Smt. .Lilly D Silva vs B J Chandre Gowda
2022 Latest Caselaw 3363 Kant

                         1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU

   DATED THIS THE 25TH DAY OF FEBRUARY, 2022

                      BEFORE

   THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA

  REGULAR SECOND APPEAL No.1639 OF 2013 (DEC/INJ)

BETWEEN:

SMT.LILLY D'SILVA,
D/O LATE ALBERT D'SILVA,
W/O MARCEL COELHO,
AGED ABOUT 73 YEARS,
R/O DOTTIL VILLA,
SHIVABHAG NEW ROAD, KADRI,
MANGALORE.

BY HER G.P.A. HOLDER,
JOHN MAXIM COELHO,
S/O MARCEL COELHO,
AGED ABOUT 50 YEARS,
R/O DOTTIL VILLA,
SHIVABHAG NEW ROAD, KADRI,
MANGALORE - 575 002.
SINCE DECEASED BY L.R.
OLIVER WILFRED COELHO,
S/O MARCEL COELHO,
AGED ABOUT 54 YEARS,
R/O KAMLESH APARTMENT,
1ST FLOOR, URVA STORES,
MANGALORE - 575 001.
                                      ... APPELLANT

(BY SMT.LILLY D'SILVA - APPELLANT - ABSENT)
                           2

AND:

1.     B.J.CHANDRE GOWDA,
       S/O LATE JUNJE GOWDA,
       MAJOR,
       BANKENAHALLI, BANKAL HOBLI,
       MUDIGERE TALUK,
       CHIKMAGALUR DISTRICT - 577 132.

2.     D.R.RAJU,
       S/O RAMAIAH,
       AGED ABOUT 40 YEARS,
       BANKENAHALLI, BANKAL HOBLI,
       MUDIGERE TALUK,
       CHIKMAGALUR DISTRICT - 577 132.

                                      ... RESPONDENTS

(BY SRI.HARIPRASAD N., ADV., FOR R1
    SRI.PRAKASH M.H., ADV., FOR R2)

       THIS APPEAL IS FILED UNDER SECTION 100 OF
CPC., AGAINST THE JUDGMENT AND DECREE DATED
22.07.2013 PASSED IN R.A.NO.199/2010 ON THE FILE OF
THE PRL. DISTRICT JUDGE, CHIKMAGALUR, DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DATED 04.08.2010 PASSED IN O.S.NO.156/2001
ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE,
CHIKMAGALUR.


       THIS APPEAL COMING ON FOR ADMISSION, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
                            3
                       JUDGMENT

The matter is called out. Since, there is no

representation for the appellant, the appeal is dismissed

for non prosecution.

Sd/-

JUDGE

GH