Sri Shivakumar vs Sri O S Gurumurthy
2021 Latest Caselaw 1776 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 17TH DAY OF MARCH, 2021

                             BEFORE

     THE HON'BLE Mr. JUSTICE JOHN MICHAEL CUNHA

                      MSA No. 121/2018

BETWEEN :

Sri. Shivakumar
Aged about 70 years
S/o. late Rudregowda
R/a. Maralenahally Village
Kasaba Hobli
Tumakuru - 572 123.                      ... APPELLANT

(By Sri. Vijaya Krishna Bhat, Adv.)

AND :

1.    Sri. O.S. Gurumurthy
      Aged about 56 years
      S/o. Siddaramegowda

2.    Smt. Gangamma
      Aged about 57 years
      W/o. late Jayashankara

3.    Sri. Dinesh
      Aged about 33 years
      S/o. late Jayashankara

All are residing at
Oorukere Village
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Kasaba Hobli
Tumakuru Taluk - 572 106.              ... RESPONDENTS

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     This MSA is filed under Order 43 Rule 1(u) of CPC
against the judgment and decree dated 26.06.2018 passed
in RA No. 44/2015 on the file of III Additional Senior Civil
Judge and JMFC, Tumakuru and etc.

     This MSA      coming on for Orders through Video
Conference this day, the Court delivered the following;


                     JUDGMENT

Learned counsel for appellant has filed a memo for

dismissal of the appeal.

2. Memo is placed on record. In view of the memo,

appeal is dismissed as having become infructuous.

Sd/-

JUDGE LRS.