Karnataka High Court
Ms Cleta Fernandes Prabhu vs Lourdes Mascarenhas Prabhu on 8 December, 2021
Bench: K.S.Mudagal
M.F.A.No.3144/2011 C/W
M.F.A.No.10699/2012
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF DECEMBER 2021
BEFORE
THE HON'BLE MRS JUSTICE K.S.MUDAGAL
MISCELLANEOUS FIRST APPEAL NO.3144/2011(ISA)
C/W
MISCELLANEOUS FIRST APPEAL NO.10699/2012(ISA)
M.F.A.NO.3144/2011:
BETWEEN:
MS.CLETA FERNANDES PRABHU
D/O LATE MAURICE FERNANDES PRABHU
AGED ABOUT 53 YEARS
R/AT MARYLEN, BEJAI
MANGALORE - 575 004 ...APPELLANT
(BY SRI R.I.D'SA, ADVOCATE FOR
SRI S.V.GIRIDHAR, ADVOCATE)
AND:
1. MISS BERNADINE @
BIRDIE FERNANDES PRABHU
D/O LATE MAURICE PRABHU
AGED ABOUT 58 YEARS
R/AT L-160, 8TH MAIN
HAL III STAGE, J.B.NAGAR
BANGALORE - 560 075
2. MR.TITUS FERNANDES PRABHU
S/O LATE MAURICE PRABHU
DIED ON 21.09.2007
CASE ABATED AGAINST HIM
3. DR.MRS.LOURDES MASCARENHAS PRABHU
D/O LATE MAURICE PRABHU
AGED ABOUT 67 YEARS
R/AT LUNO DE MIL, URVA STORES
MANGALORE - 575 006
M.F.A.No.3144/2011 C/W
M.F.A.No.10699/2012
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4. MRS.CELIA JAYAKUMAR
W/O DR.S.JAYAKUMAR
AGED ABOUT 65 YEARS
35 PAUL DRIVE, WASHINGTON
PA 15301, U.S.A
5. MRS.DIANA PAIS PRABHU
W/O RICHARD PAIS
AGED ABOUT 61 YEARS
R/AT 'R 10 REX'
OPP. GOVERNMENT MUSEUM
BEJAI, MANGALORE - 575 004
6. MRS.KARES R PRABHU
W/O DR.RICHARD
AGED ABOUT 60 YEARS
R/AT NO.816, SCIENTISTS HOSTEL III
DRDO RESIDENTIAL COMPLEX
C.V.RAMAN NAGAR
BANGALORE - 560 093 ...RESPONDENTS
(BY SRI T.I.ABDULLA, ADVOCATE FOR C/R1;
NOTICE TO R4 DISPENSED WITH V/O DTD:26.04.2013;
NOTICE TO R3 & R6 D/W V/O DATED 13.11.2013;
R5 SERVED; R2 DEAD AS PER CAUSE TITLE)
THIS MFA IS FILED UNDER SECTION 384 OF INDIAN
SUCCESSION ACT, 1925 PRAYING TO SET ASIDE THE ORDER
DATED 24.01.2008 PASSED BY III ADDITIONAL DISTRICT
JUDGE, D.K., MANGALORE IN MISC. NO.7/1998
M.F.A.NO.10699/2012:
BETWEEN:
MS.CLETA FERNANDES PRABHU
D/O LATE MAURICE FERNANDES PRABHU
AGED ABOUT 54 YEARS
INDIAN CHRISTIAN
R/AT MARYLEN, BEJAI
MANGALORE - 575 004 ...APPELLANT
(BY SRI R.I.D'SA, ADVOCATE FOR
SRI S.V.GIRIDHAR, ADVOCATE)
M.F.A.No.3144/2011 C/W
M.F.A.No.10699/2012
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AND:
1. LOURDES MASCARENHAS PRABHU
D/O LATE MAURICE FERNANDES PRABHU
AGED ABOUT 68 YEARS
INDIAN CHRISTIAN
R/AT LUNO DE MIL
URVA STORES
MANGALORE - 575 006
2. MISS BERNADINE @
BIRDIE FERNANDES PRABHU
D/O LATE MAURICE PRABHU
AGED ABOUT 59 YEARS
INDIAN CHRISTIAN
R/AT L-160, 8TH MAIN
HAL III STAGE, J.B.NAGAR
BANGALORE - 560 075
3. MR.TITUS FERNANDES PRABHU
S/O LATE MAURICE PRABHU
DIED ON 21.09.2007
CASE ABATED AGAINST HIM
4. MRS.CELIA JAYAKUMAR
W/O DR.S.JAYAKUMAR
AGED ABOUT 65 YEARS
35 PAUL DRIVE
WASHINGTON, PA 15301
U.S.A
5. MRS.DIANA PAIS PRABHU
W/O RICHARD PAIS
AGED ABOUT 61 YEARS
INDIAN CHRISTIAN
R/AT 'R 10 REX'
OPP. GOVERNMENT MUSEUM
BEJAI, MANGALORE - 575 004
6. MRS.KARES R PRABHU
W/O DR.RICHARD
AGED ABOUT 50 YEARS
INDIAN CHRISTIAN
R/AT NO.816, SCIENTISTS HOSTEL III
DRDO RESIDENTIAL COMPLEX
M.F.A.No.3144/2011 C/W
M.F.A.No.10699/2012
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C.V.RAMAN NAGAR
BANGALORE - 560 093 ...RESPONDENTS
(BY SRI.G.RABINATHAN, ADVOCATE FOR R1;
NOTICE TO R3 TO R6 D/W V/O DATED 30.01.2015)
THIS MFA IS FILED UNDER SECTION 384 OF INDIAN
SUCCESSION ACT, 1925 PRAYING TO SET ASIDE THE ORDER
DATED 24.01.2008 PASSED BY III ADDITIONAL DISTRICT
JUDGE, D.K., MANGALORE IN MISC. NO.25/1998.
THESE MFAS COMING ON FOR HEARING THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Sri S.V.Giridhar, learned Advocate on record is not
present. Sri R.I.D'za, learned Counsel for the appellant
submits that these matters are connected to
R.F.A.No.1135/2019 and seeks to connect these matters
to the same.
2. Learned Counsel for respondent No.1 opposes
the adjournment and submits that in R.F.A.No.1135/2019
office objections are not yet complied and the appellant is
simply protracting these matters.
3. Despite requesting the advocate for the
appellant to argue, he is not prepared to go on with the
M.F.A.No.3144/2011 C/W
M.F.A.No.10699/2012
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matter. Costs are not paid. Under the circumstances, the
Court has no option but to dismiss the appeals. Therefore
the appeals are dismissed for non-prosecution.
Sd/-
JUDGE
KSR
