Smt Jayalakshmi vs Icici Lombard General Insurance ...
2021 Latest Caselaw 1773 Kant

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 17TH DAY OF MARCH 2021

                    PRESENT

      THE HON'BLE MR.JUSTICE ALOK ARADHE

                      AND

 THE HON'BLE MR.JUSTICE H.T.NARENDRA PRASAD

           MFA NO.5262 OF 2019(MV)

BETWEEN:

1.   SMT JAYALAKSHMI
     W/O LATE JAYAKUMAR
     AGED ABOUT 32 YEARS

2.   KUMARI MANASVI J
     D/O LATE JAYAKUMAR
     AGED ABOUT 14 YEARS

3.   MASTER DARSHAN J
     S/O LATE JAYAKUMAR
     AGED ABOUT 9 YEARS

4.   SRI KRISHNAPPA R N
     S/O NARASIMHA NAIDU
     AGED ABOUT 77 YEARS

5.   SMT CHITTAMMA
     W/O KRISHNAPPA R N

     APPELLANT NOS.2 & 3 ARE
     BEING MINORS REP. BY THEIR MOTHER
     SMT. JAYALAKSHMI.
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      ALL ARE R/AT NO 112/2
      3RD BLOCK, 9TH CROSS
      NEAR MUNESHWARA TEMPLE
      T R NAGAR, BENGALURU SOUTH
      BENGALURU - 560028.
                                      ...APPELLANTS
(BY SRI.SHIVAKUMAR P., ADV.)

AND

1.    ICICI LOMBARD GENERAL
      INSURANCE CO LTD
      NO 89, SVR COMPLEX
      II FLOOR,
      MADIVALA HOSUR ROAD
      BENGALURU - 560068
      REP BY ITS MANAGER

2.    CAR CHASSIS CARRIERS PVT LTD
      CHANDMARI KOHIMA,
      NAGALAND - 797001
                                     ...RESPONDENTS
(NOTICE IS NOT ISSUED FOR
WANT OF PF)

      THIS MFA IS FILED UNDER SECTION 173(1) OF MV
ACT AGAINST THE JUDGMENT AND AWARD DATED:
10.04.2019 PASSED IN MC NO.2518/2018 ON THE FILE OF
THE XIX ADDITIONAL SMALL CAUSES JUDGE AND MACT.,
BENGALURU(SCCH-17), PARTLY ALLOWING THE CLAIM
PETITION    FOR   COMPENSATION       AND   SEEKING
ENHANCEMENT OF COMPENSATION.
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       THIS MFA COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:


                          JUDGMENT

Mr.P.Shivakumar, learned counsel for the

appellant.

The learned counsel for the appellants has filed a

memo seeking leave of the Court to withdraw the

appeal.

For the reasons assigned in the memo, the

appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

DM/-