - 577 535.
14. SRI MURTHY C.,
S/O CHINNAPPA G.,
AGED ABOUT 42 YEARS
OCC: WATCH MAN (GROUP D)
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU
TALUKA MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
15. SMT. BHOOMMAKKA
W/O MARESH
AGED ABOUT 32 YEARS
OCC: CLEANING(GROUP-D)
KITTUR RANI CHANNAMMA RESIDENTIAL
MOLAKALMURU
TALUKA MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
16. SMT. KAMALAKSHI
W/O MARKANDAYYA
AGED ABOUT 25 YEARS
OCC: CLEANING, (GROUP-D)
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU
TALUKA MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
17. SRI MARANNA T.,
S/O TIPPAYYA
AGED ABOUT 43 YEARS
OCC: PEON (GROUP-D)
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
- 249 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MOLAKALMURU
TALUKA MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
18. SMT. SHOBHA
W/O SRIRAMALU D.V
AGED ABOUT 44 YEARS
OCC: WATCH MEN (GROUP-D)
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU
TALUKA: MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
19. SMT. RADHA T.,
W/O MANJUNATH T.,
AGED ABOUT 33 YEARS
OCC: HEAD COOK (GROUP-D)
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU
TALUKA MOLAKALMURU
DISTRICT CHITRADURGA - 577 535.
20. SMT. KAVITH BAI D.,
W/O KRISHNA SWAMY T.H.,
AGED ABOUT 37 YEARS
OCC: ASST. COOK (GROUP-D)
SMT. INDIRA GANDHI
RESIDENTIAL SCHOOL
N. MAHADEVAPUR - 577 536
TALUKA CHALLAKERE
DISTRICT CHITRADURGA - 577 535.
21. SMT. KENCHAMMA
W/O MANJUNATH
AGED ABOUT 49 YEARS
OCC: COOK (GROUP- D)
MORARJI DESAI RESIDENTIAL SCHOOL
KUGUDE BHARAM SAGAR
CHITRADURGA - 577 535.
- 250 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
22. SMT. YASHODAMMA
W/O RANGAPPA
AGED ABOUT 40 YEARS
OCC: ASST. COOK (GROUP-D)
MORARJI DESAI RESIDENTIAL SCHOOL
KUGUDE BHARAM SAGAR
CHITRADURGA - 577 535.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI K.HULEPPA HEROOR, ADVOCATE
(PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 560 001.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU - 560 001.
3. KARNATAKA RESIDENTIAL EDUCATION
INSTITUTIONS SOCIETY
REPRESENTED BY IT IS SECRETARY
KARNATAKA STATE CO-OPERATIVE BOARD
BUILDING 6 AND 7 FLOOR,
NEAR CHANDRIKA HOTEL, CUNNINGHAM ROAD,
BENGALURU 560 052.
4. DISTRICT SOCIAL WELFARE OFFICE CHITRADURGA
CHITRADURGA TQ AND DIST. - 577 501.
5. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
GULANA HATTI, CHIKKAPUR POST
CHITADURGA TQ AND DIST - 577 501.
- 251 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
BOMMANA KATTE
GONDERI POST
HOLANKERE TALUKA
CHITRADURGA TQ AND DIST. - 577 501.
7. THE PRINCIPAL
INDIRA GANDHI RESIDENTIAL SCHOOL
TURVANUR
CHITRADURGA TQ AND DIST. - 577 501.
8. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
SULENAHALLI
MOLAKALMURU TALUKA
CHITRADURGA DIST - 577 501.
9. THE PRINCIPAL
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU
MOLAKALMURU TALUKA
CHITRADURGA DIST. 577 501.
10. THE PRINCIPAL
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
MOLAKALMURU TALUKA
CHITRADURGA DIST. - 577 501.
11. THE PRINCIPAL
SMT. INDIRA GANDHI RESIDENTIAL SCHOOL
N. MAHADEVAPUR
CHALLAKERE TALUKA
CHTRADURGA DIST. - 577 535.
12. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL
KUGUDE
BHARAMA SAGAR TALUKA
CHITRDURGA DIST. - 577 535.
... RESPONDENTS
- 252 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 AND R4
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
R5, 6, 7, 8 , 10 & 11 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO CONSIDER CASES OF THE
PETITIONERS FOR EXTENSION OF SERVICE IN THE ENDS OF
JUSTICE.
IN WRIT PETITION NO.3881/2020
BETWEEN
1. SRI NINGARAJU
S/O SIDDAMADAIAH
AGE ABOUT 42 YEARS,
WORKING AS A STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL (SC-115)
SOSALE VILLAGE, T.NARASIPURA TALUK
MYSURU DIST.
2. SMT.MEENAKSHI K.P.,
W/O MAHESH H.S.,
AGE ABOUT 36 YEARS
WORKING AS A STAFF NURSE
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-149)
GOORAMARANAHALLI,
CHANNARAYAPATNA TALUK
HASSAN DISTRICT.
3. SRI UMESH
S/O VIRUPANNA HAKKANDI
AGE ABOUT 29 YEARS,
- 253 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS A STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL (SC-381)
KANAKAGIRI, KANAKAGIRI TALUK
KOPPAL DIST.
4. SRI ADIVEPPA ANDAPPA BHAJANTRI
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL (SC-581)
LINGANABANDI, HIRE ARALIHALLI POST
YELBURGA TALUK, KOPPAL DIST.
5. SRI GYANAPPA
S/O DURUGAPPA KADAGADA
AGE ABOUT 27 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-508)
HEMGUDDA, GANGAVATHI TALUK
KOPPAL DIST.
6. SRI DURUGAPPA
S/O MARIYAPPA
AGE ABOUT 31 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-373)
SIDDAPUR (JAMAPUR)
ULENOORU POST,
GANGAVATHI TALUK
KOPPAL DIST.
7. SRI SHYAMANNA GURIKARA
S/O YAMANAPPA GURIKARA
AGE ABOUT 40 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-605)
- 254 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
KANAKAGIRI, KANAKAGIRI TALUK
KOPPAL DIST.
8. SMT. ARATI
D/O ARUN RAO
AGE ABOUT 38 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI
RESIDENTIAL SCHOOL (SC-353)
GOVERDHAN TANDA,
HULSOOR, BIDAR DIST.
9. SRI KAPILDEV
S/O NAGENDRA RAO
AGE ABOUT 28 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
DR.B.R.AMBEDKAR GIRLS
RESIDENTIAL SCHOOL (ST-822)
CHINTAKI, AURAD TALUK
BIDAR DIST.
10. SRI VINOD KUMAR
S/O BABURAO
AGE ABOUT 25 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-0354)
MANHALLI, BIDAR TALUK
BIDAR DIST.
11. SRI ASHOK POLICE PATIL
S/O CHANNANA GOUDA POLICE PATIL
AGE ABOUT 31 YEARS
WORKING AS A SDA CUM
COMPUTER OPERATOR
MORARJI DESAI P.U.RESIDENTIAL
SCIENCE COLLEGE (SC-373)
SIDDAPUR (JAMAPUR)
- 255 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
ULENOORU POST
GANGAVATHI TALUK
KOPPAL DIST.
12. SRI AYATULLA KILLEDAR
S/O SAMIULLA KILLEDAR
AGE ABOUT 30 YEARS,
WORKING AS A MATHEMATICS TEACHER
SMT.INDHIRA GANDHI RESIDENTIAL
SCHOOL (SC-580)
RATTIHALLI, RATTIHALLI TALUK
HAVERI DIST.
13. SMT.PREETI
D/O BHASKAR
AGE ABOUT 28 YEARS,
WORKING AS A ENGLISH TEACHER
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (ST-702)
JANWAD (CHITTAWADI) TALUK
AND DIST. BIDAR.
14. SRI RAJESHA K.V.,
S/O VYKUNTAIAH
AGE ABOUT 31 YEARS,
WORKING AS A PEON GROUP- D POST,
MORARJI DESAI RESIDENTIAL SCHOOL (BC)
HULIKATTE, MAGADI TALUK
RAMANAGARA DIST.
15. SRI VINAY KUMAR H.R.,
S/O RAMANNA
AGE ABOUT 37 YEARS
WORKING AS A WATCH MAN GROUP-D POST
MORARJI DESAI RESIDENTIAL SCHOOL (BC)
HULIKATTE, MAGADI TALUK
RAMANAGARA DIST
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE FOR
(PHYSICAL HEARING))
- 256 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC
SERVICE COMMISSION
PARK HOUSE ROAD,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR
KARNATAKA STATE CO OPERATIVE BOARD BUILDING,
6 & 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
MYSURU, MYSURU DIST - 570 023.
5. THE DEPUTY DIRECTOR
BACKWARD CLASS WELFARE DEPT.
HASSAN, HASSAN DIST.- 573 201.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
KOPPAL, KOPPAL DIST. - 583 231.
7. THE DEPUTY DIRECTOR
SOCIAL WELARE DEPARTMENT
BIDAR, BIDAR DIST. - 585 402.
8. THE DEPUTY DIRECTOR
SOCIAL WELARE DEPARTMENT
- 257 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
HAVERI, HAVERI DIST. - 581 110.
9. THE DISTRICT OFFICER
BACKWARD CLASS WELFARE DEPT.,
RAMANAGAR
RAMANAGAR DIST. - 562 160.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 TO 9
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANENXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.5040/2020
BETWEEN
1. SMT. NAGARAJAMMA P.,
W/O SANDEEP,
AGE ABOUT 33 YEARS,
WORKING AS A STAFF NURSE,
DR.B.R.AMBEDKAR GIRL'S
RESIDENTIAL SCHOOL,
DODDA KAVALANDE (HEJJEGE VILLAGE),
NANJUNAGUD TALUK,
- 258 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MYSURU DISTRICT.
2. SMT.SHASHIKALA
D/O VEERANNA,
AGE ABOUT 34 YEARS,
WORKING AS A STAFF NURSE,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
(SC-488), GHATBORAL, HOMNABAD TALUK,
BIDAR DISTRICT.
3. SMT.JULETRANI
D/O LAXMAN,
AGE ABOUT 32 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-310),
NIDGUNDA, CHINCHOLI TALUK,
KALABURGI DISTRICT.
4. SMT.SUVARNA
W/O SHANTHKUMAR,
AGE ABOUT 34 YEARS,
WORKIG AS A STAFF NURSE,
MINORITY MORARJI DESAI MODAL
RESIDENTIAL SCHOOL,
BOMBALGI, TALUK AND DISTRICT BIDAR.
5. SRI RANGASWAMI
S/O MALLAIAH,
AGE ABOUT 31 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
KITTUR RANI CHANAMMA
RESIDENTIAL SCHOOL,
(SC- 486), NADAVI VILLAGE,
SIRUGUPPA TALUK,
BELLARY DISTRICT.
6. SRI SHAMBHULINGA T.,
S/O SIDAPPA T,
AGE ABOUT 29 YEARS,
- 259 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOL (ST- 338,)
KENCHANAGUDDA VILLAGE,
SIRUGUPPA TALUK,
BELLARY DISTRICT.
7. SRI BABU M.,
S/O MALLAPPA,
AGE ABOUT 40 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-612),
BAGGURU VILALGE,
SIRUGUPPA TALUK,
BELLARY DISTRICT.
8. SRI ASIFALI A. MALLUR
S/O ADUL KHADAR MALLUR,
AGE ABOUT 30 YEARS,
WORKING AS A MATHEMATICS TEACHER,
MINORITY MAULANA AZAD
MODEL SCHOOL, BYADGI,
BYADGI TALUK, HAVERI DISTRICT.
9. SRI RATISH
S/O MANIKAPPA,
AGE ABOUT 31 YEARS,
WORKING AS A ENGLISH LECTURER,
MORARJI DESAI RESIDENTIAL
P.U.SCIENCE COLLEGE (SC),
FF-229, KAMATHANA,
TALUK AND DISTRICT BIDAR.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR,ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
- 260 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERIVCE COMMISSION,
PARK HOUSE ROAD, BENGALURU - 01.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR,
KARNATAKA STATE CO-OPERATIVE BOARD BUILDING,
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD, BENGALURU - 560 052.
4. THE DIRECTORATE OF MINORITIES
V.V.TOWERS, 20TH AND 21ST FLOOR,
DEVARAJ URS ROAD, VASANTH NAGAR,
BENGALURU - 01.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
MYSURU, MYSURU DISTRICT - 570 023.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTEMNT,
BIDAR, BIDAR DISTRICT - 585 402.
7. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
KALABURGI, KALABURGI DISTRICT - 585 102.
8. THE DISTRICT OFFICER
MINORITIES WELFARE DEPARTMENT,
MAILOOR ROAD, BIDAR - 585 403.
9. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
BELLARY, BELLARY DIST. - 583 101.
10. THE DISTRICT OFFICER
MINORITIES WELFARE DEPARTMENT
HAVERI, HAVERI DIST. - 581 110.
... RESPONDENTS
- 261 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, 4 TO 10
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANENXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.6198/2020
BETWEEN
SRI MURUGAN G.,
S/O LATE GOPAL
AGED ABOUT 32 YEARS
WORKING AS FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL SCHOOL
HUGYAM, KOLLEGAL TALUK
CHAMARAJANAGARA DISTRICT - 571 444.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SMT.ANUSHA L., (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
- 262 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
REP. BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF SOCIAL WELFARE
VIKASA SOUDHA
BENGALURU - 560 001.
2. KARNATAKA PUBLIC SERVICE COMMISSION
REP. BY THE SECRETARY
PARK HOUSE ROAD
BENGALURU - 560 001.
3. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND
SOCIAL WELFARE DEPARTMENT
CHAMARAJANAGARA DISTRICT - 571 444.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT
NO.179, 3RD FLOOR, 1ST MAIN ROAD
SHESHADRIPURAM
BENGALURU - 560 020.
5. THE PRINCIPAL
MORARJI DESAI RESIDENTIAL SCHOOL (BC)
HUGYAM, KOLLEGAL TALUK
CHAMARAJANAGARA DISTRICT - 571 444.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 AND 3
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4
(VIDEO CONFERENCING))
- 263 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE
DIRECTION TO THE RESPONDENTS TO CONSIDER THE CASE
OF THE PETITIONER AND TO REGULARIZE THE SERVICES OF
THE PETITIONER AS AGAINST THE SANCTIONED POSTS IN
ACCORDANCE WITH EARLIER DIRECTION ISSUED BY THIS
COURT PASSED IN WP NO.20204/2011 DATED 13.07.2012
(ANNEXURE-B) AND INCLUDING THE REGULATIONS FRAMED
ON 07.05.2011 (ANNEXURE-H) AND ON PAR WITH THAT OF
OTHERS AND ETC.,
IN WRIT PETITION NO.6361/2020
BETWEEN
MISS. ROOPA
D/O PARAMESHWARAPPA
AGED ABOUT 24 YEARS
OCCUPATION: FDA
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL
SHANTHIGRAMA
HASSAN TALUK AND DISTRICT.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI RAJESH SHETTIGAR (PHYSICAL HEARING))
AND
1. STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REPRESENTED BY PRINCIPAL SECRETARY /
UNDER SECRETARY GRADE - I
DEPARTMENT OF SOCIAL WELFARE
M.S.BUILDING, BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REPRESENTED BY
- 264 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
UNDER SECRETARY TO GOVERNMENT
DEPARTMENT OF SOCIAL WELFARE
M S BUILDING, BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
AN ORGANISATION OF SOCIAL
WELFARE DEPARTMENT
CUNNINGHAM ROAD
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
VIKASA SOUDHA
BENGALURU - 560 001.
6. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD
BENGALURU - 560 001.
7. THE DEPUTY COMMISSIONER
HASSAN, HASSAN DISTRICT - 573 201.
8. THE PRINCIPAL
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL
SHANTHIGRAMA, HASSAN TALUK
AND DISTRICT - 573 201.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO 3, 5 AND 7
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R6
PROF.RAVIVARMA KUMAR, SR. ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R4
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNX-A; QUASH THE NOTIFICATION
- 265 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
DATED 23.06.2017 ISSUED BY THE R-5 VIDE ANNX-F IN
RESPECT OF FDA POST AND ETC.,
IN WRIT PETITION NO.10001/2020
BETWEEN
1. SMT. THEJASWINI A.R.,
D/O RAMACHANDRAPPA A.G.,
AGE ABOUT 32 YEARS,
WORKING AS A F.D.A. CUM
COMPUTER OPERATOR
DR.B.R. AMBEDKAR GIRL'S
RESIDENTIAL SCHOOL (ST-758) SHIVANI,
TARIKERE TALUK, CHICKMAGALUR DIST.- 577 549.
2. KUM. NALINI
D/O LATE BACHA
AGE ABOUT 42 YEARS,
WORKING AS A F.D.A CUM
COMPUTER OPERATOR,
MORARJI DESAI ENGLISH MEDIUM
RESIDENTIAL SCHOOL (B.C.) (KAPU),
PATLA POST, HIREBETTU VILLAGE,
TALUK AND DIST. UDUPI - 576 107.
3. SMT. V. KAVITA
W/O JANAKIRAM
AGE ABOUT 34 YEARS,
WORKING AS A STAFF NURSE,
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL, C
CHINTAKI, TALUK AND DIST. BIDAR.
4. SRI. NAGALINGAYYA SWAMY
S/O UTNAYYA SWAMY
AGE ABOUT 35 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
KALABELGUNDI, TALUK AND DIST. YADAGIR.
5. SRI. VISHWANATH
S/O BASAVARAJ
- 266 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AGE ABOUT 32 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL SCHOOL,
KEMBHAVI, TALUK SURAPUR, DIST.YADAGIR.
6. SMT. ASHA
D/O DATTATRI PATIL
AGE ABOUT 28 YEARS,
WORKING AS A F.D.A CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC-704),
NITTUR (B) TQ. BHALKI DIST. BIDAR.
7. SRI. GOPAL
S/O RAMAKISHANRAO
AGE ABOUT 36 YEARS,
WORKING AS A F.D.A CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-502), SHAHU NAGAR, BHALKI,
TALUK BHALKI, DIST.BIDAR.
8. SRI. NAGANATH
S/O VIDYADHAR
AGE ABOUT 51 YEARS,
WORKING AS A BIOLOGY LECTURER,
MORARJI DESAI RESIDENTIAL P.U.
SCIENCE COLLEGE (SC), FF-229,
KAMTHANA, TALUK AND DIST.BIDAR.
9. SRI. BASWARAJ
S/O PEERAPA
AGE ABOUT 30 YEARS,
WORKING AS A WATCHMAN,
MORARJI DESAI RESIDENTIAL SCHOOL
(SC-348), KAMTHANA, TALUK AND DIST. BIDAR.
10. SRI. SUNIL
S/O MANIKAPPA VISHWAKARMA
AGE ABOUT 31 YEARS,
WORKING AS A HEAD COOK,
KITTUR RANI CHANNAMMA
- 267 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
RESIDENTIAL SCHOOL (ST-702)
JANAWADA (CHITTAWADI),
TALUK AND DIST. BIDAR.
11. SRI. MACHENDRANATH
S/O KALLAPPA KAMBLE
AGE ABOUT 33 YEARS,
WORKING AS A ENGLISH
ASSISTANT TEACHER,
ATAL BIHARI VAJAPAYEE
RESIDENTIAL SCHOOL-592,
RAMPURE COLONY (GHODAMPALLI)
TALUK AND DIST. BIDAR.
12. SRI. GURUNATH
S/O LAKSHMANGONDA
AGE ABOUT 30 YEARS,
WORKING AS A PHYSICAL
EDUCATION TEACHER,
ATAL BIHARI VAJAPAYEE
RESIDENTIAL SCHOOL- 592,
RAMPURE COLONY (GHODAMPALLI)
TALUK AND DIST. BIDAR.
13. SRI. NARASIMHARAJU M.S.,
S/O SHREERANGAPA
AGE ABOUT 28 YEARS,
WORKING AS A SOCIAL SCIENCE TEACHER,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-83), HOOVINAKATTE,
TALUK GUBBI, DIST. TUMAKURU.
14. SRI. NAGARAJU D. M.,
S/O MAHALINGAPPA
AGE ABOUT 31 YEARS,
WORKING AS A PHYSICAL
EDUCATION TEACHER,
MORARJI DESAI RESIDENTIAL
SCHOOL (SC-83), HOOVINAKATTE,
TALUK GUBBI, DIST. TUMAKURU.
15. SRI. RANGANATH M.N.
- 268 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
S/O NARAYANAPPA
AGE ABOUT 28 YEARS,
WORKING AS A SOCIAL SCIENCE TEACHER,
INDIRA GANDHI RESIDENTIAL
SCHOOL (SC-375) NITTUR,
TALUK GUBBI, DIST. TUMAKURU.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAGDISH SHASTRI (PHYSICAL HEARING))
AND
1. THE SECRETARY,
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC
SERVICE COMMISSION
PARK HOUSE ROAD, BENGALURU - 1.
3. KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR,
KARNATAKA STATE
CO-OPERATIVE BOARD BUILDING,
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHICKMANGALURU,
CHIKKAMAGALUR DIST. - 577 102.
5. THE DISTRICT OFFICER
BACKWARD CLASSES
WELFARE DEPARTMENT,
RAJATHADRI, MANIPAL DIST.
UDUPI- 576 101.
- 269 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
BIDAR, BIDAR DIST.-585 402.
7. THE DISTRICT OFFICER
BACKWARD CLASSES
WELFARE DEPARTMENT
JANAWADA ROAD,
NOUDAGERI BIDAR,
BIDAR DIST. - 585 401.
8. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
TALUK AND DIST. YADAGIRI - 585 202.
9. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
TALUK AND DIST. TUMAKURU - 572 101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 TO 9 (PHYSICAL
HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
SRI SIDHARTH BABURAO, ADVOCATE FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANENXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANENXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.12128/2020
- 270 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BETWEEN
1. KUM.H.S.BHAGYA
D/O SIDDAIAH
AGE ABOUT 38 YEARS,
WORKING AS A STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL
SINDHUHALLI, NANJANGUD TALUK
MYSURU DIST - 571 118.
2. SRI VENKANAGOUDA GOUDAPPA BENAKATTI
AGE ABOUT 41 YEARS,
WORKING AS A F.D.A. CUM
COMPUTER OPERATOR
SMT.INDIRA GANDHI
RESIDENTIAL SCHOOL (SC-555)
BATAKURKI, RAMDURG TALUK
BELAGAVI DIST. - 591 123.
3. SRI PAVAN PANDURANG VAIDYA
AGE ABOUT 29 YEARS,
WORKING AS A F.D.A. CUM
COMPUTER OPERATOR
DR.B.R.AMBEDKAR GIRL'S
RESIDENTIAL SCHOOL (ST-790)
SUREBAN, RAMDURGA TALUK
BELAGAVI DIST. - 591 123.
4. SRI MARUTI MAALI
S/O RAMAPPA
AGE ABOUT 41 YEARS
WORKING AS A F.D.A CUM
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
(ST-689), MUNAVALLI /
YALLAMMANAGUDDA
SAVADATTI TALUK,
BELAGAVI DIST. - 591 126.
- 271 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
5. SRI RAVIKUMAR PARAGOUND KUMBAR
AGE ABOUT 28 YEARS,
WORKING AS A F.D.A. CUM
COMPUTER OPERATOR
MORARJI DESAI
RESIDENTIAL SCHOOL (SC-228)
KATKOL, RAMDURG TALUK
BELAGAVI DIST. - 591 114.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA, BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD, BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR
KARNATAKA STATE
CO-OPERATIVE BOARD BUILDING
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD, BENGALURU - 560 052.
4. THE DEPUTY COMMISSIONER
SOCIAL WELFARE DEPARTMENT
MYSURU, MYSURU DIST. - 570 009.
5. THE JOINT DIRECTOR
SOCIAL WELFARE DEPARTMENT
BELAGAVI, BELAGAVI DIST - 590 010.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 AND R5
- 272 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANNEXURE-G, IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.13605/2020
BETWEEN
1. KUM.DIVYA A.M.,
D/O MATHAI,
AGE ABOUT 25 YEARS,
WORKING AS A STAFF NURSE,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
(SC-680), NARASIMHARAJAPURA,
CHICKKAMAGALURU DIST.- 577 134.
2. KUM.VAHIDA BANU
D/O ABDUL JABBAR,
AGE ABOUT 26 YEARS,
WORKING AS A F.D.A CUM
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENCIAL SCHOOL, (SC-680)
NARASIMHARAJAPURA,
CHICKKAMAGALURU DISTRICT - 577 134.
... PETITIONERS
- 273 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(BY SRI V.LAKSHMINARAYANA, SR.ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA, BENGALURU - 01.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSUTITUTIONS SOCIETY
REPRESENTED BY ITS
EXECUTIVE DIRECTOR,
KARNATAKA STATE CO- OPERATIVE
BOARD BUILDING, 6 AND 7 FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHICKKAMANGALURU,
CHICKKAMANGLAURU DIST. - 577 101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 AND R4
(PHYSICAL HEARING);
SRI REUBEN JACOB, SR.ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3 (VIDEO CONFERENCING)
- 274 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNX-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011, SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION DTD
27.05.2017 VIDE ANNX-G IN RESPECT OF STAFF NURSE POST
QUALIFICATION AND THE BENEFIT OF AGE RELAXATION AND
SERVICE WEIGHTAGE TO THE CANDIDATES WHO HAS BEEN
SERVED ON CONTRACT BASIS IN THE R-3 INSTITUTIONS AND
ETC.,
IN WRIT PETITION NO.323/2021
BETWEEN
1. KUM. NAYANA KUMAR H.P.,
S/O PARAMESHAIAH
AGE ABOUT 24 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
MORARJI DESAI RESIDENTIAL
SCHOOL (BC-207)
ALUR, SIDDAPURA, SOMAWARA PET TALUK
KODAGU DISTRICT - 571 235.
2. SMT. SUMITHRA M.,
W/O SUNDARA H.R.,
AGE ABOUT 50 YEARS
WORKING AS A FDA CUM
COMPUTER OPERATOR
EKALAVYA MODEL
RESIDENTIAL SCHOOL
AND COLLEGE TARUVE, KOTTIGEHARA (P)
MUDIGERE TALUK
CHIKKAMANGALURU DIST.
3. KUM.JAHNAVI G.,
D/O GIRISH
AGE ABOUT 25 YEARS
WORKING AS A SDA CUM
- 275 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
COMPUTER OPERATOR
MORARJI DESAI P.U.COLLEGE, TEGURU
TQ AND DIST CHIKKAMANGALURU.
4. SMT.KALAVATHI
D/O VITHALRAO
AGED ABOUT 31 YEARS,
WORKING AS A STAFF NURSE
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (704)
NITTUR (B)
TQ. BHALKI, DIST. BIDAR.
5. SMT HEMAVATHI
W/O LATE SHIVAKUMAR
AGED ABOUT 35 YEARS
WORKING AS A WATCHAMN
MORARJI DESAI RESIDENTIAL SCHOOL
KAMTHANA TQ AND DIST BIDAR
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGDISH SHASTRI, ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY,
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR
KARNATAKA STATE CO- OPERATIVE BOARD BUILDING
- 276 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
BIDAR, BIDAR DIST - 585 402.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHIKKAMANGALURU
CHIKKAMANGALURU - 577 101.
6. THE DISTRICT OFFICER
BACKWARD CLASS DEPARTMENT
MADIKERI, KODAGU DIST. - 571 201.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 TO R6
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCATE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD.21.1.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A THEREBY AMEND THE
CADRE AND RECRUITMENT REGULATIONS 2011 SO AS TO
BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DTD.27.5.2017 VIDE ANENXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.1277/2021
BETWEEN
- 277 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
1. SRI DEVARAJU D.,
S/O DODDE GOWDA
AGED ABOUT 35 YEARS
OCC. FDA, DOJ-01-05-2019
SMT. INDIRA GANDHI RESIDENTIAL
SCHOOL, BELLUR CROSS, NAGAMANGALA (T)
MANDYA DISTRICT - 571 418.
2. SMT.SUMALATHA K.S.,
W/O JAYARAMA
AGED ABOUT 36 YEARS
OCC: FDA CUM COMPUTER OPERATOR
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL
DEVALAPURA, NAGAMANGALA (T)
MANDYA DISTRICT - 571 445.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY /
UNDER SECRETARY-GRADE-I
DEPARTMENT OF SICIAL WELFARE
M.S.BUILDING
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY TO GOVERNMENT
DEPARTMENT OF SICIAL WELFARE
M.S.BUILDING
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
- 278 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT, CUNNINGHAM ROAD
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT.
STATE OF KARNATAKA
VIKAS SOUDA
BENGALURU - 560 001.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
MANDYA - 571 401.
7. THE DEPUTY COMMISSIONER
MANDYA
MANDYA DISTRICT - 571 401.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO R3; R5 TO R7
(PHYSICAL HEARING)
SRI SIDDHARTH BABURAO, ADVOCATE FOR R4))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD. 16.05.2018 WHICH IS PRODUCED AS
ANNX-C PASSED BY THE R-4; DIRECT THE RESPONDENTS TO
REGULARIZE THE SERVICES OF THE PETITIONERS AS
APPOINTMENTS OF THE PETITIONERS ARE VALID
APPOINTMENTS.
IN WRIT PETITION NO.1330/2021
BETWEEN
SMT. R. RASHMI
D/O RANGASWAMY P.R.,
AGED ABOUT 32 YEARS,
WORKING AS TEACHER (KANNADA)
MORARJI DESAI RESIDENTIAL SCHOOL
NAGENAHALLI VILLAGE KASABA HOBLI
HOSADURGA TALUK
- 279 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA DISTRICT - 577 546.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI JAVEED S., ADVOCATE (PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
REP. BY ITS CHIEF SECRETARY
VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY /
UNDER SECRETARY-GRADE-I
DEPARTMENT OF SOCIAL WELFARE
M.S.BUILDING
BENGALURU - 560 001.
3. THE STATE OF KARNATAKA
REP. BY UNDER SECRETARY
TO GOVERNMENT,
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING
BENGALURU - 560 001.
4. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY,
AN ORGANIZATION OF SOCIAL
WELFARE DEPARTMENT,
CUNNINGHAM ROAD,
BENGALURU - 560 001.
5. THE SECRETARY
SOCIAL WELFARE DEPT,
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 560 001.
6. THE DEPUTY COMMISSIONER
CHITRADURGA
- 280 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
CHITRADURGA DISTRICT.
7. THE DISTRICT OFFICER
BACKWARD CLASS, MINORITY,
SCHEDULED TRIBE AND SOCIAL
WELFARE DEPARTMENT,
CHITRADURGA
CHITRADURGA DISTRICT.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1 TO R3; R5 TO R7
(PHYSICAL HEARING)
SRI SIDDHARTH BABURAO, ADVOCATE FOR R4))
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH ORDER DTD.16.5.2018 WHICH IS PRODUCED AS
ANNEXURE-L PASSED BY THE R-4; QUASH THE ORDER
DTD.4.4.2018 WHICH IS PRODUCED AS NANEXURE-H PASSED
BY THE R-4 AND ETC.,
IN WRIT PETITION NO.3881/2021
BETWEEN
1. KUM. SHRUTHI R.,
D/O RUDRAPPA,
AGE ABOUT 27 YEARS,
WORKING AS A STAFF NURSE,
INDIRA GANDI RESIDENTIAL SCHOOL (SC 101)
B- DURGA, HOLALKERE TALUK,
CHITRADURGA DIST. - 577 518.
2. SMT.MANI T.M.,
W/O PURUSHOTHAM REDDY N,
AGE ABOUT 28 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL (SC 670)
- 281 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
MANICHENDURU, MAYASANDRA HOBLI,
TURUVEKERE TALUK, TUMAKURU DIST.- 572 227.
3. SRI AMBARISHA K.,
S/O KUBERAPPA,
AGE ABOUT 32 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL
SCHOOL (B.C-80), GUDDENAHALLI
TURUVEKERE TALUK,
TUMAKURU DIST. - 572 227.
4. SMT.SUMALATHA
W/O KUMARSWAMY,
AGE ABOUT 33 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL,
(SC-431), HEGGADIHALLI,
CHANNARAYAPATTANA TALUK,
HASANA DIST. - 573 124.
5. SMT.MOHANAKUMARI K.J.,
W/O DAYANANDA
AGE ABOUT 30 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
DR.B.R.AMBEDKAR RESIDENTIAL SCHOOL,
(SC-773), BAGESHAPURA, ARASIKERE TALUK,
HASSAN DIST. - 573 162.
6. SMT.VEENA B.T.,
W/O CHANDRASHEKAR,
AGE ABOUT 26 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
INDIRA GANDI RESIDENTIAL SCHOOL
(SC-535), RAMANAHALLI, ARASIKERE TALUK,
HASSAN DIST. - 573 126.
- 282 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
7. KUM.BHAVYA R.T.,
D/O THIMMEGOWDA,
AGE ABOUT 29 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL
(SC-541), DODDENAHALLI, ARASIKERE TALUK,
TUMAKURU DIST. - 573 122.
8. SMT.PUSHPA R.,
W/O PRADEEP KUMAR,
AGE ABOUT 29 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL
(SC-150) M.D.HOSUR, DUDDA TQ AND
DIST. HASSAN - 573 118.
9. SRI SANJAY KUMAR S.M.,
S/O LATE MALLIKARJUNA,
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL
(SC- 767), BIKKODU, BELUR TALUK,
HASSAN DIST. - 573 115.
10. KUM.VITHTHAPPA B.TADASANUR
AGE ABOUT 31 YEARS,
PHYSICAL HANDICAPPED
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI RESIDENTIAL SCHOOL
(ST- 227), RAJANAKATTI, KESAHAPANAHATTI,
GOKAK TALUK, BELAGAVI DIST. - 591 344.
11. SRI CHANDRASHEKHARAIAH B.M.,
S/O MANJAIAH,
AGE ABOUT 28 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
- 283 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
(SC- 432), CHIKKARAHALLI,
ARASIKERE TALUK,
HASSAN DIST. - 573 112.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGADISH SHASTRI., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD, BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD BY ITS
EXECUTIVE DIREVTOR,
KARNATAKA STATE CO- OPERATIVE
BOARD BUILDING, 6 AND 7 FLOOR,
NEAR CHANDRIKA TOTEL, CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHITRADURGA,
CHITRADURGA DIST. - 577 501.
5. THE DEPUTY DIIRECTOR
SOCIAL WELFARE DEPARTMENT,
TUMAKURU, TUMAKURU DIST. - 572 201.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
HASSAN, HASSAN DIST. - 573 201.
7. THE JOINT DIRECTOR
- 284 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SOCIAL WELFARE DEPARTMENT,
NEHRUNAGAR, BELAGAVI,
BELAGAVI DIST. - 590 010.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 TO R7
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR.ADVOCATE FOR R2;
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DATED 21.01.2011 REGULATIONS
ISSUED BY THE R-1 VIDE ANNEXURE-A AND THEREBY AMEND
THE CADRE AND RECRUITMENT REGULATIONS 2011, SO AS
TO BRING IN CONFORMITY WITH THE RULES NOTIFICATION
DATED 27.05.2017 VIDE ANNEXURE-G IN RESPECT OF STAFF
NURSE POST QUALIFICATION AND THE BENEFIT OF AGE
RELAXATION AND SERVICE WEIGHTAGE TO THE CANDIDATES
WHO HAS BEEN SERVED ON CONTRACT BASIS IN THE R-3
INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.6461/2021
BETWEEN
1. SMT. USHA N.R.,
W/O MADAPPA J.P.,
AGE ABOUT 38 YEARS
WORKING AS A STAFF NURSE
MORARJI DESAI RESIDENTIAL SCHOOL (ST-109)
DHARMAPURA VILLAGE AND POST
HUNSUR TALUK
MYSURU DIST. - 571 189.
2. SRI RAFHIK SAHEB G.,
S/O KHADAR SAHEB G.,
AGE ABOUT 33 YEARS
WORKING AS A FDA CUM
- 285 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
COMPUTER OPERATOR
KITTUR RANI CHANNAMMA
RESIDENTIAL SCHOOL
(SC-484), VARALAHALLI
HAGARIBOMMANAHALLI TALUK
BALLARI DIST. - 583 212.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGADISH SHASTRI., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY SOCIAL WELFARE DEPARMENT
STATE OF KARNATAKA
VIKAS SOUDHA
BENGALURU - 1.
2. THE SECRETARY
KARNATAKA PUBLIC SERVICE COMMISSION
PARK HOUSE ROAD
BENGALURU - 1.
3. KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY
REPTD. BY ITS EXECUTIVE DIRECTOR
KARNATAKA STATE CO-OPERATIVE BOARD BUILDING
6 AND 7 FLOOR, NEAR CHANDRIKA HOTEL
CUNNINGHAM ROAD
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
MYSURU
MYSURU DIST. - 570 023.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT
BALLARI,
BALLARI DIST. - 583 101.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
- 286 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SMT.NAGASHREE M.C., AGA FOR R1, R4 & R5
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR. ADVOCATE FOR R2;
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT AND QUASH THE NOTIFICATION DTD.21.1.2011
REGULATIONS ISSUED BY THE R-1 VIDE ANNEXURE-A
THEREBY AMEND THE CADRE AND RECRUITMENT
REGULATIONS 2011 SO AS TO BRING IN CONFORMITY WITH
THE RULES NOTIFICATION DTD.27.5.2017 VIDE ANNXURE-G
IN RESPECT OF STAFF NURSE POST QUALIFICATION AND THE
BENEFIT OF AGE RELAXATION AND SERVICE WEIGHTAGE TO
THE CANDIDATES WHO HAS BEEN SERVED ON CONTRACT
BASIS IN THE R-3 INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.12498/2021
BETWEEN
1. KUM. KUMUDA
D/O RAMAIAH,
AGE ABOUT 26 YEARS,
WORKING AS A STAFF NURSE,
SMT. INDIRA GANDHI RESIDENTIAL
SCHOOL (B.C.-524),
KUPPAHALLI (HOMPAPURA),
K.R. NAGAR TALUK,
MYSURU DISTRICT - 571 601.
2. SMT. RANI M.C.,
W/O. JAYAKUMAR H.N,
AGE ABOUT 35 YEARS,
WORKING AS A STAFF NURSE,
MORARJI DESAI RESIDENTIAL
SCHOOL (B.C.-165)
HETHUR,
- 287 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
SAKALESHAPUR TALUK,
HASSAN DISTRICT - 573 123.
3. SMT. SHRUTHI S. K.
W/O. MAHESH. R,
AGE ABOUT 34 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
DR. B. R. AMBEDKAR
RESIDENTIAL SCHOOL,
(SC-751), MIRLE (HEBBALU),
K.R. TALUK,
MYSURU DISTRICT - 571 603.
4. KUM. RAJESHWARI S.A.,
D/O. ASHWATHAMA S.K.,
AGE ABOUT 24 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
SMT. INDIRA GANDHI
RESIDENTIAL SCHOOL (B.C.-524),
KUPPAHALLI (HOMPAPURA),
K.R. NAGAR TALUK,
MYSURU DISTRICT - 571 601.
5. SRI REVANTH S.G.
S/O LATE GOVINDE GOWDA,
AGE ABOUT 31 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
DR.B.R.AMBEDKAR RESIDENTIAL
SCHOOL (SC-750), HOSURU,
CHUNEHANAKATTE POST/HOBLI,
K.R. NAGAR TALUK,
MYSURU DISTRICT - 571 617.
6. SRI BYRAJU K.J.,
S/O JAVARAIAH,
AGE ABOUT 28 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
DR. B. R. AMBEDAKAR
RESIDENTIAL SCHOOL (SC-771),
- 288 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
YESALUR, SAKALESHAPUR TALUK,
HASSAN DISTRICT - 573 123.
7. SMT.DEVEERAMMA Y.G.,
D/O GOVINDA NAIK,
AGE ABOUT 30 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI
RESIDENTIAL SCHOOL
(SC-531), MALLENAHALLI,
CHIKKAMANGALURU DISTRICT - 577 131.
8. SMT. PREETI
W/O SANMUKAPPA BIDAVE,
AGE ABOUT 36 YEARS,
WORKING AS A FDA CUM
COMPUTER OPERATOR,
MORARJI DESAI
RESIDENTIAL SCHOOL (SC-352),
KHANAPUR K. BASAVAKALYAN TALUK,
BIDAR DISTRICT - 585 327.
... PETITIONERS
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE A/W
SRI JAGADISH SHASTRI., ADVOCATE (PHYSICAL HEARING))
AND
1. THE SECRETARY
SOCIAL WELFARE DEPARTMENT,
STATE OF KARNATAKA,
VIKAS SOUDHA,
BENGALURU - 560 001.
2. THE SECRETARY
KARNATAKA PUBLIC
SERVICE COMMISSION,
PARK HOUSE ROAD,
BENGALURU - 560 001.
3. KARNATAKA RESIDENTIAL
- 289 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
EDUCATIONAL INSTITUTIONS SOCIETY
REPRESENTED BY ITS
EXECUTIVE DIRECTOR,
KARNATAKA STATE
CO-OPERATIVE BOARD BUILDING,
6TH AND 7TH FLOOR,
NEAR CHANDRIKA HOTEL,
CUNNINGHAM ROAD,
BENGALURU - 560 052.
4. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
MYSURU,
MYSURU DISTRICT - 570 023.
5. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
HASSAN ,
HASSAN DISTRICT - 573 201.
6. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
CHICKMANGALURU,
CHICKAMANGALURU
DISTRICT - 577 102.
7. THE DEPUTY DIRECTOR
SOCIAL WELFARE DEPARTMENT,
BIDAR,
BIDAR DISTRICT - 585 401.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1, R4 TO R7
(PHYSICAL HEARING)
SRI REUBEN JACOB, SR. ADVOCATE FOR R2
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R3
(VIDEO CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT AND QUASH THE NOTIFICATION DTD.21.1.2011
- 290 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
REGULATIONS ISSUED BY THE R-1 VIDE ANNEXURE-A
THEREBY AMEND THE CADRE AND RECRUITMENT
REGULATIONS 2011 SO AS TO BRING THE CONFORMITY WITH
THE RULES NOTIFICATION DTD.27.5.2017 VIDE ANNEXUER-G
IN RESPECT OF STAFF NURSE POST QUALIFICATION AND THE
BENEFIT OF AGE RELAXATION AND SERVICE WEIGHTAGE TO
THE CANDIDATES WHO HAS BEEN SERVED ON CONTRACT
BASIS IN THE R-3 INSTITUTIONS AND ETC.,
IN WRIT PETITION NO.13128/2021
BETWEEN
GEETHA V.,
W/O PRAKASH,
AGED ABOUT 45 YEARS,
WORKING AS STAFF NURSE,
MOORARJI DESAI RESIDENTIAL SCHOOL,
UMMATUR,
CHAMARAJANAGAR TALUK AND DISTRICT
ALSO R/AT KAMAGERE VILLAGE,
PALYA HOBLI, KOLLEGALA TALUK,
CHAMARAJANAGAR DISTRICT.
... PETITIONER
(BY SRI V.LAKSHMINARAYANA, SR. ADVOCATE FOR
SRI CHIDANANDA KUMAR, ADVOCATE
(PHYSICAL HEARING))
AND
1. THE STATE OF KARNATAKA
DEPARTMENT OF SOCIAL WELFARE,
M.S.BUILDING,
BENGALURU - 560 001
REPRESENTED BY ITS SECRETARY.
2. THE KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTION SOCIETY
NO.8, MSB-1, 6 AND 7TH FLOOR,
CUNNINGHAM ROAD,
- 291 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
BENGALURU - 560 052
REPRESENTED BY ITS
EXECUTIVE DIRECTOR.
3. MATHA TECHNOLOGIES
MATHRU KRUPA,
FLAT NO.106,
1ST MAIN, 5TH CROSS,
SAPTHAGIRI NAGARA,
YALAKKI SHETTAR COLONY,
DHARWAD - 580 004
REPRESENTED BY
AUTHORISED OFFICER.
... RESPONDENTS
(BY SRI DHYAN CHINNAPPA, AAG A/W
SMT.NAGASHREE M.C., AGA FOR R1,
(PHYSICAL HEARING)
PROF.RAVIVARMA KUMAR, SR.ADVOCTE FOR
SRI NAGAIAH, ADVOCATE FOR R2 (VIDEO
CONFERENCING)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO PASS
ORDER/S TO THE RESPONDENTS STATE GOVERNMENT TO
REGULARIZE THE POST OF THE PETITIONER IN THE
RESIDENTIAL SCHOOLS IN THE STATE AS STAFF NURSE,
RETROSPECTIVELY FROM 01.09.2013, APPOINTED AS PER THE
ANNEXURE-A, ISSUED BY R3 DATED 01.09.2013 AND ETC.,
THESE WRIT PETITIONS HAVING BEEN HEARD AND
RESERVED FOR ORDERS, COMING ON FOR PRONOUNCEMENT
THIS DAY, THE COURT MADE THE FOLLOWING:-
- 292 -
WP No. 8442 of 2020
AND CONNECTED MATTERS
ORDER
Cluster of these petitions seek to challenge an order
dated 4-04-2018 by which the claim of the petitioners in all
these petitions for regularization of their services is turned
down and have sought a writ in the nature of mandamus
directing the respondents to regularize the services of the
applicants by declaring the appointments of the petitioners
as valid and further seek that their services should be
continued till their cases are considered for regularization.
2. Heard Sri.V.Lakshminarayana, learned Senior
Counsel for petitioners, Sri.Dhyan Chinnappa, learned
Additional Advocate General along with Smt.M.C.Nagashree,
learned Additional Government Advocate for the State and
Prof. Ravivarma Kumar, learned Senior Counsel for the
respondent- Society.
3. Brief facts leading to the filing of the present
petitions, as borne out from the pleadings are, as follows:-
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Till the year 1977-78 private educational institutions
and religious mutts were running residential schools in the
State of Karnataka. In the year 1977 the Social Welfare
Department started residential schools to the children of
tribal community under the name Ashrama schools. In
these schools tribal children aged 5 to 10 years were given
free education and hostel facilities including food. In the
year 1986 Government of India started residential schools in
every District in the country in the name and style of
'Navodaya Model Residential Schools' for encouraging
talented and meritorious children belonging to Scheduled
Castes, Scheduled Tribes, Minorities and other Backward
Classes residing in rural areas.
4. In the year 1994-95 Government of Karnataka also
started residential schools in rural areas to tap and
encourage the talent and identify meritorious children by
providing free and quality education. These residential
schools were imparting education under different names
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such as Navodaya Model Residential Schools, Morarji Desai
Model Residential Schools, Ekalavya Residential Schools,
Kittoor Rani Chennamma Residential Schools and Minority
Residential Schools. These residential schools came under
the control of the Social Welfare Department, Backward
Class Department, Tribal Welfare Department and
Education Department. In all these residential schools free
education, boarding, lodging, medical facilities and all
necessary concomitants for the purpose of imparting
education were provided.
5. The recruitment of teachers into these schools was
yet to come about as the Cadre and Recruitment Rules to
the aforesaid different residential schools in the matter of
recruitment of teaching and non-teaching staff had not been
notified. Therefore, the Government from time to time had
issued Government orders, circulars and guidelines for
appointment of teachers and non-teaching staff on
temporary and contract basis. Owing to the purpose for
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which the schools were established, temporary and contract
teachers were appointed from time to time.
6. In order to bring these residential schools under one
entity with regard to control, supervision and management,
Government of Karnataka on 06-10-1999 registered a
society called the Karnataka Residential Educational
Institutions Society ('the Society' for short) under the
provisions of the Karnataka Societies Registration Act, 1960.
All the residential schools aforesaid in different names were
brought under the Society. Bye-laws of the Society were
framed for management of existing schools and also new
schools that were to be set up. It is the Society which later
starts new residential schools in addition to existing schools.
Even in new residential schools teaching and non-teaching
staff were appointed either on temporary or contract basis.
7. From the academic year 2004-2005 the
administration and management of aforesaid schools which
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came under the Society were handed over to Zilla
Panchayats in the respective Districts by an order dated 5-
10-2004. Subsequently, in the year 2006, Government of
Karnataka issued a manual for residential schools specifying
the procedure and guidelines for day-to-day management,
supervision and control of these residential schools. The
Society which was co-existing with Zilla Panchayats insofar
as the schools were concerned, requested respective Deputy
Commissioners and all other departments to appoint
teaching and non-teaching staff on contract basis for all
residential schools existing and newly established, on the
ground that the necessity of these teachers was paramount.
Accordingly, appointments to all these residential schools
were made.
8. On 21-01-2011 the Department of Social Welfare
notified Cadre and Recruitment Regulations called the
Karnataka Residential Educational Institutions Society
(Cadre and Recruitment) Regulations, 2011 specifying the
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category of posts, method of recruitment, qualification,
absorption, retirement and other service conditions. The
contract employees working in these residential schools had
placed their request for regularization of their services and
after due consideration, the State Government enacted
Absorption Regulations, 2011. The Absorption Regulations
provided for absorption of Principals and Teachers appointed
prior to the academic year 2004-05 and continued till the
commencement of the afore-quoted Cadre and Recruitment
Regulations as a onetime measure subject to satisfaction of
certain conditions. A few of the Principals and large chunk of
teachers were all absorbed under these Regulations.
9. Several writ petitions came to be filed before this
Court in Writ Petition Nos.20204-20364 of 2011 and
connected cases seeking the following prayers:
"i) To direct the respondents to extend the
benefit of Karnataka Residential Educatonal
Institutions (Absorption of Persons working
as Principals and Teachers in Morarji Desai
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and Kittur Rani Chennamma residential
Schools on contract basis into establishment
of Karnataka Residential Educational
Institution Society) (Special Regulations),
2011 (for short 'Absorption Regulations,
2011');
ii) To quash the Karnataka Residential
Education Society (Cadre and Recruitment)
Regulations, 2011 (for short 'Recruitment
Regulations, 2011') insofar as it relates to
granting service weightage only to the
principals and teachers appointed by the
Karnataka Residential Educational
Institutions Society (for short 'Society');
iii) To direct the respondents to extend the
benefit of service weightage as specified
under the Recruitment Regulations, 2011 to
the petitioners.
iv) To quash the recruitment notification dated
27-04-2011 inviting applications to fill the
vacancies of principals and teachers; and
v) To direct the respondents to continue the
services of petitioners in the residential
schools where they are now working and for
other reliefs."
The benefit of regularization that was granted to others in
terms of Absorption Rules that were made were sought to be
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extended to the petitioners in those writ petitions and
Regulations insofar as they relate to grant of service
weightage only to Principals and teachers appointed by the
Society was sought to be questioned and the benefit of
service weightage as specified under the Recruitment
Regulations of 2011 were sought to be extended and their
continuance in service was an incidental prayer that was
sought. This Court formulated certain points for
consideration after hearing the petitioners therein. It is
germane to notice them for considering the present issue as
well. The points formulated are as follows:
i) Whether the petitioners are entitled for
absorption under the provisions of
Absorption Regulations, 2011?
ii) Whether the petitioners are entitled for
service weightage as specified in the
Recruitment Regulations, 2011?
iii) Whether the recruitment notification dated
27.04.2011 is liable to be quashed?
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The first point was whether the petitioners are entitled for
absorption under the provisions of the Absorption
Regulations, 2011. It was held that denial of benefit of
absorption to the petitioners therein would not amount to
discrimination or an action that would be arbitrary and
declined to accept the said claim of the petitioners therein
for absorption. The reasons rendered by the learned Single
Judge on point No.1 is as follows:
"On point No.(i)
12. Learned Advocates for the petitioners
have not advanced any arguments in so far as it
relates to validity of Recruitment Regulations, 2011
and the Absorption Regulations, 2011. Therefore, it
is not necessary for this court to go into the
constitutional validity of these regulations. Learned
counsel for the petitioners contend that the
principals and teachers appointed by the Society
prior to 2004-2005 and continued in service till the
date of coming into force of Absorption Regulations,
2011 are entitled for absorption. This benefit of
absorption is denied to the petitioners firstly on the
ground that they are not appointed by the Society
and secondly on the ground that they are
appointed by the Society and secondly on the
ground that they are appointed subsequent to
2004-2005 by Agency. The material on record
discloses that prior to 2000, the principals and
teachers were appointed by Social Welfare
Department, Backward class Department and the
Education Department. After the formation of the
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Society the residential schools were brought under
its control from the year 2000. The principals and
teachers who were appointed prior to 2000 are
continued under the society. Subsequent to 2000,
the Society appointed principals and teachers up to
the year 2004-2005 and they are continued in
services as on the date of Absorption Regulations,
2011 came into force. The respondents by issuing
notifications, holding selection process and by
following reservation and roster appointed the
principals and teachers. These teachers have put
in service of 7 to 10 years and more. Having
regard to the age of these principals and teachers,
length of service rendered by them and their
appointment on merit and by following the
reservation and roster, constitute a class by
themselves. In the circumstances, the Government
after active consideration passed by impugned
Absorption Regulations, 2011 only to such of the
principals and teachers who are appointed prior to
2004-2005 and continued in service upto the date
of impugned regulations came into force in 2011
subject to satisfying certain other conditions.
Therefore, the principals and teachers appointed
prior to 2004-2005 constitute a separate class.
13. On the other hand the petitioners are
all appointed subsequent to 2004-2005 through an
Agency. Though some of these petitioners are
appointed pursuant to notifications, holding of
selection process and following reservation,
constitute by themselves a different class. Further
the petitioners are all appointed through Agency
and their salaries are paid through agency. Having
regard to the nature of appointment length of
service and their age, constitute by themselves a
different class. The Government by taking into
consideration these relevant factors not extended
the benefit of absorption to the principals and
teachers appointed subsequent to 2004-2005.
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14. The Supreme Court in Shekawath
Ali vs. State of Orissa (AIR 1955 SC 166) held
that legislation enacted for the achievement
of a particular job or purpose need not be of
embracing. It is for the Legislature to
determine what categories it would embrace
within the scope of legislation. Merely
because certain categories which would stand
on the same footing as those which are
covered by the legislation are left out would
not render legislation which has been enacted
in any manner discriminatory and violative of
fundamental rights guaranteed by Article 14.
Therefore the denial of benefit of absorption to the
petitioners will not amount to discrimination,
arbitrary and illegal. Therefore point no.(i) is
answered in negative."
10. The second point was whether the petitioners
therein would be entitled to service weightage in terms of the
Regulations. It was held that the petitioners therein were
entitled to such weightage. The order of the learned Single
Judge on point No.2 reads as follows:
"17. Admittedly, from 2004-05 onwards these
residential schools are under the control of Zilla
Panchayats in the respective Districts. The
Government of Karnataka in their statement of
objections filed before this Court specifically stated
that to fill up the vacancies in the newly started
schools subsequent to 2004-05 the Society requested
the respective Deputy Commissioners, Zilla
Panchayats, Social Welfare Department, Backward
Class Departments to engage services of contract
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teachers by outsourcing on temporary basis.
Accordingly, the petitioners are all appointed at the
instance of third respondent Society. The appointment
of the petitioners through agency is again as per the
manual of residential schools issued by the
Government of Karnataka through Social Welfare
Department, the Standard tendered document issued
by the Government of Karnataka and also the orders
issued by the Society in some of the Districts, the
selection of principals and teachers was made through
Nehru Yuva Kendras and in some other Districts
directly by Zilla Panchayats and in some other
Districts through Agency. All these appointments are
at the instance of the Society and as per the guidelines
prescribed by it an the Government. Though the
monthly salaries are paid through Agency the same is
in terms of the Manual for residential schools and the
Standard tendered document. Therefore, the
appointment of petitioners was at the instance of
the Society. In the circumstances, I decline to
accept the contention of the respondents that in
the matter of appointment of the petitioners
through Agency the Society has no role to pay
and there is no relationship of employer and
employee. I hold that petitioners are appointed
by the Society and on its instructions, through
Agency. In the circumstances, the petitioners are
entitled for the benefit of service weightage
under the Recruitment Regulations, 2011."
(Emphasis supplied)
While directing that the petitioners therein would be entitled
to the benefit of weightage, it was observed that appointment
of petitioners was at the instance of the Society even if it is
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through an outsourced agency. The writ petitions were
partly allowed holding that the petitioners were not entitled
for absorption and were only entitled for the benefit of
service weightage. The operative portion of the judgment
rendered by the learned Single Judge reads as follows:
"ORDER
i) Writ petitions are partly allowed.
ii) The Petitioners are not entitled for absorption
under the Absorption Regulations, 2011.
iii) The respondents shall regularise the
Principals and teachers appointed prior to
2004-2005 and continued in service as on
the date of Absorption Regulations, 2011
came into force subject to fulfilling the other
conditions.
iv) It is declared that all the Principals and
teachers including the petitioners herein
appointed on or after 2004-2005 are entitled
for the benefit of service weightage as
specified in Recruitment Regulations, 2011.
v) The respondents to complete the selection
process pursuant to the recruitment
notification dated 27.4.2011 by granting the
benefit of service weightage to the petitioners
and all other similarly situated Principals
and teachers.
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vi) Since respondents have already processed
the applications and issued final selection
list and additional selection list, they have to
redo the process of selection by extending the
benefit of service weightage to the petitioners
and similarly situated candidates.
vii) Till the completion of selection process as
stated above the present placement of
petitioners and others who are continuing in
service shall not be disturbed.
viii) The prayer in the writ petitions in so far as it
relates to quashing of recruitment notification
dated 27.4.2011 is hereby rejected.
ix) The writ petitions filed by the non-teaching
staff are hereby dismissed."
11. The afore-quoted order was called in question by
the Society in Writ Appeal No. 5127 of 2012 and connected
cases. The Division Bench by its judgment dated
28-02-2013 dismissed all the writ appeals. A Special Leave
Petition preferred by the Society against both the aforesaid
orders also came to be dismissed by the Apex Court in terms
of its order dated 9-09-2013. Thus ended the claim of the
petitioners for regularization of their services in terms of
Absorption Rules as was done in the case of others.
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12. During the pendency of the aforesaid writ petitions,
notwithstanding the existing Cadre and Recruitment
Regulations, a notification was issued calling for
applications from eligible candidates for teaching and non-
teaching posts on 27-04-2011 to be appointed through an
outsourced agency. It appears that examination was
conducted from 24-07-2011 to 27-07-2011 and several
persons were appointed through the outsourced agency.
These appointments were made during the pendency of the
aforesaid writ petitions before this Court. In terms of
directions by the learned single Judge or by the Division
Bench the Society undertook the task of redoing the whole
list in terms of the order and notified separate merit list by
giving service weightage as was directed by this Court.
13. After the said exercise, the Regulations were
amended and grant of service weightage came to be deleted
with effect from 07-08-2013. Therefore, from 7-08-2013
onwards service weightage does not find a place in the Cadre
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and Recruitment Regulations. Most of the petitioners who
were earlier before this Court in those cases are the
petitioners in several of these cases. Service weightage was
granted to most of the petitioners in the case at hand, but
despite grant of such service weightage several of the
petitioners could not even come up to cut off mark.
Petitioners after having worked for several years and
continuing to work, represented to the State Government for
regularization of their services by grant of service weightage
up to 2016. This request also came to be rejected and a
direction was issued by the Government to relieve the
petitioners appointed through outsourced Agencies and to
recruit teachers by direct recruitment through the KPSC.
This communication is issued by the Social Welfare
Department to the Society on 04-04-2018. It is this order
that is called in question by the petitioners in these cases.
14. Learned Senior Counsel Sri V.Lakshminarayana
representing the petitioners in all these cases would
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vehemently argue and contend that the petitioners are
entitled to weightage up to the date on which Regulations
were amended and weightage came to be deleted.
Examinations were conducted in the year 2011, during the
pendency of the writ petitions and adding weightage, though
did not bring them on to the cut off mark between 2011 and
2013, they had rendered service till the date of deletion of
weightage. Therefore, those two orders will have to be
considered and certain weightage will have to be given to the
petitioners. He would further contend that the petitioners
have continued to work from 2004-05 and are working even
to this date and the petitioners have now rendered service
ranging from 9 years to 16 years and would submit that the
petitioners are entitled to regularization of their services as
they have been teaching throughout.
15. He would submit that the very concept of
appointing teachers through outsourced agency is contrary
to the spirit of the Constitution and such appointments
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should not be made, more so, in the light of the Cadre and
Recruitment Regulations being in place. He would further
contend that despite all the petitioners working in their
respective posts that they were appointed albeit on the
strength of the interim order, are not paid salary for several
months. This according to learned Senior Counsel would
amount to making the teachers work without payment of
salary.
16. On the other hand, learned Senior Counsel Prof.
Ravivarma Kumar appearing for the Society, in all these
cases, would vehemently refute the submissions made that
the petitioners are entitled to regularization and would
contend that the claim of regularization of all these
petitioners having been lost in the earlier round of litigation,
cannot now be agitated on the very same issue viz., grant of
weightage and regularization. He would deny the submission
that the petitioners are not paid salary as no teacher is
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made to work without payment of salary. If they are
working, they would be paid salary.
17. I have given my anxious consideration to the
submissions made by the respective learned Senior Counsel
and have perused the material on record.
18. The afore-narrated facts of establishment of
Society, approach of the petitioners to this Court earlier and
those proceedings as narrated hereinabove not being in
dispute need not be reiterated. The issue in the case at hand
is whether the petitioners are entitled to the benefit of
weightage between the earlier examination and the date on
which the Regulations of weightage came to be deleted and
further, whether the petitioners are not entitled to
regularization.
19. The petitioners are all appointed on contract basis
through outsourced agencies. The nodal agency for such
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appointments was the Society. The claim of the petitioners
that they are entitled to weightage between the date on
which the initial examination took place till Regulations of
weightage stood deleted, is unacceptable, as all these issues
have been dealt with in the previous writ petitions, as
quoted supra, filed by these very petitioners. The society, as
against the order passed in the writ petitions, filed
W.A.No.5127/2012 and connected cases wherein the
Division Bench disposed of the said writ appeals by
observing as follows:
"21. We find no infirmity or irregularity in the
order passed by the learned single Judge. The
appellant has not made out a case to interfere with the
order passed by the learned single Judge. In the
result, the writ appeals filed by the appellant-Society
are dismissed.
In the result, the writ appeals filed by the
appellant- Society are dismissed. We affirm the view
taken by the learned single Judge that the
respondents - Principals and Teachers shall be
entitled for service weightage. It is needless to
mention that the respondent will be entitled for service
weightage provided they have appeared for combined
competitive examinations held on 24-07-2011 to 27-
07-2011. The appellant-Society as far as possible, try
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to accommodate the respondents, if, after giving
service weightage they are selected, without
disturbing the candidates who have already been
selected and appointed. Since their appointments are
made subject to result of the writ petitions, in the event
of discontinuing any of them or withdrawing their
appointments, for accommodating the respondents,
they shall continue or withdraw the appointment "on
last come first go" principle."
The Division Bench made it clear that the petitioners and
the like would be entitled to service weightage provided they
have appeared for the combined competitive examination
held between 24-07-2011 and 27-07-2011 and the Society
was directed to accommodate the respondents, if after giving
service weightage they are selected without disturbing the
candidates who have already been selected and appointed.
Therefore, the service weightage was given to the petitioners
and merit-list was redrawn. Even after grant of service
weightage the petitioners did not qualify for such selection.
It is therefore, service weightage cannot now be claimed by
the petitioners for two years from 24-07-2011 up to date on
which the Regulations were amended, resulting in deletion
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of weightage, as the finding of the Division Bench, is binding
upon the parties to the said lis and this Court as well.
20. Insofar as the claim of regularization is concerned,
the respondent-Society has placed on record certain orders
of appointments appointing several of the petitioners in
those petitions. For the remainder of the petitioners who are
not appointed, the learned Senior Counsel would again rely
on the earlier judgment of the learned single Judge wherein,
a specific point was formulated for consideration, whether
the petitioners were entitled to absorption and the
absorption of others was discriminatory. This Court (supra)
while declining to answer the said point in favour of the
petitioners had clearly held that having regard to the nature
of appointments, length of service and their age, they
constitute a different class and the Government did not
extend the benefit of absorption of principals and other
teachers appointed subsequent to 2004 and 2005 and held
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that it is for the legislature to determine what categories it
would embrace within the scope of legislation.
21. The claim for regularization having been turned
down earlier, would not, in my considered view, be an
impediment to consider their cases, if the petitioners are so
entitled to, in terms of law as laid down by the Apex Court in
plethora of judgments in the aftermath of STATE OF
KARNATAKA v. UMADEVI - (2006) 4 SCC 1 as the
submission is that the petitioners have now put in 9 to 16
years of service, albeit, it being refuted by the learned Senior
Counsel representing the Society.
22. The judgment in the case of UMADEVI was
rendered on 10-04-2006. By then, the petitioners in the case
at hand were all appointed albeit through outsourced
agencies. Much water has flown after the judgment of the
Apex Court in the case of UMADEVI. The subsequent
judgments that are rendered would clearly indicate that
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employees who are appointed on contract basis were
entitled to be considered for regularization, if they have
worked uninterruptedly for 10 years and the appointment
not being litigious. Therefore, it is for the State Government
to decide the cases of the petitioners exercising its
discretion, if the petitioners are entitled for regularization in
the light of subsequent judgments rendered in the aftermath
of UMADEVI.
23. Insofar as it pertains to the submissions of the
learned Senior Counsel that the petitioners are not paid
salary despite them working, the petitioners would be at
liberty to give such representations to the respondents,
giving out details of their work performed and on verification
of the records, it is for the respondents, the Society or the
State to consider those representations in accordance with
law, as, if the petitioners are made to work without payment
of salary, as is alleged, it would amount to begar and
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violative of Article 23 of the Constitution of India. Therefore,
the State shall consider those grievances of the petitioners.
24. It is germane, albeit, as a parting observation to
notice that in the teeth of existence of the Cadre and
Recruitment Regulations, the Society resorted to
outsourcing. Outsource agencies have mushroomed into
mountainous proportions in the last 10 to 15 years. It is
because of the policy of the State to get appointments made
through outsource agencies. Since it is in the realm of
policy, this Court would not pronounce upon its
permissibility or otherwise, but what needs to be noticed
with concern is the fact that the appointments to the post of
teachers are also being made through outsourced agency by,
calling for tenders. If a teacher from out of his monthly
salary has to pay, month on month, a portion of his salary to
the outsourced agency, under the head of service charges.
There cannot be any better exploitation of human labour by
the State, by encouraging appointments of teachers through
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outsourced agencies. In the life of a student, teacher plays a
very important role. A teacher is a dynamic force; the lamp
of knowledge; a harbinger who would mould, hone and
chisel the life and living of a child. It is for this reason a
teacher would need security of tenure and not suffer
vagrancies with regard to his work or wages, as they need to
be dynamic, resurrect themselves to adopt to the changing
teaching skills. Reference being made to the words of
Dr.APJ Abdul Kalam, in the circumstances is apposite:
"The child goes to school to learn;
Learning leads to creativity;
Creativity leads to intellectuality;
Intellectuality makes the child a great person."
25. The afore-quoted parting observation is vindicated
by the submissions and documents placed before the Court
during the submissions. Notification dated 16-05-2013
depicts that Principals and other teachers are appointed on
contract basis through outsourced agencies. The
Notification reads as follows:
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PÀªÀ²¸À¸À/DqÀ½vÀ-2/¹Dgï-48/2012-13 ¢£ÁAPÀ: 16/05/2013
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2 ¨sÁµÁ G¥À£Áå¸ÀPÀgÀÄ (PÀ£ÀßqÀ ªÀÄvÀÄÛ 2 ªÀiÁ£ÀªÀ ºÉÆgÀ ¸ÀA¥À£ÀÆä®zÀ
DAUÀè) 2011-12gÀ ¸ÁÖöåAqÀqïð mÉAqÀgï
zÀ¸ÁÛªÉÃf£À°ègÀĪÀAvÉ mÉAqÀgï
3 LaÑPÀ «µÀAiÀÄ G¥À£Áå¸ÀPÀgÀÄ 5 ¤§AzsÀ£ÉUÀ¼ÀÄ mÉAqÀgï
(¨sËvÀ±Á¸ÀÛç, gÀ¸ÁAiÀÄ£À±Á¸ÀÛç, µÀgÀvÀÄÛUÀ¼ÀÄ ºÁUÀÆ ªÉÃvÀ£À
UÀtÂvÀ±Á¸ÀÛç, fêÀ±Á¸ÀÛç ºÁUÀÆ UÀtPÀ zÀgÀUÀ¼À£ÀÄß C¼ÀªÀr¹PÉÆAqÀÄ
«eÁÕ£À) PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ
¸ÀAUÀæºÀuÉUÀ¼À°è ¥ÁgÀzÀ±ÀðPÀ
PÉ,n.n.¦. C¢ü¤AiÀĪÀÄ 1999
5 ¢éwÃAiÀÄ zÀeÉð ¸ÀºÁAiÀÄPÀgÀÄ (UÀtPÀ 1 ¤AiÀĪÀÄUÀ¼ÀÄ 2000gÀ ¥ÀæPÁgÀ
AiÀÄAvÀæ eÁУÀªÀżÀîªÀgÀÄ) mÉAqÀgï PÀgÉzÀÄ £ÉêÀÄPÀ
ªÀiÁrPÉƼÀî¨ÉÃPÁVgÀÄvÀÛzÉ.
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¥ÀƪÀð ªÀ¸Àw PÁ¯ÉÃdÄUÀ¼À£ÀÄß £ÀqɸÀ¯ÁUÀÄwÛzÀÄÝ PÁ¯ÉÃdÄUÀ¼À£ÀÄß ¸ÀzÀåzÀ¯ÉèÃ, 2013-14£Éà ¸Á°UÉ
¥ÁægÀA¨sÀ ªÀÄqÀ¨ÉÃPÁzÀ »£À߯ÉAiÀÄ°è F §UÉÎ vÀÄvÀÄð PÀæªÀĪÀ£ÀÄß vÉUÉzÀÄPÉƼÀî¨ÉÃPÁVgÀÄvÀÛzÉ.
CzÀÄÝzÀjAzÀ ªÀ¸Àw PÁ¯ÉÃdÄUÀ½UÉ CUÀvÀå«gÀĪÀ ¨ÉÆÃzsÀPÀ ¹§âA¢UÀ¼ÁzÀ ¨sÁµÁ
G¥À£Áå¸ÀPÀgÀÄ, ¨sËvÀ±Á¸ÀÛç, gÀ¸ÁAiÀÄ£À±Á¸ÀÛç, UÀtÂvÀ±Á¸ÀÛç, fêÀ±Á¸ÀÛç ºÁUÀÆ UÀtPÀ «eÁÕ£À «µÀAiÀÄUÀ¼À
G¥À£Áå¸ÀPÀgÀÄUÀ¼À£ÀÄß ¸ÀPÁðgÀzÀ DzÉñÀ ¸ÀASÉå:¸ÀPÀE 33 ªÉÆzÉñÁ 2008 ¢£ÁAPÀ 07.07.2009gÀ°è
PÀæªÀĪÀ»¸À®Ä w½¹gÀĪÀAvÉ ----¸ÁßvÀPÉÆÃvÀÛgÀ ¥ÀzÀ«AiÀÄ°è PÀ¤µÀÖ 50 gÀµÀÄÖ CAPÀUÀ¼À£ÀÄß ¥ÀqÉzÀ
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DzÀåvÉ ¤ÃqÀĪÀÅzÀÄ.
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zÀ¸ÁÛªÉÃdÄ 2011-12gÀ mÉAqÀgï ¤§AzsÀ£ÉUÀ¼ÀÄ mÉAqÀgï µÀgÀvÀÄÛUÀ¼ÀÄ ºÁUÀÆ ªÉÃvÀ£À zÀgÀUÀ¼À£ÀÄß
C¼ÀªÀr¹PÉÆAqÀÄ PÀ£ÁðlPÀ ¸ÁªÀðd¤PÀ ¸ÀAUÀæºÀuÉUÀ¼À°è ¥ÁgÀzÀ±ÀðPÀ PÉ.n.n.¦ C¢ü¤AiÀĪÀÄ 1999
¤AiÀĪÀÄUÀ¼ÀÄ 2000gÀ ¥ÀæPÁgÀ mÉAqÀgï PÀgÉzÀÄ £ÉêÀÄPÀ ªÀiÁrPÉƼÀî¨ÉÃPÁVzÉ. f¯Áè ªÀÄlÖzÀ°è »A¢£À
¸Á®ÄUÀ¼À°è ¤ªÀð»¹zÀAvÉ DAiÀiÁ E¯ÁSÁ C¢üPÁjUÀ¼ÀÄ mÉAqÀgï DzsÁgÀzÀ ªÉÄÃ¯É PÁ¯ÉÃdÄ
¤ªÀðºÀuÉUÉ ºÉÆgÀr¹gÀĪÀ ¸ÀPÁðj DzÉñÀ ¸ÀASÉå:¸ÀPÀE 85 ªÉÆzÉñÁ 2009 ¢£ÁAPÀ
21.10.2010gÀ°è ¸ÀA§AzsÀ¥ÀlÖ f¯Áè¢üPÁjAiÀĪÀgÀ £ÉÃvÀÈvÀézÀ°è gÀa¹gÀĪÀ ¸À«ÄwAiÀÄÄ lAqÀgï
CAVÃPÀj¸ÀĪÀ ¥Áæ¢üPÁgÀªÁVgÀÄvÀÛzÉ.
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CzÀgÀAvÉ vÀªÀÄä ªÁå¦ÛAiÀÄ°è §gÀĪÀ ªÉÆgÁfð zÉøÁ¬Ä / KPÀ®ªÀå ¥ÀzÀ« ¥ÀƪÀð ªÀ¸Àw
PÁ¯ÉÃdÄUÀ½UÉ ¨ÉÆÃzsÀPÀ ¹§âA¢UÀ¼À£ÀÄß ¸ÀA§AzsÀ¥ÀlÖ G¥À ¤zÉÃð±ÀPÀgÀÄ, ¥ÀzÀ« ¥ÀƪÀð ²PÀët
E¯ÁSÉ (¦AiÀÄĹ) gÀªÀgÉÆA¢UÉ ¸ÀªÀįÉÆÃa¹ CUÀvÀå«gÀĪÀ ¨ÉÆÃzsÀPÀ / ¨ÉÆÃzsÀPÉÃvÀgÀ
¹§âA¢UÀ¼À£ÀÄß ºÉÆgÀ ¸ÀA¥À£ÀÆä® KeɤìUÀ½AzÀ mÉAqÀgïUÀ¼À£ÀÄß DºÁ餹 ªÀÄÄA¢£À DzÉñÀzÀªÀgÉUÉ
£ÉêÀÄPÀ ªÀiÁrPÉƼÀÄîªÀÅzÀÄ. F ¥ÀæQæAiÉÄAiÀÄ£ÀÄß ¦AiÀÄĹ vÀgÀUÀwUÀ¼ÀÄ ¥ÁægÀA¨sÀªÁUÀĪÀ ªÉÆzÀ¯Éà PÀæªÀÄ
PÉÊUÉƼÀÄîªÀÅzÀÄ CUÀvÀåªÁVgÀÄvÀÛzÉ. ºÁUÀÆ ªÀ¸Àw PÁ¯ÉÃdÄUÀ¼À ¸ÀĸÀÆvÀæ ¤ªÀðºÀuÉUÉ vÀÄvÀÄð PÀæªÀÄ
ªÀ»¸À®Ä F ªÀÄÆ®PÀ PÉÆÃgÀ¯ÁVzÉ. vÉUÉzÀÄPÉÆAqÀ PÀæªÀÄzÀ §UÉÎ ªÀiÁ»w ¤ÃqÀ®Ä PÉÆÃjzÉ."
26. An illustration is also placed before this Court by
the learned Senior Counsel for the petitioners as to how the
appointments are made. A notification is issued by the
Government calling for applications to be appointed through
the outsourced agency. The outsourced agency issues
interview call letters to appear before the selection
committee. One of the interview call letters issued by one
Bharath Enterprises reads as follows:
"¸ÀAzÀ±Àð£À
²æêÀÄw / ²æà gÁeÉÃAzÀæ ¥Àæ¸Ázï
©£ï ªÀiÁzÀAiÀÄå
ZÁªÀÄgÁd£ÀUÀgÀ f¯ÉèAiÀÄ, ªÉÆgÁfð zÉøÁ¬Ä ªÀ¸Àw ±Á¯É ºÁUÀÆ
QvÀÆÛgÀÄ gÁt ZÉ£ÀߪÀÄä / ¥Àj²µÀÖ eÁw / ¥Àj²µÀÖ ¥ÀAUÀqÀUÀ¼À E¯ÁSÉUÀ¼À°è,
¨ÉÆÃzÀPÀ / ¨ÉÆÃzÀPÉÃvÀgÀ ºÀÄzÉÝUÀ½UÉ ºÉÆgÀ ªÀÄÆ®¢AzÀ ¸ÉÃªÉ ¤ÃqÀ®Ä, CºÀð
C¨sÀåyðUÀ½AzÀ 31-08-2010 gÀAzÀÄ ¸ÉÆêÀĪÁgÀ ¨É½UÉÎ 10-30 UÀAmÉUÉ J¯Áè
ªÀÄÆ® zÁR¯ÁwUÀ¼ÉÆqÀ£É DAiÉÄÌ ¸À«Äw ªÀÄÄAzÉ ¸ÀAzÀ±Àð£ÀPÉÌ ºÁdgÁUÀ®Ä
w½¹zÉ.
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ºÉaÑ£À ªÀiÁ»wUÁV 9480463511
9482328749
¸À»/-
¨sÀgÀvï JAlgï ¥ÉæöʸÀ¸ï
ªÀÄAqÀå
¸ÀAzÀ±Àð£À ¸ÀܼÀ
KDP ¸À¨sÁAUÀt
f¯Áè DqÀ½vÀ ¨sÀªÀ£À
ZÁ|| £ÀUÀgÀ."
The petitioners have placed on record the division of salary
of the teachers appointed through outsourced agencies
under different heads, one of which is service charge.
"Calculation of Salary Components for Outsourcing Teaching Staff with all
Contributions and Deductions.
A D E
Sl. DESIGNATION PRINCIPAL TEACHERS
No.
01. BASIC WAGES 3060.30 3435.27
02. DA WAGES 4939.70 3164.73
03. GROSS WAGE = A 8000.00 6600.00
05. DEDUCTIONS - EMPLOYEES CONTRIBUTIONS
06. EPF - 12% of Basic + DA 0.00 0.00
07. ESI - 1.75% for Gross wage 140.00 115.50
09. TOTAL DEDUCTIONS 140.00 115.00
10. TAKE HOME SALARY 7860.00 6484.50
EMPLOYER'S SHARE CONTRIBUTIONS
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11. EPF - 13.61% for Basic + DA 0.00 0.00
12. ESI - 4.75% for Gross wage 380.00 313.50
13. Total Employer's 380.00 313.50
Contributions=B
14. TOTAL=A+B 8380.00 6913.50
15. SERVICE CHARGES=C
(Lower Rate quoted by
successful tenderer)
16. TOTAL=A+B+C
(To be calculated)
17. SERVICE TAX for A+B+C
@10.3%= D (To be calculated)
18. GRAND TOTAL=A+B+C+D
Amount to be paid as total
salary by Department (To be
calculated)
Note:
1. EPF is not compulsory for person drawing salary (Basic + DA) more
than Rs.6500/-. Hence, no deductions of EPF.
2. ESI is compulsory for person drawing total salary upto Rs.10,000/-
but not compulsory for salary exceeding Rs.10,000/-. Hence, ESI is
to be given.
3. Professional tax is compulsory for salary exceeding Rs.10,000/- at
Rs.150/-and exceeding Rs.15,000/- is Rs.200/-
4. Person quoting minimum service charge is eligible to get the tender
work."
It is to be noted that the afore-said was prevalent prior to
the recruitment notification dated 27-05-2017. Presently,
the recruitment notification is issued on 27-05-2017 and the
process of recruitment is handed over to the KPSC. Several
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AND CONNECTED MATTERS
posts have been notified and the final select list is also out
as is indicated by the KPSC. Therefore, the State shall
endeavour to continue its effort of recruitment of teachers in
terms of the Cadre and Recruitment Rules and not resort to
appointment on contract basis through outsourced agencies
by a process of inviting tender.
27. Insofar as the issue of the regularization of the
petitioners as is sought, it is for the State to take a decision
on exercise of its discretion with regard to the service of the
petitioners in the event they are continuing to work till the
notification came to be issued on 27-5-2017. No mandamus
can be issued to the Society or the State to consider the
cases of the petitioners for regularization of their services, as
it involves examination of manifold facts, documents and
service particulars of the petitioners. What the petitioners
are entitled to, is only an observation for exercise of such
discretion by the State.
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28. For the aforesaid reasons, I pass the following:
ORDER
(i) Writ Petitions are disposed.
(ii) The claim of the petitioners for grant of weightage
between 2011 and 2013 till the date on which
Regulations with regard to weightage stood
deleted stands dismissed.
(iii) The petitioners are not entitled to issuance of any
mandamus for regularization of their services.
(iv) It would be open to the State to consider their
cases/grievances bearing in mind the
observations made in the course of this order, in
the event they would satisfy all the parameters
stipulated in the judgment rendered in the case
of UMADEVI and its aftermath.
Ordered accordingly.
In view of disposal of the petitions, all pending
applications also stand disposed.
Sd/-
JUDGE
bkp
