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The Chief Officer vs Sri Honnashettappa
2022 Latest Caselaw 11531 Kant

Citation : 2022 Latest Caselaw 11531 Kant
Judgement Date : 24 August, 2022

Karnataka High Court
The Chief Officer vs Sri Honnashettappa on 24 August, 2022
Bench: Acting Chief Justice, S Vishwajith Shetty
                           1



 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 24TH DAY OF AUGUST 2022

                       PRESENT

            THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE

                          AND

     THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

             W.A. NO.367 OF 2022 (LB-RES)
                          IN
            W.P. NO.26758 OF 2015 (LB-RES)

BETWEEN:

THE CHIEF OFFICER
TOWN MUNICIPAL COUNCIL
HOLENARASIPURA
HASSAN DISTRICT-573116.
                                    ... APPELLANT
(BY MR. KESAVAREDDY M, ADV.,)

AND:

1.     SRI. HONNASHETTAPPA
       S/O DODDASHANKARAPPA
       AGED ABOUT 75 YEARS
       R/AT KUVEMPUNAGAR
       CHANNARAYAPATNA
       HASSAN DISTRICT-573116.

2.     SMT. S.T. RATHNA
       W/O SRI. HONNASHETTAPPA
       AGED ABOUT 68 YEARS
       R/AT KUVEMPUNAGAR, CHANNARAYAPATNA
       HASSSAN DISTRICT-573116.
                          2



3.   SMT. H. GEETHA
     W/O SRI. R.S. MANJUNATHA
     AGED ABOUT 47 YEARS
     R/AT NO.18, VIJAYANAGARA
     4TH STAGE, 1ST PHASE, MYSORE-570017.

4.   SRI. M. HEMANTHA
     S/O SRI. MANJUNATHA
     AGED ABOUT 24 YEARS
     R/T NO.18, VIJAYANAGARA
     4TH STAGE, 1ST PHASE, MYSORE-570017.

5.   M. CHAITHRA
     D/O SRI. MANJUNATHA
     AGED ABOUT 22 YEARS
     R/AT NO.18, VIJAYANAGARA
     4TH STAGE, 1ST PHASE, MYSORE-570017.

6.   STATE OF KARNATAKA
     DEPARTMENT OF REVENUE
     VIDHANA SOUDHA, AMBEDKAR VEEDI
     BANGALORE-560001
     REPTD. BY ITS PRINCIPAL SECRETARY.

                                    ... RESPONDENTS

(BY MRS. PRATHIMA HONNAPURA, AGA FOR R6)
                        ---
     THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
IMPUGNED ORDER OF THE LEARNED SINGLE JUDGE
DATED 16/02/2022 PASSED IN WP NO.26758/2015 (LB-RES)
C/W WP NO.26760/2015 (LB-RES). DISMISS THE SAID WRIT
PETITIONS IN WP NO.26758/2015 (LB-RES) C/W WP
NO.26760/2015 (LB-RES). PASS SUCH OTHER ORDER OR
ORDERS.

     THIS WRIT APPEAL COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ACTING CHIEF JUSTICE DELIVERED
THE FOLLOWING:
                           3




                       JUDGMENT

For the reasons assigned by us in the judgment

dated 22.08.2022 passed in W.A.No.359/2022, this

appeal also stands dismissed.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

SS

 
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