Citation : 2021 Latest Caselaw 5310 Kant
Judgement Date : 2 December, 2021
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 2ND DAY OF DECEMBER, 2021
BEFORE
THE HON'BLE MR.JUSTICE M.G.S.KAMAL
MFA No.200247/2019 (CPC)
BETWEEN
1. SMT. NIRMALBAI W/O ASHOKRAO PATIL
AGE: 63 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE HUPLA,
TQ. BHALKI, DIST. BIDAR.
2. VATSALABAI W/O VENKATRAO SHERIKAR
AGE: 60 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE KOREKAL,
TQ. AURAD DIST. BIDAR, NOW RESIDING
AT AURANGABAD, MAHARASHTRA.
3. SMT. ARUNA W/O VENKATRAO PATIL
AGE: 58 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE HAKNAL,
TQ. AURAD, DIST. BIDAR.
4. SMT. NANDA W/O DEVIDAR RAO PATIL
AGE: 56 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE YENGUNDA,
TQ. AURAD, DIST. BIDAR.
5. SMT. ANITA W/O RAJU WASRE
AGE:53 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE EKAMBA,
TQ. AURAD, DIST. BIDAR.
2
6. SMT. VANDANA W/O PRASHANT
AGE: 46 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE SORALLI,
TQ. AURAD, DIST. BIDAR.
7. SUNITA W/O VENKATRAO
AGE: 48 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE YELOGOEE,
TQ. NARAYANKHED, MANNUR MANDAL,
DIST. MEDAK, TELANGANA
8. SMT. KAVITA W/O SANTOSH PATIL
AGE: 43 YEARS, OCC: AGRICULTURE AND
HOUSE HOLD, R/O VILLAGE YENGUNDA,
TQ. AURAD, DIST. BIDAR.
...APPELLANTS
(BY SRI SACHIN M. MAHAJAN, ADVOCATE)
AND
1. SMT. PADMAVATI W/O LATE KESHAVRAO
AGE: 83 YEARS, OCC: AGRICULTURE
R/O VILLAGE AMIRABAD, NYALKAL MANDAL
DIST. MEDAK, TELANGANA-502251.
2. SMT. MANGALA W/O LATE KESHAVRAO
AGE: 58 YEARS, OCC HOUSEHOLD
R/O H.NO. 9-11-187, VIDYANAGAR COLONY
BIDAR-585401.
3. NITYANAND S/O LATE KESHAVRAO
AGE: 38 YEARS, OCC NIL R/O H.NO. 9-11-187,
VIDYANAGAR COLONY, BIDAR-585401.
4. MISS. JYOTI D/O LATE KESHAVRAO
AGE: 30 YEARS, OCC NIL R/O H.NO. 9-11-187,
VIDYANAGAR COLONY, BIDAR-585401.
3
5. MISS. PREETI D/O LATE KESHAVRAO
AGE: 28 YEARS, OCC NIL R/O H.NO. 9-11-187,
VIDYANAGAR COLONY, BIDAR-585401.
6. SMT. NIVEDETHA W/O BASAVARAJ PATIL
AGE: 40 YEARS, OCC: HOUSE HOLD,
R/O VILLAGE MARIYAMPUR, NYALKAL MANDAL
DIST. MEDAK, TELANGANA-502251.
7. BASAVARAJ PATIL S/O VEERSHETTY PATIL
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O VILLAGE MARIYAMPUR, NYALKAL MANDAL
DIST. MEDAK, TELANGANA-502251.
8. SMT. KAVITA W/O UDAYKUMAR KAMTHANE
AGE: 40 YEARS, OCC: HOUSE HOLD
R/O AKKAMAHADEVI COLONY, BVB COLLEGE
ROAD, BIDAR-585401.
9. NARSHIVE KUMAR S/O TULASIDAS
AGE: 45 YEARS, OCC: BUSINESS
R/O RANGAREJ GALLI, BIDAR-585401.
10. DHANARAJ S/O MANIKAPPA DHARAMGONDA
AGE: 43 YEARS OCC: BUSINES,
R/O H.NO. 9-12-37, NEAR NANDA
DEEP BUILDING MAILOOR ROAD,
VIDYANAGARA COLONY, BIADR-585401.
...RESPONDENTS
(R4 AND R8 SERVED)
THIS MFA FILED U/O.XLIII RULE 1(S) OF CPC ACT,
PRAYING THAT THIS HON BLE COURT MAY BE PLEASED TO
CALL FOR RECORDS AND SET ASIDE THE ORDER DATED
17.02.2018 PASSED BY THE LEARNED II ADDL.SENIOR
CIVIL JUDGE AND JMFC AT BIDAR, IN O.S.NO.77/2011,
ON I.A.NO.13 AND CONSEQUENTLY ALLOW THE I.A.
NO.13 FILED BY THE PLAINTIFFS/APPELLANTS BY
4
ALLOWING THE APPEAL WITH COSTS, IN THE INTEREST
OF JUSTICE AND EQUITY.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-
JUDGMENT
The learned counsel for the appellants files a memo
stating that the parties have settled the matter outside the
Court and the suit has been withdrawn in terms of the
settlement. In the circumstances, the above appeal has to
be dismissed as having become infructuous.
The respondents does not dispute the same.
The memo is taken on record.
The appeal is dismissed as having become
infructuous.
Sd/-
JUDGE
Srt
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