Ujappa S/O Siddappa vs Danappa
2021 Latest Caselaw 864 Kant

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 13TH DAY OF JANUARY, 2021

                       BEFORE

    THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO

                   R.S.A.No.44/2008

BETWEEN:

UJAPPA S/O SIDDAPA
AGED ABOUT 65 YEARS
R/O NELAVAGILU
SHIKARIPURA TALUK
SHIMOGA DISTRICT - 577 427.
                                      ...APPELLANT

(BY SRI S SIDDALINGAIAH, ADVOCATE)

AND:

1 . DANAPPA
S/O LATE SIDDAPPA
AGED ABOUT 40 YEARS,
R/O HALAGODDANAPPA
SHIKARIUR TALUK,
SHIMOGA DISTRICT - 27.

SMT. NEELAMMA
W/O LATE MALLANAGOWDA
SINCE DECEASED BY HER L.R.

2 . SRI SIDDALINGAPPA
ADOPTED S/O MALLANAGOWDA
AGED ABOUT 45 YEARS,
R/O MADAGA, HARANAHALLI
SHIKARIUR TALUK,
                            2


SHIMOGA DISTRICT - 577 427.

SIDDAPPA
SINCE DECEASED
BY L.R

3. SMT.NEELAMMA
W/O LATE SIDDAPPA
AGED ABOUT 40 YEARS,
R/O HALAGODDANAPPA
SHIKARPUR TALUK,
SHIMOGA DISTRICT - 577 427.

4. E GOVINDAPPA
SINCE DECEASED BY HIS LR

a) DEVARAJ
AGED 25 YEARS,

b) SRIDHAR
AGED 24 YEARS.

c) RAVI
AGED 23 YEARS,

ALL ARE SONS OF
E.GOVINDAPPPA
R/O NELAVAGILU,
TQ;SHIKARIPUR,
DIST. SHIMOGGA - 27.
                               ...RESPONDENTS

(BY SRI R V JAYAPRAKASH, ADVOCATE
 FOR R1 & R3. R-2 SERVED
 R-4 (a, b & c) ARE SERVED)

     THIS RSA IS FILED UNDER 100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 12.12.2006, PASSED
                          3


IN RA.No.23/1993 ON THE FILE OF THE DISTRICT JUDGE,
FAST TRACK COURT-I, SHIMOGA, ALLOWING THE APPEAL
FILED AGAINST THE JUDGMENT AND DECREE DATED
15.07.1993 PASSED IN O.S.No.66/1988 ON THE FILE OF
THE CIVIL JUDGE, SAGAR.

    THIS RSA COMING ON FOR HEARING THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                    JUDGMENT

It is submitted that sole appellant died on

28.12.2019.

Appeal is dismissed as abated.

Sd/-

JUDGE

SBN