The Commissioner Of Income Tax Tds vs M/S Ttk Health Care Tpa Pvt Limited
2021 Latest Caselaw 4054 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 12TH DAY OF NOVEMBER 2021

                         PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                            AND

     THE HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD

                    R.P. NO.162 OF 2021
BETWEEN:

1.     THE COMMISSIONER OF INCOME TAX
       TDS, NO.59, HMT BHAVAN, 4TH FLOOR
       BELLARY ROAD, GANGANAGAR
       BANGALORE 560 032.

2.     THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)
       CIRCLE-18(2) NO.59, HMT BHAVAN
       4TH FLOOR, BELLARY ROAD
       GANGANAGAR, BANGALORE-560 032.

                                           ... PETITIONERS
(BY SRI. JEEVAN J. NEERALGI, AGA)

AND:

M/S TTK HEALTHCARE TPA PRIVATE LIMITED
2.H.B COMPLEX, 100FT. BTM RING ROAD
BTM 1ST STAGE, BTM LAYOUT
BANGALORE-560048.
                                           ... RESPONDENT
(BY SRI. T. SURYANARAYANA, ADV.,)

                            ---

THIS R.P. IS FILED UNDER ORDER 47 RULE 1 R/W SECTION 114
OF CPC, PRAYING TO REVIEW THE JUDGMENT DATED 13.10.2020
PASSED IN ITA NO.330/2013. TO PASS SUITABLE ORDERS THAT
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THIS HON'BLE COURT DEEMS FIT TO BE GRANTED IN THE FACTS
AND CIRCUMSTANCES OF THE CASE IN THE INTEREST OF
JUSTICE AND EQUITY.

     THIS R.P. COMING ON FOR ORDERS,            THIS   DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                            ORDER

This petition has been filed seeking recall of the

judgment dated 13.10.2020 passed in

I.T.A.No.330/2013.

2. After hearing learned counsel for the parties

and taking note of the fact that substantial question of

law No.2 has not been answered in the judgment, the

judgment dated 13.10.2020 is recalled. In the result,

I.T.A.No.330/2013 is restored to file.

Accordingly, review petition is allowed.

Sd/-

JUDGE

Sd/-

JUDGE ss