The Manager Bajaj Allianz General ... vs Smt.Suvarna W/O Late Santhosh ...
2021 Latest Caselaw 7083 Kant

                          1




         IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH

     DATED THIS THE 22ND DAY OF DECEMBER, 2021

                       BEFORE

        THE HON'BLE MR.JUSTICE M.G.S.KAMAL

             MFA No.202041/2015 (MV)

BETWEEN

THE BRANCH MANAGER,
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.,
POLICY SERVICING OFFICER ADDRESS 608 &
609, II BLOCK, WHITE HOUSE,
BEGUMPET, HYDERABAD 500029, A.P.
                                      ...APPELLANTS

(BY SRI SUBHASH MALLAPUR, ADVOCATE)

AND

1.     SMT. SURVARNA W/O LATE SANTOSH
       SURAYAWANSHI,
       AGE: 38 YEARS, OCC: HOUSEWIFE,

2.     SWAPNIL S/O LATE SANTOSH SURAYAWANSHI
       AGE: 9 YEARS, MINOR, OCC: STUDENT,

       BOTH R/O SORALLI, TQ. AURAD-B,
       DIST. BIDAR, NOW RESIDING AT NAUBAD,
       BIDAR - 585401

3.     M.V.NAGARAJU SHARMA S/O LATE ANJANEYA
       SHARMA, AGE: MAJOR, OCC: BUSINESS,
       R/O H.NO.10-475/1, PVN COLONY,
                             2




      NEW MIRGIALGUDAMALKAJGIRI,
      HYDERABAD 500047.

                                         ...RESPONDENTS

(BY SRI BASAWARAJ R MATH, ADVOCATE FOR R-1;
R2 MINOR)

   THIS MFA IS FILED UNDER SECTION 173 (1) OF
M.V.ACT PRAYING TO CALL FOR RECORDS, SET ASIDE
THE IMPUGNED JUDGMENT AND AWARD DATED 30-04-
2015 PASSED BY THE PRL. SENIOR CIVIL JUDGE AND CJM
AND MOTOR ACCIDENT CLAIMS TRIBUNAL-II BIDAR IN
MVC.NO.136/2012, AWARDING A COMPENSATION OF
RS.9,86,000/-.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-

                       JUDGMENT

The learned counsel for the appellant has filed a

memo seeking withdrawal of the appeal.

The memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

Srt