Citation : 2021 Latest Caselaw 1904 Kant
Judgement Date : 16 April, 2021
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF APRIL, 2021
PRESENT
THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA
AND
THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA
REVIEW PETITION NO.14 OF 2021
BETWEEN:
M/S. KARNATAKA POWER TRANSMISSION
CORPORATION LTD.,
A COMPANY INCORPORATED UNDER
THE PROVISIONS OF COMPANIES ACT, 1956,
HAVING ITS REGISTERED OFFICE AT
CAUVERY BHAVAN,
BENGALURU - 560 009
NOW REPRESENTED BY ITS
DIRECTOR (ADMN. & HR). ... PETITIONER
(BY SRI SRIRANGA S., ADVOCATE)
AND:
1. B. GURUMURTHY
S/O. B. LAKKAPPA,
AGED ABOUT 58 YEARS,
WORKING AS CHIEF ENGINEER
ELECTRICITY, C, O & M ZONE,
BESCOM, CHITRADURGA - 577 001.
2. G. ASHOK KUMAR
S/O. VASUDEV RAO,
2
AGED ABOUT 59 YEARS,
WORKING AS MANAGING DIRECTOR,
KAVIKA, MYSORE ROAD,
BENGALURU.
3. K.V. SHIVKUMAR
S/O. K. VEERABHADRAPPA,
AGED ABOUT 60 YEARS,
WORKING AS DIRECTOR
(TRANSMISSION),
KPTCL, CAUVERY BHAVAN,
BANGALORE - 560 009.
4. M. MALLIKARJUNA REDDY
S/O. MADDI REDDY,
AGED ABOUT 59 YEARS,
WORKING AS CHIEF ENGINEER,
ELECTRICITY, TRANSMISSION ZONE,
KPTCL, ANAND RAO CIRCLE,
BENGALURU - 560 009.
5. H.K. BHARATHI
W/O. B.N. RAMESH,
AGED ABOUT 59 YEARS,
WORKING AS MANAGING DIRECTOR,
PCKL, CAUVERY BHAVAN,
BENGALURU - 560 009.
6. N. RAGHUPRAKASH
S/O. S.V. NARASIMHA MURTHY,
AGED ABOUT 60 YEARS,
WORKING AS DIRECTOR (TECHNICAL),
CORPORATE OFFICE, MESCOM,
MANGALORE - 575 004.
7. SMT. H.V. MALINI
W/O. R.V. VENKATESH,
AGED ABOUT 60 YEARS,
WORKING AS CHIEF GENERAL MANAGER,
CORPORATE OFFICE, BESCOM,
K.R. CIRCLE,
3
BENGALURU - 560 001.
8. AFTAB AHMED
S/O. MOHAMED SADIQ
AGED ABOUT 60 YEARS,
WORKING AS DIRECTOR (TECHNICAL),
CORPORATE OFFICE,
CESC, MYSORE 571 105.
9. K.S. PRASANNA
S/O. P. SHANKARAPPA,
AGED ABOUT 57 YEARS,
WORKING AS ADDITIONAL DIRECTOR,
PCKL, CAUVERY BHAVAN,
BENGALURU - 560 009.
10. THE STATE OF KARNATAKA
BY ITS ADDITIONAL CHIEF SECRETARY
TO GOVERNMENT, DEPARTMENT OF
PERSONNEL AND ADMINISTRATIVE REFORMS,
VIDHANA SOUDHA,
DR. AMBEDKAR VEEDHI,
BENGALURU - 560 001.
11. THE ADDITIONAL CHIEF
SECRETARY TO GOVERNMENT,
ENERGY DEPARTMENT,
VIKASA SOUDHA,
DR. AMBEDKAR VEEDHI,
BENGALURU - 560 001.
12. SHRI D. NAGARJUNA
S/O. M. DORESWAMI,
AGED ABOUT 54 YEARS,
SUPERINTENDING ENGINEER,
(MPD AND TCD),
BESCOM, CORPORATE OFFICE,
K.R. CIRCLE, BANGALORE - 560 009.
13. G. SHEELA
D/O. LATE SHRI GURUMURTHY,
4
AGED ABOUT 54 YEARS,
SUPERINTENDING ENGINEER,
WORKING AS GENERAL MANAGER (DSM)
BESCOM, CORPORATE OFFICE,
K.R. CIRCLE, BANGALORE - 560 009.
14. GOPAL KRISHNA .V
S/O. C.S. VEERANNA,
AGED ABOUT 59 YEARS,
SUPERINTENDING ENGINEER,
R & D CENTRE, KPTCL,
CAUVERY BHAVAN,
BANGALORE - 560 009.
15. KRISHNA MURTHY .P
S/O. M. PUTTASWAMI,
AGED ABOUT 58 YEARS,
SUPERINTENDENT ENGINEER,
GM (POWER PURCHASE)
BESCOM, CORPORATE OFFICE,
K.R. CIRCLE, BANGALORE - 560 009.
16. GOPAL N. GAONKAR
S/O. NARAYAN GAONKAR,
AGED ABOUT 56 YEARS,
WORKING AS SUPERINTENDENT
ENGINEER (PROJECTS)
CESC CORPORATE OFFICE,
HINKAL, VIJAYNAGAR 2ND STAGE,
MYSORE - 570 007.
17. M.K. SOMASHEKHAR,
S/O. M.A. KRISHNAPPA,
AGED ABOUT 52 YEARS,
WORKING AS EXECUTIVE
ENGINEER (PROCUREMENT),
CESC CORPORATE OFFICE,
HINKAL, VIJAYNAGAR 2ND STAGE,
MYSORE - 570 007.
18. A.A. SUNIL KUMAR
S/O. LATE A.K. AYAPPA,
5
AGED ABOUT 57 YEARS,
WORKING AS EXECUTIVE ENGINEER,
CESC O & M DIVISION, HUNSUR,
MYSORE DISTRICT - 571 101. ... RESPONDENTS
This petition is filed under Order XLVII Rule 1 read
with Section 114 CPC praying to review the order dated
13.11.2020 (Annexure-A) passed in W.A.No.448/2020.
This petition coming on for Admission this day,
NAGARATHNA, J., made the following:
ORDER
We have heard learned counsel for the review
petitioner and perused the material on record.
We do not find any ground to review the impugned
judgment dated 13.11.2020. Review Petition is hence
dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
PKS
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