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Sri Raja Reddy vs Sri Venkataramana Reddy
2021 Latest Caselaw 965 Kant

Citation : 2021 Latest Caselaw 965 Kant
Judgement Date : 16 January, 2021

Karnataka High Court
Sri Raja Reddy vs Sri Venkataramana Reddy on 16 January, 2021
Author: S R.Krishna Kumar
                           1



  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 16TH DAY OF JANUARY, 2021

                        BEFORE

     THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

                  M.F.A.NO.254/2021
                          C/W
 M.F.A.Nos.256/2021, 263/2021, 264/2021, 265/2021(CPC)
IN M.F.A.NO. 254/2021
BETWEEN
SRI RAJA REDDY
S/O LATE MUNI REDDY,
AGED ABOUT 70 YEARS,
R/AT MUDENAHALLI VILLAGE,
HAROHALLI HOBLI, KANAKAPURA TALUK
RAMANAGARA DISTRICT - 562 112.
                                           ...APPELLANT
(BY SRI. M. VEERABHADRAIAH, ADVOCATE)
AND

1.    SRI VENKATARAMANA REDDY
      AGED ABOUT 76 YEARS,
      S/O LATE MUNI REDDY,
      R/A MUDENAHALLI VILLAGE,
      HOROHALLI HOBALI, KANAKAPURA TALUK
      RAMANAGARA DISTRICT - 562 112
2.    SMT. PUTTAMMA
      W/O LATE VENKATA REDDY,
      AGED ABOUT 71 YEARS,
      R/A MUDENAHALLI VILLAGE
      HOROHALLI HOBALI, KANAKAPURA TALUK
      RAMANAGARA DISTRICT - 562112.
3.    SMT. SASHIKALA
      D/O LATE VENKATA REDDY,
      AGED ABOUT46 YEARS
                              2



       R/A MUDENAHALLI VILLAGE
       HAROHALLI HOBLI, KANAKAPURA TALUK
       RAMANAGARA DISTRICT - 562 112

4.     SMT. PRABHA
       D/O LATE VENKATA REDDY,
       AGED ABOUT 43 YEARS.

5.     SRI PURUSHOTHAMA
       S/O LATE VENKATA REDDY,
       AGED ABOUT 41 YEARS.

6.     SMT. KOMALA
       D/O LATE VENKATA REDDY,
       AGED ABOUT 39 YEARS,

7.     SRI UMESH
       S/O LATE VENKATA REDDY
       AGED ABOUT 37 YEARS,

       PARTIES AT SL NO. 4,5,6, & 7
       ALL ARE R/A BEGUR (V) AND (H) BEGUR TALUK
       BENGALURU DISTRICT - 560 068.

8      SMT. SHOBA
       D/O LATE NARAYANA REDDY
       AGED ABOUT 36 YEARS,
       R/AT NAGASANDRA VILLAGE
       KOTHANUR POST KRISHNAGIRI TALUK
       TAMIL NADU STATE - 635 118

9.     SRI RAMACHANDRA REDDY
       AGED ABOUT 60 YEARS,
       S/O LATE RAMA REDDY,
       R/A MUDENAHALLI VILLAGE
       HAROHALLI HOBLI,
       KANAKAPURA TALUK
       RAMANAGARA DISTRICT - 562 112.

10 .   SRI NAGARAJA REDDY
       AGED ABOUT 58 YEARS
       S/O LATE RAMA REDDY
       R/A SINGANAIKANAHALLI VILLAGE,
       YELAHANKA HOBLI,
       BENGALURU NORTH TALUK - 560 064.
                               3




11 .   SMT. GOWRAMMA
       AGED ABOUT 61 YEARS,
       D/O RAMA REDDY,
       W/O RAMAKRISHNA
       R/A PUTTAREDDY PALYA
       HAMLET OF KAGGALIPURA
       UTTARAHALLI HOBLI, KANAKAPURA TALUK - 560 082.

12 .   SMT. JAYAMMA
       AGED ABOUT 56 YEARS,
       D/O LATE RAMA REDDY
       R/A NO. D.E37 NGR LAYOUT
       RUPENA AGRAHARA, MADIWALA POST,
       BENGALURU - 560 068.

13 .   SMT. KAMALAMMA
       AGED ABOUT 61 YEARS,
       D/O LATE RAMA REDDY,
       R/AT NALLASANDRA VILLAGE
       TAHALLY KOTHANUR POST
       DENKANIKOTE TALUK - 635 118

14 .   SRI GOPALA REDDY
       AGED ABOUT 66 YEARS,
       S/O LATE MUNI REDDY,

15 .   SRI ASHWATHA REDDY
       AGED ABOUT 60 YEARS,
       S/O LATE MUNI REDDY

16 .   SMT. GOWRAMMA
       AGED ABOUT 61 YEARS,
       W/O LATE SAMPANGI REDDY

17 .   SRI SUBBA REDDY
       AGED ABOUT 51 YEARS,
       S/O LATE SAMPANGI REDDY,

18 .   SRI HANUMANTHA REDDY
       AGED ABOUT 57 YEARS,
       S/O LATE SAMPANGI REDDY.
                               4



19 .   SRI RAJA REDDY
       AGED ABOUT 57 YEARS,
       S/O LATE SAMPANGI REDDY.

20.    SRI A MOHAMMED ILYEZ
       AGED ABOUT 61 YEARS,
       S/O AMEER SAB.

       PARTIES SL NO. 14 TO 20 ALL ARE R/AT MUDENAHALLI
       VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK
       RAMANAGARA DISTRICT - 562 112.

21 .   SRI P CHANDRA
       S/O PUTTASWAMAIAH,
       AGED ABOUT 51 YEARS,
       R/AT NO.42, BABASABPALYA
       KENGERI HOBLI,
       BENGALURU - 560 060.
                                            ...RESPONDENTS

(BY SRI. M.C. JAYAKEERTHI, ADVOCATE FOR R-2 TO R-12 NOTICE TO R-1 and R-13 TO R-20 IS D/W SRI. SHIVAKUMAR, ADVOCATE FOR R-21)

THIS APPEAL IS FILED UNDER ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED: 02.12.2020 PASSED ON I.A.NO. 2 IN R.A. NO. 5069/2018 ON THE FILE OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDE, RAMANAGARA, TO SIT AT KANAKAPURA, DISMISSING I.A.NO.2 FILED U/O 39 RULE 1 AN D2 R/W SECTION 151 OF CPC.

IN M.F.A.NO. 256/2021 BETWEEN SRI RAJA REDDY S/O LATE MUNI REDDY, AGED ABOUT 70 YEARS, R/AT MUDENAHALLI VILLAGE, HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

...APPELLANT (BY SRI. M. VEERABHADRAIAH, ADVOCATE)

AND

1. SRI VENKATARAMANA REDDY AGED ABOUT 76 YEARS, S/O LATE MUNI REDDY, R/A MUDENAHALLI VILLAGE, HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

2. SMT. PUTTAMMA W/O LATE VENKATA REDDY, AGED ABOUT 71 YEARS, R/A MUDENAHALLI VILLAGE HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562112.

3. SMT. SASHIKALA D/O LATE VENKATA REDDY, AGED ABOUT46 YEARS R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

4. SMT. PRABHA D/O LATE VENKATA REDDY, AGED ABOUT 43 YEARS.

5. SRI PURUSHOTHAMA S/O LATE VENKATA REDDY, AGED ABOUT 41 YEARS.

6. SMT. KOMALA D/O LATE VENKATA REDDY, AGED ABOUT 39 YEARS,

7. SRI UMESH S/O LATE VENKATA REDDY AGED ABOUT 37 YEARS,

ALL ARE R/A BEGUR (V) AND (H) BEGUR TALUK BENGALURU DISTRICT - 560 068.

8 SMT. SHOBA D/O LATE NARAYANA REDDY AGED ABOUT 36 YEARS,

R/AT NAGASANDRA VILLAGE KOTHANUR POST KRISHNAGIRI TALUK TAMIL NADU STATE - 635 118

9. SRI RAMACHANDRA REDDY AGED ABOUT 60 YEARS, S/O LATE RAMA REDDY, R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

10 . SRI NAGARAJA REDDY AGED ABOUT 58 YEARS S/O LATE RAMA REDDY R/A SINGANAIKANAHALLI VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK - 560 064.

11 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, D/O RAMA REDDY, W/O RAMAKRISHNA R/A PUTTAREDDY PALYA HAMLET OF KAGGALIPURA UTTARAHALLI HOBLI, KANAKAPURA TALUK - 560 082.

12 . SMT. JAYAMMA AGED ABOUT 56 YEARS, D/O LATE RAMA REDDY R/A NO. D.E37 NGR LAYOUT RUPENA AGRAHARA, MADIWALA POST, BENGALURU - 560 068.

13 . SMT. KAMALAMMA AGED ABOUT 61 YEARS, D/O LATE RAMA REDDY, R/AT NALLASANDRA VILLAGE TAHALLY KOTHANUR POST DENKANIKOTE TALUK - 635 118

14 . SRI GOPALA REDDY AGED ABOUT 66 YEARS, S/O LATE MUNI REDDY,

15 . SRI ASHWATHA REDDY AGED ABOUT 60 YEARS, S/O LATE MUNI REDDY

16 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, W/O LATE SAMPANGI REDDY

17 . SRI SUBBA REDDY AGED ABOUT 51 YEARS, S/O LATE SAMPANGI REDDY,

18 . SRI HANUMANTHA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

19 . SRI RAJA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

20. SRI A MOHAMMED ILYEZ AGED ABOUT 61 YEARS, S/O AMEER SAB.

PARTIES SL NO. 14 TO 20 ALL ARE R/AT MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

21 . SRI P CHANDRA S/O PUTTASWAMAIAH, AGED ABOUT 51 YEARS, R/AT NO.42, BABASABPALYA KENGERI HOBLI, BENGALURU - 560 060.

...RESPONDENTS (BY SRI. M.C. JAYAKEERTHI, ADVOCATE FOR R-2 TO R-12 NOTICE TO R-1 and R-13 TO R-20 IS D/W SRI. SHIVAKUMAR, ADVOCATE FOR R-21)

THIS APPEAL IS FILED UNDER ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED: 02.12.2020 PASSED ON I.A.NO. 12 IN R.A. NO. 5069/2018(OLD R.A. 20/2015) ON THE FILE OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDE, RAMANAGARA, TO SIT AT KANAKAPURA, DISMISSING I.A.NO.12 FILED U/O 39 RULE 1 AND 2 R/W SECTION 151 OF CPC.

IN M.F.A.NO. 263/2021 BETWEEN SRI RAJA REDDY S/O LATE MUNI REDDY, AGED ABOUT 70 YEARS, R/AT MUDENAHALLI VILLAGE, HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

...APPELLANT (BY SRI. M. VEERABHADRAIAH, ADVOCATE) AND

1. SRI VENKATARAMANA REDDY AGED ABOUT 76 YEARS, S/O LATE MUNI REDDY, R/A MUDENAHALLI VILLAGE, HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

2. SMT. PUTTAMMA W/O LATE VENKATA REDDY, AGED ABOUT 71 YEARS, R/A MUDENAHALLI VILLAGE HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562112.

3. SMT. SASHIKALA D/O LATE VENKATA REDDY, AGED ABOUT46 YEARS R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

4. SMT. PRABHA D/O LATE VENKATA REDDY, AGED ABOUT 43 YEARS.

5. SRI PURUSHOTHAMA S/O LATE VENKATA REDDY, AGED ABOUT 41 YEARS.

6. SMT. KOMALA D/O LATE VENKATA REDDY, AGED ABOUT 39 YEARS,

7. SRI UMESH S/O LATE VENKATA REDDY AGED ABOUT 37 YEARS,

ALL ARE R/A BEGUR (V) AND (H) BEGUR TALUK BENGALURU DISTRICT - 560 068.

8 SMT. SHOBA D/O LATE NARAYANA REDDY AGED ABOUT 36 YEARS, R/AT NAGASANDRA VILLAGE KOTHANUR POST KRISHNAGIRI TALUK TAMIL NADU STATE - 635 118

9. SRI RAMACHANDRA REDDY AGED ABOUT 60 YEARS, S/O LATE RAMA REDDY, R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

10 . SRI NAGARAJA REDDY AGED ABOUT 58 YEARS S/O LATE RAMA REDDY R/A SINGANAIKANAHALLI VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK - 560 064.

11 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, D/O RAMA REDDY, W/O RAMAKRISHNA R/A PUTTAREDDY PALYA HAMLET OF KAGGALIPURA UTTARAHALLI HOBLI, KANAKAPURA TALUK - 560 082.

12 . SMT. JAYAMMA AGED ABOUT 56 YEARS, D/O LATE RAMA REDDY

R/A NO. D.E37 NGR LAYOUT RUPENA AGRAHARA, MADIWALA POST, BENGALURU - 560 068.

13 . SMT. KAMALAMMA AGED ABOUT 61 YEARS, D/O LATE RAMA REDDY, R/AT NALLASANDRA VILLAGE TAHALLY KOTHANUR POST DENKANIKOTE TALUK - 635 118

14 . SRI GOPALA REDDY AGED ABOUT 66 YEARS, S/O LATE MUNI REDDY,

15 . SRI ASHWATHA REDDY AGED ABOUT 60 YEARS, S/O LATE MUNI REDDY

16 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, W/O LATE SAMPANGI REDDY

17 . SRI SUBBA REDDY AGED ABOUT 51 YEARS, S/O LATE SAMPANGI REDDY,

18 . SRI HANUMANTHA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

19 . SRI RAJA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

20. SRI A MOHAMMED ILYEZ AGED ABOUT 61 YEARS, S/O AMEER SAB.

PARTIES SL NO. 14 TO 20 ALL ARE R/AT MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

21 . SRI P CHANDRA S/O PUTTASWAMAIAH, AGED ABOUT 51 YEARS, R/AT NO.42, BABASABPALYA KENGERI HOBLI, BENGALURU - 560 060.

...RESPONDENTS (BY SRI. M.C. JAYAKEERTHI, ADVOCATE FOR R-2 TO R-12 NOTICE TO R-1 and R-13 TO R-20 IS D/W SRI. SHIVAKUMAR, ADVOCATE FOR R-21)

THIS APPEAL IS FILED UNDER ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED: 02.12.2020 PASSED ON I.A.NO. 7 IN R.A. NO. 5069/2018 ON THE FILE OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDE, RAMANAGARA, TO SIT AT KANAKAPURA, DISMISSING I.A.NO.7 FILED U/O 39 RULE 1 AND 2 R/W SECTION 151 OF CPC.

IN M.F.A.NO. 264/2021 BETWEEN SRI RAJA REDDY S/O LATE MUNI REDDY, AGED ABOUT 70 YEARS, R/AT MUDENAHALLI VILLAGE, HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

...APPELLANT (BY SRI. M. VEERABHADRAIAH, ADVOCATE) AND

1. SRI VENKATARAMANA REDDY AGED ABOUT 76 YEARS, S/O LATE MUNI REDDY, R/A MUDENAHALLI VILLAGE, HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

2. SMT. PUTTAMMA W/O LATE VENKATA REDDY, AGED ABOUT 71 YEARS, R/A MUDENAHALLI VILLAGE HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562112.

3. SMT. SASHIKALA D/O LATE VENKATA REDDY, AGED ABOUT46 YEARS R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

4. SMT. PRABHA D/O LATE VENKATA REDDY, AGED ABOUT 43 YEARS.

5. SRI PURUSHOTHAMA S/O LATE VENKATA REDDY, AGED ABOUT 41 YEARS.

6. SMT. KOMALA D/O LATE VENKATA REDDY, AGED ABOUT 39 YEARS,

7. SRI UMESH S/O LATE VENKATA REDDY AGED ABOUT 37 YEARS,

ALL ARE R/A BEGUR (V) AND (H) BEGUR TALUK BENGALURU DISTRICT - 560 068.

8 SMT. SHOBA D/O LATE NARAYANA REDDY AGED ABOUT 36 YEARS, R/AT NAGASANDRA VILLAGE KOTHANUR POST KRISHNAGIRI TALUK TAMIL NADU STATE - 635 118

9. SRI RAMACHANDRA REDDY AGED ABOUT 60 YEARS, S/O LATE RAMA REDDY, R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

10 . SRI NAGARAJA REDDY AGED ABOUT 58 YEARS S/O LATE RAMA REDDY R/A SINGANAIKANAHALLI VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK - 560 064.

11 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, D/O RAMA REDDY, W/O RAMAKRISHNA R/A PUTTAREDDY PALYA HAMLET OF KAGGALIPURA UTTARAHALLI HOBLI, KANAKAPURA TALUK - 560 082.

12 . SMT. JAYAMMA AGED ABOUT 56 YEARS, D/O LATE RAMA REDDY R/A NO. D.E37 NGR LAYOUT RUPENA AGRAHARA, MADIWALA POST, BENGALURU - 560 068.

13 . SMT. KAMALAMMA AGED ABOUT 61 YEARS, D/O LATE RAMA REDDY, R/AT NALLASANDRA VILLAGE TAHALLY KOTHANUR POST DENKANIKOTE TALUK - 635 118

14 . SRI GOPALA REDDY AGED ABOUT 66 YEARS, S/O LATE MUNI REDDY,

15 . SRI ASHWATHA REDDY AGED ABOUT 60 YEARS, S/O LATE MUNI REDDY

16 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, W/O LATE SAMPANGI REDDY

17 . SRI SUBBA REDDY AGED ABOUT 51 YEARS, S/O LATE SAMPANGI REDDY,

18 . SRI HANUMANTHA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

19 . SRI RAJA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

20. SRI A MOHAMMED ILYEZ AGED ABOUT 61 YEARS, S/O AMEER SAB.

PARTIES SL NO. 14 TO 20 ALL ARE R/AT MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

21 . SRI P CHANDRA S/O PUTTASWAMAIAH, AGED ABOUT 51 YEARS, R/AT NO.42, BABASABPALYA KENGERI HOBLI, BENGALURU - 560 060.

...RESPONDENTS (BY SRI. M.C. JAYAKEERTHI, ADVOCATE FOR R-2 TO R-12 NOTICE TO R-1 and R-13 TO R-20 IS D/W SRI. SHIVAKUMAR, ADVOCATE FOR R-21)

THIS APPEAL IS FILED UNDER ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED: 02.12.2020 PASSED ON I.A.NO. 9 IN R.A. NO. 5069/2018 ON THE FILE OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDE, RAMANAGARA, TO SIT AT KANAKAPURA, DISMISSING I.A.NO.9 FILED U/O 39 RULE 1 AN D2 R/W SECTION 151 OF CPC.

IN M.F.A.NO. 265/2021 BETWEEN SRI RAJA REDDY S/O LATE MUNI REDDY, AGED ABOUT 70 YEARS, R/AT MUDENAHALLI VILLAGE, HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

...APPELLANT (BY SRI. M. VEERABHADRAIAH, ADVOCATE)

AND

1. SRI VENKATARAMANA REDDY AGED ABOUT 76 YEARS, S/O LATE MUNI REDDY, R/A MUDENAHALLI VILLAGE, HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

2. SMT. PUTTAMMA W/O LATE VENKATA REDDY, AGED ABOUT 71 YEARS, R/A MUDENAHALLI VILLAGE HOROHALLI HOBALI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562112.

3. SMT. SASHIKALA D/O LATE VENKATA REDDY, AGED ABOUT46 YEARS R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112

4. SMT. PRABHA D/O LATE VENKATA REDDY, AGED ABOUT 43 YEARS.

5. SRI PURUSHOTHAMA S/O LATE VENKATA REDDY, AGED ABOUT 41 YEARS.

6. SMT. KOMALA D/O LATE VENKATA REDDY, AGED ABOUT 39 YEARS,

7. SRI UMESH S/O LATE VENKATA REDDY AGED ABOUT 37 YEARS,

ALL ARE R/A BEGUR (V) AND (H) BEGUR TALUK BENGALURU DISTRICT - 560 068.

8 SMT. SHOBA D/O LATE NARAYANA REDDY AGED ABOUT 36 YEARS, R/AT NAGASANDRA VILLAGE KOTHANUR POST KRISHNAGIRI TALUK TAMIL NADU STATE - 635 118

9. SRI RAMACHANDRA REDDY AGED ABOUT 60 YEARS, S/O LATE RAMA REDDY, R/A MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

10 . SRI NAGARAJA REDDY AGED ABOUT 58 YEARS S/O LATE RAMA REDDY R/A SINGANAIKANAHALLI VILLAGE, YELAHANKA HOBLI, BENGALURU NORTH TALUK - 560 064.

11 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, D/O RAMA REDDY, W/O RAMAKRISHNA R/A PUTTAREDDY PALYA HAMLET OF KAGGALIPURA UTTARAHALLI HOBLI, KANAKAPURA TALUK - 560 082.

12 . SMT. JAYAMMA AGED ABOUT 56 YEARS, D/O LATE RAMA REDDY R/A NO. D.E37 NGR LAYOUT RUPENA AGRAHARA, MADIWALA POST, BENGALURU - 560 068.

13 . SMT. KAMALAMMA AGED ABOUT 61 YEARS, D/O LATE RAMA REDDY, R/AT NALLASANDRA VILLAGE TAHALLY KOTHANUR POST DENKANIKOTE TALUK - 635 118

14 . SRI GOPALA REDDY AGED ABOUT 66 YEARS, S/O LATE MUNI REDDY,

15 . SRI ASHWATHA REDDY AGED ABOUT 60 YEARS, S/O LATE MUNI REDDY

16 . SMT. GOWRAMMA AGED ABOUT 61 YEARS, W/O LATE SAMPANGI REDDY

17 . SRI SUBBA REDDY AGED ABOUT 51 YEARS, S/O LATE SAMPANGI REDDY,

18 . SRI HANUMANTHA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

19 . SRI RAJA REDDY AGED ABOUT 57 YEARS, S/O LATE SAMPANGI REDDY.

20. SRI A MOHAMMED ILYEZ AGED ABOUT 61 YEARS, S/O AMEER SAB.

PARTIES SL NO. 14 TO 20 ALL ARE R/AT MUDENAHALLI VILLAGE HAROHALLI HOBLI, KANAKAPURA TALUK RAMANAGARA DISTRICT - 562 112.

21 . SRI P CHANDRA S/O PUTTASWAMAIAH, AGED ABOUT 51 YEARS, R/AT NO.42, BABASABPALYA KENGERI HOBLI, BENGALURU - 560 060.

...RESPONDENTS (BY SRI. M.C. JAYAKEERTHI, ADVOCATE FOR R-2 TO R-12 NOTICE TO R-1 and R-13 TO R-20 IS D/W SRI. SHIVAKUMAR, ADVOCATE FOR R-21)

THIS APPEAL IS FILED UNDER ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED: 02.12.2020 PASSED ON I.A.NO. 13 IN R.A. NO. 5069/2018 ON THE FILE OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDE, RAMANAGARA, TO SIT AT KANAKAPURA, DISMISSING I.A.NO.13 FILED U/O 39 RULE 1 AN D2 R/W SECTION 151 OF CPC.

THESE APPEALS COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:

JUDGMENT

All these appeals arise out of the common impugned

order dated 02.12.2020 passed by the first appellate court

dismissing I.A.Nos.2, 7, 9, 12 and 13 respectively filed by the

appellants under Order 39 Rules 1 and 2 CPC seeking

temporary injunction against the respondents.

2. Heard the learned counsel appearing for the parties

and perused the material on record.

3. Before adverting to the rival contentions, it is

necessary to note that prior to passing of the impugned order,

pursuant to filing the aforesaid I.As., the appellant had

approached this Court in W.P.No.11217/2020 which was

disposed of by the co-ordinate Bench of this Court with the

following directions:-

"Both the sides having argued the matter at length, now gracefully agree with the suggestion of this court that the impugned order be set aside and the learned judge of the lower appellate court be requested to take up all the pending applications in the appeal for consideration & disposal within an outer limit of six weeks after hearing all the stake holders, and on the basis of the outcome thereof the appeal itself be taken up for hearing & disposal within an outer limit of five months from the date of passing of the orders on the said applications.

Ordered accordingly keeping open all contentions of the parties.

Learned judge of the Court below shall report disposal of the said appeal within the prescribed, time, to the Registrar General of this Court.

The Registrar (Judicial) is directed to telephonically inform the learned judge of the lower appellate Court about the gist of this order immediately, since the matter is posted for consideration today."

4. Pursuant to the aforesaid order passed by the co-

ordinate Bench of this Court, the first appellate court

proceeded to pass the impugned order which is assailed by

the appellant in these appeals.

5. Though, both sides urged several contentions, in the

light of the aforesaid order passed by the co-ordinate Bench of

this Court directing the first appellate court to dispose of the

appeal itself on merits on or before 02.05.2021, without

expressing any opinion on the merits / demerits of the rival

contentions, I deem it just and proper to dispose of these

appeals by issuing certain directions.

6. In the result, I pass the following:-

ORDER

(i) All the appeals are hereby disposed of.

(ii) The common impugned order dated 02.12.2020

passed on I.A. Nos.2,7,9,12 and 13 stands modified.

(iii) Both the appellant and respondents 2 to 12 and 21

shall not alienate, encumber or create any third party interest

over the suit schedule property till disposal of

R.A.No.5069/2018 and shall also not change or alter the

nature and character of the suit schedule property or develop

or put up construction on the property till disposal of the

appeal".

(iii) The first appellate court is directed to dispose of the

appeal on or before 15.03.2021, without being influenced by

the observations and findings recorded by the first appellate

court in the impugned order.

(iv) All rival contentions between the parties are kept

open and no opinion is expressed on the same.

Sd/-

JUDGE

Srl.

 
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