Zameer Baig vs P James
2021 Latest Caselaw 1760 Kant

                           1        Crl.R.P.1146/2018



  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 16TH DAY OF MARCH, 2021

                      BEFORE:

       THE HON'BLE MRS. JUSTICE K.S. MUDAGAL

  CRIMINAL REVISION PETITION No.1146/2018

BETWEEN:

ZAMEER BAIG
S/O HAYAT BAIG
AGED ABOUT 45 YEARS
R/A NO.5/1-2
9TH CROSS, CHINNAPPA GARDEN
BENSON TOWN POST
BENGALURU - 560 046.
                                   ... PETITIONER

           [BY SRI. ANEES ALI KHAN, ADV.]
AND:

P. JAMES
S/O LATE M. PAUL
AGED:MAJOR
R/A NO.10, 1ST MAIN ROAD
CHINNAPPA GARDEN
BENSON TOWN POST
BENGALURU - 560 046.
                                   ... RESPONDENT

   [BY SRI.L.S. CHIKKANAGOUDAR, ADV. (ABSENT)]

     THIS PETITION IS FILED UNDER SECTION 397 R/W
401 CR.P.C PRAYING TO SET ASIDE THE JUDGMENT AND
ORDER DATED 01.07.2015 PASSED BY THE XXI ADDL.
C.M.M., BENGALURU IN C.C. NO. 15699/2014 AND ORDER
                              2         Crl.R.P.1146/2018



DATED 22.09.2018 PASSED BY THE LV ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BNEGALURU (CCH-56) IN
CRL.A. NO. 987/2015 AND ACQUIT THE PETITIONER.

     THIS PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:-

                       ORDER

Respondent is reported to have been dead on

12.10.2019. So far, steps are not taken to bring his

legal representatives on record. Therefore, the

petition already stood abated and disposed of

accordingly.

Sd/-

JUDGE AN/-