Sri Mallaiah vs The Manager
2022 Latest Caselaw 2362 Kant

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  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 14TH DAY OF FEBRUARY 2022

                       BEFORE

      THE HON'BLE MR. JUSTICE P. KRISHNA BHAT

            MFA No.8504 OF 2018 (MV-I)

BETWEEN

SRI MALLAIAH
S/O HUCHAPPA
AGED ABOUT 44 YEARS
R/AT NO.652, 1ST MAIN,
2ND CROSS, KAMALANAGARA
BENGALURU-560 079
                                         ... APPELLANT

(BY SRI R.V.SHIVANANDA REDDY, ADVOCATE-ABSENT)

AND

THE MANAGER
KSRTC, SHANTINAGAR
DOUBLE ROAD, BENGALURU,
PIN-560027
                                         ...RESPONDENT

     THIS MFA IS FILED UNDER SECTION 173 (1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED 12.07.2017
PASSED IN MVC NO.1816/2016 ON THE FILE OF THE XIX
ADDITIONAL SCJ & MACT, BENGALURU (SCCH-17), PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION AND ETC.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                      JUDGMENT

Learned counsel for the appellant is absent. No

representation.

Inspite of order dated 04.02.2020, the same has not

been complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SV