Smt.Gangamma W/O Krishnappa vs Basavarajappa N S/O D Nagappa
2021 Latest Caselaw 5392 Kant

IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH

     DATED THIS THE 3 R D DAY OF DECEMBER, 2021

                       BEFORE

      THE HON'BLE MR.JUSTICE RAVI V.HOSMANI


             M.F.A.No.102181/2019 (ECA)

BETWEEN:

1.   SMT.GANGAMMA W /O KRISHNA PPA
     AGE: 35 YEARS ,
     OCC: HOUSEHOLD ,
     R/O: A .K.COLONY CHANNAGIRI,
     NOW @ CHALA GERI,
     TQ: RANEBENNUR,
     DIST: HAVERI.

2.   RANGASWAMI K. S /O KRISHNA PPA
     AGE: 15 YEARS ,
     OCC: STUDENT ,
     R/O: A .K.COLONY CHANNAGIRI,
     NOW @ CHALA GERI,
     TQ: RANEBENNUR,
     DIST: HAVERI.

3.   SAHANA K. S/O KRISHNAPPA
     AGE: 12 YEARS ,
     OCC: STUDENT ,
     R/O: A .K.COLONY,
     CHANNAGIRI,
     NOW @ CHALA GERI,
     TQ: RANEBENNUR,
     DIST: HAVERI.

4.   SINDHU K . S/ O KRISHNAPPA
     AGE: 10 YEARS ,
     OCC: STUDENT ,
     R/O: A .K.COLONY,
                              2




      CHANNAGIRI,
      NOW @ CHALA GERI,
      TQ: RANEBENNUR,
      DIST: HAVERI,

(PETITIONER NO.2 TO 4 ARE MINORS
R/BY THEIR M OTHER SMT.GAN GAMMA
W/O KRISHNA PPA) .
                                             ... APPELLANTS
(BY SRI. ANJANEY A M., ADV OCATE)

AND

1.    BASAVARAJAPPA N . S/ O D .NAGA PPA ,
      AGE: MAJAR,
      OCC: BUSINESS ,
      R/O: KAGAT UR ROAD,
      TQ: CHANNA GIRI,
      DIST: DAVANAGERE-577221.

2.    MAHIBULA S/ O ABDUL BASHIRSAB,
      AGE: MAJOR,
      OCC: BUSINESS ,
      R/O: 4 T H CROSS,
      K.G.N.NA GARAJ,
      TQ: CHANNA GIRI,
      DIST: DAVANAGERE-577213.

3.    THE DIVISIONAL MANAGER
      ORIENTAL INS URA NCE COMPANY LTD .,
      ENKAY COMPLEX, KESHWAPUR,
      HUBBALLI.
                                       ... RES PONDENTS

      THIS MISC.FIRST APPEAL IS FI LED UNDER SECTION
30( 1) OF T HE EMPLOYEES COM PENSATION ACT, 1923,
AGAINST THE JUDGMENT AND AWARD DATED 08.09.2016
PASSED IN ECA NO.225/ 2014 ON THE FILE OF THE II ADDL.
SENIOR CIVIL JUDGE AND ADDL.M .A.C.T ., RANEBEN NUR,
PARTLY     ALLOWI NG   THE   CLA IM    PETITION    FOR
COMPENSATION      AND   SEEKING     ENHANCEMEN T    OF
COMPENSATION .
                             3




     THIS APPEAL COMING ON FOR ADMI SSION THIS DAY,
THE COURT , MADE THE F OLLOWING:

                         ORDER

Learned counsel for appellants has filed a memo

stating that claimants have already filed MFA Cross

Objection No.100015/2017 in MFA No.103733/2016

filed by insurer seeking enhancement of compensation

and seeks permission to withdraw this appeal with

liberty to pursue cross objection.

2. Memo is placed on record. Reserving liberty

as sought for, appeal is dismissed as not pressed.

Sd/-

JUDGE

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