Citation : 2022 Latest Caselaw 2561 Kant
Judgement Date : 16 February, 2022
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 16TH DAY OF FEBRUARY, 2022
PRESENT
THE HON'BLE Dr.JUSTICE H.B.PRABHAKARA SASTRY
AND
THE HON'BLE MR. JUSTICE S. RACHAIAH
R.F.A. NO.100468/2019
BETWEEN
1. SMT.PUSHPAVATI @ KAMALA
W/O. MANIKCHAND BHADALE,
AGE: 74 YEARS, OCC: HOUSEHOLD WORK,
R/O.JAIN GALLI, PASCHAPUR,
TQ:HUKKERI,
DIST BELAGAVI-591122
2. SMT. VAJRAVATI W/O. HIRACHAND KUTTE,
AGE: 54 YEARS, OCC: HOUSEHOLD WORK,
R/O. ANKALAGI, TQ: GOKAK,
DIST BELAGAVI-591101
3. SMT. ROOPA W/O. MAHAVEER MUTTIN,
AGE: 51 YEARS, OCC: HOUSEHOLD WORK,
R/O. MAHAVEER GALLI,
NEAR MURASAVIR MATHA,
HUBBALLI, TQ: HUBBALLI,
DIST: DHARWAD-580020
...APPELLANTS
(BY SRI. SHIVRAJ S BALLOLI, ADV.)
R.F.A.No.100468/2019
2
AND
1. SMT. NETRA W/O. NAGARAJ BHADALE
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O. JAIN GALLI, PASCHAPUR, TQ: HUKKERI,
DIST.:BELAGAVI-591122.
2. SMT. SOUMYA D/O. NAGARAJ BHADALE,
AGE: 34 YEARS, OCC: STUDENT,
R/O. JAIN GALLI, PASCHAPUR, TQ: HUKKERI,
DIST.:BELAGAVI-591122.
3. SHRI. SHUBHAM S/O. NAGARAJ BHADALE,
AGE: 35 YEARS, OCC: STUDENT,
R/O. JAIN GALLI, PASCHAPUR, TQ: HUKKERI,
DIST.:BELAGAVI-591122
4. SHRI. ANNAPPA S/O. KALLAPPA MALAJ,
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O.: JAIN GALLI, PASCHAPUR, TQ: HUKKERI,
DIST.:BELAGAVI-591122.
5. SHRI RAYAGOUDA S/O. IRAPPA NERALAGI,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O.: PASCHAPUR, TQ: HUKKERI,
DIST.:BELAGAVI-591122.
6. SHRI ADIVEPPA S/O. RAMAPPA SUMBALI,
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O.: KUNDARAGI, TQ: GOKAK,
DIST.: BELAGAVI-581402.
7. SMT. BALAVVA W/O. PARASHURAM KUDAJOGI,
AGE: 69 YEARS, OCC: HOUSEHOLD WORK,
R/O.: TELAGIN PETE, PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
8. SMT. GOURAVVA W/O. SANTOSH ADIMANI,
AGE: 31 YEARS, OCC: HOUSEHOLD WORK,
R.F.A.No.100468/2019
3
R/O.: TELAGIN PETE, PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
9. SHRI BALAPPA S/O. PARASHURAM KUDAJOGI,
AGE: 26 YEARS, OCC: AGRICULTURE,
R/O.: TELAGIN PETE, PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
10. SHRI KARTIK S/O. PARASHURAM KUDAJOGI,
AGE: 24 YEARS, OCC: AGRICULTURE,
R/O.: TELAGIN PETE, PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
11. SHRI ASHOK S/O. SHETTEPPA KUDAJOGI,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O.: PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
12. SHRI SANGAYYA S/O. ASHOK UMANBADIMATH,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O.: PASCHAPUR, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
13. SHRI MAHESH S/O. SHIVAPPA SHIRUR,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O.: SHINDIHATTI, TQ: HUKKERI,
DIST.: BELAGAVI-591122.
..RESPONDENTS
THIS APPEAL IS FILED UNDER SEC. 96 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DTD 22.04.2019
PASSED IN O.S.NO.28/2010 ON THE FILE OF THE SENIOR
CIVIL JUDGE, HUKKERI, DISMISSING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION.
THIS APPEAL COMING ON FOR ORDERS THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING HEARING THIS
DAY, Dr.H.B.PRABHAKARA SASTRY J., MADE THE
FOLLOWING:
R.F.A.No.100468/2019
4
ORDER
Learned counsel for the appellants is physically present
and submits that, despite he repeatedly contacting the
appellants / his clients to co-operate him in complying the
office objections by filing application for condonation of
delay, the appellants are not responding. Thus submitting
his helplessness, he submits that, in such a situation, he is
unable to comply office objections.
2. In the light of the above, since already sufficient
opportunities, even as finally and as last chance, have been
granted to the appellants, the appeal stands dismissed for
non-compliance of office objections.
Sd/-
JUDGE
Sd/-
JUDGE
Bss
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