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Malleshappa S/O Parameshwarappa vs Sarasavva Virupaxappa Malapur,
2021 Latest Caselaw 1654 Kant

Citation : 2021 Latest Caselaw 1654 Kant
Judgement Date : 26 February, 2021

Karnataka High Court
Malleshappa S/O Parameshwarappa vs Sarasavva Virupaxappa Malapur, on 26 February, 2021
Author: Ravi.V.Hosmani
           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

      DATED THIS THE 26th DAY OF FEBRUARY, 2021

                           BEFORE

       THE HON'BLE MR.JUSTICE RAVI V.HOSMANI

                    RSA No.100290/2016

BETWEEN:

Malleshappa S/o. Parameshwarappa Masudi,
Since deceased R/by his L.Rs.

1.   Smt. Shakuntala W/o. Malleshappa Masudi,
     Age 65 years, Occ: Principal,
     R/o. Gajendragad, Tq. Ron,
     Dist. Gadag - 561102.

2.   Prashant S/o. Malleshappa Masudi,
     Age 47 years, Occ: Principal,
     R/o. Gajendragad, Tq. Ron,
     Dist. Gadag - 561102.

3.   Lohit S/o. Malleshappa Masudi,
     Age 45 years, Occ: Business,
     R/o. Gajendragad, Tq. Ron,
     Dist. Gadag - 561102.

4.   Shrishyalappa S/o. Parameshwarappa Masudi,
     Age major, Occ: Agriculture,
     R/o. Gajendragad, Tq. Ron,
     Dist. Gadag - 561102.
                                                  Appellants
(By Sri. B.V.Somapur, Advocate)
                                  2




AND

Sarasavva Virupaxappa Malapur,
Since deceased by her L.Rs.

1.    Ravindra S/o. Virupaxappa Malapur,
      Age major, Occ: Business,
      R/o. H.No.C/94, Devaraj Urs Road Qtrs.
      Yallamma Park, Holebelur Road,
      Davanagere.

2.    Shekappa S/o. Virupaxappa Malapur,
      Age major, Occ: Business,
      R/o. H.No.C/94, Devaraj Urs Road,
      Qtrs. Yallamma Park,
      Holebelur Road, Davanagere.

3.    Mohan Mahadevappa Kuradikeri,
      Age 45 years, Occ: Trade,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag.

4.    Neelakant Mahadevappa Kuradikeri,
      Age 41 years, Occ: Bill Collector,
      R/o. APMC Yard, Manvi, Tq. Manvi.

Shivashankarappa Devendrappa Masudi
Since deceased by his L.Rs.

5.    Smt. Paravva W/o. Shivashankarappa Masudi,
      Age 75 years, Occ: Housewife,
      R/o. Shivasan Peth, Gajendragad, Tq. Ron.

6.    Shri. Devendrappa S/o. Shivashankarappa Masudi,
      Age 60 years, Occ: Private Service,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.
                                   3




7.    Shri. Shashidhar S/o. Shivashankarappa Masudi,
      Age 55 years, Occ: Private Service,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag -561102.

8.    Shri. Shivaningappa S/o. Shivashankarappa Masudi,
      Age 60 years, Occ: Private Service,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

Gurusiddappa S/o. Devendrappa Masudi,
Since deceased by his L.Rs.

9.    Shri. Rajshekhar S/o. Gurusiddappa Masudi,
      Age 55 years, Occ: Agriculture,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

10.   Smt. Sudha D/o. Gurusiddappa Masudi,
      Age 50 years, Occ: Housewife,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

11.   Shri. Vijaya S/o. Gurusiddappa Masudi,
      Age 47 years, Occ:
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

12.   Smt. Pushpalata D/o. Gurusiddappa Masudi,
      Age 53 years, Occ: Housewife,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

13.   Shivanandappa Devendrappa Masudi,
      Age 53 years, Occ: Service in Military,
      R/o. ORA Military Hospital, New Delhi.

Ghasilal Motilal Bagamar,
Since deceased by his L.Rs.
                                  4




14.   Smt. Chandubai W/o. Ghasilal Bagmar,
      Age 70 years, Occ: Household,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

15.   Ketuchand S/o. Ghasilal Bagmar,
      Age 60 years, Occ: Agriculture,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

16.   Dhanraj S/o. Ghasilal Bagmar,
      Age 55 years, Occ: Agriculture,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag.

17.   Manikchand S/o. Ghasilal Bagmar,
      Age 53 years, Occ: Agriculture,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

18.   Ratnalal S/o. Ghasilal Bagmar,
      Age 43 years, Occ: Business,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

19.   Tarachand S/o. Ghasilal Bagmar,
      Age 35 years, Occ: Business,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag -561102.

20.   Kadan Shrinivas Reddi S/o. Mallaraddi,
      Age 60 years, Occ: Agriculture & Business,
      R/o. Navanagar, Gajendragad,
      Tq. Ron, Dist. Dist. Gadag - 561102.

21.   Chandupatla Vijendra Reddi S/o. Venkat Reddi,
      Age 72 years, Occ: Agriculture & Business,
      R/o. Navanagar, Gajendragad,
                                 5




      Tq. Ron, Dist. Gadag - 561102.

22.   Smt. Murigewwa W/o. Prameshwarappa Masudi,
      Age major, Occ: Household,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

23.   Nagappa S/o. Prameshwarappa Masudi,
      Age major, Occ: Retired,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

24.   Smt. Parawwa D/o. Prameshwarappa Masudi,
      Age major, Occ: Household,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

25.   Smt. Indumati W/o. Virupaxappa Hanagandi,
      Age 46 years, Occ: Household,
      R/o. Gajendragad, Tq. Ron,
      Dist. Gadag - 561102.

26.   Bandavva Srikant Garagad,
      Age 44 years, Occ: Household,
      R/o. Srikant Nagappa Garagad,
      Driver in KSRTC at Navalgund - 580120.

27.   Jayashree Shyamagouda Patil,
      Age 42 years, Occ: Household,
      R/o. C/o. Shanagouda Paragouda Patil,
      Galataga, Belgaum District - 571112.

                                                   ... Resondents

(Sri. Naveen Chatrad, Advocate for R1, R2 & R4;
Sri. Dinesh M. Kulkarni, Advocate for R13;
Notice to respondent No.21 is served and unrepresented;
Notice issued to R20 is awaited)
                                    6




       This RSA is filed under Section 100 of CPC, against the
Judgment and Decree dated 30.10.2015 passed in R.A.No.8/2008
on the file of the Additional District and Sessions Judge, Gadag,
dismissing the appeal and confirming the Judgment and Decree
dated 29.01.1986 and the decree passed in O.S.No.87/1981 on the
file of the Civil Judge, Gadag, partly decreeing the suit filed for
partition and separate possession.

      This RSA coming on for orders this day, the court, delivered
the following:

                              JUDGMENT

Learned counsel for the appellants has filed a memo stating

that, the appellants do not intend to pursue the present appeal and

want to withdraw the same.

The said memo is taken on record.

In view of the memo and supporting submission, the appeal is

dismissed as not pressed.

Sd/-

JUDGE

*Svh/-

 
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