M/S Innomedia Technologies (P) ... vs The Deputy Commissioner
2021 Latest Caselaw 941 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 15TH DAY OF JANUARY 2021

                         PRESENT

        THE HON'BLE MR. JUSTICE ALOK ARADHE

                               AND

  THE HON'BLE MR. JUSTICE NATARAJ RANGASWAMY

                  I.T.A. NO.252 OF 2011
BETWEEN:

M/S. INNOMEDIA TECHNOLOGIES (P) LIMITED
UMAYA SUNTECH, 4TH FLOOR
7B & 7C, SADARMANGALA
INDUSTRIAL AREA, OPP:ITPL
WHITE FIELD ROAD, BANGALORE-560048
REP. BY ITS DIRECTOR
SRI. HITESH CHAWDA
AGED ABOUT 42 YEARS
S/O SRI. KESHAVJIBHAI CHAWDA.
                                            .... APPELLANT
(BY MR. JINITA CHATTERJEE, ADV., FOR
    MR. S. PARTHASARATHI, ADV.,)
AND:

THE DEPUTY COMMISSIONER
OF INCOME-TAX
CIRCLE-11(4), NO.14/3-A
RASHTROTHANA BHAVAN
NRUPATHUNGA ROAD
BANGALORE-560001.
                                           ... RESPONDENT
(BY MR. K.V. ARAVIND, ADV.,)
                               ---
      THIS I.T.A. IS FILED UNDER SEC. 260-A OF INCOME TAX
ACT 1961, ARISING OUT OF ORDER DATED 09.03.2011 PASSED
IN ITA NOS.559 & 560/BANG/2010 FOR THE ASSESSMENT YEAR
2003-04 & 2006-07, PRAYING TO:
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      (i) FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW
STATED THEREIN.
      (ii) ALLOW THE APPEAL AND SET ASIDE THE ORDER
PASSED BY THE ITAT, BANGALORE IN ITA NOS.559 &
560/BANG/2010, DATED 09-03-2011, IN THE INTEREST OF
JUSTICE AND EQUTY.

     THIS I.T.A. COMING ON FOR ORDERS,             THIS      DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                        JUDGMENT

Smt.Jinitha Chatterjee, learned counsel for the

assessee has entered appearance through video

conferencing.

Mr.K.V.Aravind, learned counsel for the revenue.

Learned counsel for the assessee has filed a memo

seeking leave of this Court to withdraw the appeal. The

aforesaid memo is taken on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE RV