M/S. Paxal Surgicals vs Sri. Ashok Kumar
2021 Latest Caselaw 5610 Kant

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      IN THE HIGH COURT OF KARNATAKA, AT BENGALURU
           DATED THIS THE 31ST DAY OF AUGUST, 2016
                           BEFORE
         THE HON' BLE MR. JUSTICE ANAND BYRAREDDY
               CRIMINAL APPEAL NO. 835 OF 2016

BETWEEN

M/S. PAXAL SURGICALS
REPRESENTED BY ITS PROPRIETOR,
SRI. DHIRAJ KUMAR,
S/O. SRI. DINESH KUMAR,
AGED ABOUT 28 YEARS,
NO.207, "VASANTHI",
4TH FLOOR, POLICE ROAD,
RANASINGHPET,
BENGALURU-560 053.
                                              ... APPELLANT
                  (By SRINIVAS A.R. ADV.)

AND

SRI. ASHOK KUMAR
S/O. LATE RATHANLAL DUGAR,
AGED ABOUT 52 YEARS,
PROPRIETOR,
M/S. SRI. MANGALDEEP PHARMA,
NO.6/1, 1ST FLOOR, P.S. LANE,
A.S. CHAR STREET,
BENGALURU-560 053.
                                            ... RESPONDENT

    CRL.A FILED U/S 378(4) CRPC BY THE ADVOCATE FOR THE
APPELLANT PRAYING THAT THIS HON'BLE COURT MAY BE
PLEASED TO SET ASIDE THE JUDGMENT DATED 28.03.2016
PASSED BY THE XXV ACMM, BANGALORE IN C.C.NO.7431/2013-
ACQUITTING THE RESPONDENT/ACCUSED FOR THE OFFENCE
P/U/S 138 OF N.I ACT.


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     THIS CRIMINAL APPEAL COMING ON FOR ORDERS, THIS
DAY, THE COURT PASSED THE FOLLOWING:

                              ORDER

One week's time is granted finally. In the event of non-compliance, the appeal shall stand dismissed without further orders of this Court.

SD/- JUDGE

COPY SD/-

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