Citation : 2021 Latest Caselaw 707 Kant
Judgement Date : 12 January, 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JANUARY, 2021
BEFORE
THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO
R.S.A.No.147/2007
BETWEEN:
SRI C NARAYANA
S/O THIMMEGOWDA
@ CHIKKAHYDEGOWDA
AGED 67 YEARS,
R/A No.2748,
BALAGERI MOHALLA,
RAMANAGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511. ...APPELLANT
(BY SRI K N NITISH, FOR
K V NARASIMHAN, ADVOCATE)
AND:
SRI A RAMAIAH
S/O APPAIAH SINCE DEAD BY LRS
1. SHANTHAMMA
W/O LATE A RAMAIAH
AGED ABOUT 55 YEARS
2 . SRI R SURESH
S/O LATE A RAMAIAH
AGED ABOUT 35 YEARS.
2
3 . SRI R VENKATESH
S/O LATE A RAMAIAH
AGED ABOUT 32 YEARS
4 . SMT. VIJAYAMMA
D/O LATE A RAMAIAH
AGED ABOUT 30 YEARS
5 . SRI R VASU
S/O LATE A RAMAIAH
AGED ABOUT 28 YEARS
6 . SMT. HEMAVATHI
D/O LATE A RAMAIAH
AGED ABOUT 26 YEARS
SRI LINGACHARI
S/O SIDDACHARI
SINCE DEAD BY HIS LRS:
7. SMT.CHANNAJAMMA
W/O LATE LINGACHARI
AGED ABOUT 50 YEARS
8 .SRI RAJA
S/O LATE LINGACHARI
AGED ABOUT 30 YEARS
9 . SRI SHANKARA
S/O LATE LINGACHARI
AGED ABOUT 28 YEARS
10 . SMT. CHANDRAMMA
D/O LATE LINGACHARI
AGED ABOUT 27 YEARS
11 . SRI SIDDAIAH
S/O HUCHGEGOWDA
AGED ABOUT 55 YEARS
3
12 . SMT. SANNAMMA
W/O VENKATAIAH
AGED ABOUT 65 YEARS
13 . SMT. THIMMAMMA
W/O LATE GURUVAIAH @ PANCHEGOWDA
AGED ABOUT 70 YEARS
14 . SMT. MARAGAMMA
D/O PEEKEGOWDA
AGED ABOUT 50 YEARS
15 . SRI NARASA
S/O NARASAIAH
AGED ABOUT 60 YEARS
ALL ARE RESIDENTS OF
HANUMANTHANAGAR
BEHIND R.M.C. YARD
RANGARAYARADODDI ROAD,
RAMANAGARAM BANGALORE
RURAL DISTRICT.
16 . SRI MARIYAPPA
S/O THIRUMALEGOWDA
AGED ABOUT 58 YEARS
R/O RANGARAYARADODDI
RAMANAGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511.
17 . SRI DOLLAIAH
S/O LATE SANNAHYDEGOWDA
@ GUBBEGOWDA
AGED ABOUT 75 YEARS
R/O BALAGERI,
RAMANAGARAM TOWN
BANGALORE RURAL
4
DISTRICT - 571 511.
SRI JABBAR SHARIFF
S/O LATE NANA SAHEB
SINCE DEAD BY LRS:
18. SRI ANJUMAN PASHA
S/O LATE JABBAR SHARIF
AGED ABOUT 40 YEARS
R/O NILBANDAWADI MOHALLA,
RAMANAGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511.
19 . SRI THABANIS PASHA
S/O LATE JABBAR SHARIFF
AGED ABOUT 40 YEARS
R/O NILBANDAWADI MOHALLA
RAMANAGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511.
20 . SRI S ANANDAKUMAR
S/O RAMULU
AGED ABOUT 50 YEARS
R/O KRISHNAPURADODDI,
RAMANAGARAM TOWN
BANGALORE RURAL DISTRICT - 571 511.
SMT. THIMMAMMA
W/O LATE NARASAIAH
21 . SRI NARASAIAH
S/O LATE NARASAIAH
AGED ABOUT 40 YEARS
R/O BEHIND RMC YARD
RAMANAGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511.
5
22 . SRI THIMMANNA
S/O LATE NARASAIAH
AGED ABOUT 38 YEARS
R/O BEHIND RMC YARD
RANGARAYANADODDI ROAD
RAMANGARAM TOWN
BANGALORE RURAL
DISTRICT - 571 511.
23 . SRI HANUMANTHA
S/O LATE NARASAIAH
AGED ABOUT 36 YEARS
R/O BEHIND RMC YARD
RANGARAYANADODDI ROAD
RAMANAGARAM TOWN,
BANGALORE RURAL
DISTRICT - 571 511. ...RESPONDENTS
(BY SRI G B NANDISH GOWDA, FOR
SRI R B SADASHIVAPPA, ADVOCATE FOR
R1 TO 15, 17, 20 AND R-21
R-16, 18, 19, 22 AND 23 ARE SERVED)
THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED:8.9.2006
PASSED IN R.A.No.52/2001 ON THE FILE OF THE
PRINCIPLE CIVIL JUDGE (SR.DN), RAMANAGARAM,
DISMISSING THE APPEAL FILED AGAINST JUDGMENT AND
DECREE DATED 19.10.2001 PASSED IN O.S.No.94/89 ON
THE FILE OF THE CIVIL JUDGE(JR.DN) AND ADDITIONAL
JMFC, RAMANARAM.
THIS RSA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
6
JUDGMENT
Learned counsel for respondents submits that
the sole appellant in the case died on 05.02.2009.
Appeal is dismissed as abated.
Sd/-
JUDGE
SBN
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