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Reffles Residency Private ... vs State Of Karnataka
2022 Latest Caselaw 2765 Kant

Citation : 2022 Latest Caselaw 2765 Kant
Judgement Date : 18 February, 2022

Karnataka High Court
Reffles Residency Private ... vs State Of Karnataka on 18 February, 2022
Bench: Krishna S.Dixit
                             1

       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 18TH DAY OF FEBRUARY, 2022

                         BEFORE

          THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT

         WRIT PETITION NO.24346 OF 2021 (GM - RES)

BETWEEN:
1.     RAFFLES RESIDENCY PRIVATE LIMITED,
       A COMPANY REGISTERED UNDER
       THE COMPANIES ACT, 1956,
       AND HAVING ITS REGISTERED OFFICE AT
       NO.54, "THE PLANET", II FLOOR,
       WHITE FIELD MAIN ROAD,
       BANGALORE - 560 066.
       REPRESENTED BY ITS DIRECTOR
       MR. HUSSAIN SOMJEE.

2.     MR. HUSSAIN SOMJEE,
       DIRECTOR,
       RAFFLES RESIDENCY PRIVATE LIMITED,
       NO. 54, "THE PLANET",
       II FLOOR, WHITE FIELD MAIN ROAD,
       BANGALORE - 560 066.
       REPRESENTED BY ITS DIRECTOR
       MR. HUSSAIN SOMJEE.
                                             ...PETITIONERS
(BY SRI.JOSHUA HUDSON SAMUEL, ADVOCATE)

AND:

1.     STATE OF KARNATAKA,
       THROUGH CEN POLICE STATION,
       INFANTRY ROAD,
       BANGALORE - 560 001.
       BY STATE PUBLIC PROSECUTOR,
       HIGH COURT OF KARNATAKA,
       BENGALURU.

2.     STATE BANK OF INDIA,
       OFFICE ADMINISTRATION LHO,
       BANGALORE BRANCH.
       NO.65, ST. MARKS ROAD,
       BANGALORE - 560 001.
                           2

     REPRESENTED BY ITS MANAGER.

3.   STATE BANK OF INDIA,
     RAMAGONDANAHALLI BRANCH,
     230, SRI SAI PADMA ARCADE,
     VARTHUR ROAD,
     RAMAGONDANAHALLI,
     BANGALORE.
     BY ITS BRANCH MANAGER.

4.   MR. LAKSHMAIAH GOWDA,
     SON OF LATE PEDDA MALLE GOWDA,
     PROPRIETOR - MAHESH CONSTRUCTIONS,
     MAJOR,
     NO.320, SHIVA NILAYA, 4TH 'A' CROSS
     WHITE FIELD,
     BENGALURU - 560 066.

5.   MR. SURESH KUMAR J SUTHAR,
     S/O JASRAJ SUTHAR,
     AGED ABOUT 47 YEARS,
     NO.1010, BALDOTA,
     SPRINGWOODS APARTMENT,
     TELECOM LAYOUT,
     VIRUPAKSHAPURA,
     BENGALURU - 560 097.

6.   M/S. ENKON ENGINEERING,
     NO.42, 1ST FLOOR,
     8TH E MAIN ROAD, 4TH BLOCK,
     JAYANAGAR,
     BANGALORE - 560 011.
     RERPESENTED BY ITS
     MANAGING PARTNER SUBRAMANYAM.

7.    M/S. PARAMAHAMSA ELECTRICAL CORPORATION,
      #76, SHANKARA MUTT PARALLEL ROAD,
      SHANKARAPURAM,
      BANGALORE - 560 004.
      BY ITS PROPRIETOR
      CHANDRASHEKAR.
                                         ...RESPONDENTS
(BY SMT.RASHMI PATIL, HCGP FOR R1;
    SRI.NANDISH PATIL, ADVOCATE FOR R2 AND R3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA READ WITH SECTION 482
OF THE CR.P.C. PRAYING TO QUASHING THE COMMUNICATION
                                  3

OF THE COMMUNICATION OF THE R3 DATED 07.12.2021
BASED ON THE DIRECTION OF R1 FREEZING THE CURRENT
ACCOUNT BEARING NO.38651491643 AT STATE BANK OF INDIA,
RAMAGONDANAHLLI BRANCH, 230, SRI SAI PADMA ARCADE,
VARTHUR ROAD, RAMAGONDANAHALLI BANGALORE VIDE
THEIR LETTER DATED 07.12.2021 PRODUCED AT ANNEXURE -
A.AND ETC.

     THIS WRIT PETITION COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:

                              ORDER

This petition is disposed off as withdrawn in terms of

the Memo filed in the Court, which reads as under:

"The undersigned counsel for the Petitioner prays before this Hon'ble Court be pleased to permit them to withdraw the aforesaid Writ Peittion, in the interest of justice and equity."

The copy of the judgment shall be sent by the Registry

to all the respondents for their file.

Sd/-

JUDGE

DS

 
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