Karnataka High Court
Sayawwa W/O Paragouda ... vs Pundalik S/O Rayagouda ... on 2 February, 2022
Bench: Dr. H.B.Prabhakara Sastry, S.Rachaiah
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 2ND DAY OF FEBRUARY, 2022
PRESENT
THE HON'BLE Dr.JUSTICE H.B.PRABHAKARA SASTRY
AND
THE HON'BLE MR. JUSTICE S. RACHAIAH
R.F.A. NO.100508/2019
BETWEEN
1. SAYAWWA W/O PARAGOUDA GIRAMALLANAVAR,
AGE: 52 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD WORK,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
2. BHAGAWWA W/O PIRAGOUDA PATIL,
AGE: 34 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD WORK,
R/O: YALASIRI, TQ: JATH, DIST: SANGALI,
STATE: MAHARASHTRA-416404.
3. MAHANANDA W/O SURESH ATHANI,
AGE: 32 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD WORK,
R/O: YALPARATTI, TQ: RAIBAG,
DIST: BELAGAVI-591220.
4. SANGEETA W/O SIDDAPPA THAKKANNAVAR,
AGE: 29 YEARS, OCC: HOUSEHOLD WORK,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
R.F.A.No.100508/2019
2
5. GEETA W/O SHIVAKUMAR HONNARAO,
AGE: 23 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD WORK,
R/O: CHABASARWADI, TQ: MIRAJ, DIST: SANGALI,
STATE: MAHARASHTRA-416410.
6. MUTTAPPA S/O PARAGOUDA GIRAMALLANAVAR,
AGE: 25 YEARS, OCC: AGRICULTURE,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
ALL ARE REPRESENTED THROUGH THEIR PA HOLDER,
LAXMI W/O MUTTAPPA GIRIMALLANAVAR,
AGE: 22 YEARS, OCC: HOUSEHOLD WORK,
R/O: NADI-INGALGAVI, TQ: ATHANI,
DIST: BELAGAVI-591304.
.....APPELLANTS
(BY SRI MAHANTESH R PATIL, ADV.)
AND
1. PUNDALIK S/O RAYAGOUDA GIRAMALLANAVAR,
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
2. DUNDAWWA W/O RAYAGOUDA GIRAMALLANAVAR,
AGE: 77 YEARS, OCC: AGRICULTURE,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
3. ALGOND S/O PUNDALIK GIRAMALLANAVAR,
AGE: 29 YEARS, OCC: AGRICULTURE,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
4. MAHANANDA W/O LAXMAN MANGASULI,
R.F.A.No.100508/2019
3
AGE: 34 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O: NADI INGALGAON, TQ: ATHANI,
DIST: BELAGAVI-591304.
5. MAHADEVI W/O RAVI PATIL,
AGE: 32 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O: KALATIPPI, TQ: JAMKHANDI,
DIST: BAGALKOTE-587315.
6. ASHWINI W/O PRAVEEN CHOUGALA,
AGE: 27 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O: P.K. NAGANUR, TQ: ATHANI,
DIST: BELAGAVI-591240.
7. NEELABAI W/O RAOSAB HONNARAO,
AGE: 42 YEARS,
OCC: AGRICULTURE AND HOUSEHOLD,
R/O: CHABASARWADI, TQ: MIRAJ,
DIST: SANGALI,
STATE: MAHARASHTRA-416410.
8. SHIVAPPA S/O RAYAGOUDA GIRAMALLANAVAR,
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: SULTANPUR, TQ: RAIBAG,
DIST: BELAGAVI-591235.
9. PRAKASH S/O BASAGOUDA GIRAMALLANAVAR,
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O: SULTANPUR, TQ: RAIBAG,
DIST: BELAGAVI-591235.
10. SHIVALING S/O BASAGOUDA GIRAMALLANAVAR,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O: SULTANPUR, TQ: RAIBAG,
DIST: BELAGAVI-591235.
R.F.A.No.100508/2019
4
11. NIMBEWWA W/O BASAGOUDA GIRAMALLANAVAR,
AGE: 77 YEARS, OCC: AGRICULTURE,
R/O: SULTANPUR, TQ: RAIBAG,
DIST: BELAGAVI-591235.
.....RESPONDENTS
(BY SRI A B TEGUR, ADV. FOR C/R1 AND C/R8
R-1 TO R-4 NOTICE HELD SUFFICIENT
NOTICE TO R-5, R-6, R-7, R-8 & R-10 SERVED
R-9 & R-11 ARE UNSERVED)
THIS APPEEAL IS FILED UNDER SECTION 96(1) READ
WITH ORDER 41 RULE 1 OF CPC AGAINST THE JUDGMENT
AND DECREE DATED 25.09.2019 PASSED IN
O.S.NO.40/2017 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JUDICIAL MAGISTRATE FIRST CLASS, RAIBAG,
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.
THIS CRIMINAL APPEAL COMING ON FOR ORDERS,
THROUGH VIDEO CONFERENCING HEARING THIS DAY,
Dr.H.B.PRABHAKARA SASTRY, MADE THE
FOLLOWING:
ORDER
Counsel for the appellants appearing through video
conference makes his submission on the lines of the
memo dated 31.01.2022 filed by the GPA Holder of the
appellants seeking withdrawal of this appeal as settled
between the parties out of the Court.
R.F.A.No.100508/2019
The respondents do not submit their objections to
the memo.
In view of the memo and supporting submission,
appeal stands dismissed as not pressed.
Sd/-
JUDGE
Sd/-
JUDGE
Naa
