Sri.G. Ramesh S/O G. Siddappa vs Smt.Prema W/O G. Ramesh
2021 Latest Caselaw 3385 Kant

           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

    DATED THIS THE 23RD DAY OF SEPTEMBER, 2021

                      PRESENT

       THE HON'BLE MR. JUSTICE P.B.BAJANTHRI
                        AND
       THE HON'BLE MR. JUSTICE M.G.S. KAMAL
               MFA No.104997/2019 (FC)

BETWEEN:

SRI G. RAMESH S/O. G. SIDDAPPA
AGE: 26 YEARS,
OCC: LABOUR WORK,
R/AT: KENCHATANAHALLI VILLAGE,
H.B. HALLI TALUK,
DIST: BALLARI - 583212.
                                      ... APPELLANT

(BY SRI. GOURISHANKAR H. MOT, ADVOCATE)

AND:

SMT. PREMA W/O. G. RAMESH
D/O. LATE RUDRAPPA,
AGE: 23 YEARS,
OCC: HOUSEWIFE,
R/AT: SANKALAPURA VILLAGE,
HOSAPETE TALUK,
DIST: BALLARI - 583201.
                                    ... RESPONDENT


     THIS APPEAL IS FILED UNDER SECTION 28(1) OF THE
HINDU MARRIAGE ACT, 1955 AGAINST THE JUDGMENT AND
DECREE DATED 22.10.2019, PASSED IN MATRIMONIAL CASE
                                 2


NO.40/2018 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JUDICIAL MAGISTRATE FIRST CLASS, HAGARIBOMMANAHALLI,
DISMISSING THE PETITION FILED UNDER SECTION 13(1) OF
THE HINDU MARRIAGE ACT AND ETC.,

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
P.B.BAJANTHRI J., DELIVERED THE FOLLOWING:

                           JUDGMENT

Learned counsel for the appellant has filed a memo for

withdrawal of the appeal since the parties have settled their

issues.

2. Memo is accepted.

3. Accordingly, the present appeal is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

BS