M/S Consulate Constructions vs The Asst. Commissioner Of Income ...
2021 Latest Caselaw 2693 Kant

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  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 7TH DAY OF JULY 2021

                          PRESENT

        THE HON'BLE MR. JUSTICE ALOK ARADHE

                              AND

THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

                     ITA NO.160 OF 2016
BETWEEN:

M/s.Consulate Constructions
represented by its Partner
Mr.Fazal Ur Rahaman
Unit No.102, Consulate I
No.1, Richmond Road
Bangalore - 560 025.                          ... Appellant

(By Sri V Chandrashekar, Advocate)

AND:

The Asst. Commissioner of Income Tax
Circle1(1)
Bangalore.
                                               ... Respondent
(By Sri. K.V. Aravind, Advocate)
                               ---
      This ITA is filed under Section 260-A of Income Tax Act
1961, arising out of order dated: 24.09.2015 passed in ITA
No.1209-1211/Bang/2014, for the Assessment year 2004-05
to 2006-07 praying to:
      i)    To formulate the substantial questions of law as
stated above and answer the same in favour of the appellant.
      ii)   To allow the appeal and set aside the findings to
the extent against the appellant in the common order of the
Income Tax Appellant Tribunal, Bangalore 'C' Bench,
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Bengaluru in ITA No.1209-1211/Bang/2014           relating    to
assessment years 2004-05 to 2006-07.

    iii)    To pass such other orders, as this Hon'ble Court
deems fit and proper to meet the ends of Justice.

     This   ITA     coming    on for hearing, this          day,
Alok Aradhe J., delivered the following:


                        JUDGMENT

Mr. V. Chandrashekar, learned counsel for the

assessee.

Mr. K.V. Aravind, learned counsel for the Revenue.

Learned counsel for the appellant has filed a memo

seeking leave of this Court to withdraw the appeal.

The said memo is placed on record.

For the reasons assigned in the memo, the appeal is

dismissed as withdrawn with a liberty to revive the same, if

occasion so arises.

Sd/-

JUDGE

Sd/-

JUDGE HR