Sri. Devaraju vs G L Anand
2021 Latest Caselaw 7184 Kant

                             1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 23RD DAY OF DECEMBER, 2021

                           BEFORE

        THE HON'BLE MR. JUSTICE V. SRISHANANDA

      CRIMINAL REVISION PETITION NO.299/2017

BETWEEN

SRI. DEVARAJU
AGED ABOUT 50 YEARS,
S/O LATE L SUBBEGOWDA
R/AT BASAVAPURA
OOTY MYSORE ROAD,
HANGALA HOBLI
GUNDLAPETE TALUK
CHAMARAJANAGARA DISTICT-571126
                                             ...PETITIONER
(BY SRI EDIGA RAJAGOPAL, ADVOCATE -ABSENT)

AND

G L ANAND
DEAD BY LRS

1.    SMT. ROOPA
      W/O LATE G L ANAND
      AGED 47 YEARS,

2.    SRI PUNITH
      S/O LATE G L ANAND
      AGED 28 YEARS
3.    KUM PRAMILA
      D/O LATE G L ANAND
      AGED 26 YEARS
                               2


      ALL ARE RESIDING AT
      ASHWINI LAYOUT
      OOTY MYSORE ROAD
      GUNDLAPETE TALUK
      CHAMARAJANAGARA DISTRICT-571126
                                             ...RESPONDENTS
(R1 & R2 ARE SERVED;
VIDE ORDER DATED 20.06.2017, PETITION
IS AGAINST R3 IS DISMISSED)

      THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
TO SET ASIDE THE JUDGMENTS THE CIVIL JUDGE AND JMFC,
GUNDLUPET IN C.C.NO.216/2004 DATED 25.04.2012 AND SET
ASIDE THE JUDGMENT CRL.A.NO.28/2012 DISPOSED ON
26.12.2016 ON THE FILE OF THE DISTRICT AND S.J.,
CHAMARAJNAGAR SITTING AT KOLLEGAL.

     THIS CRIMINAL REVISION PETITION COMING ON FOR
ADMISSION THIS DAY, THE COURT MADE THE FOLLOWING:-

                           ORDER

Case called thrice, there is no representation on

behalf of the Revision Petitioner.

The Revision Petitioner is consistently absent. Hence,

the Criminal Revision Petition is dismissed for non-

prosecution.

Sd/-

JUDGE

KA*