R Subhadramma vs R Susheela
2022 Latest Caselaw 11478 Kant

                                      M.F.A. No.6220/2014

                             1

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 22ND DAY OF AUGUST 2022

                        PRESENT

         THE HON'BLE MRS. JUSTICE K.S.MUDAGAL

                            AND

           THE HON'BLE MR. JUSTICE S.RACHAIAH

 MISCELLANEOUS FIRST APPEAL NO.6220/2014 (FC)

BETWEEN:

1.    R. SUBHADRAMMA
      W/O LATE RAMANARASIMHAIAH
      AGED ABOUT 80 YEARS
      R/AT NO.45
      PART AREA, 10TH CROSS
      WILSON GARDEN
      BANGALORE-27

2.    R. MEERA
      W/O N VENKATASWAMY
      AGED ABOUT 59 YEARS
      R/AT NO.474, 12TH 1ST A CROSS
      8TH MAIN, NEAR TELEPHONE EXCHANGE
      IV BLOCK, KORAMANGALA
      BANGALORE-34

3.    R USHADEVI
      W/O SOMASUNDARA BABU
      AGED ABOUT 56 YEARS
      R/AT NO.29
      BHEEMAJYOTHI CONONY
      NEAR SHANKAR MUTT
      RAJAJINAGAR, BANGALORE

4.    R. GEETHA
      W/O THYAGARAJ
      AGED ABOUT 54 YEARS
                                          M.F.A. No.6220/2014

                              2

       NO.3 OUT HOUSE,
       9TH CROSS, PARK AREA
       WILSON GARDEN
       BANGALORE-27                      ...APPELLANTS

(BY SRI V. VINOD REDDY, ADVOCATE (ABSENT))

AND:

1.     R. SUSHEELA
       AGED ABOUT 68 YEARS
       W/O NOT KNOWN TO THE APPELLANTS
       R/AT NO.45, 10TH CROSS
       PARK AREA, WILSON GARDEN
       BANGALORE-27.

2.     R. NIRMALA
       AGED ABOUT 42 YEARS
       W/O NOT KNOWN TO THE APPELLANTS
       R/AT NO.45, 10TH CROSS
       PARK AREA, WILSON GARDEN
       BANGALORE-27.

3.     DR. R. RAGHUNATH
       AGED ABOUT 39 YEARS
       S/O NOT KNOWN TO THE APPELLANTS
       R/AT NO.45, 10TH CROSS
       PARK AREA, WILSON GARDEN
       BANGALORE-27.

4.     ACCOUNTANT GENERAL
       OFFICE OF THE ACCOUNTANT GENERAL
       ACCOUNTS AND ENTITLEMENT
       POST BOX NO.5329
       BANGALORE-560 001

5.     R RADHA KUDUR
       W/O K.P RAVINDRA
       AGED ABOUT 46 YEARS
       NOW R/AT NO.19
       MONT CHAIR
       SELDEN NY 11707
       NEW YORK USA                  ...RESPONDENTS
                                           M.F.A. No.6220/2014

                              3

(BY SRI T SESHAGIRI RAO, ADV., FOR R1 & R2 (ABSENT)
NOTICE TO R3 IS HELD SUFFICIENT V/O DATED 21.04.2016
R4 SERVED, NOTICE TO R5 IS DISPENSED WITH
V/O DATED 23.08.2018)

     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 19 OF THE FAMILY COURTS ACT PRAYING TO SET ASIDE
THE JUDGMENT AND DECREE DATED 08.07.2013 PASSED IN
O.S.NO.200/2005 ON THE FILE OF THE III ADDL. PRL JUDGE,
FAMILY COURT, BENGALURU DISMISSING THE SUIT FILED BY THE
PLAINTIFF.

     THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
HEARING THIS DAY, K.S.MUDAGAL J., DELIVERED THE
FOLLOWING:

                        JUDGMENT

None appears for the appellants. It appears that the

appellants are not interested in prosecuting the matter.

Therefore, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE akc