Citation : 2021 Latest Caselaw 5646 Kant
Judgement Date : 7 December, 2021
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7th DAY OF DECEMBER, 2021
BEFORE
THE HON'BLE MR.JUSTICE S VISHWAJITH SHETTY
REGULAR SECOND APPEAL NO.228/2019
BETWEEN:
RATHNARAJA BANGA
S/O LATE GUNAVATHI
AGED ABOUT 68 YEARS
RESIDING AT HOSAMANE
MOODKODY VILLAGE & POST
BELTHANGADY TALUK
D.K-574 242.
... APPELLANT
(BY SRI. M .J ALVA, ADVOCATE)
AND:
1.
VIJAYA KUMAR BANGA S/O DHANAVATHI AGED ABOUT 61 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K.-574 236.
2. SMT SHREEYALA DEVI W/O LATE DHARMARAJA BANGA AGED ABOUT 78 YEARS RESIDING AT KARINJE HOUSE, THAKODE POST, KARKALA TALUK D.K.-574 227.
3. SHASHIKUMAR S/O LTE DHARMARAJ BANGA AGED ABOUT 78 YEARS RESIDING AT KARINJE HOUSE THAKODE POST, KARKALA TALUK D.K-574 227.
4. VINODA D/O LATE DHARMARAJA BANGA AGED ABOUT 52 YEARS RESIDING AT KARINJE HOUSE THAKODE POST, KARKALA TALUK D.K-574 227.
5. SMT DHANAVATHI D/O SHIVA DEVI AGED ABOUT 78 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
6. VIDYNANADA S/O LATE VIMALA AGED ABOUT 45 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K.-574 236.
7. SMT RATHNAMMA D/O DHANAVATHI AGED ABOUT 64 YEARS RESIDING AT ANTHARAGUTHU HOUSE KUDYADI VILLAGE, PILYA POST BELTHANGADY TALUK D.K.-574 217.
8. PRAMODHINI D/O RATHNAMMA AGED ABOUT 42 YEARS RESIDING AT ANTHARAGUTHU HOUSE KUDYADI VILLAGE, PILYA POST,
BELTHANGADY TALUK D.K-574 217.
9. MAMATHA D/O RATHNAMMA AGED ABOUT 40 YEARS RESIDING AT ANTHARAGUTHU HOUSE KUDYADI VILLAGE, PILYA POST BELTHANGADY TALUK D.K.- 574 217.
10. PRASAD S/O RATHNAMMA AGED ABOUT 38 YEARS RESIDING AT ANTHARAGUTHU HOUSE KUDYADI VILLAGE PILYA POST BELTHANGADY TALUK D.K-574 217.
11. SMT MALATHI D/O DHANAVATHI AGED ABOUT 56 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
12. BHARATHI D/O DHANAVATHI AGED ABOUT 50 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST, BELTHANGADY TALUK D.K-574 236.
13. HARSHITH S/O SMT BHARATHI AGED ABOUT 25 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
14. SMT SUMATHI D/O DHANAVATHI AGED ABOUT 47 YEARS RESIDING AT PADMA VIHAR MARODI, MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
15. SMT SUNANDA D/O SHIVADEVI AGED ABOUT 83 YEARS RESIDING AT ANANTHA PRASAD MOODKODY VILLAGE & POST BELATHANGADY TALUK D.K-574 242.
16. SMT ARUNA D/O SMT SUNANDA AGED ABOUT 55 YEARS RESIDING AT PARENKI HOSAMANE PARENKI VILLAGE PADANTHYAR POST, BELTHANGADY TALUK D.K-574 224.
17. SANDEEP KUMAR S/O SMT ARUNA AGED ABOUT 36 YEARS RESIDING AT PARENKI HOSAMANE PARENKI VILLAGE PADANTHYAR POST, BELTHANGADY TALUK D.K-574 224.
18. SAHANA KUMARI D/O SMT ARUNA AGED ABOUT 34 YEARS RESIDING AT PARENKI HOSAMANE PARENKI VILLAGE PADANTHYAR POST, BELTHANGADY TALUK D.K-574 224.
19. SAMPADA KUMARI D/O SMT ARUNA AGED ABOUT 32 YEARS RESIDING AT PARENKI HOSAMANE PARENKI VILLAGE
PADANTHYAR POST, BELTHANGADY TALUK D.K-574 224.
20. SMT VANITHA D/O SUNANDA AGED ABOUT 53 YEARS RESIDING AT HOSABETTU NARAVI VILLAGE & POST BELTHANGADY TALUK D.K-574 109.
21. SUPRADA D/O SMT VANITHA AGED ABOUT 33 YEARS RESIDING AT HOSABETTU NARAVI VILLAGE & POST BELTHANGADY TALUK D.K.574 109.
22. SUCHITHRA D/O SMT VANITHA AGED ABOUT 29 YEARS RESIDING AT PARENKI HOSAMANE PARENKI VILLAGE PADANTHYAR POST, BELTHANGADY TALUK D.K. - 574 224.
23. SHAMARA S/O SMT VANITHA AGED ABOUT 28 YEARS RESIDING AT HOSABETTU NARAVI VILLAGE & POST BELTHANGADY TALUK D.K.-574 109.
24. RAJASHREE D/O SUNANDA AGED ABOUT 50 YEARS RESIDING AT YERMADTHODY HOUSE SAVANAL VILLAGE & POST BELTHANGADY TALUK D.K-574 214.
25. AISHWARYA D/O RAJASHREE AGED ABOUT 28 YEARS RESIDING AT YERMADTHODY HOUSE SAVANAL VILLAGE & POST BELTHANGADY TALUK D.K-574 214.
26. APOORVA D/O RAJASHREE AGED ABOUT 26 YEARS RESIDING AT YERMADTHODY HOUSE SAVANAL VILLAGE & POST BELTHANGADY TALUK D.K-574 214.
27. MALLINATHA S/O SUNANDA AGED ABOUT 48 YEARS RESIDING AT ANANTHA PRASAD MOODKODY VILLAGE & POST BELTHANGADY TALUK D.K-574 242.
28. S R PADMAVATHI W/O LATE VEERACHANDRA AGED ABOUT 76 YEARS RESIDING AT O.T.ROAD SHIMOGA DISTRICT-577202.
29. SHANTHA D/O LATE VEERACHANDRA AGED ABOUT 58 YEARS RESIDING AT O.T.ROAD SHIMOGA DISTRICT-577202.
30. NAGAVENI D/O LATE VEERACHANDRA AGED ABOUT 56 YEARS RESIDING AT O.T.ROAD SHIMOGA DISTRICT-577202.
31. MOHAN S/O LATE VEERACHANDRA AGED ABOUT 54 YEARS RESIDING AT O.T.ROAD SHIMOGA DISTRICT-577 202.
32. SUDEEP JAIN S/O LATE CHAKRESHWARA ARIGA AGED ABOUT 45 YEARS RESIDING AT MOODABIDRI MANGALURU TALUK D.K-574 227.
33. SHRAVNI D/O LATE ROHINI AGED ABOUT 18 YEARS RESIDING AT MOODABIDRI MANGALURU TALUK D.K-574 227.
34. YUVARAJ S/O LATE VEERACHANDRA BANGA AGED ABOUT 40 YEARS RESIDING AT O.T.ROAD SHIMOGA DISTRICT-577 202.
35. SMT LEELAVATHI D/O SHIVADEVI AGED ABOUT 78 YEARS RESIDING AT MUNDABETTU HOUSE NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK , D.K-574 122.
36. BHARATHA S/O LEELAVATHI AGED ABOUT 50 YEARS RESIDING AT MUNDABETTU HOUSE, NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK, D.K.-574 122.
37. SMT SANMATHI D/O LEELAVATHI AGED ABOUT 46 YEARS RESIDING AT MUNDABETTU HOUSE, NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK, D.K.-574 122.
38. SHAMAN KUMAR S/O SMT SANMATHI AGED ABOUT 21 YEARS
RESIDING AT MUNDABETTU HOUSE, NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK, D.K.-574 122.
39. SAVITHA D/O LEELAVATHI AGED ABOUT 42 YEARS RESIDING AT MUNDABETTU HOUSE, NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK, D.K.-574 122.
40. JITENDRA S/O LEELAVATHI AGED ABOUT 40 YEARS RESIDING AT MUNDABETTU HOUSE, NALLUK VILLAGE, BAJAGOLI POST KARKALA TALUK, D.K.-574 122.
41. SMT SHARADA W/O LATE RAVIRAJA BANGA AGED ABOUT 58 YEARS RESIDING AT ANTHARA HOUSE KANIYUR VILLAGE & POST BELTHANGADY TALUK8 D.K-574 217.
42. SNEHA D/O LATE RAVIRAJA BANGA AGED ABOUT 38 YEARS RESIDING AT ANTHARA HOUSE KANIYUR VILLAGE & POST BELTHANGADY TALUK D.K-574 217.
43. PREETHA S/O LATE RAVIRAJA BANGA AGED ABOUT 33 YEARS RESIDING AT ANTHARA HOUSE KANIYUR VILLAGE & POST BELTHANGADY TALUK D.K-574 217.
44. RATHNAMMA D/O PADMAVATHI & W/O GUNAPAL JAIN AGED ABOUT 85 YEARS RESIDING AT PAKKALA HOUSE MOODUKODI VILLAGE & POST BELTHANGADY TALUK D.K-574 242.
45. ASHOKA S/O RATHNAMMA AGED ABOUT 59 YEARS RESIDING AT PAKKALA HOUSE MOODUKODI VILLAGE & POST BELTHANGADY TALUK D.K-574 242.
46. SHANTHA D/O RATHNAMMA & W/O PADMARAJA AGED ABOUT 57 YEARS RESIDING AT KARDOTTU HOUSE POST VAMADAPADAVU BANTWAL TALUK, D.K.-574 324.
47. SUBHASH S/O SHANTHA AGED ABOUT 30 YEARS RESIDING AT KARDOTTU HOUSE POST VAMADAPADAVU BANTWAL TALUK, D.K-574 324.
48. NITISH S/O SHANTHA AGED ABOUT 26 YEARS RESIDING AT KARDOTTU HOUSE POST VAMADAPADAVU BANTWAL TALUK, D.K-574 324.
49. SHALINI D/O RATHNAMMA & W/O PRASHANTHA AGED ABOUT 55 YEARS RESIDING AT LAKSHMIDARA VIHAR
MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
50. REVANTHA S/O SHALINI AGED ABOUT 28 YEARS RESIDING AT LAKSHMIDARA VIHAR MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
51. ARIHANTHA S/O SHALINI AGED ABOUT 26 YEARS RESIDING AT LAKSHMIDARA VIHAR MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
52. SIDDANTHA S/O SHALINI AGED ABOUT 24 YEARS RESIDING AT LAKSHMIDARA VIHAR MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
53. NIKSHITH S/O SHALINI AGED ABOUT 21 YEARS RESIDING AT LAKSHMIDARA VIHAR MARODI VILLAGE & POST BELTHANGADY TALUK D.K-574 236.
54. SUMITHRA D/O RATHNAMMA & W/O CHANDRARAJA AGED ABOUT 51 YEARS RESIDING AT PANDILU HOUSE ANDIJE VILLAGE & POST BELTHANGADY TALUK D.K-574 214.
55. SHARMILA D/O SUMITHRA AGED ABOUT 22 YEARS RESIDING AT PANDILU HOUSE ANDIJE VILLAGE & POST BELTHANGADY TALUK D.K-574 214.
56. SUJATHA D/O RATHNAMMA & W/O SUBHASH CHANDRA AGED ABOUT 48 YEARS RESIDING AT KOILA HOUSE KALLADKA VILLAGE & POST BHANTWAL TALUK, D.K-574 219.
57. SUBHIKSHA D/O SUJATHA AGED ABOUT 21 YEARS RESIDING AT KOILA HOUSE KALLADKA VILLAGE & POST BHANTWAL TALUK, D.K-574 219.
58. DHANANJAYA S/O RATHNAMMA AGED ABOUT 45 YEARS RESIDING AT PAKKALA HOUSE MOODUKODI VILLAGE & POST BELTHANGADY TALUK D.K-574 242.
... RESPONDENTS (BY SRI RAKSHITH KUMAR, ADV FOR C/R1)
THIS APPEAL IS FILED UNDER SECTION 100 OF AND ORDER XLII RULE 1 OF C.P.C. AGAINST THE JUDGMENT & DECREE DATED 26.10.2018 PASSED IN R.A.NO.74/2010 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL JUDGE AND JMFC, BELTHANGADY, D.K, PARTLY ALLOWING THE APPEAL AND MODIFYING THE JUDGMENT AND DECREE DATED 22.12.2009 PASSED IN O.S.NO.2791/1998 ON THE FILE OF THE CIVIL JUDGE (JR.DN) AND JMFC, BELTHANGADY, D.K.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant submits that he
has filed a memo on 27.09.2021 along with copy of
settlement agreement entered into between the parties
before the Trial Court in the final decree proceedings
and he submits that due to said settlement, the
appellant intends to withdraw the present appeal.
2. The said submission is placed on record.
3. The appeal is dismissed as withdrawn.
Sd/-
JUDGE
nms
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