Karnataka High Court
Ms Sridevi Chandrashekar Kengar vs Rajiv Gandhi University Of Health ... on 2 December, 2021
Bench: Ashok S.Kinagi
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF DECEMBER 2021
BEFORE
THE HON'BLE MR. JUSTICE ASHOK.S.KINAGI
WRIT PETITION NO.21732/2021 (EDN-RES)
BETWEEN:
1. MS. SRIDEVI CHANDRASHEKAR KENGAR
D/O CHANDRASHKEAR
AGED ABOUT 22 YEARS,
R/AT NO.1944, SECTOR 9
'SHRI NIVAS', NANDINI MARG
ANJANEYA NAGAR, BELGAUM-590016
STUDENT OF N S NIJALINGAPPA MEDICAL COLLEGE
BAGALKOT.
2. SRI. MOHAMMED ISRAR AHMED
S/O ROSHAN ALI
AGED ABOUT 24 YEARS,
R/AT MIG - 2-151, KHB COLONY
YERMARAS CAMP, RAICHUR-584135
STUDENT OF VIJAYANAGAR INSTITUTE OF MEDICAL
SCIENCES, BELLARI.
3. SRI LAISHRAM BORIS SINGH
S/O LAISHRAM MANI BABU SINGH
AGED ABOUT 22 YEARS,
C/O DR. L M SINGH
THANGAL BAZAR, NEAR POST OFFICE,
IMPHAL WEST, MANIPUR-795001
STUDENT OF BGS GLOBAL INSTITUTE OF MEDICAL
SCIENCE, BENGALURU.
4. MS NINI S D/O SUNDARAM S
AGED ABOUT 24 YEARS,
2
R/AT NO.48/A,
THILAKNAGAR MAIN ROAD,
NEAR SAGAR HOSPITAL
BENGALURU-560041
(STUDENT OF RAJARAJESHWARI MEDICAL
COLLEGE, BENGALURU.
5. MS DELIA THANGAM SAJAN
D/O SAJAN GEORGE
AGE 24 YEARS,
R/AT NO.6, GEORGE GARDENS
RVCE POST, KENGERI
BENGALURU-560059
STUDENT OF FR. MULLER MEDICAL COLLEGE
MANGALORE.
6. SRI BHARATH M N S/O M N NAGRAJA
AGED 20 YEARS,
R/AT NO.274/5
VIJAYANAGAR II STAGE,
MYSURU-570017
STUDENT OF S S NIJALINGAPPA MEDICAL COLLEGE
BAGALKOTE.
7. SHRUTHI MOPAGAR D/O KASHINATH
AGED 22 YEARS,
R/AT NEAR BDCC BANK
KURUBARA GALLI
ATHANI, BELGAUM-416104
STUDENT OF S S NIJALINGAPPA MEDICAL COLLEGE
BAGALKOTE.
8. AKASH SINGH
S/O BHALENDRA BHUSHAN SINGH
AGED 24 YEARS
R/AT IMLIA KHADER
BALARAMPUR KUTTIRAM
TALHA UTTAR PRADESH-271215
3
STUDENT OF SUBBAIAH MEDICAL COLLEGE
SHIVAMOGGA.
...PETITIONERS
(BY SRI. MONESH KUMAR K.B, ADV)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH
SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
(REP. BY ITS REGISTRAR EVALUATION)
...RESPONDENT
(BY SRI. HARISH GANAPATHI, ADV)
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO DIRECT IN THE NATURE OF MANDAMUS TO THE
RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR/FOURTH VALUATOR AS THE CASE MAY
BE FOR REVAUATION AND ANNOUNCE THE RESULTS BY
CONSIDERING THE AVERAGE OF BEST OF TWO MARKS AS
AWARDED BY THE THREE EXAMINERS IN VIEW OF THE
JUDGMENTS OF THIS HONBLE COURT VIDE ANNX-B,
AFFIRMED IN WA NO.771/2021 VIDE ANNX-F AND
FOLLOWED IN THE JUDGMENT OF THIS HONBLE COURT
VIDE ANNX-G AND ETC.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING IN B GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:
ORDER
The prayer made in this writ petition stands covered
by a decision of the Co-ordinate Bench of this Court in
W.P.No.10244/2021 disposed on 01.07.2021,
W.P.No.8883/2021 disposed on 06.07.2021 and
W.P.No.13593/2021 disposed on 29.07.2021. Accordingly,
those writ petitions were disposed of directing the
respondent - Rajiv Gandhi University of Health Sciences to
evaluate the answer scripts of the petitioners in terms of
the Regulation 13(2) of the Medical Council of India
Graduate of Medical Education and Regulations, 1987. The
respondent - University is directed to comply with the
orders within four weeks from the date of receipt of a copy
of this order.
2. The benefit flowing from those orders shall
enure to the benefit of the petitioners herein. Accordingly,
the writ petition stands disposed of.
3. Learned counsel for the respondent is
permitted to file a memo of appearance within a period of
four weeks from today.
SD/-
JUDGE
nms
