Citation : 2021 Latest Caselaw 2591 Kant
Judgement Date : 2 July, 2021
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 2nd DAY OF JULY 2021
BEFORE
THE HON'BLE MR. JUSTICE P. KRISHNA BHAT
RSA NO.100293 OF 2019 (PAR)
BETWEEN:
SHRI.YALLAPPA S/O SANNAGADEIGEPPA SANGARESHI
AGE:73 YEARS, OCC:AGRICULTURE
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
...APPELLANT
(BY SRI. SANGRAM S KULKARNI & SRI.SHARAD M PATIL, ADVS.)
AND:
1. SMT.YALLAWWA W/O GADIGEPPA SANGARESHI
AGE 52 YEARS, OCC:HOUSEHOLD WORK,
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
2. SMT.GADIGEWWA W/O BHARAMAPPA REVANNAVAR
D/O GADIGEPPA SANGARESHI
AGE:53 YEARS, OCC:HOUSEHOLD WORK,
R/O HOSUR, TQ:DHARWAD
3. KASHAWWA W/O REMANNA KULALI
D/O GADIGEPPA SANGARESHI
AGE:34 YEARS, OCC:HOUSEHOLD WORK
R/O CHIKKUMBI, TQ:SAUNDATTI,
DIST BELAGAVI 591126
4. SMT. GEETA D/O GADIGEPPA SANGARESHI
AGE:25 YEARS, OCC:STUDENT,
R/O CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
5. SHRI SIDDAPPA S/O SANNAGADEIGEPPA SANGARESHI
2
AGE:77 YEARS, OCC:OLD AGE
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST BELAGAVI 591126
6. SHRI GADIGEPPA S/O SANNAGADEIGEPPA SANGARESHI
DELETED AS PER PRDER DATED 19.2.2016
SHRI MALLIKARJUN S/O SIDDAPPA SANGARESHI
AGE:55 YEARS, OCC:AGRICULTURE,
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
7. SHRI MAHADEV S/O SIDDAPPA SANGARESHI
AGE:53 YEARS, OCC:AGRICULTURE,
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
8. SMT. SHANTAWWA W/O SIDDAPPA
KAREMMANAVAR, AGE:51 YEARS,
OC:HOUSEHOLD WORK
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
9. SMT. SUVARNA W/O KASHAPPA GOVANNAVAR
AGE:49 YEARS, OC:HOUSEHOLD WORK
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
10 . SMT. SAHRAWWA W/O MAHADEV HANJIBUTTI
AGE:47 YEARS, OC:HOUSEHOLD WORK
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
11 . SMT. FAKIRAWWA W/O BHIMAPPA GOVANNAVAR
AGE:58 YEARS, OC:HOUSEHOLD WORK
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
12 . SMT. MAHADEVI D/O SANNAGADIGEPPA SANGRESHI
AGE:52 YEARS, OC:HOUSEHOLD WORK
R/O:CHIKKUMBI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
13 . SMT. GANGAWWA W/O HANAMAPPA BENNI
3
SINCE DECEASED, SMT. PARVATI @ KAMALAVVA
W/O MAHADEVAPPA KARLKATTI
AGE:34 YEARS, OCC:HOUSEHOLD WORKJ,
R/O HOLLI, TQ:SAUNDATTI,
DIST:BELAGAVI 591126
...RESPONDENTS
(BY SRI. GURURAJ R TURAMARI, ADV. FOR R1 & R4)
(SRI. MAHESH WODEYAR, ADV. FOR R11 & R13)
(R3, R5, R7, R8, R10-SERVED)
THIS APPEAL IS FILED UNDER SECTION 100 READ WITH ORDER
XLII RULE 1 OF C.P.C. PRAYING TO SET-ASIDE THE JUDGMENT AND
DECREE PASSED BY THE VI ADDL. DISTRICT JUDGE, BELAGAVI IN RA
NO.96/2015 DATED 2.3.2018 AND SET-ASIDE THE JUDGMENT AND
DECREE PASSED BY THE SENIOR CIVIL JUDGE, SAUNDATTI IN OS
NO.40/2011 DATED 30.7.2014 AND PASS SUCH OTHER ORDER OR
ORDERS AS THIS HON'BLE COURT DEEMS FIT UNDER THE FACTS AND
CIRCUMSTANCES OF THE CASE IN THE INTEREST OF JUSTICE AND
EQUITY.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
MADE THE FOLLOWING:
ORDER
Learned counsel for the appellant has filed a memo
dated 10.3.2021.
Memo is placed on record. Accordingly, appeal is
dismissed as not pressed.
Pending applications, if any, do not survive for
consideration, and accordingly, they are dismissed.
(P. KRISHNA BHAT) JUDGE JTR
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