Citation : 2021 Latest Caselaw 1011 Kant
Judgement Date : 16 January, 2021
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF JANUARY, 2021
PRESENT
THE HON'BLE MRS. JUSTICE B.V. NAGARATHNA
AND
THE HON'BLE MRS. JUSTICE M.G. UMA
WRIT APPEAL NO.297/2020 (S-RES)
BETWEEN:
1. SRI D. NAGARJUNA
S/O. M. DORESWAMY
AGED ABOUT 54 YEARS
SUPERINTENDING ENGINEER,
(MPD AND TCD) BESCOM
CORPORATE OFFICE, K R CIRCLE,
BANGALORE - 560 009.
2. SMT. G. SHEELA
D/O. LATE GURUMURTHY
AGED ABOUT 54 YEARS
WORKING AS SUPERINTENDING
ENGINEER, GENERAL MANAGER,
DSM CORPORATE OFFICE,
K.R. CIRCLE, BANGALORE - 560 009.
3. SRI GOPALAKRISHNA .V
S/O. SRI VEERANNA
AGED ABOUT 59 YEARS
SUPERINTENDING ENGINEER
R AND D CENTER, KPTCL,
CAUVERY BHAVAN,
BANGALORE - 560 009.
4. SRI KRISHNAMURTHY .P
S/O. SRI PUTTASWAMY
AGED ABOUT 59 YEARS
SUPERINTENDING ENGINEER,
GENERAL MANAGER (POWER
2
PURCHASE) BESCOM, K.R. CIRCLE,
BANGALORE - 560 009. ... APPELLANTS
(BY SMT. VIJAYA KUMAR , ADVOCATE)
AND:
1. SRI B. GURUMURTHY
S/O. B. LAKKAPPA
AGED ABOUT 58 YEARS
WORKING AS CHIEF ENGINEER
ELECTRICITY C.O. AND M ZONE,
BESCOM, CHITRADURGA - 577 001.
2. SRI G. ASHOK KUMAR
S/O. SRI VASUDEVA RAO
AGED ABOUT 58 YEARS
WORKING AS MANAGING DIRECTOR
KAVIKA, MYSORE ROAD, BANGALORE.
3. SRI K.V. SHIVAKUMAR
S/O. SRI K.VEERABHADRAPPA
AGED ABOUT 59 YEARS
WORKING AS DIRECTOR (TRANSMISSION)
KPTCL CAUVERY BHAVAN,
BANGALORE - 560 009.
4. SRI M. MALLIKARJUNA REDDY
S/O. MADDI REDDY
AGED ABOUT 58 YEARS
WORKING AS CHIEF ENGINEER,
ELECTRICITY, TRANSMISSION ZONE,
KPTCL, ANANDRAO CIRCLE,
BANGALORE - 560 009.
5. SMT. H.K. BHARATHI
W/O. SRI B.N. RAMESH
AGED ABOUT 59 YEARS
WORKING AS MANAGING DIRECTOR
PCKL CAUVERY BHAVAN,
BANGALORE - 560 009.
6. SRI N. RAGHUPRAKASH
S/O. SRI S.V. NARASIMHA MURTHY
AGED ABOUT 59 YEARS
DIRECTOR (TECHNICAL)
3
CORPORATE OFFICER, MESCOM,
MANGALORE.
7. SMT. H.V. MALINI
W/O. SRI R.V. VENKATESH
AGED ABOUT 59 YEARS
WORKING AS CHIEF GENERAL MANAGER
CORPORATE OFFICE BESCOM
K.R. CIRCLE, BANGALORE.
8. SRI AFTAB AHMED
S/O. SRI MOHAMMED SADIQ
AGED ABOUT 59 YEARS
DIRECTOR (TECHNICAL)
CORPORATE OFFICE, CESC,
MYSORE.
9. SRI K.S. PRASANNA
S/O. SRI P. SHANKARAPPA
AGED ABOUT 56 YEARS
WORKING AS ADDITIONAL DIRECTOR
PCKL, CAUVERY BHAVAN,
BANGALORE - 560 009.
10. STATE OF KARNATAKA
REP. BY ITS ADDITIONAL
CHIEF SECRETARY TO GOVERNMENT
DEPARTMENT OF PERSONNEL
AND ADMINISTRATIVE REFORMS,
VIDHANA SOUDHA,
BANGALORE - 560 001.
11. THE ADDITIONAL CHIEF SECRETARY
ENERGY DEPARTMENT,
VIKASA SOUDHA,
DR.AMBEDKAR VEEDHI,
BANGALORE - 560 001.
12. THE KARNATAKA POWER
TRANSMISSION CORPORATION LIMITED
REP. BY ITS MANAGING DIRECTOR
CAUVERY BHAVAN, K.G. ROAD,
BANGALORE - 560 009
13. SRI GOPAL N GAONKAR
S/O. SRI NARAYAN GAONKAR
4
AGED ABOUT 56 YEARS
SUPERINTENDING ENGINEER,
PROJECTS, CESC,
CORPORATE OFFICE, HINKAL,
VIJAYANAGAR 2ND STAGE,
MYSORE - 570 007.
14. SRI M.K. SOMASHEKAR
S/O. LATE M.A. KRISHNAPPA
AGED ABOUT 52 YEARS
EXECUTIVE ENGINEER (PROCUREMENTS)
CESC CORPORATE OFFICE,
HINKAL, VIJAYANAGAR 2ND STAGE,
MYSORE - 570 007.
15. SRI A.A. SUNIL KUMAR
S/O. LATE A.K. AYAPPA
AGED ABOUT 47 YEARS
EXECUTIVE ENGINEER CESC,
I AND M DIVISION HUNSUR,
MYSORE DISTRICT - 571 101. ... RESPONDENTS
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF
THE KARNATAKA HIGH COURT ACT PRAYING TO ISSUE OF
IMPUGNED ORDER DATED 06.03.2020 PASSED BY THE
LEARNED SINGLE JUDGE IN W.P.NO.36133/2019 VIDE
ANNEXURE-A PASSED ON IA-4/2019 FILED BY RESPONDENT
NO.12 AND AFTER PERUSAL SET ASIDE THE SAME.
THIS WRIT APPEAL COMING ON FOR PRELIMINARY
HEARING THIS DAY, NAGARATHNA J., DELIVERED THE
FOLLOWING:
JUDGMENT
Learned Counsel for the appellants submits that the
writ appeal has rendered infructuous and the same may be
dismissed as such.
2. The submission of the learned Counsel for the
appellants is placed on record.
3. In the circumstances, the writ appeal is dismissed
as having become infructuous.
Sd/-
JUDGE
Sd/-
JUDGE
Cs/-
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