Shri.Laxman Bharamappa ... vs Basavaraj Basavennappa ...
2022 Latest Caselaw 5932 Kant

     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

           DATED THIS THE 01ST DAY OF APRIL, 2022

                           BEFORE
         THE HON'BLE MR JUSTICE N.S.SANJAY GOWDA

MISCELLANEOUS FIRST APPEAL NO. 101720 OF 2019 (CPC-)

BETWEEN:

     SHRI.LAXMAN BHARAMAPPA KABATUGOL
     AGE: 38 YEARS,
     OCC: AGRICULTURE,
     R/O: 23 KURBAR GALLI HONNIYAL,
     BELAGAVI,
     TQ and DIST: BELAGAVI-590002.

                                               ...APPELLANT

(BY SRI. SHARAD V. MAGADUM, ADVOCATE)


AND:

1.     BASAVARAJ BASAVENNAPPA YARAGANAVI
       @ SOBATGERI,
       AGE: 58 YEARS, OCC: SERVICE,
       R/O: H.NO.C-2 TELICOM QUARTERS,
       VIDYA NAGAR, BAILHONGAL,
       TQ AND DIST: BELAGAVI-590002.


       SHRI.DUNDAPPA BASAVENNAPPA YARAGANAVI
       YARAGATTI
       SINCE DECEASED BY HIS LR'S

       ARUNA W/O DUNDAPPA BASAVENNAPPA
2.
       YARAGANAVI YARAGATTI,
       AGE: MAJOR, OCC: HOUSEWIFE,
       R/O: H.NO.245 NAVI ONI YARAGATTI,
       TQ: SAUNDATTI,
       DIST: BELAGAVI-590002.
                             -2-




                                   MFA No. 101720 of 2019


3.   SHIVANAND S/O DUNDAPPA BASAVENNAPPA
     YARAGANAVI YARAGATTI,
     AGE: MAJOR, OCC: HOUSEWIFE,
     R/O: H.NO.245 NAVI ONI YARAGATTI,
     TQ: SAUNDATTI,
     DIST: BELAGAVI-590002.

4.   MANJULA D/O DUNDAPPA BASAVENNAPPA
     YARAGANAVI YARAGATTI,
     AGE: MAJOR, OCC: HOUSEWIFE,
     R/O: H.NO.245 NAVI ONI YARAGATTI,
     TQ: SAUNDATTI,
     DIST: BELAGAVI-590002.

5.   SHRI.ADIVEPPA BASAVENNAPPA YARAGANAVI
     @ SOTABGERI
     AGE: 58 YEARS, OCC: AGRICLTURE,
     R/O: NAVILUTIRTH,GOVERNAGOL,
     TQ: SAUNDATTI,
     DIST: BELAGAVI-590002.

6.   SHRI.IRANNA BASAVENNAPPA YARAGANAVI
     @ SOTABGERI,
     AGE: 56 YEARS, OCC: AGRICULTURE,
     R/O: H.NO.68 7TH CROSS,
     60 FEET ROAD, G.P. NAGAR,
     BENGALURU NORTH MAHALAXMIPUR LAYOUT,
     BENGALURU-560086.

7.   SHRI.SHASHIKANT BASAVENNAPPA YARAGANAVI
     @ SOTABGERI,
     AGE: 51 YEARS, OCC: AGRICULTURE,
     R/O: H.NO.71 KAMAL NILAY 7TH CROSS
     KURUBAR HALLI NEAR BUS STOP
     BENGALURU NORTH
     MAHALAXMIPUR LAYOUT,
     BENGALURU-560086.

                                             ...RESPONDENTS
                             -3-




                                   MFA No. 101720 of 2019


      THIS MFA IS FILED UNDER ORDER 43 RULE 1 READ WITH
SECTION 104 OF THE CODE OF CIVIL PROCEDURE PRAYING TO
SET ASIDE THE ORDER DATED 14.03.2019 PASSED BY THE
PRINCIPAL SENIOR CIVIL JUDGE, SAUNDATTI, IN O.S. NO.23/2019
AND FURTHER ALLOW THE I.A. NO.1, IN THE INTEREST OF
JUSTICE.

      THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE FOLLOWING;

                       JUDGMENT

A memo is filed by the learned counsel for the

appellant seeking permission of this Court to withdraw the

appeal.

The memo is placed on record.

In view of memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

SMM