Mr Prashob Balakrishnan P vs The Senior Labour Inspector
2022 Latest Caselaw 3158 Kant

                             1




IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 23RD DAY OF FEBRUARY, 2022

                        PRESENT

     THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                          AND
 THE HON'BLE MR. JUSTICE RAJENDRA BADAMIKAR

        WRIT APPEAL NO.2003 OF 2013 (L-MW)
                       C/W
        WRIT APPEAL NO.2004 OF 2013 (L-MW)


IN WRIT APPEAL NO. 2003 OF 2013

BETWEEN:

1.     M/S BHARATI AIRTEL LIMITED
       REPRESENTED BY ITS HEAD -LEGAL
       & REGULATORY AFFAIRS
       MR. SURESH KUMAR
       HAVING ITS OFFICE AT
       11/1 & 12/1, MARUTI INFOTECH CENTER,
       BLOCK 'A' WEST WING
       KORAMANGALA INNER RING ROAD,
       AMARJYOTHI LAYOUT
       DOMLUR, BANGALORE-560 071

       PRESENTLY LOCATED AT
       M/S BHARATI AIRTEL LIMITED
       NO. 55, DIVYA SREE TOWERS,
       BANNERAGHATTA MAIN ROAD,
       BANGALORE-560029

       NOW REPRESENTED BY ITS
       AUTHORISED SIGNATORY & ASST. MANAGER
       LEGAL SUCHITRA SUMAN MULKY
                            2




2.   MS. MANJU NANAIAH
     HUMAN RESOURCE MANAGER
     11/1 & 12/1, MARUTI INFOTECH CENTER
     BLOCK 'A' WEST WING
     KORAMANGALA INNER RING ROAD,
     AMARJYOTHI LAYOUT
     DOMLUR, BANGALORE-560 071,
     PRESENTLY LOCATED AT:
     M/S BHARTI AIRTEL LIMITED
     NO.55, DIVYA SREE TOWERS,
     BANNERGHATTA MAIN ROAD,
     BANGALORE-560 029

     NOW REPRESENTED BY ITS
     AUTHORISED SIGNATORY & ASST. MANAGER
     LEGAL SUCHITRA SUMAN MULKY.
                                    ...APPELLANTS

(BY SHRI. VIKRAM HUILGOL, SR. ADVOCATE FOR
    SHRI. SANDEEP HUILGOL, ADVOCATE)


AND :

THE SENIOR LABOUR INSPECTOR
22ND CIRCLE, KARMIKA BHAVAN,
BANNERGHATTA ROAD,
BANGALORE-29.
                                      ...RESPONDENT
(BY SHRI. SHARADAMBA A R, AGA)


     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER PASSED
IN THE WRIT PETITION NO.5040/2009 DATED 13/07/2012 AND
ETC.
                            3




IN WRIT APPEAL NO.2004 OF 2013

BETWEEN :

1.   MR PRASHOB BALAKRISHNAN P
     EXECUTIVE-HR
     M/S BHARTI AIRTEL LIMITED,
     11/1 & 12/1, MARUTI INFOTECH CENTER,
     BLOCK "A" WEST WING
     KORAMANGALA INNER RING ROAD
     AMARJYOTHI LAYOUT
     DOMLUR
     BANGALORE- 560 071
     PRESENTLY LOCATED AT:
     M/S BHARTI AIRTEL LIMITED
     NO.55, DIVYA SREE TOWERS,
     BANNERAGHATTA MAIN ROAD,
     BANGALORE- 560 029

     NOW REPRESENTED BY ITS
     AUTHORISED SIGNATORY &
     ASST MANAGER LEGAL
     MS SUCHITRA SUMAN MULKY.
                                             ...APPELLANT

(BY SHRI. VIKRAM HUILGOL, SR. ADVOCATE FOR
    SHRI. SANDEEP HUILGOL, ADVOCATE)

AND :

THE SENIOR LABOUR INSPECTOR
22ND CIRCLE, KARMIKA BHAVAN,
BANNERGHATTA ROAD,
BANGALORE- 29
                                        ...RESPONDENT

(BY SHRI. SHARADAMBA A R, AGA)

      THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO WRIT APPEAL FILED
U/S 4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO SET
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ASIDE THE ORDER PASSED IN THE WRIT              PETITION
NO.32423/2009 DATED 13/07/2012 AND ETC.

     THESE WRIT APPEALS COMING ON FOR HEARING THIS
DAY, P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-

                      JUDGMENT

Shri Vikram Huilgol, learned Senior advocate for the

petitioners has filed a memo of even date seeking

leave to withdraw these two appeals.

2. Leave granted. Memo be kept in record. Appeals are

accordingly dismissed as withdrawn.

3. In view of dismissal of the appeals, I.A.No.1/2013

and I.A.No.2/2013 does not survive for consideration and

the same stands disposed of.

Sd/-

JUDGE

Sd/-

JUDGE

RB