K.Rudrappa vs Smt.Deveeramma
2022 Latest Caselaw 948 Kant

                             1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 20TH DAY OF JANUARY, 2022

                        BEFORE

       THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA

            R.S.A. No.660/2021 (DEC/INJ)

BETWEEN:

1.     K.RUDRAPPA
       S/O KARIYAPPA
       AGED ABOUT 62 YEARS
       NO. SORABA TOWN
       SHIMOGA DISTRICT

2.     SMT. HANUMANTHAMMA
       W/O LATE DODDAMANE
       AGED ABOUT 60 YEARS
       SHIVABASAPPARA
       NAGARAJAPPA
       CHALUVADIKERI,
       HANDADA ROAD,
       DAVANAGERE.

3.     THIPPESHAPPA
       S/O KARIYAPPA
       AGED ABOUT 58 YEARS
       HIREMALLAHALLI VILLAGE
       CHENNAGIRI TALUK.

4.     BASAVARAJAPPA
       AGED ABOUT 56 YEARS
       S/O KARIYAPPA
       HIREMALLAHALLI VILLAGE,
       CHENNAGIRI TALUK.
                            2



5.     SMT.RATHNAMMA
       AGED ABOUT 54 YEARS,
       W/O YOGESHAPPA
       HIREMALLAHALLI VILLAGE,
       CHENNAGIRI TALUK.

6.     SMT.SHANTHAMMA
       AGED ABOUT 53 YEARS
       W/O KALLYARAPPA MANJAPPA
       HIREBIDARI VILLAGE
       RANEBENNUR TALUK.
                                     ... APPELLANTS

(BY SRI. DANAPPA PRADHANAPPA PANIBHATE, ADV.)


AND:


1.     SMT.DEVEERAMMA
       AGED ABOUT 80 YEARS
       W/O LATE HANUMAPPA
       R/AT HIREMALLAHALLI VILLAGE
       CHENNAGIRI TALUK - 577 213.

       CHANDRAPPA
       AGED ABOUT 60 YEARS,
       S/O LATE HANUMAPPA
       R/AT HIREMALLAHALLI VILLAGE
       CHENNAGIRI TALUK - 577 213.

       SINCE DEAD BY LRS


2.     C. MADHU
       AGED ABOUT 40 YEARS
       S/O LATE CHANDRAPPA
       R/AT HIREMALLAHALLI VILLAGE
       CHENNAGIRI TALUK - 577 213.
                          3



3.   SMT. ANNAPURNAMMA
     AGED ABOUT 58 YEARS
     W/O LATE CHANDRAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213

4.   SMT.SHRUTI
     AGED ABOUT 45 YEARS,
     D/O LATE CHANDRAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213.

5.   SMT.SOUMYA
     AGED ABOUT 43 YEARS
     D/O LATE CHANDRAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213.

6.   C.MANOJ
     AGED ABOUT 30 YEARS
     S/O LATE CHANDRAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213.

7.   RUDRAPPA
     AGED ABOUT 58 YEARS
     S/O LATE HANUMAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213.

8.   VEERAPPA
     AGED ABOUT 55 YEARS
     S/O LATE HANUMAPPA
     R/AT HIREMALLAHALLI VILLAGE
     CHENNAGIRI TALUK - 577 213.
                                   ... RESPONDENTS

(BY SRI. M.SANDESH KUMAR, ADV.)
                           4



     THIS APPEAL IS FILED UNDER SECTION 100 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 25.01.2021
PASSED IN R.A.NO.14/2016 ON THE FILE OF THE PRINCIPAL
DISTRICT AND SESSIONS JUDGE, DAVANAGERE, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGMENT AND
DECREE DATED 26.11.2015 PASSED IN OS.NO.20/2011 (OLD
OS.NO.14/2004) ON THE FILE OF THE SENIOR CIVIL JUDGE
AND J.M.F.C., CHANNAGIRI.

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                      JUDGMENT

1. Learned counsel for the appellants has filed a

memo for withdrawal of the appeal.

2. Accepting the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

KG