Indian Oil Corporation Ltd vs Sri.Parashuram
2021 Latest Caselaw 5203 Kant

                            1




     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

        DATED THIS THE 1ST DAY OF DECEMBER, 2021

                         BEFORE

          THE HON'BLE MS. JUSTICE JYOTI MULIMANI

             M.S.A. NO.100002 OF 2017 (LA)
                          C/W
               M.S.A. NO.100001 OF 2017

M.S.A. NO.100002/2017

BETWEEN

INDIAN OIL CORPORATION LTD.,
KHANAPUR ROAD,
TILAKWADI,
BELGUAM REPT. BY ITS
ASSISTANT RETAIL SALES MANAGER
BELGAUM DIVISION                             ...APPELLANT

      (BY SRI.C.V.ANGADI, ADVOCATE)

AND

1.    SRI RAMESH ANANTRAO KULKARNI
      AGE:MAJOR,
      R/O ZAD SHAHAPUR,
      TQ & DIST:BELGAUM.

2.    SRI GANGARAM YALLAPPA SAWANT,
      SINCE DECEASED BY
      HIS LEGAL REPRESENTATIVE.

2(a). SRI YALLAPPA GANGARAM SAWANT,
      AGE:MAJOR,
      R/O DESUR VILLAGE,
                            2




     TQ & DIST. BELGAUM.

3.   SRI GAJANAN KEDARI PATIL,
     AGE:MAJOR,
     R/O ZAD SHAHAPUR,
     TQ & DIST:BELGAUM.

4.   SRI KRISHNA GANESH PATIL
     SINCE DECEASED BY HIS LEGAL REPRESENTATIVE

4(a). SRI MASANUR KRISHNA PATIL,
      AGE:MAJOR,
      R/O DESUR VILLAGE,
      TQ & DIST:BELGAUM.

5.   SRI MAHADEV YALLAPPA MHASKAR,
     AGE:MAJOR,
     R/O ZAD SHAHAPUR,
     TQ & DIST:BELGAUM.

6.   SRI YALLAPPA FAKIRAPPA SINDE,
     AGE:MAJOR,
     R/O ZAD SHAHAPUR,
     TQ & DIST:BELGAUM.

7.   SRI TANAJI PUNNAPPA GORAL,
     AGE:MAJOR
     R/O ZAD SHAHAPUR,
     TQ & DIST:BELGAUM.

8.   THE SPECIAL LAND ACQUISITION OFFICER,
     K.I.A.D.B.
     HUBLI ROAD, DHARWAD.                ...RESPONDENTS

[(BY SRI SHASHANK HEGDE &
      SMT.PREETI HEGDE, ADVOCATES FOR R8 (ABSENT);
  R2(a) TO R6 ARE SERVED;
  R1 - ACK NOT YET RECEIVED;
  R7 - DECEASED; R8 - ABSENT]
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      THIS MSA IS FILED UNDER SECTION 54(2) OF THE LAND

ACQUISITION ACT, 1894.

M.S.A. NO.100001/2017

BETWEEN

INDIAN OIL CORPORATION LTD.,
KHANAPUR ROAD,
TILAKWADI,
BELGUAM REPT. BY ITS
ASSISTANT RETAIL SALES MANAGER
BELGAUM DIVISION                            ...APPELLANT

      (BY SRI.C.V.ANGADI, ADVOCATE)

AND

1.    SRI PARASHURAM
      S/O APPAYYA GORAL,
      AGE:MAJOR,
      R/O ZAD SHAHAPUR,
      TQ & DIST:BELGAUM.

2.    THE SPECIAL LAND ACQUISITION OFFICER,
      K.I.A.D.B.
      HUBLI ROAD, DHARWAD.                ...RESPONDENTS


      THIS MSA IS FILED UNDER SECTION 54(2) OF THE LAND

ACQUISITION ACT, 1894.
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      THESE APPEALS POSTED FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:

                         JUDGMENT

Sri.C.V.Angadi learned counsel for appellant has

appeared in person.

Counsel submits that a memo has been filed stating that

appellant Indian Oil Corporation is not intending to proceed

ahead in the matter. Hence, appellant seeks to withdraw the

appeals. Counsel therefore, submits that the memo may be

taken on record and the appeals may be dismissed as

withdrawn.

Submission is noted.

Memo is placed on record and perused the memo.

The appeals are dismissed as withdrawn.

Sd/-

JUDGE

TKN