Dr. Sunilkumar Biradar vs Dr. Kavita Patil
2022 Latest Caselaw 1997 Kant

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            IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

       DATED THIS THE 8TH DAY OF FEBRUARY 2022

                              PRESENT

     THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

                                   AND

       THE HON'BLE MRS. JUSTICE K.S.HEMALEKHA


                  CCC NO.200101/2021 (CIVIL)

BETWEEN:
Dr.Sunilkumar Biradar S/o Kalyanappa Biradar,
Age: 43 years, Occ: Associate Professor,
Department of Microbiology,
M.R.Medical College, Sedam Road,
Kalaburagi-585105.
                                                         ... Complainant
(By Sri. Sudhir Kumar, Advocate)
AND:

Dr. Kavita Patil W/o Dr. Jagdish,
Age: 51 years,
Director-Cum-Dean,
Gulbarga Institute of Medical Sciences,
District Government Hospital Premises,
Kalaburagi-585 105.
                                                             ... Accused
(By Sri.Sachin Mahajan, Advocate)

         This CCC is filed under Section 11 and 12 of the Contempt of
Courts Act 1971 R/w Article 215 of the Constitution of India, praying to
initiate contempt proceedings against the respondent and punish her for
disobeying the direction given in the judgment passed in
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W.A.No.200041/2020 dated 09.02.2021 produced as per Annexure-A in
accordance with law and etc.

      This CCC coming on for orders this day, K.S. Hemalekha J.,
made the following:

                            ORDER

The learned counsel for the complainant, on instruction

submits that the present petition does not survive for

consideration and seeks leave to withdraw the petition.

The submission is placed on record.

Accordingly, contempt petition is dismissed as

withdrawn.

SD/-

JUDGE

SD/-

JUDGE SMP