V.N.Upendrakumar vs Karnataka State Road Transport ...
2022 Latest Caselaw 3353 Kant

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   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 25TH DAY OF FEBRUARY, 2022

                        PRESENT

           THE HON'BLE MR. JUSTICE ALOK ARADHE

                          AND

  THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

           REVIEW PETITION NO.335 OF 2021
                   IN W.A. NO.1471/2018

BETWEEN:

V.N.UPENDRAKUMAR
S/O C.NARASAIAH,
AGED ABOUT 51 YEARS,
WORKING AS JUNIOR ASSISTANT
(17/1), DEPOT NO.37,
BANGALORE METROPOLITAN TRANSPORT CORPORTION,
KENGERI, BANGALORE,
R/AT NO.3, 3RD CROSS ROAD,
K.R.BADAVANE,
MADHUGIRI,
TUMKUR DISTRICT-573132.
                                         ...PETITIONER
(BY SMT. MANJULA KULKARNI, ADVOCATE FOR
    SRI. NAIK V.S., ADVOCATE)

AND:

KARNATAKA STATE ROAD TRANSPORT CORPORATION
CENTRAL OFFICE, K.H.ROAD,
SHANTHINAGAR,
BANGALORE-560027,
BY ITS GENERAL MANAGER (RECRUITMENT),
REPRESENTED BY ITS CHIEF LAW OFFICER,
CENTRAL OFFICE, K.H.ROAD,
BANGALORE-560027.
                                         ...RESPONDENT
                           ---
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     THIS REVIEW PETITION IS FILED UNDER SECTION 114 R/W
ORDER 47 RULE 1 OF CPC, PRAYING TO REVIEW THE ORDER
DATED 04.10.2021 PASSED IN WRIT APPEAL NO.1471/2018 (S-
KSRTC) AND PASS SUCH OTHER ORDER OR ORDERS AS DEEMED
NECESSARY.

      THIS REVIEW PETITION COMING ON FOR ADMISSION THIS
DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:

                            ORDER

Mrs. Manjula Kulkarni, learned counsel for the

petitioner.

Heard, the learned counsel appearing for the petitioner.

After hearing the learned counsel appearing for the

petitioner, we do not find any ground to review the Judgment

dated 4.10.2021 passed in W.A.No.1474/2018.

Accordingly, review petition fails and hereby dismissed.

Sd/-

JUDGE

Sd/-

JUDGE HR